Cited Judgements :-

RUKNUDDIN VS. THE HONBLE HIGH COURT AT CALCUTTA AND ORS. [LAWS(CAL)-2015-4-5] [REFERRED TO]
K.S. BRAHMANANDA RAO VS. STATE BANK OF INDIA AND ORS. [LAWS(APH)-2015-12-2] [REFERRED TO]
SATISH CHAUDHARY VS. BANK OF BARODA AND ANR [LAWS(DLH)-2018-1-325] [REFERRED TO]
ANJAN BISWAS VS. CENTRAL BANK OF INDIA & ORS [LAWS(CAL)-2016-8-33] [REFERRED TO]
BHRIGU KHATANIAR VS. STATE OF ASSAM [LAWS(GAU)-2018-12-130] [REFERRED TO]
SANJEEV KUMAR SINGH VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-10-24] [REFERRED TO]
BHAGIRATH SINGH VS. AJMER VIDYUT VITRAN NIGAM LTD. AND ORS. [LAWS(RAJ)-2015-9-149] [REFERRED TO]
V KANNAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-6-44] [REFERRED TO]
ANJAN BISWAS VS. CENTRAL BANK OF INDIA AND ORS. [LAWS(CAL)-2016-1-18] [REFERRED TO]
BISHRAM YADAV VS. STATE OF MIZORAM [LAWS(GAU)-2018-2-100] [REFERRED TO]
SUDHIR KUMAR SINGH VS. CENTRAL GOVERNMENT OF INDIA AND ORS. [LAWS(JHAR)-2015-10-25] [REFERRED TO]
BHUPINDER PAL VS. STATE OF H. P. [LAWS(HPH)-2022-6-118] [REFERRED TO]
L GIRIDHARILAL SANGHI VS. CENTRAL POWER DISTRIBUTION COMPANY OF ANDHRA PRADE [LAWS(APH)-2016-8-60] [REFERRED]
SOMNATH SINGH VS. UNION OF INDIA [LAWS(TRIP)-2020-7-20] [REFERRED TO]
BALADEV PANDA VS. CHAIRMAN, STATE BANK OF INDIA [LAWS(ORI)-2017-8-101] [REFERRED TO]
R.N. SINGH CHAUHAN VS. MADHYANCHAL GRAMIN BANK [LAWS(MPH)-2016-2-11] [REFERRED TO]
R.K. SOLANKI VS. CENTRAL BANK OF INDIA [LAWS(MPH)-2016-9-59] [REFERRED TO]
P. SOUNDARARAJAN VS. THE PRINCIPAL SECRETARY/ CHAIRMAN & MANAGING DIRECTOR, SIPCOT LTD. AND ORS. [LAWS(MAD)-2015-3-39] [REFERRED TO]
S.J. PUROHIT VS. DEPUTY GENERAL MANAGER AND DISCIPLINARY AUTHORITY AND ORS. [LAWS(GJH)-2016-4-160] [REFERRED TO]
BIBHUTI KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-6-36] [REFERRED TO]
KOLKATA MUNICIPAL CORPORATION & ANR. VS. GOUTAM BHATTACHARYA & ORS. [LAWS(CAL)-2019-9-163] [REFERRED TO]
BIMALENDU SEKHAR KAYAL VS. UNION BANK OF INDIA AND OTHERS [LAWS(CAL)-2019-3-109] [REFERRED TO]
MANOJ SHARMA VS. THE STATE OF C.G. AND ORS. [LAWS(CHH)-2016-4-4] [REFERRED TO]
SANATAN BAHADUR VS. PASCHIM BANGA GRAMIN BANK AND ORS. [LAWS(CAL)-2015-8-73] [REFERRED TO]
BABU NAGAPPA SULEBHAVI VS. PRINCIPLE SECRETARY [LAWS(KAR)-2019-3-549] [RERERRED TO]
KRISHNA KUMAR JHA VS. BANK OF INDIA [LAWS(JHAR)-2019-10-25] [REFERRED TO]
BIJAY SHANKER SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-4-92] [REFERRED TO]
P K RAJEEVAN VS. CHAIRMAN AND MANAGING DIRECTOR, INDIAN BANK [LAWS(KER)-2017-2-209] [REFERRED TO]
K C RAIKWAR VS. SYNDICATE BANK & ANOTHER [LAWS(MPH)-2017-10-203] [REFERRED TO]
MAHESWAR RAO AND ANOTHER VS. A.P. ADMINISTRATIVE TRIBUNAL REP. BY REGISTRAR [LAWS(APH)-2016-11-65] [REFERRED TO]
R.V.NAGAMALLESWARA RAO VS. STATE OF A.P [LAWS(APH)-2023-1-69] [REFERRED TO]
NARESH S DESAI VS. CHAIRMAN & MANAGING DIRECTOR- BANK OF BARODA & 2 [LAWS(GJH)-2015-11-149] [REFERRED]
AJOY KR. DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2020-8-15] [REFERRED TO]
SUDHAKAR SHANKARRAO CHAPKE VS. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD [LAWS(BOM)-2017-12-210] [REFERRED TO]
PRAVINCHANDRA THAKARLAL JADAV VS. STATE OF GUJARAT & ORS [LAWS(GJH)-2016-8-105] [REFERRED]
S.B. PATEL VS. GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD [LAWS(GJH)-2016-7-298] [REFERRED TO]
RAMVIR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-5-86] [REFERRED TO]
SRI B. NEELAKANTAM, STAFF NO.465092, DRIVER, S/O. DHARMA RAJU, AGED 51 YEARS, R/O.AMBEDKAR STREET, GOKAVARAM, EAST GODAVARI DISTRICT VS. THE CHAIRMAN [LAWS(APH)-2016-10-26] [REFERRED TO]
MD. RAFIK UDDIN VS. STATE OF TRIPURA [LAWS(TRIP)-2022-5-29] [REFERRED TO]
THE STATE OF WEST BENGAL & OTHERS VS. RATAN SARKAR [LAWS(CAL)-2016-8-10] [REFERRED TO]
BAUSAB RAJASAB SHIDENUR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-12-57] [REFERRED TO]
B RAMESH VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-8-782] [REFERRED TO]
BISHNUPADA PATRA VS. UNITED BANK OF INDIA AND OTHERS [LAWS(CAL)-2019-3-19] [REFERRED TO]
P.R. SUJATHA VS. STATE BANK OF TRAVANCORE AND ORS. [LAWS(KER)-2015-12-138] [REFERRED TO]
V. SHIVAKUMAR VS. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED (BESCOM) [LAWS(KAR)-2020-3-94] [REFERRED TO]
GOVINDA KUNTEGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-3-201] [REFERRED TO]
AEJAZ HUSSAIN S/O ASHRAF HUSSAIN VS. STATE OF KARNATAKA [LAWS(KAR)-2020-5-127] [REFERRED TO]
JAWAHAR PRASAD YADAV SON OF LATE SRI SUKUL PRASAD YADAV VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2016-11-174] [REFERRED TO]
DEV ANAND DEVA VS. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA [LAWS(TLNG)-2022-7-67] [REFERRED TO]
HUKUMUDDIN VS. PRINCIPAL SECRETARY, DEPT. OF REVENUE [LAWS(KAR)-2017-4-81] [REFERRED TO]
YEMANURA VS. UNION BANK OF INDIA [LAWS(KAR)-2016-3-291] [REFERRED TO]
BINOD SHANKAR MISHRA, SON OF LATE DHARMDEO MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-3-74] [REFERRED TO]
RAJ KUMAR BISWAS VS. UNION OF INDIA [LAWS(JHAR)-2018-6-130] [REFERRED TO]
BIJAY SHANKER SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-3-67] [REFERRED TO]
M. VENKAT RAO VS. GOVT OF INDIA MINISTRY OF RAILWAYS [LAWS(APH)-2017-7-100] [REFERRED TO]
STATE OF U.P. VS. U.P. STATE PUBLIC SERVICES TRIBUNAL [LAWS(ALL)-2019-10-290] [REFERRED TO]
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. SURJIT SINGH S/O SHRI SHIVRAM, MECHANIC GRADE [LAWS(RAJ)-2017-9-83] [REFERRED TO]