Referred Judgements :-

NATIONAL INSURANCE COMPANY LTD VS. ANNAPPA IRAPPA NESARIA [REFERRED TO]
S. IYYAPAN VS. UNITED INDIA INSURANCE COMPANY LTD. [REFERRED TO]

Cited Judgements :-

NEW INDIA ASSURANCE CO. LIMITED VS. FARZANA RAHAT [LAWS(DLH)-2022-11-173] [REFERRED TO]
IMRAN VS. HUSSAIN AND ORS. [LAWS(KAR)-2015-1-280] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MALTI RAI [LAWS(ALL)-2015-5-145] [REFERRED TO]
MUKUND DEWANGAN VS. ORIENTAL INSURANCE COMPANY LIMITED [LAWS(SC)-2017-7-49] [REFERRED TO]
AUGUSTINE V.M. VS. AYYAPPANKUTTY AND ORS. [LAWS(KER)-2015-3-144] [REFERRED TO]
C.VINAYAKUMAR VS. LEELA [LAWS(KER)-2016-2-206] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. SARLA DEVI AND OTHERS [LAWS(HPH)-2018-8-173] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SARTABI AND OTHERS [LAWS(HPH)-2016-8-255] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. SHRI HITENDER SINGH AND OTHERS [LAWS(HPH)-2016-8-121] [REFERRED TO]
RAM MOHAN & JAY SINGH VS. AVINASH SAXENA & OTHERS [LAWS(MPH)-2017-7-149] [REFERRED TO]
DARSHAN SINGH VS. GOVIND SINGH & OTHERS [LAWS(UTN)-2016-3-41] [REFERRED]
NEW INDIA ASSURANCE CO. LTD. VS. DEEPAK JAYOTI SHARMA [LAWS(NCD)-2015-9-91] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. DARJI LAXMI AND ORS. [LAWS(APH)-2015-4-132] [REFERRED TO]
BARFI DEVI VS. LAL SINGH AND OTHERS [LAWS(HPH)-2016-9-28] [REFERRED]
UNITED INDIA INSURANCE COMPANY VS. CHOTTU KHAN & OTHERS [LAWS(HPH)-2016-8-257] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. BILLU SINGH [LAWS(P&H)-2017-10-61] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. DHANVEER SINGH AND ORS. [LAWS(HPH)-2015-12-26] [REFERRED TO]
PANDURANGA VS. THE ORIENTAL INSURANCE CO., LTD. [LAWS(KAR)-2017-1-292] [REFERRED TO]
JOGINDER KUMARI VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(J&K)-2020-9-26] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SMT. ACHARI DEVI [LAWS(HPH)-2017-4-32] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. AND ORS. VS. GAYATRI DEVI AND ORS. [LAWS(HPH)-2015-10-92] [REFERRED TO]
GURMAIL SINGH AND ORS. VS. KAMLA DEVI AND ORS. [LAWS(HPH)-2015-11-26] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. JUMA DEVI AND OTHERS [LAWS(HPH)-2015-8-18] [REFERRED TO]
SH JAI PRAKASH MINOR AGE 12 YEARS SON OF SH. DEVINDER DUTT AND ANOTHER VS. SMT. SANTOSH DEVI AND OTHERS [LAWS(HPH)-2016-8-133] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. K.P. JISHA [LAWS(KER)-2014-12-109] [REFERRED TO]
KARANSINGH VS. OMPRAKASH AND ORS. [LAWS(MPH)-2015-4-207] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. JAGDEEP SINGH [LAWS(P&H)-2019-9-346] [REFERRED TO]
KUMARI CHITRALEKHA SINHA, WIFE OF SRI SHAILENDRA KUMAR, RESIDENT OF QR. NO. 2052, SECTOR VS. THE STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2016-1-215] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. MRS. INDRA MAYA BISWAKARMA [LAWS(SIK)-2017-6-5] [REFERRED TO]
MUKUND DEWANGAN VS. ORIENTAL INSURANCE CO. LTD. ETC. [LAWS(SC)-2016-2-29] [REFERRED TO]
BRANCH MANAGER, RELIANCE GEN INS CO LTD , HUBLI VS. KRISHNA RAMASWAMY AND ANOTHER [LAWS(KAR)-2016-3-400] [REFERRED]
LITESH KUMAR AND ORS. VS. SUBHASH AND ORS. [LAWS(HPH)-2016-5-12] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. CHANDRAKANTBHAI KESHAVJIBHAI KARIA & ORS. [LAWS(GJH)-2016-6-176] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SMT. BABLI AND OTHERS [LAWS(ALL)-2017-2-263] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD., RANCHI VS. SINDA MAHTO [LAWS(JHAR)-2022-8-72] [REFERRED TO]
N.R. GEETHA VS. JOSE THOMAS AND ORS. [LAWS(KER)-2015-3-93] [REFERRED TO]
ROYAL SUNDRAM ALLIANCE INSURANCE CO. LTD., THROUGH BRANCH MANAGER, SHASTRI BRIDGE ROAD, NEAR SHRI RAM FINANCE, WRIGHT TOWN, JABALPUR VS. SMT. SHAMEENA BANO, W/O LATE SHABEER MOHD. KHAN, AGED [LAWS(MPH)-2015-8-227] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. RAMESH KUMAR @ NARESH KUMAR & OTHERS [LAWS(HPH)-2016-9-241] [REFERRED]
HEIRS AND LEGAL REPRESENTATIVES OF DECD GALABHAI ALIAS VS. KARA GOGAN RATHOD [LAWS(GJH)-2016-3-90] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY VS. JIGNESHBHAI MANILAL SHAH [LAWS(GJH)-2016-3-97] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. CHAMAN LAL UIKE & OTHERS [LAWS(CHH)-2016-8-65] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. KESHAV RAI [LAWS(ALL)-2017-3-276] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. KESHAR AND OTHERS [LAWS(ALL)-2019-2-25] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. KAMIREDDY BHAVANI [LAWS(APH)-2023-12-79] [REFERRED TO]
CHAKALI SWAROOPA VS. MOHD GHOUSE [LAWS(APH)-2015-2-29] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY LIMITED VS. SUDEVI GUPTA [LAWS(CAL)-2023-4-40] [REFERRED TO]
SHAMEENA BANO VS. RAM NARESH PATEL [LAWS(MPH)-2015-8-152] [REFERRED TO]
NEW INDIAN ASSURANCE CO LTD VS. KURESHA KHATOON AND OTHERS [LAWS(P&H)-2018-5-187] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. RISHIVANSH SHARMA AND ORS. [LAWS(HPH)-2015-11-18] [REFERRED TO]
SMT. INDER KAUR & OTHERS VS. SMT. SHANTI DEVI & OTHERS [LAWS(HPH)-2016-11-3] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY VS. BIMLA DEVI AND ORS. [LAWS(HPH)-2015-9-58] [REFERRED TO]
ARJUN VS. HARNAM SINGH AND ANOTHER [LAWS(HPH)-2016-5-352] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. ROOP LAL & OTHERS [LAWS(HPH)-2016-8-152] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD THROUG VS. AHILYA SABAR @ AHILYA KISHAN [LAWS(CHH)-2018-2-63] [REFERRED TO]
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED VS. USHA SHARMA [LAWS(P&H)-2016-9-314] [REFERRED TO]
DHARAMBIR VS. RELIANCE GENERAL INSURANCE COMPANY LTD AND OTHERS [LAWS(P&H)-2018-4-260] [REFERRED TO]
WAHID KHAN VS. BAJAJ ALLIANCE GENERAL INSURANCE COMPANY [LAWS(MPH)-2016-1-30] [REFERRED TO]
BIRENDRA GIRI VS. M/S. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ANOTHER [LAWS(ORI)-2016-5-54] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. CHANDRAKANTBHAI KESHVJIBHAI KARIA [LAWS(GJH)-2016-6-459] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SHASHIKANTBHAI GORDHANBHAI TANK [LAWS(GJH)-2017-10-43] [REFERRED TO]
MANAGER IFFCO-TOKIO GENERAL INSURANCE CO LTD VS. REKHA W/O SANJEEVKUMAR KUMBAR [LAWS(KAR)-2016-8-132] [REFERRED]
NATIONAL INSURANCE COMPANY LTD. VS. VIDYA DEVI & ANOTHER [LAWS(HPH)-2017-3-4] [REFERRED TO]
SANJEEV KUMAR VS. MANMOHAN SINGH AND ANOTHER [LAWS(HPH)-2016-7-228] [REFERRED TO]
KAMAL DEV VS. TULSI RAM AND OTHERS [LAWS(HPH)-2017-9-50] [REFERRED TO]
MEERA BALNOTA AND ORS. VS. NEW INDIA ASSURANCE COMPANY AND ORS. [LAWS(HPH)-2015-10-99] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. TARA DEVI & ORS. [LAWS(HPH)-2015-10-128] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. AND ORS. VS. MEENA BALKRUSHNA KHANDAGALE AND ORS. [LAWS(BOM)-2016-3-38] [REFERRED TO]
SHRIRAM GENERAL INSURANCE COMPANY LTD. VS. LAXMAN MANIK JADHAV [LAWS(BOM)-2019-10-257] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LIMITED VS. BOGGULA KRISHNA REDDY AND ORS. [LAWS(APH)-2015-3-130] [REFERRED TO]
BRAHM PARKASH VS. DEVKI DEVI AND OTHERS [LAWS(HPH)-2016-5-202] [REFERRED TO]
JAGDISH KUMAR AND ANOTHER VS. PARVATI KUMARI AND OTHERS [LAWS(HPH)-2016-9-278] [REFERRED]
THE BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE VS. JAREEN TAJ AND ORS. [LAWS(KAR)-2015-2-51] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD VS. KANNABIRAN [LAWS(MAD)-2023-10-52] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO LTD THROUGH CONSTITUTED AUTHORITY VS. VINOD S/O DHANI RAM [LAWS(NCD)-2017-12-89] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. KARTAR SINGH AND OTHERS [LAWS(HPH)-2017-3-61] [REFERRED TO]
JAGMOHAN SINGH AND ANOTHER VS. MEERA DEVI AND OTHERS [LAWS(HPH)-2016-11-217] [REFERRED TO]
ORIENTAL INSURENCE CO.LTD VS. MAN KUMARI AND ORS. [LAWS(HPH)-2016-1-71] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SAROJ BALA [LAWS(P&H)-2017-1-138] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. HONNAPPA [LAWS(KAR)-2021-6-41] [REFERRED TO]