Referred Judgements :-

CONCORD OF INDIA INSURANCE COMPANY LIMITED VS. NIRMALA DEVI [REFERRED TO]
NATIONAL INSURANCE COMPANYLTD VS. INDIRA SRIVASTAVA [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
SANTOSH DEVI VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]

Cited Judgements :-

ANANDHA LAKSHMI; PRASANNA VS. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION-I) LTD [LAWS(MAD)-2016-9-123] [REFERRED]
MANINDER SINGH AND ANOTHER VS. RAJINDER KAUR AND OTHERS [LAWS(P&H)-2017-9-308] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. RAJINDER KAUR [LAWS(P&H)-2017-9-179] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. INDIRO AND ORS. [LAWS(HPH)-2015-6-123] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. MUKTA SHARMA AND ANOTHER [LAWS(HPH)-2016-11-17] [REFERRED TO]
MR. DILIP SHARMA VS. MR. SHRAWAN DOGRA [LAWS(HPH)-2016-1-3] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SMT. SANTOSH W/O LATE SH. LEKH RAM & ORS. [LAWS(HPH)-2016-11-20] [REFERRED TO]
SAFEDI DEVI AND ORS. VS. KAJOD AND ORS. [LAWS(RAJ)-2016-1-69] [REFERRED TO]
SANJIDA AND ORS. VS. SANJAY KUMAR AND ORS. [LAWS(P&H)-2016-1-32] [REFERRED TO]
BRANCH MANAGER, PURI OF ORIENTAL INSURANCE COMPANY VS. DIPTIREKHA MISHRA & THREE OTHERS [LAWS(ORI)-2016-3-58] [REFERRED]
SURINDER KAUR AND OTHERS VS. BABU RAM AND OTHERS [LAWS(P&H)-2017-10-222] [REFERRED TO]
KULDIP KAUR AND OTHERS VS. HARJIT SINGH AND OTHERS [LAWS(P&H)-2017-10-151] [REFERRED TO]
KALA DEVI VS. BHAGWAN DAS CHAUHAN [LAWS(SC)-2014-10-61] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND ORS. VS. VIDYA DEVI AND ORS. [LAWS(HPH)-2017-10-4] [REFERRED TO]
HARI CHAND AND ANOTHER VS. CHAYA KUMARI AND OTHERS [LAWS(HPH)-2016-12-191] [REFERRED TO]
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD VS. RAM KALI & OTHERS [LAWS(HPH)-2016-12-103] [REFERRED TO]
CHANDER SHEKHAR VS. LAL SINGH AND OTHERS [LAWS(HPH)-2016-7-282] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. HIMACHAL ROAD TRANSPORT CORPORATION & ANOTHER [LAWS(HPH)-2016-8-314] [REFERRED TO]
MANOWARA BIBI AND ANR. VS. ALAUDDIN MIDDAY AND ANR. [LAWS(CAL)-2017-6-211] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. JYOTIBEN ROHITBHAI JOSHI [LAWS(GJH)-2020-3-63] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD VS. ESTHER LALROSANGKIMI VARTE [LAWS(GAU)-2018-10-143] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SUNITA DEVI [LAWS(ALL)-2023-7-115] [REFERRED TO]
HEIRS AND LEGAL REPRESENTATIVES OF DECD GALABHAI ALIAS VS. KARA GOGAN RATHOD [LAWS(GJH)-2016-3-90] [REFERRED TO]
CHAKALI SWAROOPA VS. MOHD GHOUSE [LAWS(APH)-2015-2-29] [REFERRED TO]
NASRUDDIN S/O GULZAR VS. LOGISTIC PROJECTS INDIA LIMITED [LAWS(BOM)-2017-8-273] [REFERRED TO]
SK. NASRUDDIN S/O GULZAR VS. M/S. LOGISTIC PROJECTS INDIA LIMITED [LAWS(BOM)-2017-8-322] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. JITENDER KUMAR RANA [LAWS(DLH)-2023-11-61] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. KUMARI SUJATA [LAWS(HPH)-2016-4-124] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. SMT. MATHARA DEVI [LAWS(HPH)-2016-4-245] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD VS. LIPO AND OTHERS [LAWS(HPH)-2016-6-237] [REFERRED TO]
NARAIN SINGH VS. NEELAM & ANOTHER [LAWS(HPH)-2016-8-223] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. JHANSI DEVI AND OTHERS [LAWS(HPH)-2016-6-202] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LTD. VS. SMT. MANI [LAWS(HPH)-2016-5-231] [REFERRED TO]
NATIONAL INSURANCE CO., LTD. VS. MISSO DEVI [LAWS(HPH)-2016-5-133] [REFERRED TO]
ICICI LOMBARD INSURANCE COMPANY LTD. VS. PARUL TALUKDAR [LAWS(GAU)-2024-4-27] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. LALVULMAWII [LAWS(GAU)-2021-12-23] [REFERRED TO]
BASANTI ROUTH & ORS. VS. NATIONAL INSURANCE COMPANY LTD. & ANR. [LAWS(CAL)-2017-5-12] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. MANJU SHUKLA [LAWS(ALL)-2020-1-92] [REFERRED TO]
BALBIR SINGH VS. U.P.S.R.T.C. AND OTHERS [LAWS(ALL)-2017-7-110] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD ALLD VS. ISHRAT PARVEEN & OHTERS [LAWS(ALL)-2018-11-114] [REFERRED TO]
PRAMILA DEVI VS. RAM BALI [LAWS(ALL)-2014-5-348] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. MANJULABEN BATUKBHAI MAGATPARA [LAWS(GJH)-2014-8-171] [REFERRED TO]
DINESH SAINI VS. DEVASHISH GHOSH AND OTHERS [LAWS(DLH)-2017-3-282] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND OTHERS VS. SIDDHARTH JAIN & ORS. [LAWS(DLH)-2017-3-310] [REFERRED TO]
DRUPADIBAI WD/O JUGALKISHORE BAJAJ VS. RAJESHKUMAR S/O HIRALAL BAJAJ [LAWS(BOM)-2017-10-104] [REFERRED TO]
SHAHANA VS. SURESHSINGH THAKUR GAJRAJSINGH THAKUR [LAWS(BOM)-2014-12-66] [REFERRED TO]
ASHA VERMAN VS. MAHARAJ SINGH [LAWS(SC)-2015-3-92] [REFERRED TO]
MANJU KURUVILA VS. SUNITH KUMAR FENN [LAWS(KER)-2020-9-589] [REFERRED TO]
PARAMJIT KAUR AND ANOTHER VS. BABU LAL AND OTHERS [LAWS(P&H)-2017-10-224] [REFERRED TO]
NEW INDIA ASSURANCE CO. AND ORS. VS. KRISHNA AND ORS. [LAWS(P&H)-2015-8-135] [REFERRED TO]
SHRIRAM GENERAL INSURANCE COMPANY AND ORS. VS. AMARJEET SINGH AND ORS. [LAWS(HPH)-2015-9-77] [REFERRED TO]
GIAN WATI AND OTHERS VS. HARI CHAND AND OTHERS [LAWS(P&H)-2015-11-395] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY VS. SUMAN DEVI AND OTHERS [LAWS(HPH)-2016-10-108] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. KRISHAN SINGH SHYAM & OTHERS [LAWS(HPH)-2016-10-131] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. ROMESH CHAND AND OTHERS [LAWS(HPH)-2016-10-190] [REFERRED TO]
SUBHADRAMMA VS. DIVISIONAL CONTROLLER KSRTC [LAWS(KAR)-2016-7-149] [REFERRED]
TAMILNADU STATE TRANSPORT CORPORATION (MADURAI DN.II) LTD., TIRUNELVELI, REP. BY ITS MANAGING DIRECTOR VS. VIYAGULA SELVI [LAWS(MAD)-2015-6-573] [REFERRED TO]
SHEELA VS. NEW INDIA INSURANCE CO. LTD. [LAWS(KER)-2016-10-63] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. DOSTMOHMED SULEMANBHAI KOCHALIA [LAWS(GJH)-2018-9-334] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. VS. VENNILA AND ORS. [LAWS(MAD)-2015-10-19] [REFERRED TO]
SANDHYA RANI DEBBARMA & ORS. VS. THE NATIONAL INSURANCE COMPANY LTD. & ANR. [LAWS(SC)-2016-9-17] [REFERRED TO]
M/S VAJRA CEMENT PRIVATE LIMITED VS. THE BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-2015-11-98] [REFERRED]
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. VS. MR. SUBASH RAI [LAWS(SIK)-2017-7-1] [REFERRED TO]
BALJIT KAUR AND OTHERS VS. AMAR KUMAR AND OTHERS [LAWS(P&H)-2017-10-229] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. SHISHNA DEVI AND OTHERS [LAWS(HPH)-2016-7-43] [REFERRED TO]
ASHWANI NARULA VS. ANITA AWASTHI & OTHERS [LAWS(HPH)-2016-7-346] [REFERRED TO]
ASHU AND ORS VS. NEW INDIA ASSURANCE CO LTD [LAWS(DLH)-2014-10-341] [REFERRED]
ICICI, LOMBARD GENERAL INSURANCE CO LTD VS. GIAN CHAND & OTHERS [LAWS(HPH)-2016-12-111] [REFERRED TO]
SMT. PRABHA VS. PARVEEN KUMAR [LAWS(HPH)-2016-4-246] [REFERRED TO]
VINCENTINA PAULINA DSOUZA, AGED 46 YEARS, WIDOW, WIFE OF LATE CASIANO ROBERT DSOUZA, R/O. OF NAVELCAR ESTATE, BLOCK F-3, BAIGUINIM, OLD GOA VS. SUNIL KUMAR P. (DRIVER), S/O. RARICHAKUTTY, R/O. PONGILODI - HOUSE, DISMISSED VIA ATHOLI CULICAT, POST THALKULATHUR, KERALA AND ORS. [LAWS(BOM)-2017-7-149] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. PARMILA TEOTIA AND OTHERS [LAWS(DLH)-2017-2-295] [REFERRED TO]
THE UNITED INDIA INSURANCE CO. LTD. VS. VIMLESH TRIPATHI AND ORS. [LAWS(ALL)-2015-10-66] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. LAVKUSH AND ANOTHER [LAWS(ALL)-2017-3-182] [REFERRED TO]
SHAHANA WD/O SK UMAR FAROOQ SHAIKH VS. SURESHSINGH THAKUR GAJRAJSINGH THAKUR [LAWS(BOM)-2014-11-189] [REFERRED TO]
THE NEW INDIA ASSURANCE CO. LTD. VS. SHAKUNTHA [LAWS(MAD)-2015-10-271] [REFERRED]
JYNI VS. RAPHEL.P.T [LAWS(KER)-2016-1-81] [REFERRED TO]
SAMERIYA DEVI AND OTHERS VS. MADAN LAL AND OTHERS [LAWS(P&H)-2017-9-271] [REFERRED TO]
SARABJIT KAUR AND ANOTHER VS. KULWANT SINGH AND ANOTHER [LAWS(P&H)-2017-9-285] [REFERRED TO]
KAMLESH BANSAL AND OTHERS VS. M/S. NARINDERA ROAD LINES PVT. LTD. AND OTHERS [LAWS(P&H)-2017-9-302] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. BHUVNESHWARI DEVI AND OTHERS [LAWS(HPH)-2016-11-173] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LTD RAI ROWERS VS. SULOCHANA [LAWS(MAD)-2017-6-208] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SUJATA MANNA AND OTHERS [LAWS(CAL)-2017-6-2] [REFERRED TO]
SOMA GHOSH VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(CAL)-2024-2-113] [REFERRED TO]
SHIPRA DUTTA VS. ORIENTAL INSURANCE COMPANY LIMITED [LAWS(CAL)-2023-5-113] [REFERRED TO]
RAJIV KUMAR @ RAJU VS. RAKSHA DEVI AND OTHERS [LAWS(HPH)-2016-9-330] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SH. ROOP SINGH AND OTHERS [LAWS(HPH)-2017-12-42] [REFERRED TO]
VEENA DEVI AND OTHERS VS. STATE OF H P AND OTHERS [LAWS(HPH)-2016-7-225] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PREM LATA AND OTHERS [LAWS(HPH)-2016-8-225] [REFERRED TO]
NEELAM JHA AND ANOTHER VS. ABHA FOOD INDUSTRIES AND OTHERS [LAWS(HPH)-2016-7-281] [REFERRED TO]
CHOLAMANDLAM MS GENERAL INSURANCE COMPANY LIMITED VS. SHAKUNTLA DEVI AND OTHERS [LAWS(HPH)-2016-12-187] [REFERRED TO]
YUGAL KISHORE SHARMA & OTHERS VS. SUKH RAI SINGH AND OTHERS [LAWS(HPH)-2016-12-84] [REFERRED TO]
GEETHA AND ORS. VS. SATHEESH KUMAR AND ORS. [LAWS(KER)-2015-5-103] [REFERRED TO]
SMT. ANITA DEVI AND OTHERS VS. RAKESH CHONA AND ANOTHER [LAWS(HPH)-2016-10-52] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY VS. SMT. URMILA DEVI AND OTHERS [LAWS(HPH)-2016-11-10] [REFERRED TO]
ANUBHA SOOD VS. KRISHAN CHAND [LAWS(HPH)-2015-6-46] [REFERRED TO]
SH. LALDAIHZAUVA VS. LALNUNSANGI [LAWS(GAU)-2016-4-76] [REFERRED TO]
NAGAMANI VS. MANAGING DIRECTOR K S R T C [LAWS(KAR)-2019-2-227] [REFERRED TO]
SNEHALATA VS. PREMCHAND ABHYAKUMAR MISHRIKOTKAR [LAWS(BOM)-2022-2-85] [REFERRED TO]
AMITABH HOSKOTE VS. ROHIT BHATIA AND OTHERS [LAWS(DLH)-2017-2-296] [REFERRED TO]
SMT. ISHWARIBAI WD/O. BHAGWANDAS SHAMBHUWANI VS. SHRI KISHORKUMAR S/O. ARATMAL KRIPLANI [LAWS(BOM)-2017-6-69] [REFERRED TO]
CHENSINH BHAVARSINH CHUDAVAT VS. SHREENATH TRAVELS AND ORS. [LAWS(GJH)-2014-8-202] [REFERRED TO]
TINKUMONI TALUKDAR BORDOLOI VS. DIRECTOR OF HEALTH SERVICES [LAWS(GAU)-2022-9-21] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. SEKH MARIYAM BIBI [LAWS(CAL)-2023-3-106] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SUSHILA JHUNJHUNWALA [LAWS(CAL)-2024-2-105] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SHINDER KAUR AND ORS. [LAWS(HPH)-2016-4-22] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SHIRLY JOHNSON [LAWS(KER)-2014-10-77] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. RAJ RANI AND OTHERS [LAWS(P&H)-2017-8-154] [REFERRED TO]
RAFIA RAM VS. RAKHI AND OTHERS [LAWS(HPH)-2016-10-98] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. KALAVATI AND OTHERS [LAWS(HPH)-2016-10-105] [REFERRED TO]
RINA DEVI VS. RELIANCE GENERAL INSURANCE COMPANY LIMITED [LAWS(PAT)-2016-5-96] [REFERRED TO]
AKHILESHWAR KUMAR PATHAK VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-134] [REFERRED]
SHANTI DEVI KUMAWAT VS. LALU RAM SHARMA ALIAS HUKUM CHAND SHARMA [LAWS(RAJ)-2015-6-14] [REFERRED TO]
CHANDERI DEVI AND ORS. VS. JASPAL SINGH AND ORS. [LAWS(SC)-2015-3-114] [REFERRED TO]
BILLU SINGH VS. KULWANT KUMAR [LAWS(P&H)-2017-10-60] [REFERRED TO]
CHHOTI AND ANOTHER VS. HEM CHAND AND OTHERS [LAWS(P&H)-2017-10-215] [REFERRED TO]
GURDEV KAUR AND OTHERS VS. SUKHWINDER SINGH AND OTHERS [LAWS(P&H)-2017-10-237] [REFERRED TO]
RANJANA DEVI AND OTHERS VS. JASPINDER SINGH AND OTHERS [LAWS(P&H)-2017-10-189] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. NEELMA DEVI & OTHERS [LAWS(HPH)-2016-6-204] [REFERRED TO]
CHAPA GHOSH (ROY) & ORS. VS. CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. & ANR. [LAWS(CAL)-2017-5-11] [REFERRED TO]
SURENDAR KAUR SINGH VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(CAL)-2023-2-45] [REFERRED TO]
SUCHITRA GHOSH VS. NATIONAL INSURANCE CO. LTD. [LAWS(CAL)-2023-6-192] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. ABDUL KARIM [LAWS(BOM)-2024-1-180] [REFERRED TO]
DEV RAJ AND OTHERS VS. BAJ SINGH AND OTHERS [LAWS(P&H)-2017-9-245] [REFERRED TO]
NIRMALA KUMARI SINHA VS. THE ORIENTAL INSURANCE COMPANY LTD. [LAWS(PAT)-2016-6-60] [REFERRED TO]
SMTI PUSPA MAHESWARI VS. UNITED INDIA INSURANCE COMPANY LTD [LAWS(GAU)-2017-9-67] [REFERRED TO]
LALENGZAMI VS. SH. RAM PRASAD BANIK [LAWS(GAU)-2017-5-84] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE VS. POOLRAJ [LAWS(MAD)-2023-9-69] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. HIRA DEVI AND ORS. [LAWS(HPH)-2016-4-23] [REFERRED TO]
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER VS. SARVITARI DEVI AND ANOTHER [LAWS(HPH)-2016-7-224] [REFERRED TO]
K.P.LATHIKA VS. VINOD [LAWS(KER)-2022-3-200] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. SH SURESH KUMAR & OTHERS [LAWS(HPH)-2016-8-315] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. SMT. RUNU SINGH & ORS. [LAWS(CAL)-2017-7-206] [REFERRED TO]
GITA MONDAL AND ORS. VS. JAGGA SINGH AND ORS. [LAWS(CAL)-2015-5-108] [REFERRED TO]
ROSHAN LAL BANSAL VS. MAN SINGH [LAWS(P&H)-2020-1-223] [REFERRED TO]
CHARANJIT KAUR AND OTHERS VS. SATNAM SINGH AND OTHERS [LAWS(P&H)-2017-10-218] [REFERRED TO]
OMBATI AND OTHERS VS. VIRENDER SINGH AND OTHERS [LAWS(P&H)-2017-10-210] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. ASWATHY BOBAN [LAWS(KER)-2022-2-193] [REFERRED TO]
REETA MAHAJAN AND OTHERS VS. HANS RAJ AND OTHERS [LAWS(P&H)-2016-5-656] [REFERRED TO]
INDRA SHARMA AND ORS. VS. NARENDRA KUMAR DWIVEDI AND ORS. [LAWS(RAJ)-2015-8-142] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. GITANJALI MAHANTA [LAWS(ORI)-2021-11-25] [REFERRED TO]
SURTI GUPTA VS. UNITED INDIA INSURANCE COMPANY AND ORS. [LAWS(SC)-2015-3-62] [REFERRED TO]
NARESH SINGH AND ANOTHER VS. SUJAN SINGH AND OTHERS [LAWS(P&H)-2015-12-502] [REFERRED TO]
NATIONAL INSURANCE COMPANY VS. SHARDA DEVI AND OTHERS [LAWS(P&H)-2017-9-305] [REFERRED TO]
UNITED INDIA INSURANCE CO VS. LOKESHAWAR NARAH AND OTHERS [LAWS(HPH)-2016-11-174] [REFERRED TO]
HDFC ERGO GENERAL INSURANCE CO VS. SHRIMATI PROGRI DEVI AND OTHERS [LAWS(HPH)-2016-10-141] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SH. ROOP SINGH AND OTHERS [LAWS(HPH)-2016-12-7] [REFERRED TO]
AMARJIT KAUR AND ANOTHER VS. KARANVIR SINGH AND OTHERS [LAWS(P&H)-2017-9-283] [REFERRED TO]
DALJEET KAUR VS. AVTAR SINGH [LAWS(P&H)-2017-9-90] [REFERRED TO]
KAVITA AND OTHERS VS. TUSHAR JANDU AND OTHERS [LAWS(P&H)-2017-9-239] [REFERRED TO]
NEW INDIA INSURANCE COMPANY LIMITED. DIVISIONAL OFFICE, ALUVA, REPRESENTED BY THE ADMINISTRATIVE OFFICER, REGIONAL OFFICE, KOCHI 683101 VS. AYANA, D/O LATEASHOKAN, KARILPADICKAL HOUSE, MANNOOR, IRUPURAM VILLAGE [LAWS(KER)-2016-10-49] [REFERRED TO]
GOLAP LATA GOSWAMI (SMTI.) VS. AJIT DEKA [LAWS(GAU)-2016-4-4] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. H. THANGMAWIA AND OTHERS [LAWS(GAU)-2017-4-58] [REFERRED TO]
MUKHDEO GIRI VS. PRADIP PEGU AND ORS [LAWS(GAU)-2018-4-3] [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE CO LTD VS. S CHANDRAMOHANA AND OTHERS [LAWS(MAD)-2015-10-304] [REFERRED]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD VS. K. LALHLIMPUII [LAWS(GAU)-2021-12-8] [REFERRED TO]
LALRINZUALI VS. LALRAMTIAMA [LAWS(GAU)-2020-3-76] [REFERRED TO]
PUSHPA DEVI & OTHERS VS. UNITED INSURANCE COMPANY & OTHERS [LAWS(HPH)-2016-8-318] [REFERRED TO]
ARJUN VS. HARNAM SINGH AND ANOTHER [LAWS(HPH)-2016-5-352] [REFERRED TO]
MAHESH VS. PRINCE & ORS. [LAWS(HPH)-2016-12-94] [REFERRED TO]
NUTAN MILIND KULKARNI VS. BAJIRAO DNYANDEO PATIL [LAWS(BOM)-2020-6-154] [REFERRED TO]