Referred Judgements :-

GOUTAM KUNDU VS. STATE OF WEST BENGAL [REFERRED TO,]
KANTI DEVI VS. POSHI RAM [REFERRED TO]
BANARSI DASS VS. TEEKU DUTTA [REFERRED TO]
BHABANI PRASAD JENA VS. CONVENOR SECRETARY [REFERRED TO]

Cited Judgements :-

MALAPPA @ MALINGARAYA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-12-7] [REFERRED TO]
NOONE MALLIKHARJUN VS. NOONE DEVI PRIYA [LAWS(APH)-2018-9-29] [REFERRED TO]
MR. AMIT KHETAWAT VS. STATE OF TELANGANA [LAWS(APH)-2017-2-63] [REFERRED TO]
RAJESH KUMAR CHAUDHARY VS. SARITA [LAWS(ALL)-2019-7-80] [REFERRED TO]
RENU SINGH VS. PRAMOD KUMAR SINGH [LAWS(ALL)-2017-8-56] [REFERRED TO]
KULDEEP VS. SUNITA DEVI [LAWS(HPH)-2016-4-192] [REFERRED TO]
NARINDER KUMAR VS. TEJ RAM AND ORS. [LAWS(HPH)-2015-8-89] [REFERRED TO]
SUSHIL MANDAL VS. STATE REPRESENTED BY THE INSPECTOR [LAWS(MAD)-2014-7-138] [REFERRED TO]
RAJARAM S/O BABURAO DHOTRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-8-192] [REFERRED TO]
DEEPALI SHRIMAAN PEDNEKAR VS. CAPTAIN PEDNEKAR SHRIMAAN DNYANESHWAR [LAWS(BOM)-2021-10-352] [REFERRED TO]
DILIP RAI VS. STATE OF BIHAR [LAWS(PAT)-2023-12-61] [REFERRED TO]
KIRAN KARKI @ CHETTRI UNCLE VS. STATE OF SIKKIM [LAWS(SIK)-2019-12-11] [REFERRED TO]
BIBLY MONICA VS. VIR VIKRAM KUMAR [LAWS(P&H)-2020-2-221] [REFERRED TO]
MANAS KUMAR KAR VS. SMT. BINAYA MISHRA [LAWS(ORI)-2020-1-14] [REFERRED TO]
NAVEETA VS. BHAGWAN SINGH [LAWS(HPH)-2019-6-6] [REFERRED TO]
MAHARAJAN VS. STATE [LAWS(MAD)-2020-11-227] [REFERRED TO]
RAJIV SINGH VS. STATE OF BIHAR [LAWS(PAT)-2014-5-20] [REFERRED TO]
DEV RAJ DEV VS. THE STATE OF BIHAR [LAWS(PAT)-2018-7-14] [REFERRED TO]
HANUMAPPA VS. YALLAKKA [LAWS(KAR)-2014-9-244] [REFERRED TO]
P S SHIVAKUMARKAR VS. P H SUBBARAYAPPA [LAWS(KAR)-2017-4-122] [REFERRED TO]
P.S. RADHAKRISHNAN VS. A. INDU [LAWS(KER)-2018-7-1056] [REFERRED TO]
NAVEEN KRISHNA BOTHIREDDY VS. STATE OF TELANGANA AND ANOTHER [LAWS(APH)-2017-2-9] [REFERRED TO]
SHANKAR VERMA VS. VIDYA VERMA [LAWS(CHH)-2022-7-89] [REFERRED TO]
ANIL PACHAURI VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2015-11-233] [REFERRED]
DWARIKA HALBA VS. SAVITRI BAI [LAWS(CHH)-2014-8-12] [REFERRED TO]
ARVINDER SINGH VS. ANURADHA CHAUHAN [LAWS(HPH)-2016-9-184] [REFERRED]
SURESH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-134] [REFERRED TO]
RANJAN KUMAR BEHERA @ NAIK VS. DOMBURUDHAR BEHERA AND OTHERS [LAWS(ORI)-2017-5-3] [REFERRED TO]
NOONE MALLIKHARJUN VS. NOONE DEVI PRIYA [LAWS(TLNG)-2018-9-17] [REFERRED TO]
SALIM AHMED S/O HABIBUL RAHMAN ANSARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-7-157] [REFERRED TO]
MOHIT PRAKASH BANJARE VS. XYZ [LAWS(CHH)-2024-4-29] [REFERRED TO]
RAVI KUMAR VS. REETA DEVI [LAWS(HPH)-2014-10-48] [REFERRED TO]
SARANYA VS. STATE BY INSPERCTOR OF POLICE, ALL WOMEN POLICE STATION, PERAMBALUR AND DISTRICT. [LAWS(MAD)-2016-11-98] [REFERRED TO]
AFR MANAS KUMAR KAR VS. BINAYA MISHRA [LAWS(ORI)-2020-1-10] [REFERRED TO]
M/S. BHUWALKA STEEL INDUSTRIES LTD. & ANOTHER VS. UNION OF INDIA & OTHERS [LAWS(SC)-2017-3-61] [REFERRED TO]
BADRI PRASAD JHARIA VS. VATSALYA JHARIA [LAWS(MPH)-2020-6-1002] [REFERRED TO]
SANTOSH MARKAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-32] [REFERRED TO]
THAMARAI SELVI VS. GOVINDARAJ [LAWS(MAD)-2019-9-275] [REFERRED TO]
NAMDEO VS. SEEMA [LAWS(BOM)-2023-1-267] [REFERRED TO]
SAJI MATHEW VS. BINDU AND ORS. [LAWS(KER)-2015-12-109] [REFERRED TO]
BABU REMYALAYAM VEETTIL VS. VIDYA [LAWS(KER)-2014-11-245] [REFERRED TO]
BABU REMYALAYAM VEETTIL VS. VIDYA [LAWS(KER)-2014-11-245] [REFERRED TO]
HAMID ALI VS. AKARAM KHAN [LAWS(UTN)-2022-3-160] [REFERRED TO]
PRAKASH VS. KARPAGAM AND ORS. [LAWS(MAD)-2016-4-94] [REFERRED TO]
SENTHIL ANDAVAR VS. MUTHUMARI AND ORS. [LAWS(MAD)-2015-6-252] [REFERRED TO]
IN REFERENCE [RECEIVED FROM SPECIAL JUDGE, COURT OF PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT, DISTRICT SHAHDOL (M P )] VS. VINOD ALIAS RAHUL CHOUHTHA [LAWS(MPH)-2018-8-60] [REFERRED TO]
KALAIARASAN VS. STATE OF TAMILNADU, REP BY INSPECTOR OF POLICE [LAWS(MAD)-2018-7-304] [REFERRED TO]
G. VASANTHI VS. M. MUNEESHWARAN [LAWS(MAD)-2019-1-235] [REFERRED TO]
RAMESH BISHNOI VS. MAYA DEVI [LAWS(UTN)-2017-3-35] [REFERRED TO]
MANJEET KAUR VS. SUKHWINDER KAUR AND ORS. [LAWS(P&H)-2019-9-410] [REFERRED TO]
IN REFERENCE [RECEIVED FROM SPECIAL JUDGE, COURT OF PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT, DISTRICT SHAHDOL (M.P.)] VS. STATE OF MADHYA PRADESH, P.S. KOTWALI, SHAHDOL (M.P.) [LAWS(MPH)-2018-8-221] [REFERRED TO]
DEEPAK SONI VS. ANAMIKA [LAWS(RAJ)-2023-5-179] [REFERRED TO]
MAHENDRA VS. MAMTA [LAWS(RAJ)-2019-5-3] [REFERRED TO]
ABDUL SALAM, S/O ABDURAHIMAN, AGED 50 YEARS, KADAKKOTTIRI VEEDU, KUMMINIPARAMBU, KONDOTTY VS. CHALIL SAJITHA, D/O AHAMMEDKUTTY, AGED 35 YEARS, THAZHATHETHODUVIL HOUSE, PULIYAPARAMBU P.O, KONDOTTY 673 638 [LAWS(KER)-2017-3-67] [REFERRED TO]
KALPANA W/O SAHEBRAO CHAVAN VS. SAHEBRAO DEVRAO CHAVAN [LAWS(BOM)-2016-9-221] [REFERRED TO]
SHAFIULLA SHARIFF @ SHAFI; TAJMUL AHMED SHARIFF @ TAJJU; SHAIK REHEEZ AHMED @ JAMAL VS. STATE OF KARNATAKA [LAWS(KAR)-2014-11-388] [REFERRED]
RIYAZAHMED ABDULSATTAR NAGARCHI VS. SHIPA AND ORS. [LAWS(KAR)-2016-1-297] [REFERRED TO]
PARBATI CHINTADA VS. GOPAL KRISHNA CHINTADA [LAWS(ORI)-2019-3-37] [REFERRED TO]
RAJU YADAV VS. STATE OF NCT OF DELHI [LAWS(DLH)-2023-5-171] [REFERRED TO]
MASTER SANJEEV KUMAR VS. SH. KEHAR SINGH [LAWS(HPH)-2016-7-56] [REFERRED TO]
CHANDRAKANT JHA VS. STATE [LAWS(DLH)-2016-1-133] [REFERRED TO]
DIPANWITA ROY VS. RONOBROTO ROY [LAWS(SC)-2014-10-22] [REFERRED TO]
AFSAR @ AFSAR KHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2017-12-116] [REFERRED TO]
NIZAR VS. RASEENA [LAWS(KER)-2018-11-328] [REFERRED TO]
BANOTH KRISHNA VS. BANOTH VIMALA [LAWS(APH)-2014-9-57] [REFERRED TO]
NISHA MARIA SEBASTIAN VS. GERARD GIGI MICHAEL [LAWS(KER)-2023-3-169] [REFERRED TO]
DHEERAJ GADA VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-8-116] [REFERRED TO]
BADRI PRASAD JHARIA VS. SEETA JHARIA [LAWS(MPH)-2017-4-34] [REFERRED TO]
ASHOK S/O BHAIRO SINGH PURVIYA VS. ASHOK [LAWS(MPH)-2017-5-218] [REFERRED TO]
RAGHBIR VS. BHARTO DEVI AND OTHERS [LAWS(P&H)-2017-1-105] [REFERRED TO]
HAWA SINGH AND OTHERS VS. MAIPERSON AND ANOTHER [LAWS(P&H)-2017-1-278] [REFERRED TO]
W VS. H & ANR [LAWS(DLH)-2016-8-50] [REFERRED TO]
SH. RAM GOPAL VS. SMT. VIDYA DEVI [LAWS(HPH)-2016-2-49] [REFERRED TO]
SHARDA VS. SURAT SINGH [LAWS(HPH)-2016-8-193] [REFERRED TO]
MADANAIAH DURGAM CHINNA KANDE VS. KANDE OMKAR KANDE [LAWS(BOM)-2023-3-165] [REFERRED TO]
SAHEBRAO VS. KALPANA [LAWS(BOM)-2021-2-135] [REFERRED TO]
PRAMOD PURUSHOTTAM SATHE VS. REKHA PRAMOD SATHE [LAWS(BOM)-2018-7-231] [REFERRED TO]
AUUP KUMAR MAITY VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-9-92] [REFERRED TO]
ANJANA BISWAS VS. UNION OF INDIA [LAWS(GAU)-2022-9-129] [REFERRED TO]
USHABEN VASUDEV TADVI & 1 VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-8-126] [REFERRED]
BABU VS. R. SUNIL KUMAR [LAWS(KER)-2014-11-243] [REFERRED TO]
BABU VS. R. SUNIL KUMAR [LAWS(KER)-2014-11-243] [REFERRED TO]
PALANISAMY VS. VIJAYAKUMAR [LAWS(MAD)-2021-1-38] [REFERRED TO]
APARNA AJINKYA FIRODIA VS. AJINKYA ARUN FIRODIA [LAWS(SC)-2023-2-44] [REFERRED TO]
STATE OF GUJARAT VS. SAW PIPES LTD. (KNOWN AS JINDAL SAW LTD.) [LAWS(SC)-2023-4-56] [REFERRED TO]
K.PERUMAL VS. S.SHAKILADEVI [LAWS(MAD)-2018-12-131] [REFERRED TO]
SATYA ROOPA SINHA VS. SARWAN KUMAR MEHTO [LAWS(P&H)-2022-6-130] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
ANJANA SAHARAWAT VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-1-363] [REFERRED TO]
SUKHDEV PAKHARWAL VS. REKHA OKHLE & ANR [LAWS(MPH)-2018-5-375] [REFERRED TO]
STATE OF UTTARAKHAND VS. SARDAR PARWAN SINGH [LAWS(UTN)-2019-11-154] [REFERRED TO]
PAPPU VS. STATE [LAWS(DLH)-2016-5-63] [REFERRED TO]
RAM KRISHAN SHARMA VS. JAGMOHAN DUTT SHARMA MINOR THROUGH SH CHET RAM & ORS [LAWS(HPH)-2016-12-141] [REFERRED TO]
H. SUSHEELA VS. G. HANUMANTHAPPA [LAWS(KAR)-2014-9-190] [REFERRED TO]