Referred Judgements :-

STATE OF RAJASTHAN VS. DAULAT RAM [REFERRED TO]
MIR MOHAMMAD OMAR VS. STATE OF WEST BENGAL [REFERRED TO]
MOHANLALSHAMJISONI VS. UNION OF INDIA [REFERRED TO]
RAJENDRA PRASAD VS. NARCOTIC CELL [REFERRED TO]
ZAHIRA HABIBULLA H SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
MISHRILAL VS. STATE OF M P [REFERRED TO]
HANUMAN RAM VS. STATE OF RAJASTHAN [REFERRED TO]
P SANJEEVA RAO VS. STATE OF A P [REFERRED TO]
CHANDRAN VS. STATE OF KERALA [REFERRED TO]

Cited Judgements :-

ANIRUDHA BHATT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-4] [REFERRED TO]
JASBIR KAUR VS. MUKHTIAR KAUR [LAWS(P&H)-2015-3-444] [REFERRED TO]
SUO MOTO IN THE MATTER OF THE STATE OF M.P. VS. FATHER OF PROSECUTRIX [LAWS(MPH)-2022-10-63] [REFERRED TO]
SUKHDEV KUMAR CHODHA VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-298] [REFERRED TO]
RANDHIR SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2019-11-388] [REFERRED TO]
VIJYADAS K. V. VS. STATE OF KERALA [LAWS(KER)-2017-7-73] [REFERRED TO]
PADHMANABHAN VS. STATE OF KERALA [LAWS(KER)-2018-7-1026] [REFERRED TO]
SHRI MOHD. TARIQ VS. JASPAL SINGH AND OTHERS [LAWS(HPH)-2016-9-287] [REFERRED TO]
MOHD TARIQ VS. JASPAL SINGH AND OTHERS [LAWS(HPH)-2016-9-56] [REFERRED]
PARESH PARSHOTTAMDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-265] [REFERRED TO]
CHAND PATRAKAR VS. STATE OF U.P. [LAWS(ALL)-2021-12-132] [REFERRED TO]
SANDEEP SHARMA VS. STATE OF H.P. [LAWS(HPH)-2023-12-79] [REFERRED TO]
ERAIAH VS. MAHADEVA [LAWS(KAR)-2022-4-242] [REFERRED TO]
SUNDER VS. KULDEEP SINGH AND OTHERS [LAWS(P&H)-2018-7-129] [REFERRED TO]
RAMANNA VS. THE STATE OF KARNATAKA [LAWS(KAR)-2016-4-77] [REFERRED TO]
S. B. INDUSTRIES VS. EASTERN INFRATECH [LAWS(GAU)-2021-10-7] [REFERRED TO]
PARSADI LAL TULSIRAM COLD STORAGE AGRA VS. STATE OF U. P. [LAWS(ALL)-2023-4-121] [REFERRED TO]
GEETA VS. STATE OF U. P. [LAWS(ALL)-2022-8-126] [REFERRED TO]
GEETA VS. STATE OF U. P. [LAWS(ALL)-2022-8-126] [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-12-535] [REFERRED TO]
VINOD KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2016-5-312] [REFERRED TO]
RAJINDER TREHAN VS. HDFC BANK LTD. [LAWS(P&H)-2022-8-150] [REFERRED TO]
STATE OF TRIPURA VS. SUMIT BANIK [LAWS(TRIP)-2022-8-30] [REFERRED TO]
LAKHBIR SINGH LAKHI VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-188] [REFERRED TO]
HARPREET @ PREET VS. STATE OF HARYANA [LAWS(P&H)-2016-6-26] [REFERRED TO]
SATISH VS. STATE OF HARYANA [LAWS(P&H)-2022-5-212] [REFERRED TO]
SIDHESWAR ENTERPRISES & ANOTHER VS. DEEKAY MOTORS [LAWS(HPH)-2016-4-270] [REFERRED TO]
RAKESH KUMAR @ RAKESH THAKUR VS. VIKRAM SOOD [LAWS(HPH)-2017-7-53] [REFERRED TO]
DUNI CHAND VS. GODAWARI [LAWS(HPH)-2017-7-166] [REFERRED TO]
KETAN KRISHNAKANT AMIN VS. THIRUMALAI CHEMICALS LIMITED [LAWS(BOM)-2019-6-244] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SANJEEV KUMAR [LAWS(DLH)-2019-9-226] [REFERRED TO]
YASHWANTH KUMAR VS. STATE [LAWS(KAR)-2022-7-850] [REFERRED TO]
MAHAMMAD ALI AKBAR @ ALI UMAR S/O HASSAN MAHAMMAD VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-10] [REFERRED TO]
PRASANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-836] [REFERRED TO]
BASAVRAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-997] [REFERRED TO]
SATNAM SINGH VS. SURJIT SINGH [LAWS(P&H)-2019-5-17] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-3-28] [REFERRED TO]
SATWANT KAUR AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-2-108] [REFERRED TO]
V.N. PATIL VS. K. NIRANJAN KUMAR [LAWS(SC)-2021-3-20] [REFERRED TO]
BIJAY CHOUDHARY @ CHJIOTU CHOUDHARY VS. STATE OF BIHAR [LAWS(JHAR)-2017-3-79] [REFERRED TO]
DEEPJYOTI KALITA VS. STATE OF ASSAM [LAWS(GAU)-2019-6-16] [REFERRED TO]
NISHA VS. STATE OF HARYANA [LAWS(P&H)-2022-5-210] [REFERRED TO]
VIPIN @ NANHE VS. STATE OF UTTARAKHAND AND ANOTHER [LAWS(UTN)-2017-1-103] [REFERRED TO]
SANT SHRI ASHARAMJI BAPU S/O THEVARDASS @ THERUMAL, BY CASTE SINDHI, AGED ABOUT 78 YEARS, RESIDENT OF SANT SHRI ASHARAMJI ASHRAM, MOTERA ROAD, SABARMATI, POLICE STATION VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-11-78] [REFERRED TO]
ANURAG SHARMA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2014-10-76] [REFERRED TO]
MAHESH KUMAR VS. STATE OF KERALA [LAWS(KER)-2018-8-197] [REFERRED TO]
SANDEEP BALACHANDRAN VS. STATE [LAWS(KAR)-2022-6-1142] [REFERRED TO]
RAMESH CHAND VS. CENTRAL BANK OF INDIA [LAWS(HPH)-2017-6-128] [REFERRED TO]
SUNIL HORIZON @ SUNIL CHANDRA HORIZON VS. MINOTI DAS AND OTHERS [LAWS(GAU)-2017-8-162] [REFERRED TO]
SALMAN SALIM KHAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-11-55] [REFERRED TO]
WASUDEO S/O GULABRAO DHOKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-9-160] [REFERRED]
PRADEEP KUMAR JAIN VS. STATE OF U. P. [LAWS(ALL)-2022-7-243] [REFERRED TO]
PRADEEP KUMAR JAIN VS. STATE OF U. P. [LAWS(ALL)-2022-7-243] [REFERRED TO]
Y. RAMESH VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2020-11-94] [REFERRED TO]
KHATTA SINGH VS. C B I CHANDIGARH AND OTHERS [LAWS(P&H)-2018-4-51] [REFERRED TO]
GONGOTRI HEIGHTS DEVELOPERS PVT. LTD. & ANR. VS. SASANKA SEKHAR MOHAPATRA [LAWS(ORI)-2019-12-11] [REFERRED TO]
AKASH VERMA AND ANOTHER VS. STATE OF HARYANA AND OTHER [LAWS(P&H)-2018-11-34] [REFERRED TO]
AKASH VERMA AND ANOTHER VS. STATE OF HARYANA AND OTHER [LAWS(P&H)-2018-11-34] [REFERRED TO]
STATE OF KERALA VS. SUNIL N.S. @ PULSAR SUNI [LAWS(KER)-2022-1-36] [REFERRED TO]
RAJESH KUMAR VS. GURMEET SINGH [LAWS(P&H)-2024-1-69] [REFERRED TO]
PIAR SINGH VS. DISHANT CONSTRUCTIONS [LAWS(HPH)-2017-6-38] [REFERRED TO]
JITENDER KUMAR VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2018-12-47] [REFERRED TO]
IRSHAD VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-3-14] [REFERRED TO]
BHABESH SARMAH VS. STATE OF ASSAM [LAWS(GAU)-2017-5-17] [REFERRED TO]
MUNIRAJU VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-117] [REFERRED TO]
BALWANT SINGH VS. MAMUDEEN [LAWS(HPH)-2015-7-55] [REFERRED TO]
MUSTAFA VS. STATE OF U. P. [LAWS(ALL)-2023-9-87] [REFERRED TO]
SHAM LAL THUKRAL VS. STATE OF PUNJAB [LAWS(P&H)-2023-2-174] [REFERRED TO]
BUDHI SINGH VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2022-8-106] [REFERRED TO]
TEENA VS. STATE OF KERALA [LAWS(KER)-2022-2-28] [REFERRED TO]
KANAPARTHY SHYAM SUNDER VS. STATE OF TELANGANA [LAWS(TLNG)-2022-7-92] [REFERRED TO]
B. BHAVANI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-8-18] [REFERRED TO]
M. LALITHA VS. STATE [LAWS(MAD)-2015-2-110] [REFERRED TO]
NISHANT KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-11-8] [REFERRED TO]
ARUN KUMAR SHARMA VS. ADESH GOEL [LAWS(DLH)-2020-9-30] [REFERRED TO]
NANHE VS. STATE OF U. P. [LAWS(ALL)-2023-4-152] [REFERRED TO]
MALU ALIAS SHEOVEER VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-8-114] [REFERRED TO]
SANDEEP KUMAR YADAV VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-9-415] [REFERRED TO]
BALWANT SINGH VS. GULSHER ALI [LAWS(HPH)-2015-7-56] [REFERRED TO]
HARBANS LAL VS. RAJIV KUMAR [LAWS(J&K)-2019-2-85] [REFERRED TO]
DOT RAM VS. KISAN CHAND [LAWS(HPH)-2018-5-99] [REFERRED TO]
SUNDER LAL VS. URMILA THAKUR [LAWS(HPH)-2018-3-256] [REFERRED TO]
PERIYASWAMY M. VS. STATE OF KARNATAKA [LAWS(KAR)-2022-7-1552] [REFERRED TO]
BIJOY SANKAR PAUL VS. SUVADIP BHATTACHARJEE [LAWS(TRIP)-2021-2-39] [REFERRED TO]
M C TIWARI VS. STATE OF M P [LAWS(MPH)-2021-5-12] [REFERRED TO]
G.RAMAKRISHNAN VS. STATE [LAWS(MAD)-2023-9-130] [REFERRED TO]
SURENDRA SINGH BAGGA S/O LATE GYANI INDER SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-7-64] [REFERRED]
KHALID VS. STATE OF HARYANA [LAWS(P&H)-2021-4-90] [REFERRED TO]
PROTIMA DUTTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-6-27] [REFERRED TO]
MUTHURAJU VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-52] [REFERRED TO]