Referred Judgements :-

RAMAKANT RAI V. MADAN RAI AND OTHERS [REFERRED TO]
DEVENDER KUMAR SINGLA V. BALDEV KRISHAN SINGLA [REFERRED TO]
HATE SINGH BHAGAT SINGH VS. STATE OF MADHYA BHARAT [REFERRED TO]
KANTA PRASHAD RIZAK RAM VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
NARAYAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
JADUNATH SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
HARBAJAN SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SHAMU BALU CHAUGULE VS. STATE OF MAHARASHTRA [REFERRED TO]
S HARNAM SINGH VS. STATE DELHI ADMN [REFERRED TO]
MADHAV HAYAWADANRAO HOSKOT VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HARYANA VS. DARSHANA DEVI [REFERRED TO]
HUSSAINARAKHATOON IV VS. HOME SECRETARY STATE OF BIHAR PATNA [REFERRED TO]
RANJAN DWIVEDI VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. SUKHDEVSINGH:SUKHDEV SINGH ALIAS SUKHA [REFERRED TO]
SUKHWANT SINGH VS. STATE OF PUNJAB [REFERRED TO]
GEORGE VS. STATE OF KERALA [REFERRED TO]
DANA YADAV VS. STATE OF BIHAR [REFERRED TO]
MOHAN SINGH VS. PREM SINGH [REFERRED TO]
MALKHANSINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
KRISHNA VS. STATE REPRESENTATIVE [REFERRED TO]
SHASHIDHAR PURANDHAR HEGDE VS. STATE OF KARNATAKA [REFERRED TO]
BISHNU PRASAD SINHA VS. STATE OF ASSAM [REFERRED TO]
RANVIR YADAV VS. STATE OF BIHAR [REFERRED TO]
SANTOSH KUMAR SATISHBHUSHAN BARIYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF PUNJAB VS. DALBIR SINGH [REFERRED TO]

Cited Judgements :-

LALIT KISHORE PRASAD SRIVASTAVA AND ORS. VS. THE C.B.I. AND ORS. [LAWS(PAT)-2015-3-4] [REFERRED TO]
LALIT KISHORE PRASAD SRIVASTAVA AND ORS. VS. THE C.B.I. AND ORS. [LAWS(PAT)-2015-3-4] [REFERRED TO]
CHANDAN MISHRA VS. THE STATE OF BIHAR [LAWS(PAT)-2016-11-12] [REFERRED TO]
CHANDAN MISHRA VS. THE STATE OF BIHAR [LAWS(PAT)-2016-11-12] [REFERRED TO]
RAMSHANKAR VS. URMILA & ANR [LAWS(MPH)-2018-5-110] [REFERRED TO]
RAMSHANKAR VS. URMILA & ANR [LAWS(MPH)-2018-5-110] [REFERRED TO]
KARTIK VS. STATE OF TRIPURA [LAWS(TRIP)-2019-10-30] [REFERRED TO]
KARTIK VS. STATE OF TRIPURA [LAWS(TRIP)-2019-10-30] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRABHAN SUDAM SANAP [LAWS(BOM)-2018-12-95] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRABHAN SUDAM SANAP [LAWS(BOM)-2018-12-95] [REFERRED TO]
CHAMAN VS. STATE OF UP [LAWS(ALL)-2014-8-274] [REFERRED TO]
CHAMAN VS. STATE OF UP [LAWS(ALL)-2014-8-274] [REFERRED TO]
BADAM SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-12-89] [REFERRED TO]
BADAM SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-12-89] [REFERRED TO]
UBHAN YADAV VS. STATE OF U P [LAWS(ALL)-2021-6-29] [REFERRED TO]
UBHAN YADAV VS. STATE OF U P [LAWS(ALL)-2021-6-29] [REFERRED TO]
KALAPPA @ KALA @ RAVI S/O LATE MUNIVENKATAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-9] [REFERRED TO]
KALAPPA @ KALA @ RAVI S/O LATE MUNIVENKATAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-9] [REFERRED TO]
PIDATHALA SATYAM BABU VS. THE STATE OF ANDHRA PRADESH REP. BY THE PUBLIC PROSECUTOR A.P., HIGH COURT, HYDERABAD [LAWS(APH)-2017-3-32] [REFERRED TO]
PIDATHALA SATYAM BABU VS. THE STATE OF ANDHRA PRADESH REP. BY THE PUBLIC PROSECUTOR A.P., HIGH COURT, HYDERABAD [LAWS(APH)-2017-3-32] [REFERRED TO]
SH. BIAKKAMA VS. STATE OF MIZORAM AND ANOTHER [LAWS(GAU)-2016-3-73] [REFERRED TO]
SH. BIAKKAMA VS. STATE OF MIZORAM AND ANOTHER [LAWS(GAU)-2016-3-73] [REFERRED TO]
SH. LALTHATPUIA VS. STATE OF MIZORAM & ANR. [LAWS(GAU)-2016-5-105] [REFERRED TO]
SH. LALTHATPUIA VS. STATE OF MIZORAM & ANR. [LAWS(GAU)-2016-5-105] [REFERRED TO]
PAPPU VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-2-35] [REFERRED TO]
PAPPU VS. STATE OF UTTAR PRADESH [LAWS(SC)-2022-2-35] [REFERRED TO]
DUGI PRAJAPATI VS. STATE OF BIHAR [LAWS(JHAR)-2018-10-35] [REFERRED TO]
DUGI PRAJAPATI VS. STATE OF BIHAR [LAWS(JHAR)-2018-10-35] [REFERRED TO]
MS. H. LALMALSAWMI, AMICUS CURIAE VS. STATE OF MIZORAM [LAWS(GAU)-2018-7-167] [REFERRED TO]
MS. H. LALMALSAWMI, AMICUS CURIAE VS. STATE OF MIZORAM [LAWS(GAU)-2018-7-167] [REFERRED TO]
GINLALA , S/O SAWIMANGA VS. STATE OF MIZORAM & ANR. [LAWS(GAU)-2016-5-106] [REFERRED TO]
GINLALA , S/O SAWIMANGA VS. STATE OF MIZORAM & ANR. [LAWS(GAU)-2016-5-106] [REFERRED TO]
STATE OF WEST BENGAL VS. ALBERT TOPPO [LAWS(CAL)-2019-12-81] [REFERRED TO]
STATE OF WEST BENGAL VS. ALBERT TOPPO [LAWS(CAL)-2019-12-81] [REFERRED TO]
ABDUL KALAM VS. STATE OF MIZORAM [LAWS(GAU)-2023-11-47] [REFERRED TO]
ABDUL KALAM VS. STATE OF MIZORAM [LAWS(GAU)-2023-11-47] [REFERRED TO]
HIGH COURT OF KARNATAKA VS. SYED MOHAMMED IBRAHIM [LAWS(KAR)-2014-12-219] [REFERRED TO]
HIGH COURT OF KARNATAKA VS. SYED MOHAMMED IBRAHIM [LAWS(KAR)-2014-12-219] [REFERRED TO]
DILSHAD AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-22] [REFERRED TO]
DILSHAD AND ORS. VS. STATE AND ORS. [LAWS(DLH)-2015-8-22] [REFERRED TO]
SUNIL KUMAR RATRE VS. STATE OF C.G. [LAWS(CHH)-2023-3-83] [REFERRED TO]
SUNIL KUMAR RATRE VS. STATE OF C.G. [LAWS(CHH)-2023-3-83] [REFERRED TO]
PRAKASH S/O. DHANSING CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-187] [REFERRED TO]
PRAKASH S/O. DHANSING CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-187] [REFERRED TO]
SURENDRA VS. STATE OF U.P. [LAWS(ALL)-2015-11-72] [REFERRED TO]
SURENDRA VS. STATE OF U.P. [LAWS(ALL)-2015-11-72] [REFERRED TO]
SON KALI AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2015-9-419] [REFERRED]
SON KALI AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2015-9-419] [REFERRED]
DIWALI CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-10-33] [REFERRED TO]
DIWALI CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-10-33] [REFERRED TO]
RAVI S/O ASHOK GHUMARE VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-10-16] [REFERRED TO]
RAVI S/O ASHOK GHUMARE VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-10-16] [REFERRED TO]
IBRAHIMSHA VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE [LAWS(MAD)-2022-3-59] [REFERRED TO]
IBRAHIMSHA VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE [LAWS(MAD)-2022-3-59] [REFERRED TO]
STATE OF HARYANA VS. ISHWAR SINGH [LAWS(P&H)-2020-1-316] [REFERRED TO]
STATE OF HARYANA VS. ISHWAR SINGH [LAWS(P&H)-2020-1-316] [REFERRED TO]
IN REF. RECEIVED FROM SESSIONS JUDGE, NARSINGHPUR(M.P.) VS. ARVIND ALIAS CHHOTU THAKUR [LAWS(MPH)-2014-7-275] [REFERRED TO]
IN REF. RECEIVED FROM SESSIONS JUDGE, NARSINGHPUR(M.P.) VS. ARVIND ALIAS CHHOTU THAKUR [LAWS(MPH)-2014-7-275] [REFERRED TO]
WILSON DOMEH VS. STATE OF NAGALAND [LAWS(GAU)-2023-12-39] [REFERRED TO]
WILSON DOMEH VS. STATE OF NAGALAND [LAWS(GAU)-2023-12-39] [REFERRED TO]
SAJID HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2016-8-9] [REFERRED TO]
SAJID HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2016-8-9] [REFERRED TO]
MUKESH JAMADAR @ PAWAN & ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-7-245] [REFERRED]
MUKESH JAMADAR @ PAWAN & ANOTHER VS. STATE OF U P [LAWS(ALL)-2016-7-245] [REFERRED]
SUBRATI VS. STATE OF U P [LAWS(ALL)-2016-9-247] [REFERRED]
SUBRATI VS. STATE OF U P [LAWS(ALL)-2016-9-247] [REFERRED]
STATE VS. SURENDER @ KALWA [LAWS(DLH)-2014-7-77] [REFERRED TO]
STATE VS. SURENDER @ KALWA [LAWS(DLH)-2014-7-77] [REFERRED TO]
JASPAL SINGH GOSAIN VS. CBI [LAWS(DLH)-2018-2-205] [REFERRED TO]
JASPAL SINGH GOSAIN VS. CBI [LAWS(DLH)-2018-2-205] [REFERRED TO]
USMAN ALIAS KALE VS. STATE [LAWS(DLH)-2017-1-291] [REFERRED TO]
USMAN ALIAS KALE VS. STATE [LAWS(DLH)-2017-1-291] [REFERRED TO]
RAS BIHARI SINGH VS. STATE [LAWS(DLH)-2017-11-467] [REFERRED TO]
RAS BIHARI SINGH VS. STATE [LAWS(DLH)-2017-11-467] [REFERRED TO]
STATE OF WEST BENGAL VS. USTAB ALI [LAWS(CAL)-2020-3-66] [REFERRED TO]
STATE OF WEST BENGAL VS. USTAB ALI [LAWS(CAL)-2020-3-66] [REFERRED TO]
ARUNKUMAR VS. STATE OF KERALA [LAWS(KER)-2018-11-287] [REFERRED TO]
ARUNKUMAR VS. STATE OF KERALA [LAWS(KER)-2018-11-287] [REFERRED TO]
SH. ZOSANGLIANA VS. STATE OF MIZORAM [LAWS(GAU)-2017-4-40] [REFERRED TO]
SH. ZOSANGLIANA VS. STATE OF MIZORAM [LAWS(GAU)-2017-4-40] [REFERRED TO]
AGNU SAHU VS. STATE OF MIZORAM [LAWS(GAU)-2018-11-31] [REFERRED TO]
AGNU SAHU VS. STATE OF MIZORAM [LAWS(GAU)-2018-11-31] [REFERRED TO]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
MITHLESH KUMAR KUSHWAHA VS. STATE [LAWS(DLH)-2015-9-421] [REFERRED TO]
PREJITH @ OMANAKUTTAN VS. STATE OF KERALA [LAWS(KER)-2016-2-183] [REFERRED TO]
PREJITH @ OMANAKUTTAN VS. STATE OF KERALA [LAWS(KER)-2016-2-183] [REFERRED TO]
JAI RAM SHARMA AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-10] [REFERRED TO]
JAI RAM SHARMA AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-10] [REFERRED TO]
SUDAM @ RAHUL KANIRAM JADHAV VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-10-5] [REFERRED TO]
SUDAM @ RAHUL KANIRAM JADHAV VS. STATE OF MAHARASHTRA [LAWS(SC)-2019-10-5] [REFERRED TO]
HEISNAM JOYKUMAR SINGH VS. THE STATE OF MANIPUR [LAWS(MANIP)-2015-10-6] [REFERRED TO]
HEISNAM JOYKUMAR SINGH VS. THE STATE OF MANIPUR [LAWS(MANIP)-2015-10-6] [REFERRED TO]
STATE OF BIHAR VS. AJIT KUMAR [LAWS(PAT)-2020-10-15] [REFERRED TO]
STATE OF BIHAR VS. AJIT KUMAR [LAWS(PAT)-2020-10-15] [REFERRED TO]
SANJAY JAIN @ NAWAB VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-172] [REFERRED TO]
SANJAY JAIN @ NAWAB VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-172] [REFERRED TO]
STATE OF CHHATTISGARH VS. SUNIL @ BALIKARAN SAHU [LAWS(CHH)-2016-8-5] [REFERRED TO]
STATE OF CHHATTISGARH VS. SUNIL @ BALIKARAN SAHU [LAWS(CHH)-2016-8-5] [REFERRED TO]
USMAN ALIAS KALE VS. STATE [LAWS(DLH)-2018-1-480] [REFERRED TO]
USMAN ALIAS KALE VS. STATE [LAWS(DLH)-2018-1-480] [REFERRED TO]
JOGOI TELI VS. STATE OF ASSAM [LAWS(GAU)-2022-12-28] [REFERRED TO]
JOGOI TELI VS. STATE OF ASSAM [LAWS(GAU)-2022-12-28] [REFERRED TO]
NARAYANAN VS. STATE OF KERALA [LAWS(KER)-2021-9-155] [REFERRED TO]
NARAYANAN VS. STATE OF KERALA [LAWS(KER)-2021-9-155] [REFERRED TO]
ARVIND SINGH VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-4-45] [REFERRED TO]
ARVIND SINGH VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-4-45] [REFERRED TO]
IN REFERENCE (RECEIVED FROM DISTRICT & SESSIONS JUDGE VS. BHAGWANI [LAWS(MPH)-2018-5-14] [REFERRED TO]
IN REFERENCE (RECEIVED FROM DISTRICT & SESSIONS JUDGE VS. BHAGWANI [LAWS(MPH)-2018-5-14] [REFERRED TO]
VENKATA RAMANASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2016-12-97] [REFERRED TO]
VENKATA RAMANASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2016-12-97] [REFERRED TO]
SHATRUGHNA BABAN MESHRAM VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-11-47] [REFERRED TO]
SHATRUGHNA BABAN MESHRAM VS. STATE OF MAHARASHTRA [LAWS(SC)-2020-11-47] [REFERRED TO]
MANOJ PRATAP SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2022-6-20] [REFERRED TO]
MANOJ PRATAP SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2022-6-20] [REFERRED TO]
PHOOL SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-4-145] [REFERRED TO]
PHOOL SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-4-145] [REFERRED TO]
ASIF @ SHABBU VS. STATE [LAWS(DLH)-2014-5-221] [REFERRED TO]
ASIF @ SHABBU VS. STATE [LAWS(DLH)-2014-5-221] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2014-5-558] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2014-5-558] [REFERRED TO]
STATE VS. OM PRAKASH [LAWS(DLH)-2014-4-95] [REFERRED TO]
STATE VS. OM PRAKASH [LAWS(DLH)-2014-4-95] [REFERRED TO]
KACHARU RAM VS. THAN SINGH [LAWS(CHH)-2016-9-11] [REFERRED]
KACHARU RAM VS. THAN SINGH [LAWS(CHH)-2016-9-11] [REFERRED]
RAJU VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-218] [REFERRED TO]
RAJU VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-218] [REFERRED TO]
SH. LALENGLIANA VS. STATE OF MIZORAM [LAWS(GAU)-2020-7-90] [REFERRED TO]
SH. LALENGLIANA VS. STATE OF MIZORAM [LAWS(GAU)-2020-7-90] [REFERRED TO]
SK IMRAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-61] [REFERRED TO]
SK IMRAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-61] [REFERRED TO]
VANLALNUNA VS. STATE OF MIZORAM [LAWS(GAU)-2022-8-94] [REFERRED TO]
VANLALNUNA VS. STATE OF MIZORAM [LAWS(GAU)-2022-8-94] [REFERRED TO]
SH. LALRAMMAWIA VS. STATE OF MIZORAM [LAWS(GAU)-2016-12-17] [REFERRED TO]
SH. LALRAMMAWIA VS. STATE OF MIZORAM [LAWS(GAU)-2016-12-17] [REFERRED TO]
PANKAJ A. PAREKH VS. STATE [LAWS(KAR)-2020-6-736] [REFERRED TO]
PANKAJ A. PAREKH VS. STATE [LAWS(KAR)-2020-6-736] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
LALTANZUALA VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2015-10-34] [REFERRED TO]
LALTANZUALA VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2015-10-34] [REFERRED TO]
SURJYA KUMAR CHAKMA VS. STATE OF MIZORAM [LAWS(GAU)-2016-5-98] [REFERRED TO]
SURJYA KUMAR CHAKMA VS. STATE OF MIZORAM [LAWS(GAU)-2016-5-98] [REFERRED TO]
BABLU MOHAMMED @ MOBARAK ALI VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-12-102] [REFERRED TO]
BABLU MOHAMMED @ MOBARAK ALI VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-12-102] [REFERRED TO]
JAVED SHAUKAT ALI QURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-222] [REFERRED TO]
JAVED SHAUKAT ALI QURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-222] [REFERRED TO]
OM PRAKASH VS. CENTRAL BUREAU OF INVESTIGATION (CBI) [LAWS(DLH)-2017-9-2] [REFERRED TO]
OM PRAKASH VS. CENTRAL BUREAU OF INVESTIGATION (CBI) [LAWS(DLH)-2017-9-2] [REFERRED TO]
RAM NIWAS AND OTHERS VS. STATE OF U P [LAWS(ALL)-2016-9-299] [REFERRED]
RAM NIWAS AND OTHERS VS. STATE OF U P [LAWS(ALL)-2016-9-299] [REFERRED]
MS S VS. SUNIL KUMAR [LAWS(SC)-2015-4-27] [REFERRED TO]
MS S VS. SUNIL KUMAR [LAWS(SC)-2015-4-27] [REFERRED TO]
SATWANTIN BAI VS. SUNIL KUMAR AND ORS. [LAWS(SC)-2015-4-30] [REFERRED TO]
SATWANTIN BAI VS. SUNIL KUMAR AND ORS. [LAWS(SC)-2015-4-30] [REFERRED TO]
ASHWANI KUMAR @ ASHU VS. STATE OF PUNJAB [LAWS(SC)-2015-4-42] [REFERRED TO]
ASHWANI KUMAR @ ASHU VS. STATE OF PUNJAB [LAWS(SC)-2015-4-42] [REFERRED TO]
MOTILAL YADAV VS. STATE OF BIHAR [LAWS(SC)-2014-11-87] [REFERRED TO]
MOTILAL YADAV VS. STATE OF BIHAR [LAWS(SC)-2014-11-87] [REFERRED TO]
PRADEEP SONAR VS. STATE OF KERALA [LAWS(KER)-2021-9-168] [REFERRED TO]
PRADEEP SONAR VS. STATE OF KERALA [LAWS(KER)-2021-9-168] [REFERRED TO]
GOPAL SINGH (IN 1532) VS. THE STATE OF JHARKNAND [LAWS(JHAR)-2016-2-135] [REFERRED TO]
GOPAL SINGH (IN 1532) VS. THE STATE OF JHARKNAND [LAWS(JHAR)-2016-2-135] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DEVU RAI [LAWS(HPH)-2016-6-30] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DEVU RAI [LAWS(HPH)-2016-6-30] [REFERRED TO]
CHAVDA GOVINDJI VS. STATE OF GUJARAT [LAWS(GJH)-2015-11-42] [REFERRED TO]
CHAVDA GOVINDJI VS. STATE OF GUJARAT [LAWS(GJH)-2015-11-42] [REFERRED TO]
SANDEEP KUMAR VS. CENTRAL BUREAU OF NARCOTICS [LAWS(DLH)-2019-7-37] [REFERRED TO]
SANDEEP KUMAR VS. CENTRAL BUREAU OF NARCOTICS [LAWS(DLH)-2019-7-37] [REFERRED TO]
SH. LALROCHHUNGA. VS. STATE OF MIZORAM [LAWS(GAU)-2016-12-62] [REFERRED TO]
SH. LALROCHHUNGA. VS. STATE OF MIZORAM [LAWS(GAU)-2016-12-62] [REFERRED TO]
WAENG BEM RAVI SINGH S/O KUNJA KISHORE VS. STATE OF MIZORAM [LAWS(GAU)-2018-7-29] [REFERRED TO]
WAENG BEM RAVI SINGH S/O KUNJA KISHORE VS. STATE OF MIZORAM [LAWS(GAU)-2018-7-29] [REFERRED TO]
ATO YIMCHUNGER AND ANOTHER VS. STATE OF NAGALAND AND OTHERS [LAWS(GAU)-2017-8-93] [REFERRED TO]
ATO YIMCHUNGER AND ANOTHER VS. STATE OF NAGALAND AND OTHERS [LAWS(GAU)-2017-8-93] [REFERRED TO]
CHANDAN CHAUDHRY VS. STATE OF BIHAR [LAWS(PAT)-2019-10-73] [REFERRED TO]
CHANDAN CHAUDHRY VS. STATE OF BIHAR [LAWS(PAT)-2019-10-73] [REFERRED TO]
STATE OF BIHAR VS. NIRANJAN [LAWS(PAT)-2020-11-2] [REFERRED TO]
STATE OF BIHAR VS. NIRANJAN [LAWS(PAT)-2020-11-2] [REFERRED TO]
BHARAT SINGH VS. STATE OF M.P. [LAWS(MPH)-2017-3-94] [REFERRED TO]
BHARAT SINGH VS. STATE OF M.P. [LAWS(MPH)-2017-3-94] [REFERRED TO]
KALYAN VS. STATE OF M. P. [LAWS(MPH)-2022-5-45] [REFERRED TO]
KALYAN VS. STATE OF M. P. [LAWS(MPH)-2022-5-45] [REFERRED TO]
STATE OF KARNATAKA VS. SELVI J. JAYALALITHA & ORS. [LAWS(SC)-2017-2-29] [REFERRED TO]
STATE OF KARNATAKA VS. SELVI J. JAYALALITHA & ORS. [LAWS(SC)-2017-2-29] [REFERRED TO]