Referred Judgements :-

DIRECT RECRUIT CLASS -II ENGINEERING OFFICERS ASSN. V. STATE OF MAHARASHTRA [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED VS. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA [REFERRED TO]
DEVILAL MODI VS. SALES TAX OFFICER RATLAM [REFERRED TO]
RATAN KAUR VS. UNION OF INDIA [REFERRED TO]
L T GOVERNER VS. SHIV CHANDER MORE [REFERRED TO]

Cited Judgements :-

MADHUVANA HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED VS. SPL LAO AND ASSISTANT COMMISSIONER [LAWS(KAR)-2023-7-1603] [REFERRED TO]
BINOY KUMAR NATH AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2018-4-129] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. KALABAI MAGANBHAI KOLI AND OTHERS [LAWS(GJH)-2014-11-222] [REFERRED TO]
BMA STAINLESS LTD & ANR VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-8-153] [REFERRED TO]
SACHCHIDANAND GUPTA VS. STATE OF U P [LAWS(ALL)-2016-8-217] [REFERRED]
VACMET INDIA LTD. THRU. ITS AUTHORISED SIGNATORY & OTHERS VS. STATE OF U.P. THRU. ITS CHEIF SECY. CUM INFRASTRUCTURE [LAWS(ALL)-2018-3-454] [REFERRED TO]
KAPIL DEV SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-24] [REFERRED TO]
RAJKUMAR BELDAR AND OTHERS VS. STATE OF ASSAM AND OTHERS [LAWS(GAU)-2018-4-124] [REFERRED TO]
NANIBIBI ALAUDDIN MALEK VS. VIRANCHILAL BAPALAL THAKORE DECEASED BY HIS HEIRS AND LEGAL REPRESENTATIVES [LAWS(GJH)-2017-6-190] [REFERRED TO]
CHOULDARI COOPERATIVE COCONUT FARMING SOCIETY LIMITED VS. THE UNION OF INDIA AND OTHERS [LAWS(CAL)-2018-9-194] [REFERRED TO]
LATIKA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-11-108] [REFERRED TO]
AHINSA PRACHAR SAMITY VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(CAL)-2019-8-183] [REFERRED TO]
VIPINCHANDRA VADILAL BAVISHI (D) BY LRS. AND ANOTHER VS. STATE OF GUJARAT AND OTHERS [LAWS(SC)-2016-1-71] [REFERRED TO]
CHANDRADHAR KAKATI AND OTHERS VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2018-4-127] [REFERRED TO]
MD. MAINUL HOQUE AND ORS VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2018-4-130] [REFERRED TO]
STAR INDIA PRIVATE LIMITED VS. DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION [LAWS(MAD)-2018-3-42] [REFERRED TO]
KRISHNA PADA CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-5-73] [REFERRED TO]
BRAHMDEO YADAV VS. STATE OF BIHAR [LAWS(PAT)-2022-7-84] [REFERRED TO]
SWAPAN KUMAR GHOSH VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2024-2-83] [REFERRED TO]
ALEX PAUL MENON VS. VIJAY LAXMI SHARMA [LAWS(CHH)-2019-12-161] [REFERRED TO]
PRATAP SINGH RAWAT VS. U.P. STATE AGRO INDUSTRIAL CORP. LTD. AND ORS. [LAWS(ALL)-2016-5-21] [REFERRED TO]
SHEREEF VS. MUHAMMED SHEFEEK AND OTHERS [LAWS(KER)-2017-4-54] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. TREASURER, M/S. CHURCH OF SOUTH INDIA TRUST ASSOCIATION [LAWS(TLNG)-2023-12-11] [REFERRED TO]