RAJA RAM Vs. UNION OF INDIA

LAWS(SC)-2014-3-98

SUPREME COURT OF INDIA

Decided on March 28,2014

Raja Ram and Ors. Appellant

VERSUS

Union Of India (Uoi) And Anr. Respondents

- (1.)In view of the judgment in Civil Appeal No. 6251 of 2010, the abovesaid appeals and special leave petitions are accordingly dismissed.