Referred Judgements :-

SYED QASIM RAZVI V. STATE OF HYDERABAD AND ORS. [REFERRED TO]
V.C. SHUKLA V. STATE (DELHI ADMINISTRATION) [REFERRED TO]
V.C. SHUKLA V. STATE THROUGH CBI [REFERRED TO]
N B KHARE VS. STATE OF DELHI [REFERRED TO]
STATE OF BOMBAY VS. F N BALSARA [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED TO]
KATHI RANING RAWAT VS. STATE OF SAURASHTRA [REFERRED TO]
STATE OF MADRAS VS. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN [REFERRED TO]
LACHMANDAS KEWALRAM VS. STATE OF BOMBAY HABEEB MOHAMIMD [REFERRED TO]
HABEEB MOHAMED PATITIONER VS. STATE OF HYDERABAD [REFERRED TO]
KEDAR NATH BAJORIA S O RAMJIDAS BAJORIA VS. STATE OF WEST BENGAL [REFERRED TO]
V M SYED MOHAMMAD AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
MATAJOG DOBEY NAND RAM AGARWALA VS. H C BHARI:H C BHARI [REFERRED TO]
PANNALAL BINJRAJ VS. UNION OF INDIA [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
JYOTI PERSHAD MAHTAB SINGH SURENDAR DEV GAUR VS. ADMINISTRATOR FOR THE UNION TERRITORY OF DELHI [REFERRED TO]
C I EMDEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
P SIRAJUDDIN VS. STATE OF MADRAS [REFERRED TO]
MANHAR LAL BHOGILAL SHAH VS. STATE OF MAHARASHTRA [REFERRED TO]
PATEL LALJIBHAI SOMABHAI VS. STATE OF GUJARAT [REFERRED TO]
NAGPUR IMPROVEMENT TRUST VS. VITHAL RAO [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [REFERRED TO]
MAJOR S K KALE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KARNATAKA VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [REFERRED TO]
S P BHATNAGAR A S KRISHNASWAMY VS. STATE OF MAHARASHTRA [REFERRED TO]
ABDULLA MOHAMMAD PAGARKAR MORESHWAR HARI MAHATME VS. STATE UNION TERRITORY OF GOA DAMAN AND DIU :STATE UNION TERRITORY OF GOA DAMAN AND DIU [REFERRED TO]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
AIR INDIA LIMITED VS. NERGESH MEERZA [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
STATE OF BIHAR VS. KRIPALU SHANKAR [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
K VEERASWAMI VS. UNION OF INDIA [REFERRED TO]
G C KANUNGO D C ROUTRAY VS. STATE OF ORISSA [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
C CHENGA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [REFERRED TO]
MAFATLAL INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
NAGA PEOPLES MOVEMENT OF HUMAN RIGHTS VS. UNION OF INDIA [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
MALPE VISHWANATH ACHARYA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KERALA VS. TRAVANCORE CHEMICALS AND MANUFACTURING CO [REFERRED TO]
UNION OF INDIA VS. NO 664950 IM HAVILLAR CLERK SC BAGARI [REFERRED TO]
J JAYALALITHA VS. U O I [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAM SINGH [REFERRED TO]
SHOBHA SURESH JUMANI VS. APPELLATE TRIBUNAL FORFEITED PROPERTY [REFERRED TO]
KRISHNA MOHAN PRIVATE LIMITED VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
STATE OF ANDHRA PRADESH VS. V VASUDEVA RAO [REFERRED TO]
SANJIV KUMAR VS. STATE OF HARYANA [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
DISTT REGISTRAR and COLLECTOR VS. CANARA BANK [REFERRED TO]
IQBAL SINGH MARWAH VS. MEENAKSHI MARWAH [REFERRED TO]
SUSHIL KUMAR SHARMA VS. UNION OF INDIA [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION [REFERRED TO]
CENTRE FOR PIL VS. UNION OF INDIA [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
SUBRAMANIAN SWAMY VS. MANMOHAN SINGH [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
STATE OF M P VS. RAKESH KOHLI [REFERRED TO]
STATE OF MAHARASHTRA VS. BALAKRISHNA DATTATRYA KUMBHAR [REFERRED TO]
STATE OF GUJARAT VS. HON’BLE MR. JUSTICE R.A.MEHTA [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPAL SECRETARY [REFERRED TO]

Cited Judgements :-

C.B.I. VS. R.R. KISHORE [LAWS(SC)-2016-3-79] [REFERRED TO]
SURAJ MEENA AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(RAJ)-2016-1-31] [REFERRED TO]
AMARJIT GUPTA VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-4-196] [REFERRED TO]
MADHU BAHUGUNA VS. UTTARAKHAND PUBLIC SERVICE COMMISSION [LAWS(UTN)-2020-1-63] [REFERRED TO]
GEETA RAM NAUTIYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-10-14] [REFERRED TO]
MANISH KUMAR VS. UNION OF INDIA [LAWS(SC)-2021-1-34] [REFERRED TO]
NEHA SHARMA VS. SIKKIM UNIVERSITY [LAWS(SIK)-2021-9-1] [REFERRED TO]
KUNGA NIMA LEPCHA VS. STATE OF SIKKIM THROUGH CHIEF SECRETARY [LAWS(SIK)-2017-10-5] [REFERRED TO]
CAPT. RAM SINGH VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2016-7-106] [REFERRED TO]
NAGALAND TRIBES COUNCIL (NTC) VS. STATE OF NAGALAND [LAWS(GAU)-2016-11-32] [REFERRED TO]
ROHIT MANOHAR JOSHI AND OTHERS VS. TREE AUTHORITY, THANE AND OTHERS [LAWS(BOM)-2018-4-206] [REFERRED TO]
CHINTAN JAIN VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2022-7-1] [REFERRED TO]
SHREEMAD JAGADGURU SHANKARACHARYA SHREE SHREE RAGHAVESHWARA BHARATI SWAMIJI VS. STATE OF KARNATAKA [LAWS(KAR)-2014-12-7] [REFERRED TO]
KENDRIYA VIDYALAYA PARENTS ASSOCIATION VS. KENDRIYA VIDYALAYA AND ORS. [LAWS(KAR)-2016-1-204] [REFERRED TO]
YENGKHOM JIVAN SINGH VS. MANIPUR PUBLIC SERVICE COMMISSION [LAWS(MANIP)-2020-12-20] [REFERRED TO]
RAJENDRA PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2022-5-42] [REFERRED TO]
K SEKAR VS. CHIEF SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-8-69] [REFERRED TO]
PRAVINSINH INDRASINH MAHIDA VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-273] [REFERRED TO]
J. GEETHA VS. THE STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-7-18] [REFERRED TO]
JAN HITAI VS. STATE OF U.P. [LAWS(ALL)-2017-5-100] [REFERRED TO]
RAKESH PUSHKAR VS. STATE OF U P [LAWS(ALL)-2015-5-117] [REFERRED TO]
AMIT LODHA VS. STATE OF BIHAR [LAWS(PAT)-2024-1-59] [REFERRED TO]
MANAGING DIRECTOR, KERALA STATE BEVERAGES CORPORATION (MANUFACTURING & MARKETING) AND ORS. VS. P.B. GOPI AND ORS. [LAWS(KER)-2015-6-141] [REFERRED TO]
P.A.JOSE VS. UNION OF INDIA [LAWS(KER)-2024-5-57] [REFERRED TO]
RAHUL BHARTIA AND ORS. VS. DENTAL COUNCIL OF INDIA AND ORS. [LAWS(MPH)-2015-2-214] [REFERRED TO]
ABHIMANYU RATHOR VS. STATE OF H.P. & OTHERS [LAWS(HPH)-2017-12-212] [REFERRED TO]
M. P. BUS OPERATOR ASSOCIATION VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-8-41] [REFERRED TO]
RATNESH VERMA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2021-7-48] [REFERRED TO]
VENUGOPAL VS. STATE OF KERALA [LAWS(KER)-2021-9-9] [REFERRED TO]
ABHAY KUMAR VS. SUJIT AND ORS. [LAWS(KAR)-2014-10-269] [REFERRED TO]
R P S PANWAR VS. C B I [LAWS(DLH)-2015-3-540] [REFERRED TO]
PEPSI FOODS PVT LTD VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(DLH)-2015-5-151] [REFERRED TO]
STATE BANK OF INDIA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-3-55] [REFERRED TO]
ARVIND MISHRA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2022-8-145] [REFERRED TO]
SURAJ MEENA & OTHERS VS. UNION OF INDIA & ANOTHER [LAWS(ALL)-2016-1-284] [REFERRED]
MOHD RIZWAN & OTHERS VS. STATE OF U P THRU PRIN SECY BASIC EDUCATION, LKO & ORS [LAWS(ALL)-2019-3-177] [REFERRED TO]
S. L. MEENA VS. DELHI JAL BOARD [LAWS(DLH)-2021-2-44] [REFERRED TO]
DEVENDER KUMAR VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2019-1-12] [REFERRED TO]
SAHARA INDIA FINANCIAL CORPORATION LTD. VS. COMMISSIONER OF INCOME TAX DELHI [LAWS(DLH)-2017-8-119] [REFERRED TO]
ROUNAK ALI HAZARIKA VS. STATE OF ASSAM [LAWS(GAU)-2022-1-166] [REFERRED TO]
PRANAB KUMAR DEKA AND ORS. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-8-21] [REFERRED TO]
ELIAS AHMED VS. UNION OF INDIA [LAWS(GAU)-2023-3-60] [REFERRED TO]
STATE OF WEST BENGAL VS. UNION OF INDIA [LAWS(SC)-2024-7-44] [REFERRED TO]
STATE OF KARNATAKA VS. SELVI J. JAYALALITHA & ORS. [LAWS(SC)-2017-2-29] [REFERRED TO]
P CHIDAMBARAM VS. DIRECTORATE OF ENFORCEMENT [LAWS(SC)-2019-9-13] [REFERRED TO]
JANHIT ABHIYAN VS. UNION OF INDIA [LAWS(SC)-2022-11-25] [REFERRED TO]
STATE OF TRIPURA VS. AJIT CHAKRABORTY [LAWS(TRIP)-2019-5-5] [REFERRED TO]
SUDIPA SAHA VS. STATE OF TRIPURA [LAWS(TRIP)-2019-2-44] [REFERRED TO]
A. ASUVATHAMAN VS. UNION OF INDIA AND ORS. [LAWS(MAD)-2015-10-169] [REFERRED TO]
THE JOINT REGISTRAR/ADMINISTRATOR, M/S. TIRUTHANI CO-OPERATIVE SUGAR MILLS LIMITED VS. P. SIVA KUMAR [LAWS(MAD)-2014-11-58] [REFERRED TO]
P.PUGALENTHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2016-7-68] [REFERRED]
SRI ADINATH TRADERS VS. THE UNION OF INDIA AND ORS. [LAWS(MAD)-2016-2-39] [REFERRED TO]
RESHAM SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2021-10-143] [REFERRED TO]
CHANDRAPAL SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-11-74] [REFERRED TO]
DILIP KUMAR DIWAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-5-5] [REFERRED TO]
ANIL VASANTRAO DESHMUKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-7-90] [REFERRED TO]
SANTHOSH EAPPEN VS. UNION OF INDIA [LAWS(KER)-2021-1-9] [REFERRED TO]
VIJAY MADANLAL CHOUDHARY VS. UNION OF INDIA [LAWS(SC)-2022-7-97] [REFERRED TO]
RANJIT KUMAR BORAH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2022-4-21] [REFERRED TO]
REKHA SHARMA AND ORS. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2015-3-311] [REFERRED TO]
VENUGOPAL V VS. STATE OF KERALA [LAWS(KER)-2021-9-158] [REFERRED TO]
SELVI J JAYALALITHAA VS. STATE [LAWS(KAR)-2014-10-147] [REFERRED TO]
MURARI LAL GUPTA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-9-159] [REFERRED TO]
TULSI RAM MISHRA VS. STATE OF PUNJAB [LAWS(P&H)-2023-9-21] [REFERRED TO]
RAHUL VISHNOI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-2-19] [REFERRED TO]
B.S. MEENA AND OTHERS VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-10-22] [REFERRED TO]
KRISHNAMOORTHY VS. SIVAKUMAR [LAWS(SC)-2015-2-15] [REFERRED TO]
RAMENDRASINH JAYSINH KUSHVAH VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-140] [REFERRED TO]
CHIDANANDA URS B.G. VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-531] [REFERRED TO]
CHIDANANDA URS B.G. VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-531] [REFERRED TO]
XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED VS. UNION OF INDIA [LAWS(KAR)-2023-4-541] [REFERRED TO]
MANGO MEADOWS AGRICULTURAL PLEASURE LAND PVT.LTD. VS. UNION OF INDIA [LAWS(KER)-2022-8-310] [REFERRED TO]
RAMANLAL RAJMAL VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-75] [REFERRED TO]
S.D. SHARMA VS. M.P. RAJYA BEEJ EVAM FARM VIKAS NIGAM LTD [LAWS(MPH)-2022-12-170] [REFERRED TO]
SOUTH INDIAN MUSIC COMPANIES ASSOCIATION VS. UNION OF INDIA [LAWS(MAD)-2016-3-281] [REFERRED TO]
PRATAP NARAYAN VISHWAKARMA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-7-173] [REFERRED TO]
PRATAP NARAYAN VISHWAKARMA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-7-173] [REFERRED TO]
RIT FOUNDATION VS. UNION OF INDIA [LAWS(DLH)-2022-5-366] [REFERRED TO]
NARAYAN SINGH VS. STATE OF U P [LAWS(ALL)-2019-5-259] [REFERRED TO]
DR. SHARMILA SANDESH GHUGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-61] [REFERRED TO]
DEVAS EMPLOYEES MAURITIUS VS. UNION OF INDIA [LAWS(KAR)-2021-4-41] [REFERRED TO]
HIRAL P. HARSORA AND ORS. VS. KUSUM NAROTTAMDAS HARSORA AND ORS. [LAWS(SC)-2016-10-14] [REFERRED TO]
S.SESHACHALAM VS. CHAIRMAN, BAR COUNCIL OF TAMIL NADU [LAWS(SC)-2014-12-41] [REFERRED TO]
RAM SINGH KASWA AND ORS. VS. CBI AND ORS. [LAWS(RAJ)-2015-9-47] [REFERRED TO]
DULARI DEVI & ORS VS. STATE OF RAJASTHAN & ORS [LAWS(RAJ)-2015-1-361] [REFERRED TO]
MANOJ KUMAR AGARWAL VS. CBI [LAWS(DLH)-2015-5-99] [REFERRED TO]
SHANKARA BHAT VS. STATE OF KERALA [LAWS(KER)-2021-8-83] [REFERRED TO]
STATE OF KERALA VS. XXXX / P.GOPALAKRISHNAN @ DILEEP [LAWS(KER)-2022-7-6] [REFERRED TO]
NAIR SMITA VINU & 17 VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2015-10-287] [REFERRED]
VINAY MISHRA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2021-7-25] [REFERRED TO]
AKHILESHWAR KUMAR PATHAK VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-134] [REFERRED]
LAIKANGBAM INGOTOMBI SINGH VS. THE STATE OF MANIPUR [LAWS(MANIP)-2014-12-10] [REFERRED TO]
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON VS. AGILENT TECHNOLOGIES (INTERNATIONAL) PVT. LTD. [LAWS(P&H)-2017-1-279] [REFERRED TO]
AJAY KUMAR PANDEY VS. STATE OF U.P. [LAWS(ALL)-2021-1-35] [REFERRED TO]
ARJUN SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-5-458] [REFERRED TO]
AMBRISH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2020-1-127] [REFERRED TO]
UNION OF INDIA VS. SUNIL TRIPATHI [LAWS(SC)-2018-7-90] [REFERRED TO]
RAJBALA & OTHERS VS. STATE OF HARYANA & OTHERS [LAWS(SC)-2015-12-26] [REFERRED TO]
UNION OF INDIA VS. ATUL SHUKLA [LAWS(SC)-2014-9-85] [REFERRED TO]
K ANBAZHAGAN VS. STATE OF KARNATAKA [LAWS(SC)-2015-4-73] [REFERRED TO]
G.VASUDEVAN VS. UNION OF INDIA [LAWS(MAD)-2019-12-147] [REFERRED TO]
AJAY KUMAR GEHLOT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-11-76] [REFERRED TO]
HARVINDER KAUR VS. STATE OF HARYANA [LAWS(P&H)-2023-3-72] [REFERRED TO]
DR. NAZRUL ISLAM VS. BASUDEB BANERJEE [LAWS(CAL)-2022-1-33] [REFERRED TO]
GAURAVKUMAR SUDARSHANKUMAR ARORA VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-357] [REFERRED TO]
DHANABHAI NARSINHBHAI MITHAPARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-7-217] [REFERRED TO]
JAGAT JAGDISHCHANDRA PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-297] [REFERRED TO]
YASHPALDAN PRAKASHDAN GADHVI VS. STATE OF GUJARAT [LAWS(GJH)-2020-9-106] [REFERRED TO]
GAZETTED HEADMASTERS PRADESHIK SANGH VS. STATE OF M.P. [LAWS(MPH)-2014-9-109] [REFERRED TO]
SHYAM SUNDER SINGH VS. STATE OF BIHAR [LAWS(PAT)-2021-11-20] [REFERRED TO]
SANJAY KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-7-188] [REFERRED TO]
RAM DASS VS. H.P. STATE ELECTRICITY BOARD [LAWS(HPH)-2014-8-48] [REFERRED TO]
SCHWING STETTER (INDIA) PVT. LTD. VS. THE COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM [LAWS(MAD)-2016-4-254] [REFERRED TO]
HOTEL & BAR (FL.3) ASSOCIATION OF TAMIL NADU (HOBAT) VS. THE SECRETARY TO GOVERNMENT AND ORS. [LAWS(MAD)-2015-3-268] [REFERRED TO]
A.V. BELLARMIN AND ORS. VS. V. SANTHAKUMARAN NAIR [LAWS(MAD)-2015-8-23] [REFERRED TO]
RAKESH KUMAR PAUL VS. STATE OF ASSAM [LAWS(GAU)-2022-9-41] [REFERRED TO]
YASH PRAMESH RANA OF MUMBAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-5-136] [REFERRED TO]
CHANDAN KUMAR NEOG VS. STATE OF ASSAM [LAWS(GAU)-2016-9-31] [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
YOGENDRA KUMAR JAISWAL AND ORS. VS. STATE OF BIHAR AND ORS. [LAWS(SC)-2015-12-75] [REFERRED TO]
PHOOL KANWAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(RAJ)-2017-4-291] [REFERRED TO]
MUHAMMED ASLAM O.K. VS. THE DIRECTOR, NATIONAL ELIGIBILITY CUM [LAWS(KER)-2017-2-180] [REFERRED TO]
KIRAN PAL SAINI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-72] [REFERRED TO]
NARA CHANDRABABU NAIDU VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2024-1-39] [REFERRED TO]
CBI VS. R.R. KISHORE [LAWS(SC)-2023-9-31] [REFERRED TO]
NEERA YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2017-8-67] [REFERRED TO]
IVATURI VENKATA SUBBA RAO VS. STATE OF A.P. [LAWS(TLNG)-2023-3-86] [REFERRED TO]
RAHUL VISHNOI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-6-63] [REFERRED TO]
MIRTUNJAY KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-2-4] [REFERRED TO]
VINOD KUMAR KULIYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-8-7] [REFERRED TO]
G SUNDARRAJAN VS. UNION OF INDIA REP BY SECRETARY MINISTRY OF RURAL DEVELOPMENT [LAWS(MAD)-2018-9-7] [REFERRED TO]
BINOY VISWAM VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2017-6-6] [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2017-8-39] [REFERRED TO]
INDEPENDENT THOUGHT VS. UNION OF INDIA AND ANR. [LAWS(SC)-2017-10-38] [REFERRED TO]
ARCHANA MUKESH RAVAL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-647] [REFERRED TO]
KUNAL SINGH VS. CBI [LAWS(DLH)-2016-6-30] [REFERRED TO]
ALKA JHA D/O SHRI BALBIR JHA R/O D VS. THE STATE OF BIHAR THROUGH THE VIGILANCE [LAWS(PAT)-2016-7-124] [REFERRED TO]
PRADEEP KUMAR SARASWAT VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-18] [REFERRED TO]
UMA SHANKAR DWIVEDI VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2015-10-115] [REFERRED]
DINESH KUMAR TIWARI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-7-46] [REFERRED TO]
A.BASHEERKUTTY VS. INSPECTOR GENERAL OFFICE OF THE INSPECTOR GENERAL [LAWS(KER)-2022-8-275] [REFERRED TO]
RAJESH CHANDULAL SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-65] [REFERRED TO]
PUNJABHAI MERKHIBHAI BHARAI VS. STATE OF GUJARAT THROUGH SECRETARY [LAWS(GJH)-2016-6-307] [REFERRED TO]
MANJU SURANA VS. SUNIL ARORA & ORS. [LAWS(SC)-2018-3-44] [REFERRED TO]
PARMAR SAMANTSINH UMEDSINH VS. STATE OF GUJARAT [LAWS(SC)-2021-2-66] [REFERRED TO]
KANWAL TANUJ VS. STATE OF BIHAR [LAWS(SC)-2020-4-31] [REFERRED TO]
S C JAIN VS. STATE OF MP & OTHERS [LAWS(MPH)-2015-12-70] [REFERRED]
PREMLATA KUSHWAH VS. STATE OF MADHYA PRADESH AND ANOTHER [LAWS(MPH)-2017-8-265] [REFERRED TO]
DR. TAHIRALI NAJMI VS. STATE OF MP & OTHERS [LAWS(MPH)-2016-3-88] [REFERRED TO]
H.P. PARASHAR VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-7-152] [REFERRED TO]
H.P. PARASHAR VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-7-152] [REFERRED TO]
OBC ADVOCATE WELFARE ASSOCIATION VS. HIGH COURT OF MADHYA PRADESH [LAWS(MPH)-2023-11-113] [REFERRED TO]
M.KATHIRVEL VS. INSPECTOR GENERAL OF REGISTRATION [LAWS(MAD)-2024-8-2] [REFERRED TO]
SHRI MEIHOUBAM RAKESH SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-3-9] [REFERRED TO]
J.P. RENIN VS. INSPECTOR OF POLICE [LAWS(MAD)-2015-7-333] [REFERRED TO]
RAKESH BABU VS. U. P. RAJKIYA NIRMAN NIGAM LTD. [LAWS(ALL)-2024-2-172] [REFERRED TO]
NIKO RESOURCES LIMITED VS. UNION OF INDIA AND ORS. [LAWS(GJH)-2015-3-186] [REFERRED TO]
ADANI POWER LIMITED AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(GJH)-2015-7-30] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-11-269] [REFERRED TO]
STATE OF MAHARASHTRA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2021-7-91] [REFERRED TO]
AATISHA VS. UNIVERSITY OF DELHI AND ORS. [LAWS(DLH)-2015-10-65] [REFERRED TO]
NAZRUL ISLAM VS. BASUDEB BANERJEE [LAWS(CAL)-2022-1-97] [REFERRED TO]
B.N. GOPALAKRISHANA VS. GOVERNMENT OF KARNATAKA AND OTHERS [LAWS(KAR)-2015-12-209] [REFERRED TO]
AJAY KUMAR YADAV VS. STATE OF U.P. [LAWS(ALL)-2021-9-60] [REFERRED TO]
AFTAB AHMAD VS. STATE OF U P THRU PRIN SECY HOME AND OTHERS [LAWS(ALL)-2017-12-174] [REFERRED TO]
SOCIAL JURIST, A CIVIL RIGHTS GROUP VS. GOVERNMENT OF NCT OF DELHI AND ANR [LAWS(DLH)-2018-10-51] [REFERRED TO]
RELIGARE FINVEST LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(DLH)-2019-8-282] [REFERRED TO]
SUDHIR KUMAR BHOLE AND ORS. VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-7-8] [REFERRED TO]
SOUTH EASTERN COALFIELD LTD. & OTHERS VS. PRABHAT KUMAR MISHRA & ANOTHER [LAWS(CHH)-2016-11-13] [REFERRED TO]
PRABHAT KUMAR MISHRA VS. SOUTH EASTERN COALFIELDS LTD. [LAWS(CHH)-2016-8-3] [REFERRED TO]
VIJAYENDRA MAHILANE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-3-17] [REFERRED TO]