Referred Judgements :-

BHARAT KARSONDAS THAKKAR VS. KIRAN CONSTRUCTION CO [REFERRED TO]
MUMBAI INTERNATIONAL AIRPORT PVT LTD VS. REGENCY CONVENTION CENTRE AND HOTELS PVT LTD [REFERRED TO]
S D JOSEPH VS. E EBINESAN [REFERRED TO]

Cited Judgements :-

ANKUSH ANAND VS. RAM KISHAN SINGH AND ORS. [LAWS(P&H)-2020-9-157] [REFERRED TO]
HANSPUR ROAD CO.OP.HOUSING SOCIETY LTD. VS. VITHAL MANDIR TRUST [LAWS(GJH)-2023-1-1276] [REFERRED TO]
REKHA KAPOOR VS. PAWAN CHANDRA [LAWS(DLH)-2022-10-6] [REFERRED TO]
SWAMI RUPENDRA PRAKASH DISCIPLE SWAMI HANSPRAKASH VS. VIJAY KUMAR MALIK [LAWS(UTN)-2021-1-34] [REFERRED TO]
LORD KRISHNA AND COMPANY VS. GHAZIABAD DEVELOPMENT AUTHORITY [LAWS(ALL)-2023-11-2] [REFERRED TO]
KRISHNAMMA VS. BASHEER [LAWS(KER)-2020-12-49] [REFERRED TO]
GURU SINGH SABHA & ANR VS. STATE OF SIKKIM & ORS [LAWS(SIK)-2018-12-1] [REFERRED TO]
M/S PRERNA CONSTRUCTION PVT. LTD. VS. HAKIM SINGH YADAV AND ANOTHER [LAWS(ALL)-2016-1-1] [REFERRED TO]
PUTTASWAMY AND OTHERS VS. SMT. LAKSHMAMMA AND OTHERS [LAWS(KAR)-2016-10-67] [REFERRED TO]
KUMARI LATA VS. SHIVAJI RAO [LAWS(KAR)-2017-6-143] [REFERRED TO]
KUMARI LATA VS. SHIVAJI RAO [LAWS(KAR)-2017-6-143] [REFERRED TO]
MAFATLAL JESANGBHAI VAGHELA VS. RANA JAVANJI CHELAJI [LAWS(GJH)-2022-6-1515] [REFERRED TO]
ANGADI NARAYANAPPA VS. S.K. SANJEEVI AND ORS. [LAWS(KAR)-2016-1-384] [REFERRED TO]
RAJENDRA KUMAR VS. RAMESHCHANDRA [LAWS(RAJ)-2017-7-64] [REFERRED TO]
ASHOKBHAI BHAVSANGBHAI CHAUDHARY VS. MEHSANA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED [LAWS(GJH)-2020-8-525] [REFERRED TO]
SHRI FATEHPURA MILK PRODUCERS COOPERATIVE UNION LTD VS. THE JODIYA KHERALU DUDH UTPADAK SAHAKARI MANDLI LIMITED [LAWS(GJH)-2020-12-30] [REFERRED TO]
VINODBHAI SHANKARLAL KHUBCHANDANI VS. DAYANAND ARYA VEDIC PUBLIC SCHOOL [LAWS(GJH)-2018-1-256] [REFERRED TO]
MGF DEVELOPMENTS LTD. VS. STATE OF HARYANA [LAWS(P&H)-2022-4-150] [REFERRED TO]
THE SELVAVINAYAGAR CO-OPERATIVE HANDLOOM WEAVERS PRODUCTION AND SALES SOCIETY VS. P.A.VINAYAGAM [LAWS(MAD)-2016-4-288] [REFERRED TO]
CHANDRABALI YADAV VS. NAND BAHADUR AND ORS. [LAWS(ALL)-2015-9-163] [REFERRED TO]
PRERNA CONSTRUCTION PVT. LTD. VS. HAKIM SINGH YADAV AND ORS. [LAWS(ALL)-2016-1-41] [REFERRED TO]
VEENA DEVI VS. KRISHNA AGNIHOTRI [LAWS(MPH)-2019-9-46] [REFERRED TO]
RAMESHWAR SHARMA VS. JAIPUR DEVELOPMENT AUTHORITY [LAWS(RAJ)-2019-5-414] [REFERRED TO]
REWA PANDE VS. RAMESH [LAWS(UTN)-2020-6-9] [REFERRED TO]
CHINNASWAMY GOWDA VS. SHIVARAMU C M [LAWS(KAR)-2023-9-100] [REFERRED TO]
CHANDRADHARI @ SHIV BACHAN VS. GAON SABHA GHAZIPUR [LAWS(ALL)-2017-9-168] [REFERRED TO]