Referred Judgements :-

NATIONAL INSURANCE CO LTD VS. BOGHARA POLYFAB PVT LTD [REFERRED TO]
UNION OF INDIA VS. MASTER CONSTRUCTION CO [REFERRED TO]

Cited Judgements :-

P.P.S CONSTRUCTION COMPANY PVT LTD VS. ADVANCE VALVES PVT LTD [LAWS(DLH)-2016-6-75] [REFERRED TO]
RAKESH KUMAR & CO VS. UNION OF INDIA [LAWS(DLH)-2018-5-90] [REFERRED TO]
PUNJLLOYD LTD VS. INDIAN OIL CORPORATION LTD [LAWS(DLH)-2018-4-152] [REFERRED TO]
B.K.CONSORTIUM ENGINEERS PVT. LTD. VS. INDIAN INSTITUTE OF MANAGEMENT [LAWS(CAL)-2023-1-95] [REFERRED TO]
LORIN GURUNG VS. SAKHI CHAND MAHTO [LAWS(JHAR)-2022-3-28] [REFERRED TO]
EGGRO PAPER MOULDS LIMITED VS. NEW INDIA ASSURANCE COMPANY LTD. [LAWS(NCD)-2015-11-32] [REFERRED TO]
ARADHNA FABRICS PVT LTD VS. UNITED INDIA INSURANCE CO LTD [LAWS(NCD)-2015-4-55] [REFERRED TO]
SAMDARIYA BUILDERS PVT. LTD. VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-177] [REFERRED TO]
SEW INFRASTURCTURE LIMITED VS. STEEL AUTHORITY OF INDIA LIMITED [LAWS(DLH)-2018-4-514] [REFERRED TO]
WORLDS WINDOW INFRASTRUCTURE AND LOGISTRICS PVT LT VS. CENTRAL WAREHOUSING CORPORATION [LAWS(ALL)-2018-5-220] [REFERRED TO]
K.N. SINGH INFRATECH PVT. LTD. VS. MONTECARLO CONSTRUCTION LIMITED [LAWS(MPH)-2015-5-30] [REFERRED TO]
RAJESH KUMAR VS. PARKASH CHAND AND ORS. [LAWS(HPH)-2015-3-51] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. ANTIQUE ART EXPORTS PRIVATE LIMITED [LAWS(SC)-2019-3-158] [REFERRED TO]
MIHIR BUILDCON (PVT) LTD. VS. AJNARA INFRASTRUCTURE (P) LTD. [LAWS(DLH)-2016-9-132] [REFERRED TO]
K O OOMMEN, S/O LATE M G OOMMEN VS. BAJAJ ALLLIANZ GENERAL INSURANCE CO LTD [LAWS(KER)-2019-2-24] [REFERRED TO]
M/S PANKAJ TRADING COMPANY VS. NATIONAL INSURANCE COMPANY LTD [LAWS(NCD)-2020-2-50] [REFERRED TO]
M/S. A. CUBE ASSOCIATES VS. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH WESTERN RAILWAY, JAIPUR AND ANR. [LAWS(RAJ)-2017-7-228] [REFERRED TO]
M/S ONGC MANGALORE PETROCHEMICALS LTD. VS. M/S ANS CONSTRUCTIONS LTD. & ANR. [LAWS(SC)-2018-2-15] [REFERRED TO]
MODI DYEING & BLEACHING WORKS VS. NATIONAL INSURANCE COMPANY LTD [LAWS(NCD)-2021-10-17] [REFERRED TO]
A. RAGHUNANDAN RAJ VS. FORTUNE MONARCH ASSOCIATES [LAWS(TLNG)-2020-6-54] [REFERRED TO]
M/S. B.M. CONSTRUCTION COMPANY VS. THE UNION OF INDIA THROUGH CHIEF ENGINEER (CONSTRUCTION) [LAWS(RAJ)-2017-7-225] [REFERRED TO]
WISHWA MITTAR BAJAJ & SONS (CONSTRUCTIONS) PVT LTD VS. BPTP LTD [LAWS(DLH)-2017-12-445] [REFERRED TO]
NTPC LTD. VS. M/S SPML INFRA LTD [LAWS(SC)-2023-4-10] [REFERRED TO]
VIPIN BHIMLAL SHAH VS. SLUM REHABILITATION AUTHORITY [LAWS(BOM)-2017-10-155] [REFERRED TO]
THE UNITED INDIA INSURANCE CO. LTD VS. MAJA HEALTH CARE DIVISION [LAWS(DLH)-2018-3-54] [REFERRED TO]
OSWAL WOOLEN MILLS LTD VS. NTPC VIDYUT VYAPAR NIGAM LTD [LAWS(DLH)-2018-11-221] [REFERRED TO]
AGROCEL INDUSTRIES PVT. LTD. VS. UNITED INDIA INSURANCE COMPANY LTD. [LAWS(BOM)-2020-3-483] [REFERRED TO]
VILAYATI RAM MITTAL (P) LTD VS. RESERVE BANK OF INDIA [LAWS(BOM)-2017-9-166] [REFERRED TO]
LILA EMPORIUM VS. SENIOR DIVISIONAL MANAGER [LAWS(RAJ)-2022-9-78] [REFERRED TO]
ASHOKA FOAM MULTIPLAST PVT. LTD. VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(UTN)-2023-2-103] [REFERRED TO]
FOOTWEAR CENTER VS. NEW INDIA ASSURANCE CO LTD [LAWS(NCD)-2020-7-63] [REFERRED TO]
SBI GENERAL INSURANCE CO. LTD VS. KRISH SPINNING [LAWS(SC)-2024-7-73] [REFERRED TO]
NARESH KUMAR VS. BRAHMA CITY PVT. LTD [LAWS(NCD)-2023-11-55] [REFERRED TO]
ONGC MANGALORE PETROCHEMICALS LTD VS. ANS CONSTRUCTIONS LTD & ANR [LAWS(SC)-2018-2-140] [REFERRED TO]
SHARMA CONSTRUCTION AND ENGINEERS VS. THE MANAGING DIRECTOR, WONDER CEMENT LIMITED [LAWS(RAJ)-2016-3-78] [REFERRED TO]
M.A. BUILDERS VS. UNION OF INDIA [LAWS(CHH)-2017-5-116] [REFERRED TO]
M/S. LIFELONG MEDITECH P. LTD. VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(DLH)-2017-11-458] [REFERRED TO]
SAB INDUSTRIES LIMITED VS. GAS AUTHORITY OF INDIA LTD. AND ORS. [LAWS(DLH)-2015-10-283] [REFERRED TO]
WISHWA MITTAR BAJAJ & SONS VS. BPTP LTD [LAWS(DLH)-2022-8-174] [REFERRED TO]
BHARAT SALT REFINERIES LTD. VS. NEW INDIA ASSURANCE COMPANY LTD. [LAWS(MAD)-2015-8-246] [REFERRED TO]
K N RESOURSES PVT LTD VS. DIVISIONAL MANAGER/REGIONAL MANAGER [LAWS(NCD)-2019-3-2] [REFERRED TO]
ELASTREX POLYMERS PVT LTD VS. NEW INDIA ASSURANCE CO LTD [LAWS(NCD)-2019-8-76] [REFERRED TO]
K.N. SINGH INFRATECH PVT. LTD. VS. MONTECARLO CONSTRUCTION LTD. [LAWS(MPH)-2015-5-91] [REFERRED TO]
BHANUBEN PRAVINBHAI PATEL VS. NATIONAL INSURANCE COMPANY LTD [LAWS(GJH)-2018-4-23] [REFERRED TO]
MRS.PADMINI CHANDRAN MENON VS. VIJAY CHANDRAN MENON [LAWS(BOM)-2018-1-49] [REFERRED TO]
MIRC ELECTRONICS LTD. VS. THE ORIENTAL INSURANCE COMPANY LTD. [LAWS(BOM)-2016-2-109] [REFERRED TO]
DELHI INTEGRATED MULTI MODAL TRANSIT SYSTEM LTD (D VS. R S SHARMA CONTRACTORS PVT LTD [LAWS(DLH)-2018-5-588] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MAJA HEALTH CARE DIVISION [LAWS(DLH)-2018-3-428] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SYNERGY STEELS LTD [LAWS(DLH)-2019-5-32] [REFERRED TO]
THE ORIENTAL INSURANCE CO. LTD. VS. DICITEX FURNISHING LTD. [LAWS(SC)-2019-11-32] [REFERRED TO]
SHREE KRISHNA KESHAV LABORATORIES LTD. VS. ORIENTAL INSURANCE COMPANY [LAWS(GJH)-2024-4-74] [REFERRED TO]
NAV BHARAT NIRMAN CO. VS. PROJECT DIRECTOR, "RUIDP" AND ORS. [LAWS(RAJ)-2015-11-22] [REFERRED TO]
DEVI CONSTRUCTIONS VS. FOWLER WESTRUP (INDIA) PRIVATE LIMITED [LAWS(KAR)-2019-6-75] [REFERRED TO]
VIDHATA CABLE CO. VS. NEW INDIA ASSURANCE CO. LTD. & ANR. [LAWS(NCD)-2017-11-164] [REFERRED TO]
DILBAG SINGH CONTRACTOR, SON OF SHRI TEK RAM VS. NORTH WESTERN RAILWAY THROUGH ITS GENERAL MANAGER, NWR HEAD QUARTER, JAWAHAR CIRCLE, JAIPUR [LAWS(RAJ)-2017-7-226] [REFERRED TO]
STAR ENGINEERING CONTRACTORS VS. N L C INDIA LIMITED [LAWS(MAD)-2017-11-289] [REFERRED TO]
NTPC VIDYUT VYAPAR NIGAM LTD VS. OSWAL WOOLEN MILLS LTD [LAWS(DLH)-2018-9-251] [REFERRED TO]