Referred Judgements :-

STATE OF MADRAS VS. A VAIDYANATHA IYER [REFERRED TO]
C K DAMODARAN NAIR VS. GOVERNMENT OF INDIA [REFERRED TO]
M NARSINGA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SUBHASH PARBAT SONVANE VS. STATE OF GUJARAT [REFERRED TO]
C M GIRISH BABU VS. CBI COCHIN [REFERRED TO]
BABU VS. STATE OF KERALA [REFERRED TO]
STATE OF KERALA VS. C P RAO [REFERRED TO]
MUKUT BIHARI VS. STATE OF RAJASTHAN [REFERRED TO]
MURUGESAN VS. STATE [REFERRED TO]
K.S.PANDURANGA VS. STATE OF KARNATAKA [REFERRED TO]

Cited Judgements :-

HARPAL SINGH BUNDELA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-107] [REFERRED TO]
STATE OF GUJARAT VS. DOLARRAI TRIKAMBHAI VAGHELA [LAWS(GJH)-2015-1-129] [REFERRED TO]
STATE OF GUJARAT VS. MAFATLAL KACHRABHAI RATHOD [LAWS(GJH)-2015-1-332] [REFERRED TO]
STATE OF GUJARAT VS. BALVANT CHHAGANBHAI RATHOD ASST P CONSTABLE [LAWS(GJH)-2015-2-111] [REFERRED TO]
STATE OF GUJARAT VS. HIRALAL HARKISHANDAS NAVANI [LAWS(GJH)-2015-2-121] [REFERRED TO]
STATE OF GUJARAT VS. YUSUFBHAI RAHIMBHAI BELIM [LAWS(GJH)-2015-3-216] [REFERRED TO]
STATE OF GUJARAT VS. KAMESHVARPRASAD KISHORIPRASAD SINHA [LAWS(GJH)-2015-3-239] [REFERRED TO]
VITTHALBHAI NATHABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-277] [REFERRED TO]
STATE OF GUJARAT VS. JAYESHKUMAR RAMNIKLAL JANI [LAWS(GJH)-2015-3-182] [REFERRED TO]
STATE OF GUJARAT VS. BALASHANKAR DEVSHANKAR KATHWADIA [LAWS(GJH)-2015-2-233] [REFERRED TO]
HASMUKHGIRI HARIGIRI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-140] [REFERRED TO]
RAMESH ASHARAM PATHAK VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-155] [REFERRED TO]
VIJENDRANATH SACHADINAND BHARGAV VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-174] [REFERRED TO]
STATE OF GUJARAT VS. AMROLI VIBHAG VIVIDH KARYAKARISAHAKARI MANDLI LTD [LAWS(GJH)-2015-4-176] [REFERRED TO]
JAVANTILAL NATHALAL VALAND VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-7] [REFERRED TO]
FATESINH BHARMAL GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-39] [REFERRED TO]
RAMESHCHANDRA AMBARAM SADHU VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-76] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMRAO MAROTRAO KHAWALE [LAWS(BOM)-2017-5-74] [REFERRED TO]
DEVIDAS LOKDOJI KADAM VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2017-12-270] [REFERRED TO]
K.V. RAGHURAM AND ORS. VS. STATE [LAWS(KAR)-2015-9-36] [REFERRED TO]
KUSH KUMAR TIWARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-14] [REFERRED TO]
MALAY KUMAR VS. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE CUM DIS [LAWS(PAT)-2018-5-98] [REFERRED TO]
DHARMENDRA VS. STATE [LAWS(RAJ)-2022-5-250] [REFERRED TO]
V.GOPAL REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2019-4-98] [REFERRED TO]
JAI NARAIN VS. STATE OF HARYANA [LAWS(P&H)-2015-10-112] [REFERRED TO]
STATE OF GUJARAT VS. RAMABHAI KODERBHAI VANKAR [LAWS(GJH)-2019-7-198] [REFERRED TO]
R.JAGADESWARA REDDY VS. STATE OF A.P. [LAWS(APH)-2020-12-251] [REFERRED TO]
STATE OF GUJARAT VS. BHIKHABHAI @ MUKESH MANJIBHAI KATARA [LAWS(GJH)-2015-3-105] [REFERRED TO]
MADHABHAI MALABHAI CHAMADIA VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-289] [REFERRED TO]
STATE OF GUJARAT VS. AARATBHAI SAYABABHAI PATEL [LAWS(GJH)-2015-3-299] [REFERRED TO]
KISHORBHAI MEGHJIBHAI GOHIL VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-104] [REFERRED TO]
RAMANBHAI ASHABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-159] [REFERRED TO]
GOVINDSINH KARANSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-170] [REFERRED TO]
LILABEN VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-94] [REFERRED TO]
BHIKHABHAI BHAGABHAI MERJA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-121] [REFERRED TO]
WAHEEDUL HASAN @ WAHEEDUL HAQUE VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-4-267] [REFERRED TO]
ARUN SAMBHAJI KHANVILKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-180] [REFERRED TO]
BHAGWAN NIVRUTTI WAGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-1170] [REFERRED TO]
STATE OF GUJARAT VS. BHARATSINH LAXMANSINH KHANT [LAWS(GJH)-2015-7-213] [REFERRED]
STATE OF GUJ VS. GOBARBHAI PARSHOTTAMBHAI [LAWS(GJH)-2015-2-241] [REFERRED TO]
STATE OF GUJARAT VS. MOHMEDISHAK MUSABHAI TADHA [LAWS(GJH)-2015-3-52] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR RAVISHANKAR PANDYA [LAWS(GJH)-2015-3-320] [REFERRED TO]
PARESHKUMAR RASIKLAL DARJI VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-321] [REFERRED TO]
STATE OF GUJARAT VS. MUKESHBHAI KANTIBHAI PANCHAL, & 1 [LAWS(GJH)-2015-3-356] [REFERRED TO]
CHIMANLAL NARANDAS PANDYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-136] [REFERRED TO]
NAVINBHAI CHANDRAKANT JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-150] [REFERRED TO]
HASMUKHBHAI RAIJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-165] [REFERRED TO]
STATE OF GUJARAT VS. THAKORE BHARATJI TEJAJI AND ORS. [LAWS(GJH)-2015-4-201] [REFERRED TO]
STATE OF GUJARAT VS. JIVANLAL CHHAGANLAL CHAVDA & OTHER [LAWS(GJH)-2015-4-270] [REFERRED TO]
MANUBHAI GAMBHABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-64] [REFERRED TO]
LAXMIPRASAD AMBALAL BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-371] [REFERRED TO]
STATE OF GUJARAT VS. BALVANTBHAI BECHARBHAI PATEL [LAWS(GJH)-2015-2-124] [REFERRED TO]
THE STATE OF GUJARAT VS. SHAMJIBHAI ASHABHAI MAHESHWARI [LAWS(GJH)-2015-1-61] [REFERRED TO]
NEERAJ KUMAR SINGH, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-7-40] [REFERRED TO]
KRISHAN CHANDER VS. STATE OF DELHI [LAWS(SC)-2016-1-8] [REFERRED TO]
ANIL KUMAR SONI VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-795] [REFERRED TO]
RAJESH BHALLA VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-73] [REFERRED TO]
MURLIDHAR PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2018-7-281] [REFERRED TO]
SITARAM SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-7-381] [REFERRED TO]
STATE OF ORISSA VS. DR. DEBANANDA TUDU [LAWS(ORI)-2016-11-58] [REFERRED TO]
NATHUSINH RAVATSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-161] [REFERRED TO]
GIRISHBHAI VALLABHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-173] [REFERRED TO]
HIRALAL CHHAGANLAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-189] [REFERRED TO]
ARVIND DIGAMBAR PETKAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-98] [REFERRED TO]
SABBIRALI KASAMALI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-132] [REFERRED TO]
STATE OF GUJARAT VS. AMIR MAHERALI SOMANI [LAWS(GJH)-2015-3-204] [REFERRED TO]
STATE OF GUJARAT VS. NATUBHAI DOHATSINH GOHIL [LAWS(GJH)-2015-3-215] [REFERRED TO]
STATE OF GUJARAT VS. DAKUBHAI HARIBHAI VAISHNAV [LAWS(GJH)-2015-3-222] [REFERRED TO]
STATE OF GUJARAT VS. JETHALAL BABALDAS PATEL [LAWS(GJH)-2015-3-229] [REFERRED TO]
JITENDRAKUMAR KANTILAL YAGNIK VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-75] [REFERRED TO]
JETHALAL AMRABHAI KHIMSURIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-92] [REFERRED TO]
STATE OF GUJARAT VS. RAMESHCHANDRA BABULAL BHANUSHALI [LAWS(GJH)-2015-2-112] [REFERRED TO]
STATE OF U P VS. RAM PAL SINGH AND ANOTHER [LAWS(ALL)-2017-3-410] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAGHUNATH DNYANDEV KATKAR [LAWS(BOM)-2023-2-100] [REFERRED TO]
KIRAN CHANDER ASRI VS. STATE OF HARYANA [LAWS(P&H)-2015-5-300] [REFERRED TO]
JEET SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(P&H)-2017-11-46] [REFERRED TO]
DR. RAM KUMAR HIMANSHU, SON OF LATE CHATURGUN RAM, RESIDENT OF 28 MCPW, P.M.C.H., P.S. PIRBAHORE, DISTRICT PATNA VS. THE STATE OF BIHAR [LAWS(PAT)-2014-12-77] [REFERRED TO]
KESHRAM CHAUDHARY VS. LOKAYUKTA SPECIAL POLICE ESTABLISHMENT, BHOPAL [LAWS(MPH)-2017-9-83] [REFERRED TO]
PRAKASH SHAMBHUPRASAD JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-331] [REFERRED]
STATE OF GUJARAT VS. ZALA INDRAKUMAR BACHUBHA [LAWS(GJH)-2015-5-19] [REFERRED TO]
UMEDSINH MULUJI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-73] [REFERRED TO]
STATE OF GUJARAT VS. SURESHBHAI RAIJIBHAI BHIL [LAWS(GJH)-2015-7-129] [REFERRED]
STATE OF GUJARAT VS. PRAVIN CHANABHAI SOLANKI [LAWS(GJH)-2015-8-100] [REFERRED]
MUKESHKUMAR VINODCHANDRA SONI VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-437] [REFERRED TO]
THE STATE OF GUJARAT VS. PATHUBHAI VIRSANGBHAI CHAUDHARI AND ORS. [LAWS(GJH)-2015-4-4] [REFERRED TO]
STATE OF GUJARAT VS. RANCHHODBHAI ALIAS BHIKHABHAI VASRAMBHAI DESAI [LAWS(GJH)-2015-4-100] [REFERRED TO]
STATE OF GUJARAT VS. KRISHNABHAI RAMABHI PARMAR [LAWS(GJH)-2015-2-110] [REFERRED TO]
STATE OF GUJARAT VS. ASGAR FIDALI RAMPURWALA [LAWS(GJH)-2015-3-163] [REFERRED TO]
STATE OF GUJARAT VS. MAHESHCHANDRA KISHORCHANDRA TRIVEDI [LAWS(GJH)-2015-3-231] [REFERRED TO]
DATHABHAI ALUBHAI CHHASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-324] [REFERRED TO]
STATE OF GUJARAT VS. JASVANTSINH SARDARSINH CHAUHAN AND ORS [LAWS(GJH)-2015-3-357] [REFERRED TO]
DHYAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2015-8-23] [REFERRED TO]
STATE OF GUJARAT VS. RAMNIKLAL RANCHODBHAI SOLANKI UNARMED POLICE CONSTABLE [LAWS(GJH)-2015-3-227] [REFERRED TO]
STATE OF GUJARAT VS. BACHUBHAI MOHANBHAI BHATIA [LAWS(GJH)-2015-3-228] [REFERRED TO]
STATE OF GUJARAT VS. DAHYABHAI CHIMANLAL RANA [LAWS(GJH)-2015-2-175] [REFERRED TO]
STATE OF GUJARAT VS. REKHABEN HANSABHAI BHARWAD [LAWS(GJH)-2015-2-189] [REFERRED TO]
MADHUSUDANBHAI PARBATJI VAJA MANAGER VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-49] [REFERRED TO]
STATE OF GUJARAT VS. BHIKHABHAI RAMDAS PATEL [LAWS(GJH)-2015-1-306] [REFERRED TO]
THE STATE OF GUJARAT VS. BHANUBHAI CHANDUBHAI MIYATRA [LAWS(GJH)-2015-1-62] [REFERRED TO]
SHANTILAL HARIBHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-274] [REFERRED TO]
DR. JAI KUMAR JAIN VS. UNION OF INDIA [LAWS(PAT)-2018-8-187] [REFERRED TO]
SATYENDRA SINGH @ SATYANDER AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2018-6-286] [REFERRED TO]
RAM NARESH TIWARY VS. STATE OF BIHAR [LAWS(PAT)-2019-2-60] [REFERRED TO]
VINOD KUMAR VS. STATE OF PUNJAB [LAWS(SC)-2015-1-69] [REFERRED TO]
R.S. ASHATKAR VS. CENTRAL BUREAU OF INVESTIGATION, BHOPAL (M.P.)(INDORE BENCH) [LAWS(MPH)-2018-3-365] [REFERRED TO]
J. SRINIVAS RAO VS. STATE [LAWS(TLNG)-2019-11-36] [REFERRED TO]
B P GAUTAM VS. STATE OF SIKKIM [LAWS(SIK)-2015-4-2] [REFERRED TO]
RAJENDRA KUMAR DUBEY VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-69] [REFERRED TO]
STATE OF A P VS. SHAIK JHAJA MOINUDDIN [LAWS(APH)-2015-3-15] [REFERRED TO]
TALLURI GILBERT SUBHASHAN KUMAR VS. STATE OF A. P. [LAWS(APH)-2023-7-192] [REFERRED TO]
NOORAHAMMAD AND ORS VS. STATE OF KARNATAKA [LAWS(SC)-2016-2-5] [REFERRED TO]
RAJENDRA SHINDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-255] [REFERRED TO]
STATE OF GUJARAT VS. DEVSHI @ DALO CHANABHAI VAGHERA VANKAR [LAWS(GJH)-2015-2-240] [REFERRED TO]
VIRABHAI BHANABHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-44] [REFERRED TO]
STATE OF GUJARAT VS. RAMANBHAI KALABHAI CHAVDA [LAWS(GJH)-2015-3-127] [REFERRED TO]
STATE OF GUJARAT VS. RAJESHBHAI RAMNIKLAL SANGANI [LAWS(GJH)-2015-3-140] [REFERRED TO]
MALDE RAJDE KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-188] [REFERRED TO]
NURUDIN RAJABALI VINDHANI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-295] [REFERRED TO]
DILIPSINGH DULESINGH REHAVAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-375] [REFERRED TO]
STATE OF GUJARAT VS. JADAV MAHEMOODBHAI NASIBBHAI & OTHER [LAWS(GJH)-2015-3-409] [REFERRED]
DILIPBHAI PREMSHANKER TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-271] [REFERRED TO]
RAMESHCHANDRA CHHAGANLAL JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-339] [REFERRED]
SAVJIBHAI KOYABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-123] [REFERRED TO]
R. JAGADESWARA REDDY VS. STATE OF A.P. [LAWS(APH)-2021-12-58] [REFERRED TO]
STATE OF GUJARAT VS. KALPESHBHAI BHIKHABHAI BHAVSAR [LAWS(GJH)-2015-3-49] [REFERRED TO]
STATE OF GUJARAT VS. MOHANBHAI MEDHABHAI DAFDA [LAWS(GJH)-2015-3-82] [REFERRED TO]
STATE OF GUJARAT VS. THAKOR CHENAJI GALABJI [LAWS(GJH)-2015-3-162] [REFERRED TO]
STATE OF GUJARAT VS. BHAGIRATH KANJIBHAI & 3 [LAWS(GJH)-2015-2-218] [REFERRED TO]
STATE OF GUJARAT VS. KANTIBHAI KHATUBHAI PARMAR & ANR [LAWS(GJH)-2015-2-234] [REFERRED TO]
H K THAKOR ASST COLLECTOR OF CUSTOM VS. POONAMCHAND LAXMICHAND KOTADIA & OTHER [LAWS(GJH)-2015-4-284] [REFERRED TO]
STATE OF GUJARAT VS. ABDULBHAI MUSABHAI SHEIKH [LAWS(GJH)-2015-4-202] [REFERRED TO]
STATE OF GUJARAT VS. PATHUBHAI VIRSANGBHAI CHAUDHARI & 3 [LAWS(GJH)-2015-4-283] [REFERRED TO]
JAYESH HASMUKHBHAI HAKANI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-105] [REFERRED TO]
NAVINCHANDRA CHANDULAL BAROT VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-158] [REFERRED TO]
STATE OF GUJARAT VS. SUBHASH DHARAMSINH VASAVA & 1 [LAWS(GJH)-2015-3-304] [REFERRED TO]
SAMJUBHAI ODHAVJIBHAI PAGHDAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-103] [REFERRED TO]
STATE VS. G. KALEESWARAN [LAWS(MAD)-2020-1-634] [REFERRED TO]
STATE VS. V.R. MURALI [LAWS(MAD)-2015-2-199] [REFERRED TO]