Referred Judgements :-

C B GAUTAM VS. UNION OF INDIA [REFERRED TO]
ICICI BANK LTD VS. SIDCO LEATHER [REFERRED TO]
TRANSCORE VS. UNION OF INDIA [REFERRED TO]
RAGHUNATH RAI BAREJA VS. PUNJAB NATIONAL BANK [REFERRED TO]
CENTRAL BANK OF INDIA VS. STATE OF KERALA [REFERRED TO]
AUTHORIZED OFFICER INDIAN OVERSEAS BANK VS. ASHOK SAW MILL [REFERRED TO]
UNITED BANK OF INDIA VS. SATYAWATI TONDON [REFERRED TO]
COLUMBIA SPORTSWEAR COMPANY VS. DIRECTOR OF INCOME TAX BANGALORE [REFERRED TO]
SANJEEV BANSAL VS. OMAN INTERNATIONAL BANK SAOG [REFERRED TO]
LAKSHMI PRODUCTS VS. STATE BANK OF INDIA [REFERRED TO]
TRADE WELL VS. INDIAN BANK [REFERRED TO]
SUNITA JUGALKISHORE GILDA VS. RAMANLAL UDHOJI TANNA [REFERRED TO]

Cited Judgements :-

PARAMJEET SINGH VS. DISTRICT MAGISTRATE, GURUGRAM, HARYANA [LAWS(P&H)-2021-4-99] [REFERRED TO]
YOGESH VS. CHIEF JUDICIAL MAGISTRATE, MADURAI AND ORS. [LAWS(MAD)-2020-2-542] [REFERRED TO]
VIJAYA BANK SHILLONG BRANCH, REPRESENTED BY ITS BRANCH MANAGER VS. SHRI SUROJIT DKHAR PROP. OF M/S. MANSUK ELECTRONICS [LAWS(MEGH)-2017-3-4] [REFERRED TO]
TAMIL NADU MERCANTILE BANK LTD VS. DISTRICT MAGISTRATE, THIRUVALLUR [LAWS(MAD)-2020-9-871] [REFERRED TO]
B SATYANARAYANAN VS. CHIEF METROPOLITAN MAGISTRATE [LAWS(MAD)-2018-4-41] [REFERRED TO]
B. JAYACHANDRAN VS. AUTHORISED OFFICER, CENTRAL BANK OF INDIA, REGIONAL OFFICE [LAWS(MAD)-2018-3-861] [REFERRED TO]
M/S. SAI DURGA AGROTECH INDUSTRIES VS. BANK OF BARODA ERSTWHILE VIJAYA BANK [LAWS(TLNG)-2021-1-131] [REFERRED TO]
BASANT VERMA VS. SEEMA RAJPUT AND ANOTHER [LAWS(MPH)-2015-9-212] [REFERRED]
PRAFULLA KUMAR MAHESHWARI VS. AUTHORIZED OFFICER & CHIEF MANAGER AND OTHERS [LAWS(MPH)-2017-11-172] [REFERRED TO]
SHOBHA LIMITED AND ORS VS. PANCARD CLUBS LTD [LAWS(NCLT)-2017-7-588] [REFERRED TO]
ABHIJIT SEN VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-10-39] [REFERRED TO]
CANARA BANK VS. SACHIN SHYAM [LAWS(KER)-2022-12-99] [REFERRED TO]
JAGDISH PRASAD SHARMA VS. DISTRICT MAGISTRATE/COLLECTOR LUCKNOW & 9 ORS [LAWS(ALL)-2014-7-500] [REFERRED TO]
RAJESH KUMAR VS. CHAIRMAN & MANAGING DIRECTOR CANERA BANK [LAWS(ALL)-2014-12-130] [REFERRED TO]
BIJAY KUMAR BARNWAL VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2015-9-177] [REFERRED TO]
CHARAN DASS & OTHERS VS. ANIL DOGRA AND ANR [LAWS(HPH)-2018-4-37] [REFERRED TO]
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED VS. ROSHANARA ABDUR RUB [LAWS(DLH)-2021-10-155] [REFERRED TO]
DECCAN CHRONICLE HOLDINGS LIMITED VS. INDIABULLS HOUSING FINANCE LTD. [LAWS(APH)-2018-10-47] [REFERRED TO]
MANGALAGIRI TEXTILE MILLS PVT LTD VS. STATE BANK OF INDIA [LAWS(APH)-2022-2-15] [REFERRED TO]
SBICAP TRUSTEE COMPANY LIMITED VS. UNITED SPIRITS LIMITED [LAWS(BOM)-2014-7-267] [REFERRED TO]
BANK OF BARODA VS. GOPAL SHRIRAM PANDA [LAWS(BOM)-2021-3-50] [REFERRED TO]
ABDUL SATTAR KULLI, MAJOR R/O MUZAWAR WADA VS. AISHAM BI MAMLEKAR [LAWS(BOM)-2018-2-213] [REFERRED TO]
INDIA SME ASSET RECONSTRUCTUION COMPANY LTD VS. RENU SATISCHAND GOHEL & 4 ORS [LAWS(GJH)-2015-3-314] [REFERRED TO]
INDIA SME ASSET RECONTRUCTION COMPANY LTD VS. KIRANDEVI P BANSAL & 3 ORS [LAWS(GJH)-2015-3-419] [REFERRED]
NATVARBHAI JIVABHAI PATEL VS. ALLAHABAD BANK [LAWS(GJH)-2018-1-243] [REFERRED TO]
BHANUMATIBEN VS. BANK OF MAHARASTRA [LAWS(GJH)-2018-5-196] [REFERRED TO]
RATAN CHANDRA DAS VS. RAHAMAN MOLLA & ANR [LAWS(CAL)-2015-9-159] [REFERRED]
STATE BANK OF INDIA VS. CHIEF JUDICIAL MAGISTRATE [LAWS(KER)-2023-8-78] [REFERRED TO]
STATE BANK OF INDIA VS. CHIEF JUDICIAL MAGISTRATE, KOLLAM [LAWS(KER)-2021-9-59] [REFERRED TO]
SHAJI VS. CHATHUKUTTY [LAWS(KER)-2021-10-161] [REFERRED TO]
J. VEERAIAH VS. INDIAN OVERSEAS BANK [LAWS(APH)-2017-7-7] [REFERRED TO]
SRI CHANDRAMALA ENTERPRISES PVT. VS. PUNJAB NATIONAL BANK [LAWS(APH)-2022-8-80] [REFERRED TO]
NATIONAL LAMINATE CORPORATION AND ORS. VS. EURO MERCHANDISE (INDIA) PRIVATE LIMITED AND ORS. [LAWS(BOM)-2015-9-278] [REFERRED TO]
BLUE COAST HOTELS LIMITED VS. IFCI LIMITED AND ORS [LAWS(BOM)-2016-1-251] [REFERRED]
HARI TRADING CORPORATION VS. BANK OF BARODA [LAWS(BOM)-2015-2-341] [REFERRED TO]
BALAJI FOOD PROCESSING INDUSTRY VS. BANK OF MAHARASHTRA AND ORS. [LAWS(KAR)-2015-9-429] [REFERRED TO]
STATE BANK OF INDIA VS. UNION OF INDIA & ORS [LAWS(GJH)-2015-7-200] [REFERRED]
DCB BANK LIMITED VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-195] [REFERRED TO]
JAYA SURESH GANGAR & ORS VS. STATE OF MAHARASHTRA & ORS [LAWS(BOM)-2018-4-186] [REFERRED TO]
AMIT MOHAN BHATIA VS. MARATHA SAHKARI BANK LTD [LAWS(BOM)-2018-2-308] [REFERRED TO]
FESTIVAL CITY REVIVAL ASSOCIATION VS. ARENS ENTERTAINMENT ZONE LTD. AND ORS. [LAWS(P&H)-2014-9-110] [REFERRED TO]
PADAM MOTORS PVT. LTD. VS. DISTRICT MAGISTRATE-CUM-DEPUTY COMMISSIONER AND ORS. [LAWS(P&H)-2015-4-152] [REFERRED TO]
EQUITAS SMALL FINANCE BANK LIMITED VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-11-63] [REFERRED TO]
VISHAL N. KALSARIA VS. BANK OF INDIA & ORS. [LAWS(SC)-2016-1-44] [REFERRED TO]
ANIL KUMAR SOTWAL VS. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR, COLLECTORATE [LAWS(RAJ)-2018-2-205] [REFERRED TO]
ICICI HOME FINANCE COMPANY LIMITED VS. SAI RAMAKRISHNA KARUTURI [LAWS(KAR)-2019-1-163] [REFERRED TO]
SHIPRA HOTELS LIMITED VS. STATE OF U. P. [LAWS(ALL)-2022-11-153] [REFERRED TO]
RICH FIELD INDUSTRIES PVT LTD VS. STATE BANK OF INDIA AND 3 OTHERS [LAWS(ALL)-2016-8-274] [REFERRED]
OM PRAKASH KUMAWAT VS. HERO HOUSING FINANCE LIMITED [LAWS(RAJ)-2022-5-171] [REFERRED TO]
CHENNAI METRO RAIL LIMITED VS. LANCO INFRATECH LIMITED [LAWS(MAD)-2020-10-150] [REFERRED TO]
C BRIGHT VS. DISTRICT COLLECTOR, NAGERCOIL [LAWS(MAD)-2019-7-147] [REFERRED TO]
STATE BANK OF INDIA VS. DISTRICT COLLECTOR, (DISTRICT MAGISTRATE) AND OTHERS [LAWS(MAD)-2018-9-774] [REFERRED TO]
LIVGREEN CLEANTECH PRIVATE LIMITED VS. COLLECTOR/DISTRICT MAGISTRATE [LAWS(UTN)-2019-6-9] [REFERRED TO]
P. SASHIKUMAR VS. AUTHORISED OFFICER, STATE BANK OF INDIA AND OTHERS [LAWS(MAD)-2018-3-839] [REFERRED TO]
RADAAN TEXTILES, REP BY ITS PARTNER, K MANICKAM VS. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR [LAWS(MAD)-2018-4-655] [REFERRED TO]
PALLERLA RAMESH \ K.RAMASWAMY VS. STATE OF TELANGANA [LAWS(TLNG)-2022-4-5] [REFERRED TO]
PALLERLA RAMESH VS. ANDHRA BANK [LAWS(TLNG)-2022-4-81] [REFERRED TO]
VISHWANATH RAMESHWAR VS. A. P. STATE FINANCIAL CORPORATION [LAWS(TLNG)-2019-8-28] [REFERRED TO]
R. ANANDAPADMANABAN VS. CHIEF METROPOLITAN MAGISTRATE [LAWS(MAD)-2016-10-110] [REFERRED TO]
HOTEL AMUTHAS VS. THE DISTRICT COLLECTOR AND ORS. [LAWS(MAD)-2015-6-54] [REFERRED TO]
M. ALPHONSE PACKIARAJ VS. L&T HOUSING FINANCE LTD. AND ORS. [LAWS(MAD)-2015-1-142] [REFERRED TO]
SONALI MOHAPATRA VS. STATE BANK OF INDIA AND ORS. [LAWS(ORI)-2016-1-31] [REFERRED TO]
UMESH PRASAD SHARMA VS. ALLAHABAD BANK [LAWS(SIK)-2021-9-17] [REFERRED TO]
C. BRIGHT VS. DISTRICT COLLECTOR [LAWS(SC)-2020-11-15] [REFERRED TO]
ALPHA BETA SHIKSHA SAMITI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-2-80] [REFERRED TO]
ASSET RECONSTRUCTION COMPANY (INDIA) LTD. VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-8-183] [REFERRED TO]
MADAN MOHAN SHRIVASTAVA VS. ADDITIONAL DISTRICT MAGISTRATE [LAWS(MPH)-2021-4-25] [REFERRED TO]
HDB FINANCIAL SERVICES LTD VS. M/S. REMO SOFTWARE PVT. LTD [LAWS(KAR)-2018-11-36] [REFERRED TO]
AMMINI PETER VS. UNION OF INDIA [LAWS(KER)-2016-5-38] [REFERRED TO]
C.V. SHAJI AND ORS. VS. THE FEDERAL BANK LTD. AND ORS. [LAWS(KER)-2015-8-69] [REFERRED TO]
PYARI DEVI CHABIRAJ STEELS PVT. LTD. VS. AXIS BANK LIMITED [LAWS(CAL)-2020-2-60] [REFERRED TO]
DI CHINI MILL MAJDOOR SANGH THRU SECY & ANOTHER VS. RAJENDRA ISPAT PVT LTD & 2 OTHERS [LAWS(ALL)-2017-11-19] [REFERRED TO]
SHIV CHARAN LAL SHARMA VS. ALLAHABAD BANK A.M.U. BRANCH ALIGARH AND ORS. [LAWS(ALL)-2015-5-318] [REFERRED TO]
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED (HDFC LTD.) AND ORS. VS. DORJEE DOLMA BHUTIA AND ORS. [LAWS(CAL)-2015-9-26] [REFERRED TO]
JAWAHAR SINGH AND ORS. VS. THE UNITED BANK OF INDIA AND ORS. [LAWS(CAL)-2015-8-17] [REFERRED TO]
HITEMP POLYMERS PVT LTD VS. GUJARAT INDUSTRIAL DEVELOPMENT CORPN [LAWS(GJH)-2018-5-167] [REFERRED TO]
GRUH FINANCE LIMITED VS. DISTRICT MAGISTRATE [LAWS(GJH)-2017-8-181] [REFERRED TO]
M/S. OTOKLIN GLOBAL BUSINESS VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-88] [REFERRED TO]
REI ELECTRONICS PVT. LTD. AND ORS. VS. STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT GROUP BRANCH AND ORS. [LAWS(KAR)-2015-11-229] [REFERRED TO]
NAGARATHNAMMA AND ORS. VS. CENTRAL BANK OF INDIA, BANGALORE AND ORS. [LAWS(KAR)-2015-8-218] [REFERRED TO]
COMPUTER ACCESS (P) LTD. VS. STATE BANK OF INDIA AND ORS. [LAWS(KAR)-2016-1-162] [REFERRED TO]
LILADHAR LADAPPA KENDOLE VS. SOLAPUR JANATA SAHAKARI BANK LTD. [LAWS(BOM)-2021-11-13] [REFERRED TO]
POLLY CHAKRABORTY VS. CHHATTISGARH RAJYA SAHKARI BANK MARYADIT [LAWS(CHH)-2017-4-124] [REFERRED TO]
NALLA LAKSHMI KANTHA RAO VS. NAGUBANDI MARKANDESWARA RAO [LAWS(APH)-2023-10-64] [REFERRED TO]
MIRZA ANWAR BAIG VS. STATE BANK OF BIKANER & JAIPUR [LAWS(APH)-2015-10-65] [REFERRED TO]
JAGDISH PRASAD SHARMA VS. DISTRICT MAGISTRATE [LAWS(ALL)-2014-7-64] [REFERRED TO]
SMT. POLLY CHAKRABORTY VS. CHHATTISGARH RAJYA SAHKARI BANK MARYADIT [LAWS(CHH)-2017-4-25] [REFERRED TO]
DHARMENDRA KUMAR VS. DISTRICT MAGISTRATE, RAIPUR & OTHERS [LAWS(CHH)-2017-8-8] [REFERRED TO]
ADITYA BIRLA HOUSING FINANCE LIMITED VS. DISTRICT MAGISTRATE, RAIPUR DISTRICT [LAWS(CHH)-2022-1-21] [REFERRED TO]
MAHINDRA CHANDRASEN VS. UNION BANK OF INDIA [LAWS(BOM)-2017-3-13] [REFERRED TO]
SRI CHAKRAPANI DALL MILL CONTRACTORS VS. CHIEF JUDICIAL MAGISTRATE-CUM-PRINCIPAL ASST. SESSIONS JUDGE [LAWS(APH)-2020-9-89] [REFERRED TO]
K SAMPATH RAO AND OTHRS VS. CHIEF MANAGER, SBI, KARIMNAGAR DIST, AND OTHERS [LAWS(APH)-2016-4-78] [REFERRED]
BLUE COAST HOTELS LIMITED VS. IFCI LIMITED AND ORS. [LAWS(BOM)-2016-3-127] [REFERRED TO]
PARVIN COTGIN PVT. LTD. VS. AXIS BANK LTD. [LAWS(GJH)-2020-8-533] [REFERRED TO]
ANJANA SENGUPTA VS. CENTRAL BANK OF INDIA & ORS [LAWS(CAL)-2015-2-120] [REFERRED]
REETA SRIVASTAVA VS. DISTRICT MAGISTRATE, LUCKNOW [LAWS(ALL)-2014-12-118] [REFERRED TO]
NAGESHWAR RAO VS. COLLECTOR, COLLECTOR OFFICE [LAWS(BOM)-2023-3-50] [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-277] [REFERRED TO]
TAPASI ROUTH NEE SINHA ROY VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-2-58] [REFERRED TO]
NALIN VASUDEV SOMPURA VS. DISTRICT MAGISTRATE & 2 [LAWS(GJH)-2015-3-434] [REFERRED]
CHETAN COACH PVT. LTD. VS. AXIS BANK LIMITED AND ANOTHER [LAWS(GJH)-2015-6-138] [REFERRED TO]
VIJAYA BANK VS. SUROJIT DKHAR [LAWS(MEGH)-2017-3-5] [REFERRED TO]
KOTAK MAHINDRA BANK LIMITED VS. T. K. KARTHIKEYAN [LAWS(MAD)-2023-7-115] [REFERRED TO]
HDFC BANK LTD VS. DISTRICT MAGISTRATE AND OTHERS [LAWS(P&H)-2019-7-385] [REFERRED TO]
NELSON RAJESEKARAN S/O LATE S J WILSON VS. UNION BANK OF INDIA, ARMB, CHENNAI [LAWS(MAD)-2019-8-26] [REFERRED TO]
JANTA PLY N GLASS VS. AUTHORISED OFFICER, DENA BANK, PATNA BRANCH; BRANCH MANAGER, HDFC BANK LTD [LAWS(PAT)-2016-9-69] [REFERRED]
HARITA INDUSTRIES VS. CENTRAL BANK OF INDIA [LAWS(TLNG)-2019-8-11] [REFERRED TO]
M/S. VEENA TEXTILES LIMITED VS. THE AUTHORISED OFFICER [LAWS(MAD)-2014-8-1] [REFERRED TO]
HEMRAJ RATNAKAR SALIAN VS. HDFC BANK LTD. [LAWS(SC)-2021-8-34] [REFERRED TO]
BAJARANG SHYAMSUNDER AGARWAL VS. CENTRAL BANK OF INDIA [LAWS(SC)-2019-9-28] [REFERRED TO]
ASHISH MITTAL VS. BANK OF BARODA [LAWS(MPH)-2016-8-44] [REFERRED TO]
SATISH KUMAR RATHORE VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-3-386] [REFERRED TO]
AJAY JAIN & ORS. VS. STATE BANK OF INDIA & ORS. [LAWS(MPH)-2018-3-59] [REFERRED TO]
PRAKASH AGRAWAL AND OTHERS VS. STATE BANK OF INDIA AND ORS. [LAWS(MPH)-2018-5-166] [REFERRED TO]
SUNDARESHAN VS. ICICI BANK LIMITED [LAWS(KER)-2014-6-5] [REFERRED TO]
KELUKUTTY P.M. AND ORS. VS. YOUNG MENS CHRISTIAN ASSOCIATION AND ORS. [LAWS(KER)-2016-1-52] [REFERRED TO]
THREE LINE PROPERTIES VS. V.K. SREERAM MADHAVAN AND ORS. [LAWS(KER)-2015-7-35] [REFERRED TO]
SAINOV SPIRITS PVT. LTD. VS. STATE OF U.P. [LAWS(ALL)-2019-2-198] [REFERRED TO]
SEATING WORLD EXTENSION VS. STATE BANK OF INDIA [LAWS(TLNG)-2019-12-84] [REFERRED TO]
STATE BANK OF INDIA VS. RAJESH KHETAN [LAWS(PAT)-2017-1-126] [REFERRED TO]
UNITED BANK OF INDIA AND ORS. VS. PRADEEP BASNET AND ORS. [LAWS(SIK)-2015-8-7] [REFERRED TO]
BALKRISHNA RAMA TARLE DEAD THR LRS VS. PHOENIX ARC PRIVATE LIMITED [LAWS(SC)-2022-9-127] [REFERRED TO]
COMMITTEE OF MANAGEMENT DOON VALLEY OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-5-6] [REFERRED TO]
NUNE MUNTHALA RAMA LAKXMI VS. CANARA BANK RORMERLY SYNDICATE BANK [LAWS(TLNG)-2021-1-130] [REFERRED TO]
PALLERLA RAMESH VS. ANDHRA BANK [LAWS(TLNG)-2021-11-140] [REFERRED TO]
ALLAHABAD BANK VS. BANSIDHAR CHAMAN LAL [LAWS(UTN)-2015-5-73] [REFERRED TO]
P.M. KELUKUTTY AND OTHERS VS. YOUNG MENS CHRISTIAN ASSOCIATION AND OTHERS [LAWS(KER)-2016-2-247] [REFERRED TO]
RAJESH ALIKKAL, S/O KUMARAN VS. CHIEF MANAGER, SOUTH INDIAN BANK LTD [LAWS(KER)-2017-2-242] [REFERRED TO]
PUNJAB CHEMICAL INDUSTRIES VS. DISTRICT MAGISTRATE-CUM-DEPUTY COMMISSIONER [LAWS(P&H)-2014-8-105] [REFERRED TO]
ADITYA BIRLA FINANCE LIMITED VS. SHRI CARNET ELIAS FERNANDES VEMALAYAM AND OTHERS [LAWS(MPH)-2018-7-245] [REFERRED TO]
TRILOKCHAND FABRICATION PVT. LTD. VS. STATE OF U.P. [LAWS(ALL)-2024-1-27] [REFERRED TO]
P. KIRANMAI VS. THE BANK OF MAHARASHTRA AND ORS. [LAWS(APH)-2016-1-40] [REFERRED TO]
SHAIKH MOHAMMAD TAUFIQUE VS. CENTRAL BANK OF INDIA [LAWS(BOM)-2021-12-224] [REFERRED TO]
G P ISPAT PRIVATE LIMITED VS. AUTHORIZED OFFICER AND CHIEF MANAGER, STATE BANK O [LAWS(CHH)-2017-8-50] [REFERRED TO]
JIGESHWAR PRASAD DESHMUKH VS. DEV SINGH [LAWS(CHH)-2020-8-92] [REFERRED TO]
DHARMENDRA KUMAR S/O RAM KISHORE BAGHEL VS. DISTRICT MAGISTRATE RAIPUR [LAWS(CHH)-2018-8-27] [REFERRED TO]
KRISHNA BUILDERS AND DEVELOPERS AND ANOTHER VS. SHRIRAM HOUSING FINANCE LIMITED AND ANOTHER [LAWS(CAL)-2019-3-29] [REFERRED TO]
STATE BANK OF INDIA VS. RAMKRISHNA BUILDERS [LAWS(CAL)-2015-7-2] [REFERRED TO]
AUROSHIKHA VINIMAY PVT. LTD VS. KAI COMMERCIAL PVT. LTD [LAWS(CAL)-2015-12-57] [REFERRED TO]
PATEL PIYUSHKUMAR RANCHHODBHAI VS. BANK OF BARODA [LAWS(GJH)-2018-2-96] [REFERRED TO]
GIRISHBHAI DEVSIBHAI GAJIPARA VS. AXIS BANK LTD. [LAWS(GJH)-2019-2-380] [REFERRED TO]
INDIA SME ASSET RECONSTRUCTION ... VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-54] [REFERRED TO]
KELUKUTTY P.M. AND ORS. VS. YOUNG MENS CHRISTIAN ASSOCIATION AND ORS. [LAWS(KER)-2016-2-125] [REFERRED TO]
ADITYA BIRLA FINANCE LIMITED VS. CARNET ELIAS FERNANDES VEMALAYAM AND OTHERS [LAWS(MPH)-2018-7-74] [REFERRED TO]
AGME MARKETING PRIVATE LIMITED VS. CANARA BANK [LAWS(ALL)-2019-7-249] [REFERRED TO]
SHAKUNTALA DEVI JAN KALYAN SAMITI VS. STATE OF U.P. [LAWS(ALL)-2020-1-381] [REFERRED TO]
KUMKUM TENTIWAL VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-12-67] [REFERRED TO]
ABDUL KHADER VS. SADATH ALI SIDDIQUI & ANOTHER [LAWS(KAR)-2021-11-107] [REFERRED TO]
MOHAN BHANDAR VS. VIJAYA BANK KUVEMPUNAGAR BRANCH [LAWS(KAR)-2018-7-508] [REFERRED TO]
SHIJU MANI VS. CSB [LAWS(KER)-2024-2-16] [REFERRED TO]
SAI HEMAJA AEROBRICKS PVT. LIMITED VS. STATE BANK OF INDIA [LAWS(TLNG)-2024-1-44] [REFERRED TO]
M/S BBR ENTERPRISES VS. CENTRAL BANK OF INDIA [LAWS(TLNG)-2021-1-132] [REFERRED TO]
V. JUVALAMUKHI AND ORS. VS. THE DISTRICT MAGISTRATE-CUM-DISTRICT COLLECTOR, COIMBATORE AND ORS. [LAWS(MAD)-2015-11-45] [REFERRED TO]
J MUSTHAQ ALI VS. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT LTD , CHENNAI AND OTHERS [LAWS(MAD)-2015-1-334] [REFERRED]
E. RAVINDRAN VS. THE CHIEF METROPOLITAN MAGISTRATE, EGMORE AND ORS. [LAWS(MAD)-2015-7-98] [REFERRED TO]
TELESAT MEDIA MATRIX PVT. LTD. VS. THE CHIEF METROPOLITAN MAGISTRATE, EGMORE AND ORS. [LAWS(MAD)-2015-7-216] [REFERRED TO]
NAINITAL BANK LTD VS. NAVEEN KISAN RICE MILL AND OTHERS [LAWS(UTN)-2019-1-18] [REFERRED TO]
JAGDAMBA LIQUIFIED STEELS LIMITED VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-10-12] [REFERRED TO]
SH. ANIL KUMAR SOTWAL VS. THE DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR [LAWS(RAJ)-2018-2-55] [REFERRED TO]
CHUNDRI GHAR TEXTILES VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-4-208] [REFERRED TO]
MADHUSUDHAN V. VS. BHARATH CO-OPERATIVE BANK (MUMBAI) LTD. AND OTHERS [LAWS(KAR)-2016-3-315] [REFERRED TO]
STATE BANK OF INDIA AND ORS. VS. VIVEK KUMAR KEJRIWAL [LAWS(CAL)-2016-2-15] [REFERRED TO]
MODINASAB INDIKAR VS. BOARD OF DIRECTORS OF INDIAN OVERSEAS BANK [LAWS(BOM)-2020-2-223] [REFERRED TO]
HARESHBHAI BABUBHAI SAVANI VS. ICICI HOME FINANCE CO. LTD. & ORS. [LAWS(GJH)-2016-11-24] [REFERRED TO]
RAVINDRADEV VISHNUDEV TAILANG VS. BANK OF INDIA - THROUGH AUTHORIZED OFFICER & 1 [LAWS(GJH)-2017-2-37] [REFERRED TO]
MAHENDRASINH BHARATSINH CHUDAVAT VS. COSMOS COOPERATIVE BANK LTD [LAWS(GJH)-2017-2-185] [REFERRED TO]
CHIEF MANAGER, BANK OF BARODA VS. AMIT PANDEY [LAWS(JHAR)-2019-2-201] [REFERRED TO]
PUNJAB AND SIND BANK AND ANOTHER VS. DISTRICT MAGISTRATE [LAWS(P&H)-2017-7-188] [REFERRED TO]
PUTRI VS. DISTRICT MAGISTRATE, HARIDWAR AND ORS [LAWS(UTN)-2016-12-35] [REFERRED TO]
M. EZHILMARAN VS. K. KARUNANIDHI [LAWS(MAD)-2021-12-101] [REFERRED TO]
ASSET RECONSTRUCTION COMPANY (INDIA) LTD VS. DISTRICT MAGISTRATE/ DISTRICT COLLECTOR THIRUVALLUR, THIRUVALLUR DISTRICT [LAWS(MAD)-2020-9-763] [REFERRED TO]
SMT. VIJAYALAKSHMI VS. THE AUTHORISED OFFICER, KOTAK AUTHORISED BANK LIMITED, BANASHANKARI THIRD STAGE, BANGALORE AND OTHERS [LAWS(KAR)-2016-8-68] [REFERRED TO]
RAFIQ TRADERS VS. DISTRICT MAGISTRATE [LAWS(ALL)-2020-10-46] [REFERRED TO]
M/S N.C.M.L. INDUSTRIES LTD VS. DEBTS RECOVERY TRIBUNAL [LAWS(ALL)-2018-2-59] [REFERRED TO]
N.C.M.L. INDUSTRIES LTD. VS. DEBTS RECOVERY TRIBUNAL, LUCKNOW AND OTHERS [LAWS(ALL)-2018-2-684] [REFERRED TO]
VALLUVAR GUIDE TECHNICAL TRAINING COLLEGE VS. M. DINAKARAN AND ORS. [LAWS(MAD)-2016-2-60] [REFERRED TO]
DECCAN CHRONICAL HOLDINGS LIMITED VS. CANARA BANK [LAWS(MAD)-2015-6-53] [REFERRED TO]
TOMY MATHEW VS. UNION OF INDIA REP BY SECRETARY [LAWS(KER)-2017-3-163] [REFERRED TO]
KANAKALATHA VS. HOUSING DEVELOPMENT FINANCE CORPORATION LTD [LAWS(KER)-2014-8-880] [REFERRED TO]
VIMALA BHUSHAN VS. AUTHORISED OFFICER YES BANK LIMITED [LAWS(KAR)-2019-1-168] [REFERRED TO]
PRAKASH SINGH VS. ORIENTAL BANK OF COMMERCE [LAWS(CAL)-2020-2-186] [REFERRED TO]
SELVA BAKYARAJ, MANAGING DIRECTOR, SUNRISE CHENNAI DISTRIBUTORS PVT LTD VS. IDBI BANK LIMITED, REP BY ITS DEPUTY GENERAL MANAGER/AUTHORIZED OFFICER, CHENNAI [LAWS(MAD)-2018-11-86] [REFERRED TO]
MOHAN SUNDARAM VS. PUNJAB NATIONAL BANK [LAWS(KER)-2022-12-216] [REFERRED TO]
SRI BALAJI CENTRIFUGAL CASTINGS VS. ICICI BANK LIMITED [LAWS(APH)-2018-7-9] [REFERRED TO]
RAMJIBHAI KARSHANBHAI DODIYA VS. DISTRICT MAGISTRATE [LAWS(GJH)-2018-12-76] [REFERRED TO]
DEVANI JAGDISHBHAI DAHYABHAI(THIRD PARTY) VS. DISTRICT MAGISTRATE SURAT [LAWS(GJH)-2018-12-26] [REFERRED TO]
NATIONAL LAMINATE CORPORATION MUMBAI VS. EURO MERCHANDISE (INDIA) PVT LTD [LAWS(BOM)-2015-10-205] [REFERRED TO]
ATUL DAULATRAI DESAI VS. STATE OF MAHARASHTRA & OTHERS [LAWS(BOM)-2016-7-238] [REFERRED TO]
SRI AMBIKA SOLVEX LTD VS. STATE BANK OF INDIA AND OTHERS [LAWS(MPH)-2015-12-75] [REFERRED]
A INDIRANI VS. BRANCH MANAGER STATE BANK OF INDIA [LAWS(MAD)-2017-1-369] [REFERRED TO]
VISTA INDUSTRIES PVT. LTD. VS. SHEENA EXPORTS [LAWS(P&H)-2016-6-8] [REFERRED TO]
R. VELUSAMY VS. THE CHIEF MANAGER & THE AUTHORISED OFFICER ASSET RECOVERY DEPARTMENT BANK OF INDIA [LAWS(MAD)-2016-2-87] [REFERRED TO]
TAMIL NADU MERCANTILE BANK LTD., MADURAI VS. DISTRICT COLLECTOR, SIVAGANGAI AND ORS. [LAWS(MAD)-2016-1-191] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD. VS. UNION OF INDIA [LAWS(ALL)-2023-4-5] [REFERRED TO]
DARLY SHAJAN VS. SHAJAN THOMAS [LAWS(KER)-2016-7-131] [REFERRED TO]
SIVAN V.R. VS. AUTHORISED OFFICER, FEDERAL BANK LTD. AND ORS. [LAWS(KER)-2014-12-135] [REFERRED TO]
PRADEEP KUMAR S/O SHRI LALCHAND POONIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-3-49] [REFERRED TO]
AJAY KUMAR & ANOTHER VS. KASHIPUR URBAN CO-OPERATIVE BANK LTD & ANOTHER [LAWS(UTN)-2018-7-26] [REFERRED TO]
RAGHAVAN MURALIDHARAN VS. LYNDON CHRISTOPHER ANGELO [LAWS(KAR)-2016-3-386] [REFERRED]
M/S. BUHARIYA TRADERS VS. THE CHIEF METROPOLITAN MAGISTRATE [LAWS(MAD)-2017-9-173] [REFERRED TO]
DIMENSION REALTORS PRIVATE LIMITED AND ANOTHER VS. DISTRICT MAGISTRATE, NORTH 24 PARGANAS AND OTHERS [LAWS(CAL)-2015-9-104] [REFERRED TO]
VIJAY TIMBER INDUSTRIES PRIVATE LIMITED VS. DISTRICT COLLECTOR [LAWS(GJH)-2017-12-339] [REFERRED TO]
AUROVILL APPLIANCES PVT LTD VS. DISTRICT MAGISTRATE [LAWS(GJH)-2015-10-4] [REFERRED TO]
DOMMATI PRASHANTHI VS. INDIAN BANK, WARANGAL AND OTHERS [LAWS(APH)-2018-2-8] [REFERRED TO]
SALUJA MOTORS PVT LTD VS. DISTRICT MAGISTRATE AND OTHERS [LAWS(HPH)-2016-7-328] [REFERRED TO]
PRALEEN CHOPRA VS. DEWAN HOUSING FINANCE CORPORATION PVT. LTD. [LAWS(DLH)-2014-12-407] [REFERRED TO]
ARUNA KAMAL SINGH VS. BANK OF BARODA [LAWS(BOM)-2021-12-199] [REFERRED TO]
MAHESH SACHDEV S/O LATE DWARKA DAS SACHDEV VS. STATE OF CHHATTISGARH AND ORS [LAWS(CHH)-2016-4-47] [REFERRED]