Referred Judgements :-

NAGAWWA VS. VEERANNA SHIVALINGAPPA KONJALGI [REFERRED TO]
MADHAVRAO JIWAJIRAO SCINDIA VS. SAMBHAJIRAO CHANDROJTRAO ANGRE [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
RUPAN DEOL BAJAJ MRS B R BAJAJ VS. KANWAR PAL SINGH GILL:STATE OF PUNJAB [REFERRED TO]
STATE OF BIHAR VS. RAJENDRA AGRAWALLA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION SPE SIU X NEW DELHI VS. DUNCANS AGRO INDUSTRIES LTD [REFERRED TO]
REJESH BAJAJ VS. STATE NCT OF DELHI [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
MEDCHL CHEMICALS AND PHARMA PRIVATE LIMITED VS. BIOLOGICAL E LIMITED [REFERRED TO]
HRIDAYA RANJAN PD VERMA VS. STATE OF BIHAR [REFERRED TO]
M KRISHNA VS. VIJAY SINGH [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD VS. SHARAFUL HAQUE [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]

Cited Judgements :-

GTCL & ANR VS. M P M K V V CO LTD [LAWS(MPH)-2017-3-132] [REFERRED TO]
DURAISAMY VS. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, CUDDALORE [LAWS(MAD)-2021-6-6] [REFERRED TO]
PROVOS KUMAR ROY @ PROVOS ROY @ PRABHATJEE VS. STATE OF BIHAR [LAWS(PAT)-2017-11-244] [REFERRED TO]
K. NAVEEN REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2020-3-23] [REFERRED TO]
ANDHRA PRADESH GRANITE MIDWEST PVT. LTD. VS. ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION LTD. [LAWS(APH)-2020-2-18] [REFERRED TO]
VIKRAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-128] [REFERRED TO]
S.N KUPPUSWAMY VS. STATE OF U.P [LAWS(ALL)-2020-1-110] [REFERRED TO]
CHANDAN KUMAR SAHA VS. ANIL KUMAR J. BAVISHI & ORS [LAWS(CAL)-2016-12-13] [REFERRED TO]
ARUP CHETIA VS. SUNIL GOGOI [LAWS(GAU)-2018-1-6] [REFERRED TO]
NARAYANA HEALTH VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-53] [REFERRED TO]
NOSEKHA KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-12-83] [REFERRED TO]
RAJENDRA KUMBHAT AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-9-7] [REFERRED TO]
SHRIKANT MOHTA VS. REPUBLIC OF INDIA [LAWS(ORI)-2023-5-207] [REFERRED TO]
JAYANTILAL V. GADA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-99] [REFERRED TO]
SATISHCHANDRA RATANLAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-97] [REFERRED TO]
C.VENUGOPAL REDDY VS. STATE OF A.P. [LAWS(TLNG)-2020-1-1] [REFERRED TO]
ANIL DUDHA BHAI KANERIA S/O SHRI DUDHA BHAI KANERIA DIRECTOR VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANR. [LAWS(RAJ)-2017-5-177] [REFERRED TO]
DEEPAK KHUNTIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-20] [REFERRED TO]
SATISH AGRAWAL & ANOTHER VS. STATE OF U P & ANOTHER [LAWS(ALL)-2017-8-448] [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-12-84] [REFERRED TO]
MILIND VIDYASAGAR GHATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-12-246] [REFERRED TO]
SABRE TRAVEL TECHNOLOGIES PRIVATE LIMITED VS. STATE OF KARNATAKA [LAWS(KAR)-2021-2-54] [REFERRED TO]
NATIONAL STEEL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-225] [REFERRED TO]
ARJUN SINGH AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-3-64] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-106] [REFERRED TO]
DOKURI SATHEMMA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-3-10] [REFERRED TO]
SRIMOJU SANDHYA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-2-21] [REFERRED TO]
M/S. GLOBAL ENERGY PVT. LTD. AND OTHERS VS. THE STATE OF KARNATAKA AND ANOTHERS [LAWS(KAR)-2018-1-454] [REFERRED TO]
SAMSUNG INDIA ELECTRONICS PVT. LTD. VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-3-366] [REFERRED TO]
K. K. PATHAK VS. HIGH COURT OF JUDICATURE AT PATNA [LAWS(PAT)-2019-7-13] [REFERRED TO]
INDU DALMIA AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-9-1] [REFERRED TO]
C.N. VELANKAR VS. STATE OF U.P. [LAWS(ALL)-2019-7-218] [REFERRED TO]
SUDASHCHO TECHNOHUB PRIVATE LIMITED AND ORS. VS. CITY INFOSYSY [LAWS(CAL)-2015-7-70] [REFERRED TO]
DINESH SHERAWAT VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-12-61] [REFERRED TO]
PULOK DEB VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2021-9-46] [REFERRED TO]
SURAJ KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2024-4-15] [REFERRED TO]
MEHUL CHINUBHAI CHOKSI VS. STATE OF GUJARAT & ANR. [LAWS(GJH)-2017-5-167] [REFERRED TO]
BINOD SINGH @ VINOD KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-12-84] [REFERRED TO]
KALI DASS VS. SHOBHA RAM [LAWS(HPH)-2014-12-119] [REFERRED TO]
MANISHA AND ANOTHER VS. DEVENDRA PARMAR [LAWS(MPH)-2018-8-305] [REFERRED TO]
ISHAQ MOHAMMAD S/O SHRI AKBAR MOHAMMAD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-125] [REFERRED TO]
NEVADA PROPERTIES PRIVATE LIMITED VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-9-88] [REFERRED TO]
H N UDAY SIMHA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-330] [REFERRED TO]
RAY CONSTRUCTIONS LTD. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-3-66] [REFERRED TO]
R.RAJU VS. WIPRO LIMITED [LAWS(MAD)-2019-3-434] [REFERRED TO]
SURESH KUMAR SINGH AND ANOTHER VS. THE STATE OF BIHAR AND ANOTHER [LAWS(PAT)-2017-12-147] [REFERRED TO]
MD. SHAHBAZ SIDDIQUE, S/O DR. ABDUL QUAYUM VS. THE STATE OF BIHAR AND ANOTHER [LAWS(PAT)-2017-11-217] [REFERRED TO]
PREM KUMAR DHUMAL AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-49] [REFERRED TO]
ASHOK KUMAR JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-88] [REFERRED TO]
SANJAY GAMBHIR VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2018-1-18] [REFERRED TO]
GLOCAL HEALTHCARE SYSTEMS PRIVATE LIMITED VS. MANINDRA NATH PAL [LAWS(CAL)-2023-5-133] [REFERRED TO]
CHAYABAI W/O. SAHEBRAO HIWALE & ORS. VS. THE STATE OF MAHARASHTRA & ANR. [LAWS(BOM)-2017-5-60] [REFERRED TO]
SURENDRA BHALOTIA VS. STATE OF ASSAM AND ANR [LAWS(GAU)-2019-1-18] [REFERRED TO]
URVI A.PIRAMAL AND OTHERS VS. STATE OF MAHARASTRA AND ANOTHER [LAWS(BOM)-2016-12-177] [REFERRED TO]
SUN PHARMACEUTICALS LIMITED VS. STATE OF TELANGANA [LAWS(APH)-2016-4-47] [REFERRED TO]
T S ASOK S/O LATE V T NAIR VS. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR [LAWS(KER)-2018-2-123] [REFERRED TO]
M R REGHUCHANDRABAL S/O RAGHAVAN NADAR VS. STATE OF KERALA [LAWS(KER)-2017-9-84] [REFERRED TO]
ANOOP SINGH VS. HANUMAN SINGH [LAWS(MPH)-2019-8-21] [REFERRED TO]
BASANT RAJ MEHTA VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2016-3-6] [REFERRED TO]
TAKHSHILA AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-1-149] [REFERRED TO]
V P BAHUGUNA @ VIJAY BAHUGUNA, SON OF S D BAHUGUNA VS. STATE OF BIHAR [LAWS(PAT)-2018-9-48] [REFERRED TO]
SUNITI ENTERPRISES VS. STATE OF BIHAR [LAWS(PAT)-2018-7-74] [REFERRED TO]
JAI MATA DI RICE MILL AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-10-9] [REFERRED TO]
GAURANGA DAS AND 2 ORS VS. STATE OF ASSAM AND ANR [LAWS(GAU)-2018-11-119] [REFERRED TO]
RAVI TODI VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-8-56] [REFERRED TO]
AJAY AHLAWAT AND ORS. VS. STATE OF NCT OF DELHI AND ORS. [LAWS(DLH)-2015-10-117] [REFERRED TO]
VINOD KAILASHCHAND VERMA VS. AMIT GUPTA [LAWS(CHH)-2016-6-4] [REFERRED TO]
BANI SAHA VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2016-1-5] [REFERRED TO]
MANPREET DOAD VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-10-17] [REFERRED TO]
KALLU KHAN VS. STATE OF U.P. [LAWS(ALL)-2020-2-289] [REFERRED TO]
PAWAN KUMAR TYAGI VS. STATE OF U.P. [LAWS(ALL)-2020-3-59] [REFERRED TO]
ANAND KUMAR GUPTA AND ANR VS. STATE OF U P AND ORS [LAWS(ALL)-2017-1-397] [REFERRED TO]
SRI LANKA VENKATA SUBRAHMANYAM VS. THE STATE OF TELANGANA., REP. BY SPECIAL PP OF CBI, HYDERABAD [LAWS(APH)-2018-1-43] [REFERRED TO]
MAHENDRA KUMAR KEDARNATH MODI VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-146] [REFERRED TO]
JINOFER BHUJWALA VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-165] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-86] [REFERRED TO]
S R P OIL PVT LTD, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-9-44] [REFERRED TO]
RAM PRIT SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-2-128] [REFERRED TO]
VIJAYA LAKSHMI PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-435] [REFERRED TO]
HARSH MAHENDRABHAI DHIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1938] [REFERRED TO]
CHAITRA PROJECTS LTD; M K VARGHESE; SANJAY; UNNIKRISHNAN VS. STATE OF KARNATAKA AND ORS [LAWS(KAR)-2015-11-371] [REFERRED]
JAMSHEDPUR MINERAL WOOL MANUFACTURING COMPANY PRIVATE LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-70] [REFERRED TO]
ASHOK KUMAR PURBE @ ASHOK KUMAR PURVE, SON OF LATE PARMESHWAR PURBEY, RESIDENT OF A/3 ASHADEP APARTMENT AT JORAR, P.O. AND P.S.NAMKUM, DISTRICT VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-2-19] [REFERRED TO]
JAY KUMAR DWIVEDI AND ORS. VS. STATE OF M.P. [LAWS(MPH)-2017-9-75] [REFERRED TO]
SUKESH GUPTA VS. GOVERNMENT OFINDIA [LAWS(TLNG)-2022-2-76] [REFERRED TO]
SACHIN GARG VS. STATE OF U.P [LAWS(SC)-2024-1-63] [REFERRED TO]
PROF R K VIJAYASARATHY & ANR VS. SUDHA SEETHARAM & ANR [LAWS(SC)-2019-2-88] [REFERRED TO]
COTT BEVERAGES INC (ROYAL CROWN COLA INTERNATIONAL VS. TRISTAR BEVERAGES PVT LTD , INDORE [LAWS(MPH)-2018-6-18] [REFERRED TO]
VIVEK BAFNA VS. STATE OF M.P. & ANOTHER [LAWS(MPH)-2020-6-27] [REFERRED TO]
UMENDRA AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-3-200] [REFERRED TO]
VINOD KUMAR GUPTA VS. STATE OF U.P. [LAWS(ALL)-2024-4-14] [REFERRED TO]
AMANDEEP SINGH SARAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-4-8] [REFERRED TO]
TEXMACO RAIL AND ENGINEERING LTD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-6-20] [REFERRED TO]
ANAND KUMAR MOHATTA & ANR. VS. STATE (GOVT. OF NCT OF DELHI) & ANR [LAWS(DLH)-2016-2-8] [REFERRED TO]
ARVIND KUMAR VS. C.B.I. [LAWS(DLH)-2022-8-158] [REFERRED TO]
VIPUL AGGARWAL VS. INCOME TAX OFFICE [LAWS(DLH)-2022-7-17] [REFERRED TO]
BHAGWAN MAHAVEER MEMORIAL JAIN TRUST VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-320] [REFERRED TO]
ASHOK KUMAR ROY VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-3-14] [REFERRED TO]
SHIVENDRA KUMAR @ SHIVENDU KUMAR VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2017-8-52] [REFERRED TO]
UPENDRA KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-123] [REFERRED TO]
PRANITA DAS VS. STATE OF ASSAM [LAWS(GAU)-2017-9-13] [REFERRED TO]
KEVYA KANTA GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2019-1-72] [REFERRED TO]
RAHUL GANDHI AND ORS. VS. SUBRAMANIAN SWAMY AND ORS. [LAWS(DLH)-2015-12-31] [REFERRED TO]
RUCHITRA TEXTILES PVT. LTD. AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-3-30] [REFERRED TO]
AKHIL MISHRA VS. STATE OF M P & ANR [LAWS(MPH)-2018-4-13] [REFERRED TO]
SANJAY VARGHESE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-12-30] [REFERRED TO]
MOHAMED YUSUFUDDIN AHMED VS. RUTH KARTHAK LEPCHANI [LAWS(SIK)-2019-12-14] [REFERRED TO]
BRAHMAPUTRA INFRASTRUCTURE LTD VS. STATE OF BIHAR [LAWS(PAT)-2020-8-26] [REFERRED TO]
SUDHIR KHANNA VS. STATE [LAWS(MAD)-2016-4-266] [REFERRED TO]
BUSH HOG LLC VS. STATE [LAWS(KAR)-2015-1-96] [REFERRED TO]
GEETHA VS. STATE [LAWS(MAD)-2024-3-124] [REFERRED TO]
BANKHRAWDOR LYNGDOH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-7-1] [REFERRED TO]
C N DILIP VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-159] [REFERRED TO]
SANJIV PAUL VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-72] [REFERRED TO]
SAJ VS. STATE OF KERALA [LAWS(KER)-2016-7-198] [REFERRED TO]