JUDGEMENT
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(1.)I.A. No. 50/2014 has been filed by the International Institute of Technology & Business, Sonepat, Vidyagram, Jhundpur, Sonepat, Haryana and 32 others seeking their impleadment as party in C.A. No. 9048/2012 along with application seeking extension of time/schedule of counselling and admission in private un-aided AICTE approved technical colleges imparting teaching of technical courses for the Academic Sessions 2014-2015.
(2.)Similar Application being I.A.No.51/2014 has been filed by three institutions Bharat Group of Institution, Sonepat-Gohana and I.A. No. 52/2014 has been filed by Bells Institute of Management & Technology & four others.
(3.)I.A. No. 54/2014 has been filed for similar relief by Applied College of Management and Engineering (ACME), Faridabad, Haryana.
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