Referred Judgements :-

WARBURTON V. LOVELAND [REFERRED TO]
CAPE BRANDY SYNDICATE V.IRC [REFERRED TO]
J K COTTON SPINNING AND WEAVING VS. STATE OF UTTAR PRADESH [REFERRED TO]
WAVERLY JUTE MILLS CO LIMITED KELVIN JUTE CO LIMITED VS. RAYMON AND CO INDIA PYT LTD [REFERRED TO]
PATNA IMPROVEMENT TRUST VS. LAKSHMI DEVI [REFERRED TO]
SOUTH INDIA CORPORATION PRIVATE LIMITED VS. SECRETARY BOARD OF REVENUE TRIVANDRUM [REFERRED TO]
UNION OF INDIA VS. INDIA FISHERIES PRIVATE LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX PATIALA VS. SHAHZADA NAND AND SONS [REFERRED TO]
ANANDJI HARIDAS AND CO PRIVATE LIMITED VS. S P KASTURE ANIL [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. HARI SHANKAR JAIN [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE VS. D J BAHADUR:UNION OF INDIA [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
USMANBHAI DAWOODBHAI MEMON VS. STATE OF GUJARAT [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE HYDERABAD COLLECTOR OF CENTRAL EXCISE MADRAS VS. JAYANT OIL MILLS PRIVATE LIMITED :TATA OIL MILLS COMPANY LIMITED [REFERRED TO]
ST STEPHENS COLLEGE VS. UNIVERSITY OF DELHI [REFERRED TO]
GOBIND SUGAR MILLS LIMITED VS. STATE OF BIHAR [REFERRED TO]
SARABJIT RICK SINGH VS. UNION OF INDIA [REFERRED TO]
ETHIOPIAN AIRLINES VS. GANESH NARAIN SABOO [REFERRED TO]

Cited Judgements :-

MACQUARIE BANK LIMITED VS. SHILPI CABLE TECHNOLOGIES LTD. [LAWS(SC)-2017-12-38] [REFERRED TO]
CHANDAN BORA VS. UNION OF INDIA [LAWS(GAU)-2016-9-29] [REFERRED TO]
MURLI INDUSTRIES LTD VS. PRIMO PICK N PACK PVT. LTD [LAWS(BOM)-2018-11-84] [REFERRED TO]
MANMOHAN MISHRA VS. STATE OF U.P. [LAWS(ALL)-2021-9-199] [REFERRED TO]
DHANUKA AGRITECH LIMITED VS. GOVERNMENT OF MAHARASHTRA [LAWS(BOM)-2022-6-20] [REFERRED TO]
SUMAN THAKUR VS. THE STATE OF BIHAR [LAWS(PAT)-2016-9-5] [REFERRED TO]
STATE OF U.P. VS. VIRENDRA KUMAR [LAWS(SC)-2022-11-84] [REFERRED TO]
GOURMANI DEI AND ORS. VS. SHREE JAGANNATH MAHAPRABHU AND ORS. [LAWS(ORI)-2016-3-11] [REFERRED TO]
MOHMMED ABBAS VS. STATE OF TELANGANA [LAWS(TLNG)-2019-4-1] [REFERRED TO]
PARMINDER KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2017-4-26] [REFERRED TO]
M. JAYA SATYAVATHI DEVI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-11-156] [REFERRED TO]
MOHMMED ABBAS VS. STATE OF TELANGANA [LAWS(APH)-2019-4-9] [REFERRED TO]
N.NAGARAJAN VS. SCHEKAR RAJ [LAWS(MAD)-2022-9-161] [REFERRED TO]
HONDA SIEL POWER PRODUCTS VS. UNION OF INDIA [LAWS(ALL)-2019-12-155] [REFERRED TO]
RAJESH GAUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-140] [REFERRED TO]
AMBUJA CEMENTS LTD. VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2014-12-77] [REFERRED TO]
STATE OF CHHATTISGARH VS. SHOBHA ENTERPRISES [LAWS(CHH)-2019-1-49] [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT MUMBAI VS. BARGE MADHWA AND ANR. [LAWS(BOM)-2020-5-11] [REFERRED TO]
MURLI INDUSTRIES LIMITED VS. OFFICIAL LIQUIDATOR AS PROVISIONAL LIQUIDATOR [LAWS(BOM)-2018-11-54] [REFERRED TO]
KRISHAN KUMAR AND ORS. VS. KAMLA DEVI AND ORS. [LAWS(P&H)-2016-5-5] [REFERRED TO]
NALINI CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT, REPRESENTED BY ITS DIRECTOR, GOVERNMENT OF INDIA [LAWS(MAD)-2018-7-315] [REFERRED TO]
DELHI TECHNOLOGICAL UNIVERSITY VS. B.S.RAWAT [LAWS(DLH)-2022-8-25] [REFERRED TO]
STATE OF J&K VS. MOHAMMAD OBIED HAQAQ [LAWS(J&K)-2019-4-122] [REFERRED TO]
THE CHANCELLOR, MASTERS & SCHOLARS OF UNIVERSITY OF OXFORD VS. RAMESHWARI PHOTOCOPY SERVICES & ORS [LAWS(DLH)-2016-12-14] [REFERRED TO]
PICHHDA JAN KALYAN SAMITI VS. UNION OF INDIA [LAWS(ALL)-2016-9-300] [REFERRED]
B P RAJPOOT VS. ASSTT G M ORIENTAL INSURANCE CO LTD [LAWS(ALL)-2015-5-433] [REFERRED TO]
ATMA RAM PROPERTIES PVT. LTD. VS. THE ORIENTAL INSURANCE CO. LTD. [LAWS(SC)-2017-12-23] [REFERRED TO]
SIPANI ENERGY LTD VS. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE [LAWS(KAR)-2019-5-29] [REFERRED TO]
SHILPA NAIR VS. STATE OF KERALA [LAWS(KER)-2022-10-187] [REFERRED TO]
RAJANI KUMARI VS. STATE ELECTION COMMISSION [LAWS(PAT)-2019-9-87] [REFERRED TO]
BAURIBANDHU MANGARAJ VS. STATE OF ORISSA & OTHERS [LAWS(ORI)-2018-7-1] [REFERRED TO]
KANDRU SHRIDHAR VS. GOVT. OF ANDHRA PRADESH [LAWS(APH)-2022-9-30] [REFERRED TO]
P.K.M. SELVAM AND ORS. VS. STATE AND ORS. [LAWS(MAD)-2015-8-88] [REFERRED TO]
CHANCELLOR, MASTERS & SCHOLARS OF UNIVERSITY OF OX VS. RAMESHWARI PHOTOCOPY SERVICES & ANR [LAWS(DLH)-2016-9-354] [REFERRED]
THE CHANCELLOR, MASTERS & SCHOLARS OF THE UNIVERSITY OF OXFORD & ORS. VS. RAMESHWARI PHOTOCOPY SERVICES & ANR. [LAWS(DLH)-2016-9-27] [REFERRED TO]
SRI JAGANNATH TEMPLE MANAGING COMMITTEE VS. SIDDHA MATH [LAWS(SC)-2015-12-50] [REFERRED TO]
S.RAJESHKUMAR VS. SUPERINTENDENT OF POLICE [LAWS(MAD)-2019-1-573] [REFERRED TO]
PRASHANT MEHTA VS. NATIONAL LAW UNIVERSITY [LAWS(RAJ)-2019-5-125] [REFERRED TO]
DWARAPUDI SIVARAMA REDDY VS. UNION OF INDIA [LAWS(APH)-2023-3-62] [REFERRED TO]
SMT. R.VIMALA VS. STATE BANK OF INDIA [LAWS(APH)-2016-8-12] [REFERRED TO]
DITUL MEHTA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-10-99] [REFERRED TO]
ARATI MARKETING PVT. LTD VS. UNION OF INDIA [LAWS(CAL)-2024-2-11] [REFERRED TO]
AMAN BACHAR MAHILA SWA SAHAIYATA SAMUH VS. STATE OF M.P. [LAWS(MPH)-2021-12-102] [REFERRED TO]
K A ABDUL RAHMAN VS. CHERANELLOOR SERVICE CO-OPERATIVE BANK LTD , ERNAKULAM AND OTHERS [LAWS(KER)-2014-11-276] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL VS. INCOME TAX SETTLEMENT COMMISSION [LAWS(GJH)-2019-10-290] [REFERRED TO]
MOHD RIZWAN & OTHERS VS. STATE OF U P THRU PRIN SECY BASIC EDUCATION, LKO & ORS [LAWS(ALL)-2019-3-177] [REFERRED TO]
STATE OF TRIPURA VS. AJIT CHAKRABORTY [LAWS(TRIP)-2019-5-5] [REFERRED TO]
NOVEX COMMUNICATIONS PVT LTD. VS. TRADE WINGS HOTESL LIMITED [LAWS(BOM)-2024-1-267] [REFERRED TO]
KANWALJIT SINGH BAJWA AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2017-3-267] [REFERRED TO]
ASIF ALI SHAIKH HUSSAIN VS. STATE OF KARNATAKA [LAWS(KAR)-2018-12-369] [REFERRED TO]
BABU BANARASI DAS UNIVERSITY LUCKNOW VS. STATE OF U.P. [LAWS(ALL)-2017-5-71] [REFERRED TO]
STAR INDIA PRIVATE LIMITED VS. DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION [LAWS(MAD)-2018-5-47] [REFERRED TO]
DR. PRAMOD BEDI S/O SHRI INDERJEET SINGH BEDI VS. STATE OF RAJASTHAN, [LAWS(RAJ)-2018-1-487] [REFERRED TO]
STATE OF UTTAR PRADESH VS. AMAN MITTAL [LAWS(SC)-2019-9-9] [REFERRED TO]
MD YUNUS VS. STATE OF BIHAR [LAWS(PAT)-2016-9-77] [REFERRED]
QAMAR AHSAN VS. STATE OF BIHAR [LAWS(PAT)-2020-11-10] [REFERRED TO]