Referred Judgements :-

NAZIR AHMED VS. KING EMPEROR [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
STATE OF PUNJAB VS. HARI KISHAN SHARMA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
CHANDRA BANSI SINGH JAWAHAR LAL MEHTA KAPIL MUNI SINGH SEDASUSHAN KUMAR SINGH VS. STATE OF BIHAR [REFERRED TO]
PRAKASH AMICHAND SHAH VS. STATE OF GUJARAT [REFERRED TO]
SHRISHT DHAWAN VS. SHAW BROTHERS [REFERRED TO]
ANIRUDHSINHJI KARANSINHJI JADEJA VS. STATE OF GUJARAT [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [REFERRED TO]
UJJAGAR SINGH HAZARA SINGH VS. COLLECTOR BHATINDA:STATE OF PUNJAB [REFERRED TO]
CHANDRA KISHORE JHA VS. MAHAVIR PRASAD [REFERRED TO]
DHANANJAYA REDDY VS. STATE OF KARNATAKA [REFERRED TO]
TARLOCHAN DEV SHARMA VS. STATE OF PUNJAB [REFERRED TO]
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST VS. STATE OF HARYANA [REFERRED TO]
BHAURAO DAGDU PARALKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
DEEWAN SINGH VS. RAJENDRA PD ARDEVI [REFERRED TO]
GUJARAT URJA VIKASH NIGAM LTD VS. ESSAR POWER LTD [REFERRED TO]
JASBIR SINGH CHHABRA VS. STATE OF PUNJAB [REFERRED TO]
NOIDA ENTREPRENEURS ASSOCIATION VS. NOIDA [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
MANOHAR JOSHI VS. STATE OF MAHARASHTRA [REFERRED TO]

Cited Judgements :-

RAJIB NATH VS. STATE OF ASSAM [LAWS(GAU)-2023-9-45] [REFERRED TO]
NABAM PARIO VS. STATE OF A P [LAWS(GAU)-2020-3-116] [REFERRED TO]
GARNET FINANCE LIMITED AND ORS. VS. THE COMMISSIONER OF POLICE [LAWS(APH)-2015-3-135] [REFERRED TO]
DEVENDRA SINGH VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2017-11-113] [REFERRED TO]
UNION OF INDIA VS. RVG METALS [LAWS(DLH)-2019-4-293] [REFERRED TO]
JINDAL STEEL & POWER LIMITED VS. RESERVE BANK OF INDIA [LAWS(DLH)-2020-12-25] [REFERRED TO]
MAMTA VS. STATE OF DELHI [LAWS(DLH)-2021-9-118] [REFERRED TO]
VINAYKANT G KARGASTHALA VS. STATE OF GUJARAT & 3 [LAWS(GJH)-2017-2-256] [REFERRED TO]
SHABBIR ALI MOHAMMED KHALIFA VS. UNION OF INDIA [LAWS(GJH)-2014-10-94] [REFERRED TO]
KHUNDRAKPAM RATNA DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2019-1-65] [REFERRED TO]
THE L.N. MITHILA UNIVERSITY AND ORS. VS. DEO CHANDRA CHOUDHARY AND ORS. [LAWS(PAT)-2016-1-27] [REFERRED TO]
KRISHNA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-8-8] [REFERRED TO]
NATIONAL INVESTIGATION AGENCY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-3-1] [REFERRED TO]
BALDEV SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-3-63] [REFERRED TO]
KALIPADA MOHANTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-5-8] [REFERRED TO]
CHINTPURNI MEDICAL COLLEGE AND HOSPITAL & ANR. VS. STATE OF PUNJAB & ORS. [LAWS(SC)-2018-7-13] [REFERRED TO]
NKGSB COOPERATIVE BANK LIMITED VS. SUBIR CHAKRAVARTY [LAWS(SC)-2022-2-92] [REFERRED TO]
SH.H. LALROPIANGA VS. MIZORAM UNIVERSITY [LAWS(GAU)-2017-11-52] [REFERRED TO]
GUJARAT STATE ENVIRONMENT PROTECTION COMMITTEE VS. STATE OF GUJARAT [LAWS(GJH)-2014-5-21] [REFERRED TO]
BIJENDER SINGH AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-9-108] [REFERRED TO]
SHANKAR DABHADE & ORS. VS. STATE OF MAHARASHTRA & ORS. [LAWS(BOM)-2016-7-29] [REFERRED TO]
PLATINUM AAC BLOCKS PRIVATE LTD VS. STATE OF GUJARAT & 15 [LAWS(GJH)-2015-8-189] [REFERRED]
RESERVE BANK OF INDIA VS. JINDAL STEEL AND POWER LIMITED [LAWS(DLH)-2021-3-189] [REFERRED TO]
STATE OF U.P. VS. COMMITTEE OF MANAGEMENT SRI DURGA JI PURVA MADHYAMIK BALIKA JAMIN [LAWS(ALL)-2021-8-164] [REFERRED TO]
YASI GADUK VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2020-3-119] [REFERRED TO]
MANIKUNTALA SARKAR VS. ASIATIC SOCIETY [LAWS(CAL)-2015-6-44] [REFERRED TO]
BHURKURA MATH VS. STATE OF U P [LAWS(ALL)-2018-12-123] [REFERRED TO]
SANJEEVAN GRAMIN VAIDYAKIYA & SAMAJIK SAHAYATA PRATISHTHAN VS. UNIVERSITY OF MUMBAI [LAWS(BOM)-2014-6-1] [REFERRED TO]
ADARSH CO-OP. HOUSING SOCIETY LTD. VS. UNION OF INDIA [LAWS(BOM)-2016-4-121] [REFERRED TO]
HASMUKHBHAI THAKOREBHAI PATEL VS. REGISTRAR CO-OPERATIVE SOCIETIES [LAWS(GJH)-2017-2-76] [REFERRED TO]
MEKA RAMA MURTHY VS. STATE OF A.P. [LAWS(APH)-2024-2-58] [REFERRED TO]
G. JEBISOW ENTERPRISE VS. STATE OF ARUNACHAL PRADESH & ORS. [LAWS(GAU)-2016-4-44] [REFERRED TO]
YAKI TARING ANCHAL SAMITI MEMBER (ASM) VS. STATE OF ARUNACHAL PRADESH AND OTHERS [LAWS(GAU)-2016-6-83] [REFERRED TO]
SAMANUNGBA AO S/O REPALIBA VS. STATE OF NAGALAND [LAWS(GAU)-2016-8-74] [REFERRED]
SH. NIKIAUVA VS. MARA AUTONOMOUS DISTRICT COUNCIL [LAWS(GAU)-2017-7-37] [REFERRED TO]
JUPITER AUTOMOBILES VS. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION AND ORS. [LAWS(APH)-2014-12-171] [REFERRED TO]
LEGAL HEIRS OF RIJU PRASAD SARMA VS. STATE OF ASSAM [LAWS(GAU)-2022-10-41] [REFERRED TO]
AWADHESH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2022-2-26] [REFERRED TO]
PARVIN COTGIN PVT. LTD. VS. AXIS BANK LTD. [LAWS(GJH)-2020-8-533] [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. STATE OF KARNATAKA [LAWS(KAR)-2023-4-83] [REFERRED TO]
SITARAM SHARMA S/O LATE JAGAN NATH SHARMA VS. T. M. BHAGALPUR UNIVERSITY [LAWS(PAT)-2015-1-165] [REFERRED TO]
CHITRESWORI KHUNDRAKPAM VS. UNION OF INDIA [LAWS(MANIP)-2021-12-5] [REFERRED TO]
LEITANTHEM SUSHINDRO SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2019-7-9] [REFERRED TO]
BINDWAL PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY VS. STATE OF BIHAR [LAWS(PAT)-2019-8-83] [REFERRED TO]
SKYLARK COOP. HOUSING SOCIETY LTD. VS. S.S. MOKASHIM [LAWS(SC)-2014-7-95] [REFERRED TO]
KHALEEL AHMED K.R. AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2016-6-159] [REFERRED TO]
BALVINDER SANGWAN VS. STATE [LAWS(DLH)-2020-6-74] [REFERRED TO]
SUDHIR KUMAR BRAHMA VS. STATE OF ODISHA [LAWS(ORI)-2022-9-125] [REFERRED TO]
K. SATHYABAL AND ORS. VS. BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY AND ORS. [LAWS(MAD)-2016-3-52] [REFERRED TO]
SAJOJINI AMMAL EDUCATIONAL TRUST VS. UNION OF INDIA AND ORS. [LAWS(MAD)-2016-1-50] [REFERRED TO]
SUO MOTU VS. AMRUTLAL SHANKERLAL THAKKER [LAWS(GJH)-2023-10-70] [REFERRED TO]
C. BRIGHT VS. DISTRICT COLLECTOR [LAWS(SC)-2020-11-15] [REFERRED TO]
THE REGISTRAR, INDIAN MARITIME UNIVERSITY AND ORS. VS. SELVI GANESH AND ORS. [LAWS(MAD)-2016-3-40] [REFERRED TO]
SHIVDEV SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2021-2-46] [REFERRED TO]
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES TECHNICAL CAMPUS VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2023-5-19] [REFERRED TO]
LAKSHAMAN KISHOR VS. STATE OF BIHAR [LAWS(PAT)-2021-12-47] [REFERRED TO]
ARTI KUMARI SINGH VS. PATNA HIGH COURT, THROUGH REGISTRAR GENERAL [LAWS(PAT)-2019-10-19] [REFERRED TO]
SUJIT KUMAR SINGHA VS. STATE OF ASSAM [LAWS(GAU)-2024-6-8] [REFERRED TO]
ANURADHA CHAUDHURI VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2021-1-7] [REFERRED TO]
UMARAW SINGH YADAV VS. STATE OF U.P. [LAWS(ALL)-2019-11-181] [REFERRED TO]
ORANGE TOURS AND TRAVELS VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2018-3-46] [REFERRED TO]
MACHANI NAGARAJU VS. COMMISSIONER OF ENDOWMENTS [LAWS(APH)-2014-6-35] [REFERRED TO]
KAMAL SARMA VS. STATE OF ASSAM [LAWS(GAU)-2022-10-14] [REFERRED TO]
RANA MOTORS PVT LTD VS. GOVT NCT OF DELHI [LAWS(DLH)-2020-9-78] [REFERRED TO]
STANDARD METALLOYS PVT LTD VS. UNION OF INDIA AND ORS [LAWS(DLH)-2019-2-46] [REFERRED TO]
HANS RAJ SINGH VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2016-2-35] [REFERRED TO]
THINGPAMLA KHAMRANG VS. COMMISSIONER / SECRETARY (EDUCATION/S), GOVERNMENT OF MANIPUR [LAWS(MANIP)-2017-12-11] [REFERRED TO]
NIDHI KAUSHIK VS. UNION OF INDIA [LAWS(DLH)-2014-5-183] [REFERRED TO]
DHANUKA AGRITECH LIMITED VS. GOVERNMENT OF MAHARASHTRA [LAWS(BOM)-2022-6-20] [REFERRED TO]
BANASTHALI VIDYAPITH, BANASTHALI, TEHSIL NEWAI VS. JAIPUR DEVELOPMENT AUTHORITY, JLN MARG [LAWS(RAJ)-2017-7-249] [REFERRED TO]
GANADHI PATI CONSTRUCTION PVT LTD THROUGH ITS MANA VS. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI [LAWS(PAT)-2018-3-181] [REFERRED TO]
PRASAD V.M. AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-2-168] [REFERRED TO]
S. GAUTAM RAJ VS. BRUHAT BENGALURU MAHANGARA PALIKE, BENGALURU AND OTHERS [LAWS(KAR)-2016-5-112] [REFERRED TO]
G RAJKUMAR VS. STATE OF TAMIL NADU; DIRECTOR OF COLLEGIATE EDUCATION; K SEKAR; REGIONAL JOINT DIRECTOR OF COLLEGIATE EDUCATION; R RAMASAMY [LAWS(MAD)-2016-8-239] [REFERRED]
K B COOPERATIVE ART VS. STATE OF RAJASTHAN & OTHERS [LAWS(RAJ)-2014-10-248] [REFERRED]
STATE OF MEGHALAYA VS. CMJ FOUNDATION [LAWS(MEGH)-2021-5-2] [REFERRED TO]
RAKHI NAIK ALIAS RAKHI AMIT NAIK VS. RAJANI GAONKAR [LAWS(BOM)-2020-7-207] [REFERRED TO]
JARJUM YOMGAM VS. STATE OF A P [LAWS(GAU)-2020-3-118] [REFERRED TO]
SUGAM MERCANTILE PVT LTD VS. SANJAY KUMAR GUPTA & ORS [LAWS(CAL)-2018-1-112] [REFERRED TO]
PRAFULLA KUMAR NATH VS. STATE OF ASSAM [LAWS(GAU)-2023-8-40] [REFERRED TO]
INDUSTRIAL TRAINING INSTITUTE, SHREE RAJ SHYAMAJI SEVA TRUST VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-5] [REFERRED TO]
VIMAL KUMAR SAIGAL VS. OFFICE OF COLLECTOR OF STAMPS [LAWS(DLH)-2020-1-134] [REFERRED TO]
KRISHNAPATNAM PORT COMPANY LTD VS. GOVT OF A P [LAWS(APH)-2014-12-30] [REFERRED TO]
LANCE NAIK KORRAPATI KISHORE KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-3-47] [REFERRED TO]
SIYARAM KURRE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-70] [REFERRED TO]
ANANYA PRAMOD JOSHI VS. NATIONAL INSTITUTE OF DESIGN [LAWS(GJH)-2022-9-1586] [REFERRED TO]
ANAS BABU VS. UNION OF INDIA [LAWS(KER)-2017-10-142] [REFERRED TO]
BIHAR RAJYA BHUMI VIKAS BANK SIMIT VS. STATE OF BIHAR [LAWS(PAT)-2016-9-20] [REFERRED TO]
GENE CAMPAIGN VS. UNION OF INDIA [LAWS(SC)-2024-7-84] [REFERRED TO]
M/S. INDU PROJECTS LIMITED VS. TELANGANA MICRO & SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(TLNG)-2019-11-84] [REFERRED TO]
RAMA CHANDRA BEHERA VS. CHAIRMAN [LAWS(ORI)-2019-12-42] [REFERRED TO]
LAGHU UDHYOG NIRMATA AVAM VIKRETA SANGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-1-69] [REFERRED TO]
R.K. VERMA & OTHERS VS. STATE OF HARYANA & OTHERS [LAWS(P&H)-2017-8-211] [REFERRED TO]
DEKTER GADI VS. STATE OF A P [LAWS(GAU)-2020-3-117] [REFERRED TO]
PADI BABY VS. NABAM PARI [LAWS(GAU)-2020-3-160] [REFERRED TO]
EXECUTIVE COMMITTEE MAULANA MOHAMAD ALI JAUHAR TRUST VS. STATE OF U.P. [LAWS(ALL)-2024-3-53] [REFERRED TO]
NOIDA EMPLOYEES ASSOCIATION AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-3-312] [REFERRED TO]
M/S. RAMA MEDICAL STORES VS. THE COMMISSIONER INCOME TAX LUCKNOW [LAWS(ALL)-2016-9-404] [REFERRED TO]
JUPITER AUTOMOBILES VS. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION AND ORS. [LAWS(APH)-2014-12-173] [REFERRED TO]
KOPELO LETUO VS. NAGALAND PUBLIC SERVICE COMMISSION [LAWS(GAU)-2017-10-17] [REFERRED TO]
LALROKHAWMA VS. STATE OF MIZORAM [LAWS(GAU)-2015-6-93] [REFERRED TO]
MANOHAR PATEL.R VS. UNION OF INDIA [LAWS(KAR)-2022-7-352] [REFERRED TO]
GOLDEN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2024-5-28] [REFERRED TO]
NARESH PASWAN AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2018-1-223] [REFERRED TO]
ONYX THERAPEUTICS, INC VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-2-265] [REFERRED TO]
ANIL KUMAR SINGH BHADORIA VS. UNION OF INDIA [LAWS(DLH)-2021-7-60] [REFERRED TO]
NRUPAL NARENDRABHAI DALWADI VS. STATE OF GUJARAT THRO SECRETARY [LAWS(GJH)-2017-5-156] [REFERRED TO]
DISTRICT PRIMARY EDUCATION VS. MANAT KHEMRAJ SOMAJI [LAWS(GJH)-2015-4-216] [REFERRED TO]
K. SATISH NAYAK AND ANOTHER VS. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY [LAWS(KAR)-2017-3-57] [REFERRED TO]
PROCESS EQUIPMENTS INDIA VS. H.P. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(HPH)-2014-5-4] [REFERRED TO]
M. PADMAPRIYA AND ORS. VS. THE CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA AND ORS. [LAWS(MAD)-2015-12-146] [REFERRED TO]
VIRUDHUNAGAR DISTRICT BUS OWNERS ASSOCIATION VS. THE GOVERNMENT OF TAMIL NADU AND ORS. [LAWS(MAD)-2014-10-320] [REFERRED TO]
LAL BABU RAM VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2019-6-134] [REFERRED TO]
PRAVEEN KUMBHAT AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-12-36] [REFERRED TO]
KAMNI TRIPATHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-3-131] [REFERRED TO]
REGISTRAR, INDIAN MARITIME UNIVERSITY; DIRECTOR, CHENNAI CAMPUS INDIAN MARITIME UNIVERSITY VS. SELVI GANESH, ASSISTANT PROFESSOR SCHOOL OF MARITIME LAW INDIAN MARITIME UNIVERSITY, UTHANDI UNION OF INDIA [LAWS(MAD)-2016-3-369] [REFERRED]
FR. E.A. THOMAS VS. SRI RAMMURTY MISSAL [LAWS(ORI)-2016-2-89] [REFERRED TO]
ALL ORISSA STATE BANK OFFICERS HOUSING CO-OPERATIVE SOCIETY VS. STATE OF ODISHA [LAWS(ORI)-2020-7-2] [REFERRED TO]
ROHIT @ KALIA VS. STATE OF HARYANA [LAWS(P&H)-2020-8-26] [REFERRED TO]
AMIT KUMAR AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2014-7-80] [REFERRED TO]
RAHUL NAIK VS. RAJANI GAONKAR [LAWS(BOM)-2020-7-195] [REFERRED TO]
K.G.A. HOTELS & RESORTS PVT. LTD. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-3-9] [REFERRED TO]
BEOWORLD PVT. LTD VS. BANG & OLUFSEN EXPANSION [LAWS(DLH)-2020-7-127] [REFERRED TO]
RABIN MAJHI VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-5-91] [REFERRED TO]
SMT. HEMLATABAI DEORAO TEKADE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-70] [REFERRED TO]
RAHUL P.U. VS. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY [LAWS(KER)-2022-11-342] [REFERRED TO]
STANDARD METALLOYS PRIVATE LIMITED VS. UNION OF INDIA [LAWS(APH)-2020-9-141] [REFERRED TO]