Referred Judgements :-

STATE OF MYSORE V. G.B. PUROHIT [REFERRED TO]
MOHAMMAD BHAKAR V. Y. KRISHNA REDDY [REFERRED TO]
RAMCHANDRA SHANKAR DEODHAP VS. STATE OF MAHARASHTRA [REFERRED TO]
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO VS. UNION OF INDIA [REFERRED TO]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
DEBABRATA DASH VS. JATINDRA PRASAD DAS [REFERRED TO]
SUDHIR CHANDRA NAUTIYAL VS. UMAKANT JOSHI [REFERRED TO]

Cited Judgements :-

AMAR NATH AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-9-100] [REFERRED TO]
R.K. VERMA & OTHERS VS. STATE OF HARYANA & OTHERS [LAWS(P&H)-2017-8-211] [REFERRED TO]
AKHILESH PRASAD VS. JHARKHAND PUBLIC SERVICE COMMISSION [LAWS(SC)-2022-4-85] [REFERRED TO]
VINAY KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-3-32] [REFERRED TO]
S. JAGANNATHAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2020-1-225] [REFERRED TO]
M. KALIDAS VS. STATE BANK OF INDIA AND ORS. [LAWS(KAR)-2015-12-19] [REFERRED TO]
AUGUSTINE M. YANTHAN VS. STATE OF NAGALAND [LAWS(GAU)-2019-5-132] [REFERRED TO]
KEWEPE KAPFO VS. SPEAKER, NLA [LAWS(GAU)-2022-5-81] [REFERRED TO]
NANDIPATI DAMODAR VS. THE TELANGANA STATE POWER GENERATION CORPORATION [LAWS(APH)-2016-8-9] [REFERRED TO]
THAN SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-12-136] [REFERRED TO]
KANNAN VS. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, FORESTS AND FISHERIES DEPARTMENT [LAWS(MAD)-2018-6-282] [REFERRED TO]