Referred Judgements :-

PREM CHAND GARG VS. EXCISE COMMISSIONER U P [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
SHYAM BABU VERMA VS. UNION OF INDIA [REFERRED TO]
SAHIB RAM VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. KARNAIL SINGH [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
RAMAKANT RAI VS. MADAN RAI [REFERRED TO]
STATE OF U P VS. NEERAJ AWASTHI [REFERRED TO]
INDIAN BANK VS. ABS MARINE PRODUCTS PVT LTD [REFERRED TO]
RAM PRAVESH SINGH VS. STATE OF BIHAR [REFERRED TO]
CHANDI PRASAD UNIYAL VS. STATE OF UTTARAKHAND [REFERRED TO]

Cited Judgements :-

STATE OF MAHARASHTRA, THROUGH SECRETARY VS. SHRIRANG L DEVARE [LAWS(BOM)-2018-2-419] [REFERRED TO]
RATURAM BHAGAT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-4-129] [REFERRED TO]
TUHI RAM; HARI SHANKAR TYAGI VS. STATE OF U P AND 3 ORS [LAWS(ALL)-2017-12-199] [REFERRED TO]
SHIV BHAWAN MISHRA VS. STATE OF U P [LAWS(ALL)-2015-3-280] [REFERRED TO]
YOGENDRA MULLIEK & ANOTHER VS. STATE OF U P & OTHERS [LAWS(ALL)-2018-1-149] [REFERRED TO]
BENU GHOSH VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-168] [REFERRED TO]
NIRMALA MISRA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-188] [REFERRED TO]
RAGHUNANDAN PATRA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-190] [REFERRED TO]
MANJU MANNA VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-6-226] [REFERRED TO]
HARI PRASANNA GHOSH VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-235] [REFERRED TO]
ROHINI MOHAN ROY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-270] [REFERRED TO]
PRABIR CHAKRABORTY & ANR. VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-279] [REFERRED TO]
INDRANIL SAU & ANR. VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-280] [REFERRED TO]
SUSIL KR. SINHA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-281] [REFERRED TO]
ARATI PAL VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-307] [REFERRED TO]
PRABHAS CHANDRA NATH VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-1-178] [REFERRED TO]
NEERAJ VS. AIR INDIA LTD. THROUGH: THE CHAIRMAN & MD [LAWS(DLH)-2017-11-342] [REFERRED TO]
SMT. BASANTI DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-97] [REFERRED TO]
HARI MOHAN BISWAS. VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-99] [REFERRED TO]
NIMAI CHARAN SASMAL. VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-100] [REFERRED TO]
THE CENTRAL SILK BOARD, MINISTRY OF TEXTILES, GOVERNMENT OF INDIA AND ORS. VS. GAYATHRI ANANTH AND ORS. [LAWS(KAR)-2016-3-77] [REFERRED TO]
MADAN GOPAL GOSWAMI VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-1-136] [REFERRED TO]
JAMINI KANTA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-10-27] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. KADARKARI THANGAM & ORS. [LAWS(MAD)-2017-10-219] [REFERRED TO]
MOBINA KHATOON VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, PATNA [LAWS(PAT)-2019-2-13] [REFERRED TO]
STATE (THROUGH) CENTRAL BUREAU OF INVESTIGATION VS. SHRI KALYAN SINGH (FORMER CM OF UP) [LAWS(SC)-2017-4-33] [REFERRED TO]
S. MARIAPPAN VS. STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2020-10-402] [REFERRED TO]
RAMESH CHANDRA JOSHI VS. AJMER VIDHYUT VITRAN NIGAM LTD. & ORS. [LAWS(RAJ)-2016-8-219] [REFERRED TO]
BANWARI LAL VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-5-246] [REFERRED TO]
NEW INDIA INSURANCE COMPANY LIMITED. DIVISIONAL OFFICE, ALUVA, REPRESENTED BY THE ADMINISTRATIVE OFFICER, REGIONAL OFFICE, KOCHI 683101 VS. AYANA, D/O LATEASHOKAN, KARILPADICKAL HOUSE, MANNOOR, IRUPURAM VILLAGE [LAWS(KER)-2016-10-49] [REFERRED TO]
GOPINATHAN A. VS. AFZAL BASHA [LAWS(KER)-2020-3-677] [REFERRED TO]
CHANDRAN VS. VIJU [LAWS(KER)-2020-1-295] [REFERRED TO]
KINKAR ROY VS. STATE OF TRIPURA [LAWS(TRIP)-2021-3-68] [REFERRED TO]
JAI BHAGWAN VS. BHAKHRA BEAS MANAGEMENT BOARD [LAWS(P&H)-2019-10-67] [REFERRED TO]
STATE OF PUNJAB VS. OM PARKASH [LAWS(P&H)-2019-5-321] [REFERRED TO]
S.K.PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-297] [REFERRED TO]
KRISHNAN KUTTY VS. STATE OF KERALA [LAWS(KER)-2022-8-318] [REFERRED TO]
HARISH HIRANI VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-68] [REFERRED TO]
PARESH NATH SAMANTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-121] [REFERRED TO]
PRAMILA JANA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-233] [REFERRED TO]
KALIDASI RAY VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-248] [REFERRED TO]
NABA KUMAR MONDAL VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-273] [REFERRED TO]
ANEM AMMAJI VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-275] [REFERRED TO]
BACHA RAM BAG VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-282] [REFERRED TO]
DIPA MITRA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-286] [REFERRED TO]
JAI LAL KANTA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-8-25] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MINU RANI PAUL ANDORS [LAWS(GAU)-2019-5-99] [REFERRED TO]
KALYANA SUNDARI VS. ACCOUNTANT GENERAL (A & E) [LAWS(MAD)-2021-4-110] [REFERRED TO]
PRASHANT MUKADAM VS. STATE OF M.P. [LAWS(MPH)-2020-1-177] [REFERRED TO]
THEIN DAM WORKERS UNION VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-2-75] [REFERRED TO]
JODHA RAM VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-12-193] [REFERRED TO]
DURGESWAR DUTTA VS. STATE OF ASSAM [LAWS(GAU)-2021-9-69] [REFERRED TO]
RAJKUMAR JANA VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-12-69] [REFERRED TO]
SANDHYA RANI PAHARI VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-159] [REFERRED TO]
ABANI KANTA DE VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-162] [REFERRED TO]
SACHI NANDAN SINGHA MAHAPATRA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-164] [REFERRED TO]
RAJESWAR CHANDRA CHAKRABORTY VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-185] [REFERRED TO]
GOURI BALA DAS VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-227] [REFERRED TO]
NITYANANDA SINGHA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-229] [REFERRED TO]
RANJIT KAUR TIWANA VS. STATE OF PUNJAB [LAWS(P&H)-2020-1-168] [REFERRED TO]
CHANDER MUKHI VS. STATE OF HARYANA & ORS. [LAWS(P&H)-2017-3-360] [REFERRED TO]
KUNJANDY L. AND OTHERS VS. RAJENDRAN AND OTHERS [LAWS(KER)-2019-10-354] [REFERRED TO]
GEORGEKUTTY VS. GIBU CHERIAN [LAWS(KER)-2019-12-403] [REFERRED TO]
GANESH CHANDRA BEHERA VS. BERHAMPUR UNIVERSITY [LAWS(ORI)-2019-11-26] [REFERRED TO]
GIRISH KUMAR SUNEJA VS. C.B.I. [LAWS(SC)-2017-7-5] [REFERRED TO]
SECURITIES AND EXCHANGE BOARD OF INDIA VS. RAJKUMAR NAGPAL [LAWS(SC)-2022-8-111] [REFERRED TO]
X VS. UNION OF INDIA [LAWS(SC)-2023-10-45] [REFERRED TO]
KUSAL MANI VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2018-6-103] [REFERRED TO]
K.SENTHUR PANDIAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-487] [REFERRED TO]
SUBBURAJ VS. ACCOUNTANT GENERAL, GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-6-499] [REFERRED TO]
BRIJ MOHAN VS. R.S.R.T.C. AND ORS. [LAWS(RAJ)-2015-2-55] [REFERRED TO]
BALAKRISHNAN VS. SURESH KUMAR [LAWS(KER)-2020-1-189] [REFERRED TO]
SHABNA VS. K.K.ANOOP KUMAR [LAWS(KER)-2020-1-194] [REFERRED TO]
A.K. SAINI AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-11-230] [REFERRED TO]
UMA K MALLIPATIL VS. REGISTRAR OF CO-OPERATIVE SOCIETIES [LAWS(KAR)-2019-6-334] [REFERRED TO]
MALTI DEVI VS. STATE OF U.P. [LAWS(ALL)-2021-8-130] [REFERRED TO]
BIJALI PRAVA GIRI VS. THE STATE OF WEST BENGAL & OTHERS [LAWS(CAL)-2018-9-199] [REFERRED TO]
MILAN PADA CHOWDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-1-180] [REFERRED TO]
KALIPADA ACHARJYA. VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-101] [REFERRED TO]
MADHURI BANERJEE VS. STATE OF WEST BENGAL AND ORS [LAWS(CAL)-2017-1-129] [REFERRED TO]
AHI BHUSAN NAYEKS VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-158] [REFERRED TO]
ANIL BARAN MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-6-163] [REFERRED TO]
LALMOHAN MAHATO VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-170] [REFERRED TO]
ACHINTYA KUMAR JANA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-187] [REFERRED TO]
KAMALA BHAUMIK VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-218] [REFERRED TO]
BHANU CHARAN BARIK VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-228] [REFERRED TO]
ANJALI SAHOO VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-237] [REFERRED TO]
CHHABI RANI SATPATHY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-249] [REFERRED TO]
BHABA RANI PATRA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-255] [REFERRED TO]
NIRANJAN GHOSH VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-301] [REFERRED TO]
SAILAJA KANTA JANA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-310] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. RATIBHAN KEWAT AND ORS. [LAWS(ALL)-2014-11-287] [REFERRED TO]
ROOP LAL VS. STATE OF HIMACHAL PRADESH. [LAWS(HPH)-2022-10-40] [REFERRED TO]
A. GOJENDRA SHARMA AND ORS. VS. THE PRINCIPAL SECRETARY/COMMISSIONER/SECRETARY (EDN./S), GOVT. OF MANIPUR AND ORS. [LAWS(MANIP)-2015-12-1] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. MR. SHRIRANG L. DEVARE [LAWS(DLH)-2018-2-561] [REFERRED TO]
PRATI SHAILESH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-40] [REFERRED TO]
MARKOSE VS. STATE OF KERALA [LAWS(KER)-2021-10-164] [REFERRED TO]
BRIJENDRA KUMAR SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-6-63] [REFERRED TO]
MARIYUMMA VS. VIJESH [LAWS(KER)-2020-2-451] [REFERRED TO]
SUKANTA GUPTA VS. STATE OF TRIPURA [LAWS(TRIP)-2022-11-18] [REFERRED TO]
BIJAY KUMAR SHARMA VS. RANCHI UNIVERSITY [LAWS(SC)-2021-3-112] [REFERRED TO]
UNION OF INDIA VS. MOHD RAUF [LAWS(ALL)-2016-4-246] [REFERRED]
DALVIR SINGH AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-8-173] [REFERRED TO]
GOPI CHAND AND ANOTHER VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-10-173] [REFERRED TO]
RAJ KISHORE MOHANTY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-161] [REFERRED TO]
EVA MONDAL VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-174] [REFERRED TO]
HIRANMAY SINHA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-182] [REFERRED TO]
SUDHANGSU SEKHAR DUTTA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-194] [REFERRED TO]
BANKIM BEHARI BERA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-220] [REFERRED TO]
AVA RANI PAL VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-221] [REFERRED TO]
PARAMESWAR PAUL VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-240] [REFERRED TO]
PURNA CHANDRA BERA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-252] [REFERRED TO]
AMBUJ KUMAR VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-253] [REFERRED TO]
UNION OF INDIA AND ORS. VS. JITENDRA SINGH AND ORS. [LAWS(CAL)-2015-8-61] [REFERRED TO]
THE REGISTRAR VS. K.G. VISWANATHAN [LAWS(KER)-2014-10-189] [REFERRED TO]
MAHESH CHANDRA VERMA AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-10-81] [REFERRED TO]
FOOD CORPORATION OF INDIA WORKERS UNION VS. FOOD CORPORATION OF INDIA & ANR [LAWS(DLH)-2019-5-182] [REFERRED TO]
H D RIKHADI VS. UNION OF INDIA & ANR [LAWS(DLH)-2019-2-351] [REFERRED TO]
GIRISH KUMAR SUNEJA VS. CBI [LAWS(DLH)-2016-10-22] [REFERRED TO]
DR. BHURA SINGH GHUMAN VS. PANJAB UNIVERSITY, CHANDIGARH AND OTHERS [LAWS(P&H)-2016-8-39] [REFERRED TO]
GURMAIL KAUR WIFE OF LATE SHRI KHUSHIA SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-6-108] [REFERRED TO]
STATE OF MADHYA PRADESH VS. JAGDISH PRASAD DUBEY [LAWS(MPH)-2024-3-81] [REFERRED TO]
P N GIRI AND OTHERS VS. UNION OF INDIA & OTHERS [LAWS(MPH)-2016-2-115] [REFERRED]
ORIENTAL INSURANCE CO. LTD. VS. ARATI CHIK [LAWS(GAU)-2019-5-131] [REFERRED TO]
DILIP BANERJEE VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-265] [REFERRED TO]
TUSHTA CHARAN PRAMANIK VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-272] [REFERRED TO]
BADAL CHANDRA DAS VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-278] [REFERRED TO]
SUPRAVA ACHARJA CHOWDHURY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-287] [REFERRED TO]
RADHA RANI MAITY VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-303] [REFERRED TO]
INDIAN MARITIME UNIVERSITY VS. VISWANATHAN [LAWS(KER)-2014-10-298] [REFERRED TO]
SHEELA VS. NEW INDIA INSURANCE CO. LTD. [LAWS(KER)-2016-10-63] [REFERRED TO]
S.THOMAS GNANADURA VS. PRINCIPAL SECRETARY [LAWS(MAD)-2019-7-381] [REFERRED TO]
UNION OF INDIA VS. AKHILA UMESH [LAWS(KER)-2020-10-46] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. G.KALAMMA [LAWS(TLNG)-2020-7-7] [REFERRED TO]
KRISHNA LAL CHAWLA VS. STATE OF U.P. [LAWS(SC)-2021-3-27] [REFERRED TO]
UNION OF INDIA VS. M. SATYANARAYANA [LAWS(TLNG)-2018-12-26] [REFERRED TO]
HARENDRA CH. LAHKAR VS. STATE OF ASSAM [LAWS(GAU)-2021-10-62] [REFERRED TO]
SARASANI SATYAM REDDY VS. UNION OF INDIA [LAWS(APH)-2016-4-45] [REFERRED TO]
KASHI NATH GUPTA VS. CHAIRMAN ALLAHABAD BANK [LAWS(ALL)-2019-4-414] [REFERRED TO]
DAYA SHANKAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-9-214] [REFERRED TO]
ANIRUDH PRASAD CHAUDHARY VS. JOINT DIRECTOR, AGRICULTURE AND ORS. [LAWS(ALL)-2020-2-536] [REFERRED TO]
PHOOL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-11-356] [REFERRED TO]
PARESH CHANDRA JANA. VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-104] [REFERRED TO]
LAKSHMI NARAYAN DEY VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-10-19] [REFERRED TO]
JAYANTA KUMAR BAIDYA VS. UNION OF INDIA [LAWS(CAL)-2020-4-11] [REFERRED TO]
CHAPAL KUMAR SAHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-1-179] [REFERRED TO]
NARAYAN CHANDRA CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-1-181] [REFERRED TO]
HIMANGSHU PRAKASH MAITY VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-173] [REFERRED TO]
ASWINI KUMAR PATI VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-191] [REFERRED TO]
GITA KOLEY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-197] [REFERRED TO]
BISWESWAR MONDAL VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-217] [REFERRED TO]
TUSHTA CHARAN PRAMANIK VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-223] [REFERRED TO]
SK. ABDUL BASAR VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-224] [REFERRED TO]
JAGANNATH PATRA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-238] [REFERRED TO]
ALOKA SUNDARI PRAMANIK VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-242] [REFERRED TO]
SANAT KUMAR MUKHERJEE VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-266] [REFERRED TO]
AHALYA BHAKAT VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-290] [REFERRED TO]
BIMAL CHANDRA CHOUDHURY VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-312] [REFERRED TO]
SARIFUL ISLAM VS. UNION OF INDIA [LAWS(GAU)-2019-6-73] [REFERRED TO]
RENUKA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-3-67] [REFERRED TO]
BHARPUR SINGH VS. STATE OF PUNJAB & ANOTHER [LAWS(P&H)-2017-1-348] [REFERRED TO]
JARNAIL SINGH VS. PUNJAB ROAD TRANSPORT CORPORATION & OTHERS [LAWS(P&H)-2016-4-383] [REFERRED TO]
KISHOR KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-3-107] [REFERRED TO]
PARTHA PRATIM GUHA THAKURATA VS. CALCUTTA STATE TRANSPORT CORPORATION [LAWS(CAL)-2022-7-122] [REFERRED TO]
RENU GUPTA VS. UNIVERSITY OF DELHI AND ORS. [LAWS(DLH)-2015-12-241] [REFERRED TO]
AMANULLA KHAN VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-8-89] [REFERRED TO]
VISHRAM @ PRASAD GOVEKAR & ORS. VS. SUDESH GOVEKAR (D) BY LRS. & ORS. [LAWS(SC)-2016-12-63] [REFERRED TO]
NARESH KUMAR ARORA VS. UT, CHANDIGARH [LAWS(P&H)-2022-8-295] [REFERRED TO]
SURESH KUMAR AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2019-7-480] [REFERRED TO]
AMALENDU CHAKRABORTY VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2018-8-34] [REFERRED TO]
BABUJEE DATTA VS. UNION OF INDIA, THROUGH MINISTRY OF PETROLEUM & NATURAL GAS & OTHERS [LAWS(CAL)-2018-8-87] [REFERRED TO]
UNION OF INDIA VS. MAHABALBHAI G.JAIN S/O GANDALAL JAIN [LAWS(GJH)-2018-3-137] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD , RANCHI VS. MANTU MAHATO SON OF LATE GASHI RAM MAHATO [LAWS(JHAR)-2020-5-24] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2021-7-9] [REFERRED TO]
JYNI VS. RAPHEL.P.T [LAWS(KER)-2016-1-81] [REFERRED TO]
SUMATHY RAJAN VS. DISTRICT-LEVEL VIGILANCE COMMITTEE, CHENNAI [LAWS(MAD)-2017-8-487] [REFERRED TO]
VASANTHA VS. S.PUSHPARAJ [LAWS(KER)-2020-3-547] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD VS. AMBIKA KUMARI K. [LAWS(KER)-2020-3-634] [REFERRED TO]
K.A.SUBAIDA W/O.T A ACHUTHAN VS. KERALA STATE ELECTRICITY BOARD VYDHYUTHIBHAVAN [LAWS(KER)-2019-2-78] [REFERRED TO]
ALI VS. ABDULJABBAR, S/O.MOHAMMED [LAWS(KER)-2020-1-337] [REFERRED TO]
RAJENDRA BHAWSAR VS. STATE OF M P AND OTHERS [LAWS(MPH)-2017-9-134] [REFERRED TO]
JEEVAN LAL GEDAM VS. STATE OF CHHATTISGARH, THROUGH SECRETARY [LAWS(CHH)-2018-5-9] [REFERRED TO]
CHANDRAPAL SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-11-74] [REFERRED TO]
SHIBA RANI MAITY VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-32] [REFERRED TO]
RANAPROTAP MUKHOPADHYAY VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-95] [REFERRED TO]
DASARATHI POLLEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-2-13] [REFERRED TO]
BANSHI DHAR DEY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-167] [REFERRED TO]
ARATI NATH VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-169] [REFERRED TO]
BASANTI PAUL VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-178] [REFERRED TO]
ROMA ADHIKARY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-189] [REFERRED TO]
SHAMBHU NATH BERA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-245] [REFERRED TO]
CHINMOY KUMAR PANDA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-246] [REFERRED TO]
JHARIBALA MAL VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-306] [REFERRED TO]
STATE OF JHARKHAND VS. VED PRAKASH BHAGA [LAWS(JHAR)-2019-11-70] [REFERRED TO]
AKSHAYA KUMAR PATRA AND ORS. VS. MANAGING DIRECTOR, ANDHRA PRADESH POWER GENERATION CORPORATION LTD. AND ORS. [LAWS(ORI)-2016-1-35] [REFERRED TO]
SULOCHANA VS. K.KANNAN [LAWS(KER)-2020-1-221] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD VS. RAMDHAN GUPTA AND ANR [LAWS(DLH)-2019-2-195] [REFERRED TO]
HANSRAJ SINGH VS. STATE OF U P [LAWS(ALL)-2015-2-43] [REFERRED TO]
ARINDAM CHOUDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-2-138] [REFERRED TO]
URMILA PATI VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-6-160] [REFERRED TO]
ANANTA KUMAR SAMANTA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-175] [REFERRED TO]
HEMENDRA NATH DUTTA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-176] [REFERRED TO]
KSHIRSWARI ROY VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-183] [REFERRED TO]
ASHUTOSH PATI VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-193] [REFERRED TO]
SNIGDHA MUKHOPADHYAY VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-219] [REFERRED TO]
REKHARANI CHAKRABORTY VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-231] [REFERRED TO]
NIYATI SANGIRI VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-232] [REFERRED TO]
NIRMAL MUKHERJEE VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-239] [REFERRED TO]
BHARATI DAS VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-250] [REFERRED TO]
MOHINI MOHAN MAITY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-277] [REFERRED TO]
JOYDEV MONDAL VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-284] [REFERRED TO]
RAMA RANI PAUL VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-302] [REFERRED TO]
SANDHYA RANI NANDA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2018-10-79] [REFERRED TO]
ADHIR KUMAR JANA VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-5-3] [REFERRED TO]
SRISTIDHAR MAITY. VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-102] [REFERRED TO]
TAPAN KUMAR MANDAL VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2014-11-22] [REFERRED TO]
P.P. JOHNSON VS. UNION OF INDIA AND ORS. [LAWS(CA)-2015-8-18] [REFERRED TO]
LIEUTENANT GOVERNOR, A & N ISLANDS VS. YOHANNAN SAJEEVAN [LAWS(CAL)-2021-7-105] [REFERRED TO]
HARENDRA BAHADUR SINGH VS. STATE OF U. P. [LAWS(ALL)-2024-2-118] [REFERRED TO]
R. JEYAPRAKASH VS. EXECUTIVE OFFICER, PALAMEDU TOWN PANCHAYAT [LAWS(MAD)-2021-11-154] [REFERRED TO]
NITYA RANJAN DAS AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-4-10] [REFERRED TO]
STATE OF TAMIL NADU VS. R PANNEERSELVAM [LAWS(MAD)-2018-7-155] [REFERRED TO]
T.VAITHILINGAM VS. BLOCK DEVELOPMENT OFFICER [LAWS(MAD)-2019-7-472] [REFERRED TO]
RAJENDRA SINGH NEGI VS. U P S R T C [LAWS(ALL)-2015-1-118] [REFERRED TO]
SUBAL CHANDRA DAS. VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-1-103] [REFERRED TO]
BANSHIDHAR NAYAK VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-9-56] [REFERRED TO]
BRIJENDRA KUMAR SINGH VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2019-4-62] [REFERRED TO]
PRABODH CHANDRA SAMANTA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2018-10-83] [REFERRED TO]
SNANDY VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-11-132] [REFERRED TO]
SAMARENDRA ROY VS. THE STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2018-9-113] [REFERRED TO]
KHEMANKARI PATRA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-165] [REFERRED TO]
ANNAPURNA MAHATA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-172] [REFERRED TO]
DILIP KUMAR BOSE VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-181] [REFERRED TO]
MINATI CHAKRABORTY VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-222] [REFERRED TO]
SUNIL KUMAR BHATTACHERJEE VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-243] [REFERRED TO]
IRA RANI ROY VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-254] [REFERRED TO]
PADMA RANI KARAR VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-6-267] [REFERRED TO]
BIBHUTI BHUSAN GHOSH VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-274] [REFERRED TO]
GANGESWAR MAITY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2017-6-276] [REFERRED TO]
MADAN CHANDRA SAMANTA VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2017-6-304] [REFERRED TO]
DR. MAHBOOB ALAM I.P.S. (RETD.) VS. THE REGISTRAR AND OTHER [LAWS(MAD)-2018-8-703] [REFERRED TO]
M.JANAKI VS. DISTRICT TREASURY OFFICER [LAWS(MAD)-2019-6-484] [REFERRED TO]
K. NARAYANASWAMY VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2021-2-83] [REFERRED TO]
SURENDRA KUMAR SINGH, S/O JITENDRA SINGH VS. UNION OF INDIA THROUGH SECRETARY MINISTRY OF COMMUNICATION AND IT DEPARTMENT OF POST [LAWS(PAT)-2018-1-190] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. MISS MONJUMA BEGUM AND 6 ORS. [LAWS(GAU)-2020-2-123] [REFERRED TO]
KHUSHNUDA PARVEEN VS. STATE OF U.P. [LAWS(ALL)-2023-8-55] [REFERRED TO]
H.P.RAJESH VS. S.V.RAMACHANDRA [LAWS(KAR)-2020-6-320] [REFERRED TO]
U.T.SHAILAJA DEVI VS. KOTTAPARAMBAN ABDUL KAREEM [LAWS(KER)-2020-2-341] [REFERRED TO]
SREEJA VS. P.RAJASEKHAR [LAWS(KER)-2020-1-192] [REFERRED TO]
MONISHANKAR HAZRA VS. STATE OF HARYANA [LAWS(P&H)-2022-3-191] [REFERRED TO]
HEAD OF DEHRADUN CIRCLE VS. RAKESH BANSAL [LAWS(NCD)-2021-9-34] [REFERRED TO]