Referred Judgements :-

C M GIRISH BABU VS. CBI COCHIN [REFERRED TO]
C M SHARMA VS. STATE OF AP [REFERRED TO]

Cited Judgements :-

K. BHIKSHAM VS. STATE OF A.P. [LAWS(TLNG)-2019-11-35] [REFERRED TO]
DHYAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-2015-8-23] [REFERRED TO]
V. SEJAPPA VS. THE STATE BY POLICE INSPECTOR LOKAYUKTA, CHITRADURGA [LAWS(SC)-2016-4-58] [REFERRED TO]
A. KANAGARAJAN VS. STATE [LAWS(MAD)-2014-12-94] [REFERRED TO]
R. KANNAN VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2017-12-412] [REFERRED TO]
MADAN LAL VS. STATE [LAWS(RAJ)-2022-5-280] [REFERRED TO]
M NARAYANASAMY VS. STATE BY INSPECTOR OF PLICE CBI ACB CHENNAI [LAWS(MAD)-2018-7-131] [REFERRED TO]
STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION VS. E.VELUSAMY FORMERLY HEAD CONSTABLE [LAWS(MAD)-2018-12-116] [REFERRED TO]
STATE REPRESENTED BY INSPECTOR OF POLICE VS. V KARUNAKARAN [LAWS(MAD)-2019-1-59] [REFERRED TO]
STATE OF ODISHA VS. PRAMOD KUMAR PANDA [LAWS(ORI)-2023-8-131] [REFERRED TO]
K G PREM KUMAR VS. STATE REPRESENTED BY ADDITIONAL SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION DEPARTMENT [LAWS(MAD)-2018-10-114] [REFERRED TO]
GULAM MOHAMMED VS. INSPECTOR OF POLICE [LAWS(TLNG)-2022-7-121] [REFERRED TO]
GIRWAR SINGH AND ORS VS. C B I [LAWS(DLH)-2015-4-550] [REFERRED]
RAM KARAN PATHAK VS. STATE [LAWS(DLH)-2015-5-6] [REFERRED TO]
ONKAR TUKARAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-335] [REFERRED TO]
CHANDRAKANT NIVRUTTI PAGAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-1091] [REFERRED TO]
RANGNATH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-2-66] [REFERRED TO]
K. MANI VS. INSPECTOR OF POLICE, SPECIAL C.B.I., KOCHI [LAWS(KER)-2015-12-188] [REFERRED TO]
ASOKAN VS. STATE OF KERALA [LAWS(KER)-2015-12-228] [REFERRED]
G. ALEX VS. STATE OF KERALA [LAWS(KER)-2015-9-49] [REFERRED TO]
SHARAD SABAJI TAVHARE VS. STATE OF MAHARASHTRA, THROUGH ACB, BMU [LAWS(BOM)-2018-6-188] [REFERRED TO]
STATE OF MAHARASHTRA VS. SURESH BALIRAM RANE [LAWS(BOM)-2021-1-57] [REFERRED TO]
STATE OF MAHARASHTRA VS. JAYAWANT TATYABA KHAIRE [LAWS(BOM)-2020-2-56] [REFERRED TO]
STATE OF MAHARASHTRA VS. SIKANDAR KHUTUBUDDIN MUJAWAR [LAWS(BOM)-2020-1-253] [REFERRED TO]
B. BHOGANANJAPPA S/O. LATE DODDA BHOGAPPA VS. STATE [LAWS(KAR)-2021-2-80] [REFERRED TO]
STATE BY LOKAYUKTHA POLICE SHIMOGA VS. K C HOOVAPPA S/O CHINNAPPA GOWDA [LAWS(KAR)-2018-3-393] [REFERRED TO]
RAMA PALANIAPPAN VS. STATE [LAWS(MAD)-2020-9-809] [REFERRED TO]
STATE VS. D.SAKTHIVEL [LAWS(MAD)-2022-8-125] [REFERRED TO]
BHALCHANDRA LAKSHMISHANKAR DAVE VS. STATE OF GUJARAT & 1 ANOTHER [LAWS(GJH)-2016-8-170] [REFERRED]
UMEDSINH MULUJI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-73] [REFERRED TO]
DEVENDRA MAVJIBHAI MAKWANA VS. STATE OF GUJARAT [LAWS(GJH)-2015-1-267] [REFERRED TO]
STATE OF GUJARAT VS. DHULABHAI VALABHAI PARMAR [LAWS(GJH)-2015-3-80] [REFERRED TO]
MAHENDRASINH NANSINH RANA VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-107] [REFERRED TO]
STATE OF CHHATTISGARH VS. SHEKHURAM [LAWS(CHH)-2024-1-21] [REFERRED TO]
WASIUDDIN SIDDIQUI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-65] [REFERRED TO]
BHIMSEN DEWANGAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-5-60] [REFERRED TO]
MOHAMMAD HANIF VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-11-5] [REFERRED TO]
BHIM SINGH @ BHIMSEN SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-8-10] [REFERRED TO]
STATE OF GUJARAT VS. RAMESHBHAI BHIKHUBHAI DABHI [LAWS(GJH)-2019-9-62] [REFERRED TO]
BABULAL DAS VS. STATE OF ASSAM [LAWS(GAU)-2017-7-96] [REFERRED TO]
M L SHARMA AND 2 ORS S/O LATE SURAJ MAL SHARMA VS. CENTRAL BUREAU OF INVESTIGAN CBI [LAWS(GAU)-2018-10-11] [REFERRED TO]
NAVENDRA KUMAR AND ANR S/O RAM MOHAN LAL VS. CENTRAL BUREAU OF INVESTIGATION CBI [LAWS(GAU)-2018-10-25] [REFERRED TO]
SUBAL KANTA BORAH VS. CENTRAL BUREAU OF INVESTIGATION CBI [LAWS(GAU)-2018-10-29] [REFERRED TO]
STATE OF A.P. VS. P. NAGESWARA RAO [LAWS(APH)-2023-2-125] [REFERRED TO]
VASTABHAI JOITARAM PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-3] [REFERRED TO]
VASTABHAI JOITARAM PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-3] [REFERRED TO]
SUBHAS CHANDRA PARAMANIK VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2017-2-25] [REFERRED TO]
BRIJRAJ DAS VAISHNAV S/O NANKU DAS VAISHNAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-8-38] [REFERRED]
GANESH SHARMA VS. STATE OF U.P. [LAWS(ALL)-2019-3-294] [REFERRED TO]
GANESH SHARMA VS. STATE OF U.P. [LAWS(ALL)-2019-3-294] [REFERRED TO]
ANIL KUMAR GUPTA VS. STATE OF U P [LAWS(ALL)-2018-5-54] [REFERRED TO]
SANDEEP VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2020-5-112] [REFERRED TO]
SUDESH KAUSHIK VS. CBI [LAWS(DLH)-2022-12-146] [REFERRED TO]
GHULAM MOHAMMAD KUMAR VS. STATE [LAWS(J&K)-2022-9-1] [REFERRED TO]
PRADEEP YASHWANT SHIRKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-2-232] [REFERRED TO]
ANILKUMAR BALIRAM GAIKWAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-5-97] [REFERRED TO]
RAOSAHEB ARJUN LOKHANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-242] [REFERRED TO]
STATE OF MAHARASHTRA VS. BAJARANG SHANKARRAO BODHANE [LAWS(BOM)-2020-1-249] [REFERRED TO]
PRATAP MAHADEV MOON VS. UNION OF INDIA THROUGH CBI [LAWS(BOM)-2020-10-20] [REFERRED TO]
R.S. ASHATKAR VS. CENTRAL BUREAU OF INVESTIGATION, BHOPAL (M.P.)(INDORE BENCH) [LAWS(MPH)-2018-3-365] [REFERRED TO]
SHIVANANDA BANKOLLI S/O RUDRAPPA VS. STATE [LAWS(KAR)-2020-2-164] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ANIRUDH KUMAR [LAWS(HPH)-2021-12-121] [REFERRED TO]
STATE OF GUJART VS. ASHOKKUMAR AMBALAL PATEL [LAWS(GJH)-2018-10-178] [REFERRED TO]
JYOTIRMOY GANGULY VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-7-82] [REFERRED TO]
VITHALBHAI DEVJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-209] [REFERRED TO]
CHHUNU KUMBHAR VS. STATE OF ORISSA [LAWS(ORI)-2019-3-16] [REFERRED TO]
STATE, REP. BY INSPECTOR OF POLICE VS. D. ANJAIAH [LAWS(APH)-2014-12-69] [REFERRED TO]
BABLU KARMAKAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2022-6-20] [REFERRED TO]
STATE OF CHHATTISGARH VS. GAUTAM ACHARYA S/O LATE P.C. ACHARYA [LAWS(CHH)-2022-5-7] [REFERRED TO]
SHIV NARAYAN NAMDEV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-6-34] [REFERRED TO]
DIPANKAR NATH VS. THE STATE OF ASSAM [LAWS(GAU)-2018-1-157] [REFERRED TO]
PIJUSH KANTI BAGCHI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2018-10-26] [REFERRED TO]
KISHOR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-125] [REFERRED TO]
STATE OF GUJARAT VS. RATILAL HIRJI JOBANPUTRA [LAWS(GJH)-2023-2-1052] [REFERRED TO]
STATE OF GUJARAT VS. MANGUBHAI RANCHHODBHAI BARIA [LAWS(GJH)-2023-6-12] [REFERRED TO]
STATE OF GUJARAT VS. MANGUBHAI RANCHHODBHAI BARIA [LAWS(GJH)-2023-6-12] [REFERRED TO]
STATE OF GUJARAT VS. DINESHCHANDRA BHAISHANKER RAVAL [LAWS(GJH)-2023-2-101] [REFERRED TO]
JNANOBA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-1492] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANIK GOPALRAO DESHPANDE [LAWS(BOM)-2024-1-7] [REFERRED TO]
SAYAJI DASHRATH KAWADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-179] [REFERRED TO]
N. SUNKANNA VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2015-10-37] [REFERRED TO]
VINOD KUMAR VS. STATE OF PUNJAB [LAWS(SC)-2015-1-69] [REFERRED TO]
SARDARI LAL VS. STATE OF HARYANA [LAWS(P&H)-2015-1-86] [REFERRED TO]
JARNAIL SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-30] [REFERRED TO]
DHARAM PAL VS. STATE OF HARYANA [LAWS(P&H)-2014-5-887] [REFERRED TO]
SK HUSSAIN VS. STATE OF A.P. [LAWS(TLNG)-2019-11-39] [REFERRED TO]
K.KISHAN REDDY VS. STATE [LAWS(TLNG)-2019-12-457] [REFERRED TO]
T. RAJESHWAR VS. STATE [LAWS(TLNG)-2022-8-89] [REFERRED TO]
SHASHIKANT PARASHAR VS. LOKAYUKTA ORGANIZATION [LAWS(MPH)-2020-1-385] [REFERRED TO]
SPECIAL POLICE ESTABLISHMENT LOKAYUKT OFFICE VS. INDERLAL DABI [LAWS(MPH)-2023-9-114] [REFERRED TO]
RAVIKANT DEVKANT THAKKAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-5-8] [REFERRED TO]
MADVACHARYA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-8-1070] [REFERRED TO]
STATE OF GUJARAT VS. FARSAHATKHAN FAYAZKHAN [LAWS(GJH)-2023-2-2135] [REFERRED TO]
THOTA RAMACHANDRAIAH VS. STATE OF A.P. [LAWS(APH)-2023-1-10] [REFERRED TO]
J. BABU, HC QNO. 3229, PARIPPALLY POLICE STATION VS. STATE [LAWS(KER)-2018-3-502] [REFERRED TO]
RAM PRASHAD AND ANR VS. CENTRAL BUREAU OF INVESTIGATION CBI [LAWS(GAU)-2018-10-28] [REFERRED TO]
SUJIT KUMAR PANDEY VS. C.B.I [LAWS(CAL)-2022-3-52] [REFERRED TO]
SHYAM KANT GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-8-54] [REFERRED TO]
DAWATRAM @ DILIP KUMAR BHARDWAJ VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-11] [REFERRED TO]
AVINASH KUMAR YADAV VS. STATE OF U. P. [LAWS(ALL)-2024-2-94] [REFERRED TO]
VIJAY KUMAR BHANDARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-10-50] [REFERRED TO]
VINUBHAI PETERBHAI CHRISTI VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-91] [REFERRED TO]
SOMABHAI BADRIBHAI KUMBHAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-162] [REFERRED TO]
BHALCHANDRA LAXMISHANKAR DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2015-1-219] [REFERRED TO]
MALDE RAJDE KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-188] [REFERRED TO]
RAHUL KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-6-6] [REFERRED TO]
PRIYANKA KUMARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-8-2] [REFERRED TO]
J JOSEPH FRANCIS @ BOBAN VS. STATE OF KERALA [LAWS(KER)-2015-12-306] [REFERRED]
N.A. ABDUL RAHIMAN VS. STATE OF KERALA [LAWS(KER)-2015-5-83] [REFERRED TO]
M. SUNDARAN VS. STATE OF KERALA [LAWS(KER)-2015-6-120] [REFERRED TO]
N. GURUDAS VS. STATE OF KERALA [LAWS(KER)-2015-7-14] [REFERRED TO]
VINAYAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-163] [REFERRED TO]
K.M. SHAJI VS. STATE OF KERALA [LAWS(KER)-2023-4-16] [REFERRED TO]
KARUNAKARAN VS. STATE [LAWS(MAD)-2024-1-137] [REFERRED TO]
SHIVAJI DATTATRAYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-12-313] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMESH KHANDU SALVE [LAWS(BOM)-2021-3-114] [REFERRED TO]
STATE OF MAHARASHTRA VS. SHRIDHAR MADHAVRAO MURTI [LAWS(BOM)-2020-10-332] [REFERRED TO]
HARIDAS S/O BHAGWAN JAMUNAH VS. STATE OF MAHARASHTRA, THROUGH ANTI CORRUPTION BUREAU, AKOLA [LAWS(BOM)-2017-12-175] [REFERRED TO]
DILIP JANARDHAN JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-5-138] [REFERRED TO]
BIMBADHAR SATAPATHY VS. STATE OF ORISSA [LAWS(ORI)-2017-6-8] [REFERRED TO]
KARNATAKA EMTA COAL MINES LIMITED VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2024-8-59] [REFERRED TO]
J. SRINIVAS RAO VS. STATE [LAWS(TLNG)-2019-11-36] [REFERRED TO]
NEERAJ DUTTA VS. STATE (GOVT. OF N.C.T. OF DELHI) [LAWS(SC)-2023-3-66] [REFERRED TO]
BALBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-85] [REFERRED TO]
KAMALJIT KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2015-5-10] [REFERRED TO]
JITENDRA KUMAR S/O MAGNARAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-125] [REFERRED TO]
LAXMIDHAR VYAS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-8-277] [REFERRED]
M.R. PURUSHOTHAM VS. STATE OF KARNATAKA [LAWS(SC)-2014-9-104] [REFERRED TO]
K.RAGHUNATHA RAO VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2022-9-82] [REFERRED TO]
D.RAVINDRA BABU VS. STATE ACB [LAWS(TLNG)-2022-8-36] [REFERRED TO]
NEMURI NARASINGHA RAO VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2024-4-32] [REFERRED TO]
S. MARIMUTHU VS. STATE [LAWS(MAD)-2019-1-879] [REFERRED TO]
AJIT CHANDRA DE VS. CENTRAL BUREAU OF INVESTIGATION CBI [LAWS(GAU)-2018-10-23] [REFERRED TO]
RAJ KUMAR DAS VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2018-10-31] [REFERRED TO]
MANOJ KUMAR SAIKIA VS. STATE OF ASSAM [LAWS(GAU)-2018-2-33] [REFERRED TO]
BABLU KARMAKAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2022-6-8] [REFERRED TO]
R. JAGADESWARA REDDY VS. STATE OF A.P. [LAWS(APH)-2021-12-58] [REFERRED TO]
YADORAM BANOTE VS. STATE OF M P [LAWS(CHH)-2021-5-6] [REFERRED TO]
RAMESHWAR KURIL VS. STATE OF M P [LAWS(CHH)-2017-1-121] [REFERRED TO]
JAY SINGH NAG, SON OF SUKALU RAM NAG VS. STATE OF M.P. [LAWS(CHH)-2022-7-12] [REFERRED TO]
DIWAKAR PRASAD GAUTAM VS. UNION OF INDIA [LAWS(CHH)-2021-5-26] [REFERRED TO]
OMPRAKASH PRADHAN VS. STATE OF M.P. [LAWS(CHH)-2022-2-71] [REFERRED TO]
RAMJI YADAV VS. STATE OF U.P. [LAWS(ALL)-2016-12-185] [REFERRED TO]
A.K. GABA VS. STATE OF U.P. [LAWS(ALL)-2019-5-479] [REFERRED TO]
UGRASEN SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-1-313] [REFERRED TO]
CHINNU VS. STATE, REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2022-11-91] [REFERRED TO]
NAGABHUSHANARADHYA VS. STATE [LAWS(KAR)-2020-12-70] [REFERRED TO]
STATE OF KARNATAKA VS. BASAVARAJ [LAWS(KAR)-2021-6-226] [REFERRED TO]
J.VIJAYAKUMAR VS. STATE OF KERALA [LAWS(KER)-2018-2-58] [REFERRED TO]
STATE VS. V.R. MURALI [LAWS(MAD)-2015-2-199] [REFERRED TO]
K. DEVARAJAN AND ORS. VS. THE STATE [LAWS(MAD)-2015-12-169] [REFERRED TO]
SANJAY KUMAR SINGH VS. CBI [LAWS(DLH)-2019-3-350] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. RAM SWAROOP CHANDEL [LAWS(DLH)-2020-9-15] [REFERRED TO]
MAHAL SINGH VS. STATE OF DELHI [LAWS(DLH)-2023-9-57] [REFERRED TO]
JAI NARAYAN VS. STATE [LAWS(DLH)-2023-9-25] [REFERRED TO]
KISHORI LAL VS. STATE [LAWS(DLH)-2016-3-7] [REFERRED TO]
STATE OF GUJARAT VS. RAMDEVSINH GAMBHIRSINH VALA [LAWS(GJH)-2021-11-377] [REFERRED TO]
PRAVIN HAMIRBHAI ROHIT VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-973] [REFERRED TO]
H. PRAKASH PAI VS. STATE OF KERALA [LAWS(KER)-2015-6-86] [REFERRED TO]
BARGAVAN PILLAI VS. STATE OF KERALA [LAWS(KER)-2015-9-189] [REFERRED TO]
RANJEETA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-6-100] [REFERRED TO]
SHRIKANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-369] [REFERRED TO]
MANGAT RAM SHARMA VS. STATE OF JAMMU & KASHMIR [LAWS(J&K)-2022-6-35] [REFERRED TO]
KHUSHAL VS. STATE OF MAHARASHTRA, [LAWS(BOM)-2020-4-74] [REFERRED TO]
ASHOK SIDDHAPPA BURUD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-11-323] [REFERRED TO]
ASHOK M. S. VS. ANTI CORRUPTION BUREAU [LAWS(KAR)-2023-10-107] [REFERRED TO]
K.M. SUBRAMANIAN, I.A.S. VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-750] [REFERRED TO]
STATE VS. G. KALEESWARAN [LAWS(MAD)-2020-1-634] [REFERRED TO]
STATE REPRESENTED BY VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2019-1-42] [REFERRED TO]
GIRIRAJ VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-21] [REFERRED TO]
BABU LAL JOKCHAND VS. STATE OF M.P [LAWS(MPH)-2020-5-324] [REFERRED TO]
GOVIND RAWAT VS. STATE OF M.P [LAWS(MPH)-2020-5-629] [REFERRED TO]
RAJENDRA G MUDALIYAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-190] [REFERRED TO]
HANSABEN WIFE KALYANSINH SUGARSINH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-256] [REFERRED TO]
ARUN KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-10-21] [REFERRED TO]
NARINDER MOHAN SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-82] [REFERRED TO]
NARINDER MOHAN SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-82] [REFERRED TO]
SATBIR SINGH VS. STATE OF HARYANA [LAWS(P&H)-2015-5-58] [REFERRED TO]
T.K. RAMESH KUMAR VS. STATE [LAWS(SC)-2015-2-129] [REFERRED TO]
STATE OF KERALA VS. M. KARUNAKARAN [LAWS(SC)-2022-7-16] [REFERRED TO]
SHAIK ABDUL BASHEER AND ORS. VS. THE STATE OF ANDHRA PRADESH [LAWS(TLNG)-2018-10-64] [REFERRED TO]
PRAKASH MANIHAR VS. STATE [LAWS(RAJ)-2022-5-328] [REFERRED TO]
V.GOPAL REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2019-4-98] [REFERRED TO]
P. SRINIVAS VIJAY VS. STATE [LAWS(TLNG)-2022-8-107] [REFERRED TO]
THE STATE OF GUJARAT VS. NAVINBHAI CHANDRAKANT JOSHI ETC. [LAWS(SC)-2018-7-24] [REFERRED TO]
P.K. VIKRAMAN VS. STATE [LAWS(KER)-2018-3-492] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-11-15] [REFERRED TO]
SATNAM SINGH PATWARI VS. STATE OF PUNJAB [LAWS(P&H)-2015-12-38] [REFERRED TO]
JAI NARAIN VS. STATE OF HARYANA [LAWS(P&H)-2015-10-112] [REFERRED TO]
GOVINDSINH KARANSINH JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-170] [REFERRED TO]
MOHANBHAI CHHITABHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-2-137] [REFERRED TO]
N RAGHUMURTHY S/O T NINGAPPA VS. STATE BY LOKAYUKTHA POLICE [LAWS(KAR)-2018-2-255] [REFERRED TO]
T.GOPALAIAH VS. STATE [LAWS(KAR)-2020-3-101] [REFERRED TO]
G. SREEPADA BHAT AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-9-9] [REFERRED TO]
T. BHARGAVAN VS. STATE OF KERALA [LAWS(KER)-2015-7-17] [REFERRED TO]
SHIJU M. THANKACHAN, S/O. THANKACHAN. K., MADATHARAYIL, PANATHADY VILLAGE, (LINEMAN GRADE I, KSEB, ELECTRICAL SECTION RAJAPURAM) VS. THE STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM AND ANOTHER [LAWS(KER)-2015-10-304] [REFERRED TO]
JOHN VS. STATE OF KERALA [LAWS(KER)-2015-11-40] [REFERRED TO]
SURGANI VYANKATESH S/O RAJU NAIDU VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-1-60] [REFERRED TO]
B.V.RAMESH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1223] [REFERRED TO]
SURENDER SINGH VS. STATE [LAWS(DLH)-2014-10-28] [REFERRED TO]
WAHEEDUL HASAN @ WAHEEDUL HAQUE VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2018-4-267] [REFERRED TO]
PRABHAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-10-84] [REFERRED TO]
SHRIKANT CHIMAJI JAHAGIRDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-2-104] [REFERRED TO]
SURESH PANDURANG SONKUSARE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-177] [REFERRED TO]
RUBUL GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2018-1-163] [REFERRED TO]
ABED HUSAIN VS. CENTRAL BUREAU OF INVESTIGATION CBI [LAWS(GAU)-2018-10-22] [REFERRED TO]
S KUMAR SINGH VS. CENTRAL BUREAU OF INVESTIGATION CBI [LAWS(GAU)-2018-10-24] [REFERRED TO]
AKUATHI YELLAMANDA VS. STAT ACB [LAWS(APH)-2021-2-110] [REFERRED TO]
SANDEEP AND ORS. VS. THE STATE AND ORS. [LAWS(DLH)-2020-5-142] [REFERRED TO]
STATE THROUGH CBI VS. KISHOR KUMAR KANUNGO [LAWS(DLH)-2019-5-399] [REFERRED TO]
SANJAY VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-4-73] [REFERRED TO]
RATNAKANT VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-253] [REFERRED TO]
SURESH NANA GOTPAWAR AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-11-76] [REFERRED TO]
SUBHASH AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-12-161] [REFERRED TO]
KUNAL SINGH VS. CBI [LAWS(DLH)-2016-6-30] [REFERRED TO]
STATE OF GUJARAT VS. DAHYABHAI KALIDAS PARMAR [LAWS(GJH)-2023-2-899] [REFERRED TO]
BALDEV SINGH VS. STATE OF H.P. [LAWS(HPH)-2016-3-82] [REFERRED TO]
B R ATTRI AND ANR S/O LATE MILKHI RAM VS. CENTRAL BUREAU OF INVESTIGATION CBI [LAWS(GAU)-2018-10-10] [REFERRED TO]
SRI TARINI KALITA, SON OF LATE PRABIN KALITA, RESIDENT OF VILLAGE VS. STATE OF ASSAM [LAWS(GAU)-2018-2-191] [REFERRED TO]
SHYAM MANI SHARMA VS. STATE OF M.P. [LAWS(CHH)-2021-11-68] [REFERRED TO]
ROHIT KUMAR SAHU VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2021-6-29] [REFERRED TO]
RAMVIJAY SHARMA VS. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER POLICE STATION ANTI CORRUPATION BUREAU [LAWS(CHH)-2018-7-18] [REFERRED TO]
STATE OF MADHYA PRADESH THROUGH SPECIAL POLICE EST VS. BABULAL DEWANGAN [LAWS(CHH)-2018-1-19] [REFERRED TO]
STATE OF MADHYA PRADESH THROUGH SPECIAL POLICE EST VS. BABULAL DEWANGAN [LAWS(CHH)-2018-1-19] [REFERRED TO]
PRAMOD KUMAR RUSIA VS. THE STATE OF MADHYA PRADESH (NOW CHHATTISGARH) [LAWS(CHH)-2018-10-12] [REFERRED TO]
GHULAM MOHAMMAD DAR VS. STATE OF J&K [LAWS(J&K)-2021-12-53] [REFERRED TO]
MOHANBHAI VIRABHAI CHAVADA VS. STATE OF GUJARAT [LAWS(GJH)-2016-12-127] [REFERRED TO]
STATE OF GUJARAT VS. GANDABHAI JIVANDAS PATEL [LAWS(GJH)-2015-3-59] [REFERRED TO]
JAVANTILAL NATHALAL VALAND VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-7] [REFERRED TO]
DASHRATHBHAI VADILAL NAYAK VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-74] [REFERRED TO]
MD WAKIL VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-7-38] [REFERRED TO]
KUSH KUMAR TIWARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-14] [REFERRED TO]
MUNNO ALIAS MAHESHBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-111] [REFERRED TO]
BAROT BHOGILAL PUNJIRAM VS. STATE OF GUJARAT [LAWS(GJH)-2024-4-67] [REFERRED TO]
N. THEJAS KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-151] [REFERRED TO]
P.MANJUNATH VS. STATE BY KARNATAKA [LAWS(KAR)-2022-11-850] [REFERRED TO]
B.S. ANAND KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2017-12-85] [REFERRED TO]
AJITH KUMAR VS. STATE OF KERALA [LAWS(KER)-2022-6-382] [REFERRED TO]
S.K. SAINI AND ORS. VS. C.B.I. [LAWS(DLH)-2015-8-226] [REFERRED TO]
RAJINDER SINGH @ PRASAD VS. C B I [LAWS(DLH)-2015-3-1] [REFERRED TO]
VIJAY NARAIN VS. STATE [LAWS(DLH)-2014-9-211] [REFERRED TO]
SHAFI ABDUL RAHIMAN KUDALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-473] [REFERRED TO]
BHAGABAI DAGADU DHEBE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-6-53] [REFERRED TO]
ANIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-178] [REFERRED TO]
STATE OF MAHARASHTRA VS. ASHOK RAMDAS PATIL [LAWS(BOM)-2022-1-271] [REFERRED TO]
HARPAL SINGH BUNDELA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-107] [REFERRED TO]
ARCHANA NAGAR, D/O BASANT KUMAR NAGAR VS. STATE OF M P [LAWS(MPH)-2016-4-142] [REFERRED]
BADARUDEEN, V.E. AND ORS. VS. STATE OF KERALA [LAWS(KER)-2015-5-128] [REFERRED TO]
K.K. THAVARAJ VS. THE STATE OF KERALA [LAWS(KER)-2015-8-70] [REFERRED TO]
RANJANBEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-590] [REFERRED TO]
PARDEEP KUMAR SHARMA VS. STATE [LAWS(J&K)-2018-1-1] [REFERRED TO]
WAMAN S/O MALHARI JAMBHULKAR VS. STATE OF MAHARASHTRA, THROUGH SUPERINTENDENT OF POLICE, ANTI CORRUPTION BUREAU, NAGPUR, DISTRICT NAGPUR [LAWS(BOM)-2018-6-164] [REFERRED TO]
DEVIDAS LOKDOJI KADAM VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2017-12-270] [REFERRED TO]
PANNALAL VS. STATE [LAWS(RAJ)-2022-7-51] [REFERRED TO]
PANNALAL VS. STATE [LAWS(RAJ)-2022-7-51] [REFERRED TO]
SHIV CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-7-30] [REFERRED TO]
NIRANJAN KUMAR SHARMA SON OF LATE SHRI BHASKARANAND SHARMA VS. STATE OF RAJASTHAN THROUGH PP [LAWS(RAJ)-2017-7-159] [REFERRED TO]
NARINDER KUMAR MALHOTRA VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-121] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2018-7-68] [REFERRED TO]
SHRIKANT VS. STATE OF KARNATAKA [LAWS(KAR)-2023-12-94] [REFERRED TO]
SANJAY BHANDARI VS. INSPECTOR OF POLICE, CBI/ACB SPE [LAWS(MAD)-2019-10-390] [REFERRED TO]
KARUPPASAMY VS. STATE REPRESENTED BY ITS DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2018-8-779] [REFERRED TO]
P. LAKSHMANA CHARY VS. STATE [LAWS(TLNG)-2022-8-98] [REFERRED TO]
G. VEERAIAH VS. STATE OF AP [LAWS(TLNG)-2022-7-129] [REFERRED TO]
G. VASU VS. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION WING [LAWS(MAD)-2015-7-374] [REFERRED TO]
VIJAYAKUMAR FORMERLY SALES TAX INSPECTOR VS. STATE OF KERALA REP BY PUBLIC PROSECUTOR [LAWS(KER)-2018-2-259] [REFERRED TO]
MUKHTIAR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2017-7-4] [REFERRED TO]
P. SARANGAPANI VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2023-9-55] [REFERRED TO]
STATE OF GUJARAT VS. AMRUTBHAI JIVANLAL PATEL [LAWS(GJH)-2023-3-378] [REFERRED TO]
STATE OF GUJARAT VS. AMRUTBHAI JIVANLAL PATEL [LAWS(GJH)-2023-3-378] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAGHUNATH DNYANDEV KATKAR [LAWS(BOM)-2023-2-100] [REFERRED TO]
KULDEEP SINGH DHANKAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2022-4-184] [REFERRED TO]
GUJJAR CHINAYYA RAJMOULI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-149] [REFERRED TO]
BANSHIDHAR SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-12-94] [REFERRED TO]
SHEEL BHADRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-78] [REFERRED TO]
AWADH LAL TIWARI S/O RAMADHAR TIWARI VS. STATE OF M.P. (NOW C.G.) [LAWS(CHH)-2020-2-124] [REFERRED TO]
SHIVPRASAD KULDEEP VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-6-20] [REFERRED TO]
STATE VS. B. VENKATESWARA RAO [LAWS(APH)-2023-2-94] [REFERRED TO]
B.APPARAO VS. STATE [LAWS(APH)-2024-1-83] [REFERRED TO]
M. KARUNAKARAN, S/O AMBADI VS. STATE OF KERALA [LAWS(KER)-2018-2-629] [REFERRED TO]
DINESHBHAI MULJIBHAI PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-147] [REFERRED TO]
KAMLESHKUMAR KRUSHNAKUMAR MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-154] [REFERRED TO]
NATHUSINH RAVATSINH PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-161] [REFERRED TO]
HIRALAL CHHAGANLAL PRAJAPATI VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-189] [REFERRED TO]
JETHALAL AMRABHAI KHIMSURIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-92] [REFERRED TO]
KRISHNA KANT RATHOD VS. UNION OF INDIA [LAWS(MPH)-2017-7-117] [REFERRED TO]
STATE OF CHHATTISGARH VS. CHANDRA KUMAR SINHA [LAWS(CHH)-2022-9-30] [REFERRED TO]
BHARATSINH GANDAJI DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-172] [REFERRED TO]
DEVENDRABHAI RATILAL VORA VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-93] [REFERRED TO]
SABBIRALI KASAMALI SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-132] [REFERRED TO]
GEORGE VARGHESE VS. STATE OF KERALA [LAWS(KER)-2015-2-172] [REFERRED TO]
SUSHIL KUMAR PATI VS. STATE OF ODISHA (VIG ) [LAWS(ORI)-2018-5-69] [REFERRED TO]
STATE OF MAH.THR.A.C.B.BULDHANA VS. SAKHARAM BANDUJI JADHAV [LAWS(BOM)-2017-7-99] [REFERRED TO]
STATE OF MAHARASHTRA VS. KARKALA VENKATRAI PAI [LAWS(BOM)-2020-12-481] [REFERRED TO]
UTTAM S/O RAMAJI SHERE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-311] [REFERRED TO]
NAMDEO S/O BAKARAMJI PAGARE VS. STATE OF MAHARASHTRA, THROUGH ITS ANTI CORRUPTION [LAWS(BOM)-2018-6-64] [REFERRED TO]
MOHAMMAD ASHRAF WANI VS. STATE OF JK THROUGH VIGILANCE ORGANIZATION [LAWS(J&K)-2018-3-50] [REFERRED TO]
STATE OF KARNATAKA VS. G.A.MANJUNATH [LAWS(KAR)-2021-8-54] [REFERRED TO]
P. A. HARIHARAN VS. STATE OF KERALA [LAWS(KER)-2021-4-16] [REFERRED TO]
PRAMOD EKNATH KINDALKAR VS. KARNATAKA LOKAYUKTA POLICE STATION [LAWS(KAR)-2017-7-203] [REFERRED TO]
B. VASUDEVAN VS. STATE [LAWS(MAD)-2022-2-252] [REFERRED TO]
N.VIJAYAKUMAR VS. STATE OF TAMIL NADU [LAWS(SC)-2021-2-7] [REFERRED TO]
KIRAN CHANDER ASRI VS. STATE OF HARYANA [LAWS(P&H)-2015-5-300] [REFERRED TO]
SOMABHAI GOPALBHAI PATEL VS. STATE OF GUJARAT [LAWS(SC)-2014-9-105] [REFERRED TO]
C. SUKUMARAN VS. STATE OF KERALA [LAWS(SC)-2015-1-70] [REFERRED TO]
KOMARA SUBRAHMANYAM AND ORS. VS. STATE OF A.P. [LAWS(TLNG)-2018-11-60] [REFERRED TO]
N.RAJENDRA PRASAD VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2022-9-38] [REFERRED TO]
S. VAIDEHAMMA VS. STATE [LAWS(TLNG)-2022-8-75] [REFERRED TO]
DR. RAM KUMAR HIMANSHU, SON OF LATE CHATURGUN RAM, RESIDENT OF 28 MCPW, P.M.C.H., P.S. PIRBAHORE, DISTRICT PATNA VS. THE STATE OF BIHAR [LAWS(PAT)-2014-12-77] [REFERRED TO]
PRADEEPTA KUMAR PRAHARAJ VS. STATE OF ODISHA [LAWS(ORI)-2023-8-140] [REFERRED TO]
STATE OF MADHYA PRADESH VS. LAXMIPRASAD YADAV [LAWS(CHH)-2017-1-21] [REFERRED TO]
SANJAY KUMAR SINGH VS. C B I [LAWS(DLH)-2019-3-251] [REFERRED TO]
GIRWAR SINGH AND ORS. VS. C.B.I. [LAWS(DLH)-2016-4-64] [REFERRED TO]
YOGENDRA MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2024-1-92] [REFERRED TO]
STATE OF GUJARAT VS. KANCHAN DAHYABHAI SOLANKI [LAWS(GJH)-2023-7-1499] [REFERRED TO]
NUTHALAPATI SINGAIAH VS. STATE OF AP [LAWS(APH)-2018-12-8] [REFERRED TO]
C.N.SESHACHALAPATHI RAJU VS. STATE OF A.P. [LAWS(APH)-2023-5-58] [REFERRED TO]
RAPETI VEERA VENKATA SATYANARAYANA VS. STATE OF A.P. [LAWS(APH)-2023-12-76] [REFERRED TO]
M/S K. KESAVAN, S/O. KRISHNAN VS. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF, KERALA, ERNAKULAM [LAWS(KER)-2018-3-587] [REFERRED TO]
CHARLIE SEKHOSE VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2018-10-27] [REFERRED TO]
HITENDRA CHANDRA CHAKRABOR TY (DR.) VS. STATE OF ASSAM [LAWS(GAU)-2016-1-40] [REFERRED TO]
MOHAMMED ISMAIL VS. STATE OF KERALA [LAWS(KER)-2015-9-211] [REFERRED]
G. THANKAPPAN VS. STATE OF KERALA [LAWS(KER)-2015-6-110] [REFERRED TO]
MD. MAHMOOD ANSARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-12-9] [REFERRED TO]
NEERAJ KUMAR SINGH, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-7-40] [REFERRED TO]
KRUSHNAKUMAR NARSINHJI CHAVADA VS. STATE OF GUJARAT [LAWS(GJH)-2016-5-27] [REFERRED TO]
MANUBHAI GAMBHABHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-64] [REFERRED TO]
HASMUKHBHAI RAIJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2015-4-165] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR RAVISHANKAR PANDYA [LAWS(GJH)-2015-3-320] [REFERRED TO]
STATE OF KARNATAKA VS. LOKNATH [LAWS(KAR)-2023-10-74] [REFERRED TO]
BHIMENDRA KUMAR VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-10-33] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURESH KUMAR [LAWS(HPH)-2014-5-173] [REFERRED TO]
RAJ KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2014-7-38] [REFERRED TO]
MOHAMMED ALI KHAN MEHBOOB ALI KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-13] [REFERRED TO]
PARVEEN KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2022-10-138] [REFERRED TO]
K. RAVEENDRAN, S/O LATE. BALAKRISHNAN EZHUTHACHAN AND OTHERS VS. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA [LAWS(KER)-2018-3-804] [REFERRED TO]
SARATH S. VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(KER)-2019-11-483] [REFERRED TO]
KU. ARCHANA NAGAR AND ORS. VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-4-5] [REFERRED TO]
STATE OF MAHARASHTRA VS. RATAN TULSHIRAM LONDHE [LAWS(BOM)-2020-2-155] [REFERRED TO]
VIJAYKUMAR PIRAJI CHINCHALKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-9-24] [REFERRED TO]
ARUN SOPAN BANALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-6-122] [REFERRED TO]
DATTATRAYA S/O RAJARAM THAOKAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-8-47] [REFERRED TO]
AHAMMED NIZAR VS. STATE OF KERALA [LAWS(KER)-2022-12-214] [REFERRED TO]
N. SRINIVASA VS. THE STATE BY CENTRAL BUREAU OF INVESTIGATION, SFE, BANGALORE [LAWS(KAR)-2016-11-90] [REFERRED TO]
JITENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-5-4] [REFERRED TO]
SURESH KUMAR VS. STATE [LAWS(RAJ)-2022-5-372] [REFERRED TO]
JAGDISH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2014-12-44] [REFERRED TO]
RAM KISHAN VS. STATE OF HARYANA [LAWS(P&H)-2015-11-79] [REFERRED TO]
LAL CHAND ASWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-2-56] [REFERRED TO]
PARKASH CHAND VS. STATE OF PUNJAB [LAWS(P&H)-2015-8-66] [REFERRED TO]
ASHOK KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-8] [REFERRED TO]
JHABAR SINGH VS. STATE OF HARYANA [LAWS(SC)-2016-10-108] [REFERRED TO]
KRISHAN CHANDER VS. STATE OF DELHI [LAWS(SC)-2016-1-8] [REFERRED TO]
KHALEEL AHMED VS. STATE OF KARNATAKA [LAWS(SC)-2015-9-199] [REFERRED TO]
P. SATYANARAYANA MURTHY VS. THE DIST. INSPECTOR OF POLICE AND ORS. [LAWS(SC)-2015-9-40] [REFERRED TO]
SITARAM SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-7-381] [REFERRED TO]
PRABEEN KUMAR VS. STATE OF BIHAR THROUGH CENTRAL BUREAU OF INVESTIGATION [LAWS(PAT)-2017-7-141] [REFERRED TO]
STATE VS. C.R.KANNAN [LAWS(MAD)-2019-1-403] [REFERRED TO]
C.GIRIPRASAD BABU VS. STATE, ACB [LAWS(TLNG)-2021-10-83] [REFERRED TO]
G.RAMULU VS. STATE OF A.P. [LAWS(TLNG)-2020-1-2] [REFERRED TO]
SRI MD.GAYASUDDIN VS. STATE OF A.P., ACB [LAWS(TLNG)-2022-1-54] [REFERRED TO]