Referred Judgements :-

ROBINSON V. BARTON -ECCLES LOCAL BOARD [REFERRED TO]
R L ARORA VS. STATE OF UTTAR PRADESH [REFERRED TO]
BANARSI DEBI LUXMI NIWAS MOODY VS. INCOME TAX OFFICER DISTRICT IV CALCUTTA:INCOME TAX OFFICER DISTRICT IV CALCUTTA [REFERRED TO]
STATE OF MADHYA PRADESH VS. VISHNU PRASAD SHARMA [REFERRED TO]
KHUB CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
K RAMADAS SHENOY VS. CHIEF OFFICERS TOWN MUNICIPAL COUNCIL UDIPI [REFERRED TO]
COMMISSIONER OF WEALTH TAX U P VS. KUNDAN LAL BEHARI LAL [REFERRED TO]
JAGIR SINGH GOEL ROADWAYS VS. STATE OF BIHAR [REFERRED TO]
MANSARAM VS. S P PATHAK [REFERRED TO]
PRATIBHA COOPERATIVE HOUSING SOCIETY LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT VS. BABABHAI PITAMBERDAS HUF [REFERRED TO]
PLEASANT STAY HOTEL PLEASANT STAY HOTEL PLEASANT STAY HOTEL STATE OF TAMIL NADU VS. PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL [REFERRED TO]
GANAPATHI NATIONAL MIDDLE SCHOOL VS. M DURAI KANNAN [REFERRED TO]
BLACK DIAMOND BEVERAGES VS. COMMERCIAL TAX OFFICER CENTRAL SECTION ASSESSMENT WING CALCUTTA [REFERRED TO]
CHINTAMANI GAJANAN VELKAR VS. STATE OF MAHARASHTRA [OVERRULED]
TATA ENGINERING AND LOCOMOTIVE COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
JOGINDER PAL VS. NAVAL KISHORE BEHAL [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. DARIUS SHAPUR CHENNAI [REFERRED TO]
SANTOSH KUMAR SHIVAGONDA PATIL VS. BALASAHEB TUKARAM SHEVALE [REFERRED TO]

Cited Judgements :-

GAJRAJ SINGH VS. STATE OF M.P. [LAWS(MPH)-2016-11-67] [REFERRED TO]
PAMBRA COFFEE PLANTATIONS VS. STATE OF KERALA REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY [LAWS(KER)-2018-2-97] [REFERRED TO]
ARJUN SITARAM NITANWAR VS. TAHSILDAR, DISTRICT THANE AND ORS. [LAWS(BOM)-2015-2-232] [REFERRED TO]
GANDHINAGAR CHARITABLE TRUST VS. STATE OF GUJARAT [LAWS(GJH)-2018-3-132] [REFERRED TO]
KUMAR PANKAJ ANAND VS. CENTRAL UNIVERSITY OF JHARKHAND [LAWS(JHAR)-2021-12-65] [REFERRED TO]
SINHAGAD TECHNICAL EDUCATION SOCIETY VS. DY CONSERVAT OR OF FOREST [LAWS(BOM)-2015-2-3] [REFERRED TO]
C.C THAMPI VS. INSPECTOR OF POLICE [LAWS(KER)-2020-6-130] [REFERRED TO]
PRESTIGE ESTATES PROJECTS LIMITED, BANGALORE AND O VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-10-192] [REFERRED TO]
CHALET HOTELS LIMITED VS. HINDUSTAN AERONAUTICS LIMITED [LAWS(KAR)-2020-5-126] [REFERRED TO]
INDIRABAI NARAYAN BIVALKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-10-116] [REFERRED TO]
SHRI KSHETRA MAHABLESHWAR DEVASTHAN TRUST VS. GOVERNMENT OF MAHARASHTRA [LAWS(BOM)-2016-3-54] [REFERRED TO]
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION AND ORS. VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2016-3-15] [REFERRED TO]
DR. JAISHRI LAXMANRAO PATIL VS. THE CHIEF MINISTER & ORS [LAWS(SC)-2021-5-9] [REFERRED TO]
VIJAYALAXMI SHRINIVAS PANDITRAO VS. DEPUTY CONSERVATOR OF FOREST [LAWS(BOM)-2023-8-362] [REFERRED TO]
DEVKUMAR GOPALDAS AGGARWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-9-115] [REFERRED TO]
STATE OF M P VS. BHAGWAT SINGH AND ANOTHER [LAWS(MPH)-2017-9-154] [REFERRED TO]
SATELITE DEVELOPERS LTD. AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2014-11-146] [REFERRED TO]
OZONE LAND AGRO PRIVATE LIMITED VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-6-125] [REFERRED TO]
M.C. MEHTA VS. UNION OF INDIA & ORS. [LAWS(SC)-2018-9-33] [REFERRED TO]
STATE OF M P VS. MANGILAL BOHARE [LAWS(MPH)-2014-5-249] [REFERRED TO]
RAJMACHI RURAL AID AND DEVELOPMENT PROGRAMME VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-309] [REFERRED TO]
ANANTA WAMAN TANKI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-609] [REFERRED TO]
GARNET FINANCE LIMITED AND ORS. VS. THE COMMISSIONER OF POLICE [LAWS(APH)-2015-3-135] [REFERRED TO]