Referred Judgements :-

RAJASTHAN HOUSING BOARD VS. G S INVESTMENTS [REFERRED TO]
RAMCHANDRA MURARILAL BHATTAD VS. STATE OF MAHARASHTRA [REFERRED TO]
GANGADHARA PALO VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]

Cited Judgements :-

MAHESH KUMAR VS. STATE OF U P [LAWS(ALL)-2015-2-106] [REFERRED TO]
MORA TOLLWAYS LIMITED VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-9-78] [REFERRED TO]
DEVAL ENERGY RESOURCES PRIVATE LIMITED VS. OIL AND NATURAL GAS CORPORATION LTD. [LAWS(GJH)-2016-3-108] [REFERRED TO]
VISHNU PRAKASH R. PUNGLIA LTD. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2016-4-11] [REFERRED TO]
RAM BILAS YADAV 1364(S/B)2015 VS. UNION OF INDIA [LAWS(ALL)-2016-3-299] [REFERRED]
STATE OF ORISSA VS. BIRANCHI NARAYAN DAS AND OTHERS [LAWS(ORI)-2016-12-21] [REFERRED TO]
SHRESTA FUELS, HAZARIBAGH VS. INDIAN OIL CORPORATION LIMITED [LAWS(JHAR)-2017-6-14] [REFERRED TO]
SHREE ERCON PREFABS VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-7-199] [REFERRED TO]
VANDANA MITTAL AND ORS VS. UNION OF INDIA THRU SECY MINISTRY HEALTH AND FAMIL [LAWS(ALL)-2018-2-484] [REFERRED TO]
DISTILLERS COMPANY (P) LTD VS. KARNATAKA INDUSTRIAL AREA [LAWS(KAR)-2018-10-36] [REFERRED TO]
SRI P. RAJU VS. SRI S. PARANDHAMA AND OTHERS [LAWS(KAR)-2018-9-183] [REFERRED TO]
ABHIK ADVERTISING PVT LTD VS. AHMEDABAD MUNICIPAL CORPORATION [LAWS(GJH)-2017-4-518] [REFERRED TO]
KANGABAM TARUNKUMAR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2019-2-2] [REFERRED TO]
DASKHEM DOOME VS. STATE OF MEGHALAYA [LAWS(MEGH)-2020-2-16] [REFERRED TO]
ILF CONSULTING ENGINEERS ALMONDZ GLOBAL INFRA CONSULTANT LTD. VS. BHAGALPUR SMART CITY LTD. [LAWS(PAT)-2019-7-207] [REFERRED TO]
SIDDHARTH INFOTECH PVT. LTD. VS. GOVERNMENT OF INDIA [LAWS(KAR)-2019-9-262] [RERERRED TO]
ILF CONSULTING ENGINEERS ALMONDZ GLOBAL INFRA CONSULTANT LTD. VS. BHAGALPUR SMART CITY LTD. [LAWS(PAT)-2019-7-256] [REFERRED TO]
DASKHEM DOOME VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-11-37] [REFERRED TO]
FUTURE GAMING AND HOTEL SERVICES PVT. LTD. VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2021-2-55] [REFERRED TO]
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED VS. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA [LAWS(CAL)-2021-2-81] [REFERRED TO]
LAIRENLAKPAM POIREITON MEITEI VS. STATE OF MANIPUR [LAWS(MANIP)-2021-2-2] [REFERRED TO]
DYANI ANTONY PAUL VS. UNION OF INDIA [LAWS(KAR)-2020-12-254] [REFERRED TO]
EASTERN COALFIELDS LIMITED VS. IMPERIUM ENERGY UTILITY SERVICES LLP [LAWS(CAL)-2021-9-50] [REFERRED TO]