Referred Judgements :-

PRAHLAD SINGH BHATI VS. N C T DELHI [REFERRED TO]
RAM GOVIND UPADHYAY VS. SUDARSHAN SINGH [REFERRED TO]
CHAMAN LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [REFERRED TO]

Cited Judgements :-

RAMAYAN SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2024-4-59] [REFERRED TO]
MANIK MADHUKAR SARVE VS. VITTHAL DAMUJI MEHER [LAWS(SC)-2024-8-64] [REFERRED TO]
MEENA DEVI VS. STATE OF U.P [LAWS(SC)-2022-5-109] [REFERRED TO]
MS. P VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-18] [REFERRED TO]
S.N. YOGAPRIYANGAA VS. SUB INSPECTOR OF POLICE [LAWS(MAD)-2023-7-11] [REFERRED TO]
SHIV SHANKAR TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2020-2-24] [REFERRED TO]
PREMA DEVI VS. STATE OF U.P. [LAWS(ALL)-2019-12-261] [REFERRED TO]
VIPARNA GAUR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-3-148] [REFERRED TO]
SAMEENA BASHIR PATHAN VS. AYUB DILAWARKHAN PATHAN [LAWS(BOM)-2023-5-88] [REFERRED TO]
ANANTHA SATYA UDAYA BHASKARA RAO ANANTHA BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-10-184] [REFERRED TO]
THAIDULA KISHORE VS. STATE OF A. P, [LAWS(APH)-2024-2-3] [REFERRED TO]
INDU DEWAN VS. REPUBLIC OF INDIA (C B I ) [LAWS(ORI)-2016-8-73] [REFERRED]
SUSANTA KUMAR JENA VS. STATE OF ORISSA [LAWS(ORI)-2016-11-100] [REFERRED TO]
ALOKE SAMADDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-9-76] [REFERRED TO]
ASHWIN VAMANRAO GHARADE VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-131] [REFERRED TO]
JOLLYAMMA JOSEPH@JOLLY VS. STATE OF KERALA [LAWS(KER)-2021-3-2] [REFERRED TO]
SHAKUNTALA VS. STATE OF M P [LAWS(MPH)-2016-3-187] [REFERRED]
STATE VS. MOHD. NAVED [LAWS(DLH)-2023-1-56] [REFERRED TO]
PRADEEP NIRANKARNATH SHARMA VS. DIRECTORATE OF ENFORCEMENT [LAWS(GJH)-2018-3-106] [REFERRED TO]
ANISUR RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-2-90] [REFERRED TO]
SUNIL DAHIYA VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2016-10-51] [REFERRED TO]
SURAJ UPADHYAY VS. STATE OF M.P. AND ANOTHER [LAWS(MPH)-2018-2-559] [REFERRED TO]
STATE OF TELANGANA VS. AKBAR ALI KHAN HYDER [LAWS(TLNG)-2019-2-76] [REFERRED TO]
RAJU PACHVARYA MEENA VS. STATE OF M P [LAWS(MPH)-2018-7-48] [REFERRED TO]
MS. Y VS. STATE OF RAJASTHAN [LAWS(SC)-2022-4-50] [REFERRED TO]
AJWAR VS. WASEEM [LAWS(SC)-2024-5-79] [REFERRED TO]
HARJIT SINGH VS. INDERPREET SINGH @ INDER [LAWS(SC)-2021-8-44] [REFERRED TO]
STATE OF ORISSA VS. MAHIMANANDA MISHRA [LAWS(SC)-2018-9-52] [REFERRED TO]
ASHA RANJAN VS. STATE OF BIHAR & ORS. [LAWS(SC)-2017-2-41] [REFERRED TO]
SUKHRAI DEBBARMA VS. SUPERINTENDENT OF CENTRAL BUREAU OF INVESTIGATION (CBI) [LAWS(TRIP)-2018-12-6] [REFERRED TO]
MUBARAK ALI WANI VS. UNION TERRITORY THROUGH POLICE STATION PANTHA CHOWK [LAWS(J&K)-2022-3-2] [REFERRED TO]
PARVEJ AHAMED S/O LATE ALI ASWAB VS. STATE OF TRIPURA [LAWS(TRIP)-2019-3-17] [REFERRED TO]
ZAHOOR AHMAD BHAT VS. UT OF JK [LAWS(J&K)-2022-3-1] [REFERRED TO]
X VS. STATE OF KERALA AND ORS. [LAWS(KER)-2020-12-481] [REFERRED TO]
M.S MATHEW VS. STATE OF KERALA [LAWS(KER)-2020-12-265] [REFERRED TO]
KESHAV KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2021-1-77] [REFERRED TO]
VIHSAL KHARIA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-3-114] [REFERRED TO]
BAPI @ ARINDAM SARKHEL VS. STATE OF ORISSA [LAWS(ORI)-2017-4-73] [REFERRED TO]
IMTIAZ AHMED AND ORS VS. STATE OF J&K [LAWS(J&K)-2018-9-53] [REFERRED TO]
ARJUN KATAL VS. STATE OF J. AND K. AND ANR [LAWS(J&K)-2020-8-10] [REFERRED TO]
GURMEET SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2017-3-30] [REFERRED TO]
SUNIL GANDHI VS. STATE [LAWS(DLH)-2019-4-58] [REFERRED TO]
ABHAI NATH CHAUBEY VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-12-46] [REFERRED TO]
ATUL KUMAR SINGH ALIAS ATUL KUMAR RAI VS. STATE OF U.P. [LAWS(ALL)-2021-6-19] [REFERRED TO]
RAJKUMAR DOHARE VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-26] [REFERRED TO]
VIVEKANAND MISHRA VS. STATE OF U.P. [LAWS(SC)-2022-7-152] [REFERRED TO]
MANISHA VS. STATE OF RAJASTHAN [LAWS(SC)-2022-4-45] [REFERRED TO]
SUDHA SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2021-4-31] [REFERRED TO]
BHOOPENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2021-10-90] [REFERRED TO]
PRASHANT SINGH RAJPUT VS. STATE OF MADHYA PRADESH [LAWS(SC)-2021-10-38] [REFERRED TO]
STATE OF BIHAR VS. RAJBALLAV PRASAD @ RAJBALLAV PD. YADAV @ RAJBALLABH YADAV [LAWS(SC)-2016-11-31] [REFERRED TO]
MACHARLA RAMESH VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-51] [REFERRED TO]
TAREQUE AHEMAD VS. STATE OF ODISHA [LAWS(ORI)-2016-11-55] [REFERRED TO]
HARICHARAN BISWAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-3-72] [REFERRED TO]
YASHWANTKUMAR HIRALAL PATEL VS. PATEL PRITESH KANUBHAI [LAWS(GJH)-2022-9-90] [REFERRED TO]
AMIT KUMAR AGARWAL VS. UNION OF INDIA [LAWS(JHAR)-2024-3-1] [REFERRED TO]
PARAS RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-3-61] [REFERRED TO]
DIPAK KHANIKAR VS. STATE OF ASSAM [LAWS(GAU)-2018-4-151] [REFERRED TO]
K. RAJAPANDIAN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-5-35] [REFERRED TO]
RAJNI CHATURVEDI VS. STATE OF U.P. [LAWS(ALL)-2020-4-84] [REFERRED TO]
KALANDI CHARAN LENKA VS. STATE OF ODISHA [LAWS(ORI)-2017-1-84] [REFERRED TO]
AKSHAY VS. STATE OF KERALA [LAWS(KER)-2019-10-42] [REFERRED TO]
JOLLYAMMA JOSEPH VS. STATE OF KERALA [LAWS(KER)-2020-12-402] [REFERRED TO]
PRAMOD VS. STATE OF U.P. [LAWS(ALL)-2024-7-3] [REFERRED TO]
ATIQUE AHMED VS. STATE OF U P [LAWS(ALL)-2017-5-528] [REFERRED TO]
G (MINOR) VS. STATE [LAWS(DLH)-2020-5-41] [REFERRED TO]
NAVDEEP SINGH @ GAURAV VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-5-33] [REFERRED TO]
UMAR KHALID VS. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2022-10-71] [REFERRED TO]
NARA CHANDRABABU NAIDU VS. STATE OF A.P. [LAWS(APH)-2024-1-32] [REFERRED TO]
ABDUL FAISAL ABDULGANI SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-898] [REFERRED TO]
BIVA BAIDYA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-9-16] [REFERRED TO]
HIMACHAL PRADESH FINANCIAL CORPORATION VS. ANIL GARG AND OTHERS [LAWS(SC)-2017-3-91] [REFERRED TO]
MS. X VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-3-65] [REFERRED TO]
DEEPAK YADAV VS. STATE OF U.P [LAWS(SC)-2022-5-88] [REFERRED TO]
KUMER SINGH VS. STATE OF RAJASTHAN [LAWS(SC)-2021-7-54] [REFERRED TO]
STATE OF M.P. VS. GAJENDRA SINGH [LAWS(MPH)-2022-1-20] [REFERRED TO]
RAMADHAR BAGHEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-3-81] [REFERRED TO]
RAM KISHAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-5-66] [REFERRED TO]
SMT. POOJA PAL VS. STATE OF U.P. [LAWS(ALL)-2017-5-316] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. GAGAN DHAWAN [LAWS(DLH)-2019-8-6] [REFERRED TO]
ZABEER HUSSAIN SHAH VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2019-5-53] [REFERRED TO]
BHAGUBHA HASUBHA VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-701] [REFERRED TO]
RAVI @ ANIL CHAUHAN VS. STATE OF PUNJAB [LAWS(P&H)-2015-10-379] [REFERRED]
NAVEEN DAHIYA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-11-5] [REFERRED TO]
COURT ON ITS OWN MOTION VS. UNION OF INDIA [LAWS(DLH)-2015-5-62] [REFERRED TO]
SURESH KUMAR VS. RAJENDRA KUSHWAH [LAWS(MPH)-2022-8-77] [REFERRED TO]
MAHENDRA ALIAS SONU SIKARWAR VS. STATE OF M.P. [LAWS(MPH)-2018-8-282] [REFERRED TO]
CENTRUM FINANCIAL SERVICES LIMITED VS. STATE OF NCT OF DELHI [LAWS(SC)-2022-1-86] [REFERRED TO]
DHULLU MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-7-16] [REFERRED TO]
LAKHWINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-3-79] [REFERRED TO]
MAHIMANANDA MISHRA VS. STATE OF ORISSA [LAWS(ORI)-2017-5-40] [REFERRED TO]
PRIYA KHURANA VS. STATE [LAWS(DLH)-2023-8-49] [REFERRED TO]
SAMEER MAHANDRU VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2023-6-89] [REFERRED TO]
PRADEEP NIRANKARNATH SHARMA VS. DIRECTORATE OF ENFORCEMENT [LAWS(GJH)-2018-2-326] [REFERRED TO]
LALITA DEVI VS. STATE OF HIMACHAL PRADESH & ANOTHER [LAWS(HPH)-2016-9-141] [REFERRED]
NARA CHANDRA BABU NAIDU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-11-18] [REFERRED TO]
SHIV SAGAR VS. STATE OF U.P. [LAWS(ALL)-2022-5-71] [REFERRED TO]
SHIVANI TYAGI VS. STATE OF UTTAR PRADESH [LAWS(SC)-2024-4-91] [REFERRED TO]
SAQUIB NISAR VS. STATE [LAWS(DLH)-2024-4-129] [REFERRED TO]
BRAJA SUNDAR MISHRA VS. STATE OF ODISHA [LAWS(ORI)-2016-8-118] [REFERRED TO]
SOMANATH ADHIKARI VS. STATE OF ORISSA [LAWS(ORI)-2017-4-94] [REFERRED TO]
RAJKUMAR RAMSEVAK SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-241] [REFERRED TO]
ARUN BHANDARI VS. STATE OF U.P. [LAWS(ALL)-2019-12-258] [REFERRED TO]
PRATRAP CHANDRA VERMA VS. STATE OF U.P. [LAWS(ALL)-2019-12-285] [REFERRED TO]
STATE THROUGH SPECIAL INVESTIGATION TEAM S.I.T.(1984 RIOTS) VS. SAJJAN KUMAR [LAWS(DLH)-2018-2-565] [REFERRED TO]
STATE VS. SANJEEV KUMAR CHAWLA [LAWS(DLH)-2020-5-4] [REFERRED TO]
SURIYA BIBI VS. STATE OF J&K [LAWS(J&K)-2018-11-89] [REFERRED TO]
RANJIT SINGH VS. UNION TERRITORY OF J & K [LAWS(J&K)-2021-10-16] [REFERRED TO]
VIRUPAKSHAPPA GOUDA AND ANOTHER VS. STATE OF KARNATAKA AND ANOTHER [LAWS(SC)-2017-3-104] [REFERRED TO]
PROSECUTRIX VS. STATE OF M.P. [LAWS(MPH)-2022-1-35] [REFERRED TO]
JAGJEET SINGH VS. ASHISH MISHRA @ MONU [LAWS(SC)-2022-4-37] [REFERRED TO]
STATE OF KERALA VS. MAHESH [LAWS(SC)-2021-3-79] [REFERRED TO]
RAMESH BHAVAN RATHOD VS. VISHANBHAI HIRABHAI MAKWANA MAKWANA (KOLI) AND ANOTHER [LAWS(SC)-2021-4-22] [REFERRED TO]
HARJIT SINGH VS. INDERPREET SINGH @ INDER [LAWS(SC)-2021-8-59] [REFERRED TO]