Referred Judgements :-

GIRDHARI LAL GUPTA VS. D H MEHTA [REFERRED TO]
STATE OF KARNATAKA VS. PRATAP CHAND [REFERRED TO]
CHANDDHAWAN VS. JAWAHARLAL [REFERRED TO]
STATE OF HARYANA VS. BRIJ LAL MITTAL [REFERRED TO]
SABITHA RAMAMURTHY VS. R B S CHANNABASAVARADHYA [REFERRED TO]
MALWA COTTON ALIAS SPINNING MILLS LTD VS. VIRSA SINGH SIDHU [REFERRED TO]
NATIONAL SMALL INDUSTRIES CORP LTD VS. HARMEET SINGH PAINTAL [REFERRED TO]

Cited Judgements :-

DEV RAJ VS. BIR SINGH MALHOTRA [LAWS(HPH)-2022-6-127] [REFERRED TO]
ROSHANKUMAR DANIELBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-2] [REFERRED TO]
MUKESH MOHAN GUPTA VS. STATE OF GUJARAT AND 2 [LAWS(GJH)-2017-4-485] [REFERRED TO]
MANINDERSINGH JOLLY VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-34] [REFERRED]
KAVITA PRASAD ALURU VS. REDINGTON (INDIA) LTD REP BY M SUNDARARAJAN [LAWS(MAD)-2018-7-513] [REFERRED TO]
GOPALA KRISHNA MOOTHA VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2022-2-42] [REFERRED TO]
DIGAMBER S/O MADHAVRAO UCHALE VS. PRAKASH S/O MADHAV SOLANKE [LAWS(BOM)-2016-9-21] [REFERRED TO]
VIJAY KHAIRATILAL BHATIA VS. BHAGIRATH CHANDULAL ARYA & ANR. [LAWS(BOM)-2015-8-371] [REFERRED TO]
LYKA LABS LIMITED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-15] [REFERRED TO]
RAKESH P. GUPTA VS. STATE TRADING CORPORATION OF INDIA [LAWS(BOM)-2019-1-7] [REFERRED TO]
R S MAHUDAWALA, SON OF SOHRAB J MAHUDAWALA VS. U P POLLUTION CONTROL BOARD, LUCKNOW, THROUGH ITS ASSISTANT ENVIRONMENT ENGINEER [LAWS(ALL)-2017-6-71] [REFERRED TO]
BINITA SHAH ASHISHBHAI VS. STATE OF U.P. [LAWS(ALL)-2022-11-163] [REFERRED TO]
P.S. ARUL KUMAR VS. AJEEZ AHAMED [LAWS(MAD)-2017-10-128] [REFERRED TO]
VIJAYA ARUN VS. NEW LINK OVERSEAS FINANCE LIMITED [LAWS(MAD)-2020-8-428] [REFERRED TO]
ANAND SANJAY SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-56] [REFERRED TO]
SANDEEP SHUKLA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-7-18] [REFERRED TO]
SHAILENDRA SWARUP VS. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE [LAWS(SC)-2020-7-14] [REFERRED TO]
JAWAID ALAM VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-91] [REFERRED TO]
VIVEK BHASKARAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-2-37] [REFERRED TO]
PRASHANT TYAGI VS. STATE OF U. P. [LAWS(ALL)-2023-4-182] [REFERRED TO]
DURGESH KUMAR SAROJ VS. STATE OF U.P. [LAWS(ALL)-2020-1-309] [REFERRED TO]
KESHAVLAL BECHARDAS PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-12-248] [REFERRED TO]
RAMESHBHAI KALUBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-820] [REFERRED TO]
SNEHALBHAI BHIKHABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-55] [REFERRED TO]
VIJAY KHAIRATILAL BHATIA VS. ASHWIN RAMESH MITTAL [LAWS(BOM)-2015-8-37] [REFERRED TO]
RAMAKRISHNAN ARVIND VS. M/S. SHRISTI COTSPINN PRIVATE LIMITED [LAWS(MAD)-2021-9-1] [REFERRED TO]
MARTIN M.LINDSAY VS. M/S. AQUA THERMOCARE COOLING TECHNOLOGIES PVT. LTD. [LAWS(KER)-2024-1-112] [REFERRED TO]
VARUN VS. AMIT KHANNA [LAWS(DLH)-2023-9-138] [REFERRED TO]
DHEERAJ PAHWA VS. STATE [LAWS(DLH)-2024-3-124] [REFERRED TO]
RAJEEV JAIN VS. ASHTECH INDUSTRIES PVT. LTD. [LAWS(DLH)-2023-7-252] [REFERRED TO]
MANOJ KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-1-61] [REFERRED TO]
SUGEETH VS. BINU MAMPILLY [LAWS(KER)-2017-2-245] [REFERRED TO]
DASARI DEEPTHI AND ANOTHER VS. STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2017-9-60] [REFERRED TO]
RAGHAV CHANDAK @ RAGHAV VS. STATE OF BIHAR [LAWS(PAT)-2017-10-27] [REFERRED TO]
MAHESHCHANDRA MULKRAJ JULKA VS. REDIGTON (INDIA) LTD. [LAWS(MAD)-2019-4-272] [REFERRED TO]
ANAND RAMALINGAM VS. CANBANK FACTORS LTD [LAWS(MAD)-2019-6-107] [REFERRED TO]
MANU ANAND MANAGING DIRECTOR VS. MADHYA PRADESH POLLUTION CONTROL [LAWS(MPH)-2016-6-50] [REFERRED TO]
M.SNEHALATA DADHA VS. RATAN KAWAR [LAWS(MAD)-2019-4-271] [REFERRED TO]
ACC TRENDS PVT. LTD VS. PROVOCATRO APPARELS PVT. LTD. [LAWS(MAD)-2020-11-284] [REFERRED TO]
D ANURADHA VS. BOOK ZILLA [LAWS(MAD)-2018-6-779] [REFERRED TO]
P. MURTHY AND ORS. VS. SRI VENKATESWARA STEELS AND ORS. [LAWS(MAD)-2016-3-167] [REFERRED TO]
SARITA HARISH KANCHAN VS. RIYA BAWRI [LAWS(MEGH)-2023-3-20] [REFERRED TO]
SANJAY BABULAL BHUTADA VS. REDINGTON (INDIA) LIMITED [LAWS(MAD)-2022-4-224] [REFERRED TO]
SUBRAMANI RAJBETTAN VS. SARANAM TEA FACTORY [LAWS(MAD)-2021-10-190] [REFERRED TO]
RITESH GARODIA VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-347] [REFERRED TO]
PRAKASH CHAND VS. STATE [LAWS(DLH)-2022-12-169] [REFERRED TO]
ANIL GUPTA VS. SADHU RAM [LAWS(P&H)-2019-11-63] [REFERRED TO]
NARAYANAN, K.M. AND ANOTHER VS. STATE OF KERALA AND ANOTHER [LAWS(KER)-2017-7-187] [REFERRED TO]
ALIBABA NABIBASHA VS. SMALL FARMERS AGRI-BUSINES CONSORTIUM AND ORS. [LAWS(DLH)-2020-9-189] [REFERRED TO]
AJAY BHATIA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-12-1] [REFERRED TO]
SURESH ANANDARAO PAWAR VS. STATE OF A.P. [LAWS(APH)-2017-8-86] [REFERRED TO]
SAVITHRI RADHA KRISHAN VS. STATE OF A.P. [LAWS(APH)-2017-1-53] [REFERRED TO]
SHEETAL AMIT PATIL VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-6-7] [REFERRED TO]
ASEEM KAPOOR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2018-5-375] [REFERRED TO]
BHARDWAJ THIRVENKATA VENKATAVARAGHAVAN VS. PVR LTD [LAWS(DLH)-2019-1-377] [REFERRED TO]
GIRISH MULSHANKAR CHAUDHARY VS. M.M. ENTERPRISE [LAWS(GAU)-2022-2-97] [REFERRED TO]
NAMARTA VASHISHT VS. TRANSMISSION LINE PRODUCTS [LAWS(CAL)-2023-7-161] [REFERRED TO]
BHARDWAJ THIRVENKATA VENKATAVARAGHAVAN VS. PVR LTD. [LAWS(APH)-2019-1-16] [REFERRED TO]
PRADIPKUMAR LAXMINARAYAN BINANI VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-631] [REFERRED TO]
KAMAL KISHORE JOSHI S/O SHRI BHERU DAN JOSHI VS. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANOTHER [LAWS(RAJ)-2017-6-42] [REFERRED TO]
SHARAD DEORAJ JAIN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-718] [REFERRED TO]
HARIHAR NATH GANDOTRA VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2019-10-23] [REFERRED TO]
VIPUL AGGARWAL VS. INCOME TAX OFFICE [LAWS(DLH)-2022-7-17] [REFERRED TO]
YASHOVARDHAN BIRLA VS. CECIL WEBBER ENGINEERING LTD. [LAWS(DLH)-2023-4-148] [REFERRED TO]
MARG LIMITED MARG AXIS VS. STANDARD CHARTERED BANK [LAWS(MAD)-2022-3-153] [REFERRED TO]
HARI PRIYA MURALI VS. REGENT FINANCE CORPORATION PRIVATE LIMITED [LAWS(MAD)-2021-9-152] [REFERRED TO]
RAMAKRISHNAN ARVIND DIRECTOR VS. M.S. SELVARAJ [LAWS(MAD)-2021-9-154] [REFERRED TO]
SUMAN LAKHANI VS. J.B.B. MARKETING PVT. LTD. [LAWS(MPH)-2019-12-77] [REFERRED TO]
SUSELA PADMAVATHY AMMA VS. BHARTI AIRTEL LIMITED [LAWS(SC)-2024-3-42] [REFERRED TO]
MICRO BAX (INDIA) LIMITED AND ORS. VS. THE STATE OF TELANGANA [LAWS(TLNG)-2018-11-58] [REFERRED TO]
GAGAN AERO SPACE LTD VS. STATE OF TELANGANA [LAWS(TLNG)-2019-4-129] [REFERRED TO]
JATINDER PAL SINGH VS. M/S. STATCON POWER CONTROLS LTD [LAWS(ALL)-2022-3-5] [REFERRED TO]
KARTIK KIRTIKUMAR PARIKH VS. STATE OF MAHARASHTRA AND ANR. [LAWS(BOM)-2018-1-300] [REFERRED TO]
MADHUSUDAN MOHANLAL SOMANI VS. STATE OF GUJARAT AND 1 [LAWS(GJH)-2017-4-482] [REFERRED TO]
NIKHIL P GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-110] [REFERRED TO]
SWAPNIL LILADHAR MANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-161] [REFERRED TO]
ASHUTOSH ASHOK PARASRAMPURIYA VS. GHARRKUL INDUSTRIES PVT. LTD [LAWS(SC)-2021-10-41] [REFERRED TO]
LALANKUMAR SINGH VS. STATE OF MAHARASHTRA [LAWS(SC)-2022-10-9] [REFERRED TO]
K. SURESH VS. STATE AND ORS. [LAWS(MAD)-2021-2-292] [REFERRED TO]
NEERU GUPTA VS. AJAY DHAWAN [LAWS(P&H)-2020-3-99] [REFERRED TO]
INCAB INDUSTRIES LTD & ORS VS. STATE & ANR [LAWS(CAL)-2017-5-78] [REFERRED TO]
ANISH MODI VS. UNION OF INDIA [LAWS(BOM)-2023-12-148] [REFERRED TO]
SATVINDER JEET SINGH SODHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-224] [REFERRED TO]
VIJAY KHAIRATILAL BHATIA AND ORS. VS. BELA KAMLESH GANERIWALA AND ORS. [LAWS(BOM)-2015-8-50] [REFERRED TO]
SANGEETHA GOPALKRISHNAN NAIR VS. STATE OF GUJARAT [LAWS(GJH)-2023-11-46] [REFERRED TO]
CHINTAL JITENDRAKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-6] [REFERRED TO]
NARENDRA URANGI AND ORS. VS. GREENMINT INDIA AGRITECH PVT. LTD. AND ORS. [LAWS(APH)-2015-9-9] [REFERRED TO]
N. SRINIVASAN VS. STATE OF TELANGANA [LAWS(APH)-2016-3-76] [REFERRED TO]
ADITYA BHATIA VS. STATE OF A.P. [LAWS(APH)-2023-12-21] [REFERRED TO]
KALPESH NAGINBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2017-9-47] [REFERRED TO]
SANJEEV KUMAR AGARWAL VS. IFCI FACTORS LTD. [LAWS(DLH)-2021-12-180] [REFERRED TO]
VEENA RANI VS. RENU KAPOOR [LAWS(DLH)-2016-7-256] [REFERRED TO]
AMOL CHANDRAKANT PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-1172] [REFERRED TO]
ANILKUMAR S/O RAMPRATAP GOYAL VS. STATE OF GUJARAT [LAWS(GJH)-2016-10-142] [REFERRED TO]
MAJID HAJI IBRAHIM VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-283] [REFERRED TO]
SUN PHARMACEUTICALS LIMITED VS. STATE OF TELANGANA [LAWS(APH)-2016-4-47] [REFERRED TO]
DHRUBA JYOTI BORAH S/O BENINDRA NATH BORAH VS. UMESH PRASAD S/O RAMSEWAK PRASAD @ RAMSEWAK SAH [LAWS(GAU)-2019-3-23] [REFERRED TO]
PATEL DEVABHAI RAMABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2017-7-123] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. THOMMANDRU HANNAH VIJAYALAKSHMI [LAWS(SC)-2021-10-35] [REFERRED TO]
SUNITA PALITA VS. PANCHAMI STONE QUARRY [LAWS(SC)-2022-8-4] [REFERRED TO]
CHINTALAPATI SRINIVASA RAJU VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(SC)-2018-5-60] [REFERRED TO]
ARVIND SIVAKUMARAN VS. RAJKUMAR JAIN [LAWS(MAD)-2020-8-432] [REFERRED TO]
GEETHA BHAGWAN VS. K.N.PRAKASH @ K.N.JAYAPRAKASH [LAWS(KAR)-2017-4-4] [REFERRED TO]
KANTI BEVERAGES PVT. LTD. AND ORS. VS. MADHYA PRADESH POLLUTION CONTROL BOARD [LAWS(MPH)-2019-3-244] [REFERRED TO]
VELLORE RAMAKRISHNAN VS. BLUE OAK CONSTRUCTION PVT. LTD [LAWS(KAR)-2019-8-315] [REFERRED TO]
TIRUMALA URMILA VS. VALA JAGAN MOHAN RAO [LAWS(TLNG)-2023-9-43] [REFERRED TO]
DAYLE DE SOUZA VS. GOVERNMENT OF INDIA [LAWS(SC)-2021-10-96] [REFERRED TO]
ASHOKE MAL BAFNA VS. M/S. UPPER INDIA STEEL MFG. & ENGG.C.LTD. [LAWS(SC)-2017-3-151] [REFERRED TO]
CHANAKYA BHUPEN CHAKRAVARTI & ANR VS. RAJESHRI KARWA [LAWS(DLH)-2018-12-161] [REFERRED TO]
SANJAY SINGH VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2021-2-2] [REFERRED TO]
HAR SARUP BHASIN VS. ORIGO COMMODITIES INDIA PRIVATE LIMITED [LAWS(DLH)-2020-1-19] [REFERRED TO]
M. MUTHUKUMARAN AND ORS. VS. ATLAS LOGISTICS PVT. LTD. [LAWS(MAD)-2015-6-378] [REFERRED TO]
RENUKA RAMNATH VS. HCL INFOSYSTEMS LIMITED [LAWS(MAD)-2015-6-448] [REFERRED TO]
MONALBEN VIHAR BRAHMBHATT AND 1 VS. STATE OF GUJARAT AND 1 [LAWS(GJH)-2017-4-432] [REFERRED TO]
PARTHA PRATIM BORTHAKUR VS. MEGHA TECHNICAL AND ENGINEERS PVT. LTD. [LAWS(GAU)-2017-7-160] [REFERRED TO]
ANIL KUMAR SINGHAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-52] [REFERRED TO]