Referred Judgements :-

RALLI BROS V. CIA NAVLERIA [REFERRED TO]
NATRAJ STUDIOS PRIVATE LIMITED VS. NAVRANG STUDIOS [REFERRED TO]
AMRIT BANASPATI COMPANY LIMITED VS. STATE OF PUNJAB [REFERRED TO]
MAFATLAL INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]

Cited Judgements :-

HARMONY INNOVATION SHIPPING LTD VS. GUPTA COAL INDIA LTD [LAWS(SC)-2015-3-9] [REFERRED TO]
SUPINDER KOUR VS. MDN EDIFY EDUCATION PVT. LTD. [LAWS(J&K)-2021-8-71] [REFERRED TO]
GOVERNMENT OF WEST BENGAL AND ORS. VS. CHATTERJEE PETROCHEM [LAWS(CAL)-2020-1-148] [REFERRED TO]
SURAJ AGRI BUSINESS PTE LTD VS. KANDLA EXPORT CORPORATION [LAWS(GJH)-2023-1-427] [REFERRED TO]
AVITEL POST STUDIOZ LTD. AND ORS. VS. HSBC PI HOLDINGS (MAURITIUS) LTD. [LAWS(BOM)-2015-9-124] [REFERRED TO]
UNIQUE OPTICAL FIBER AND TELECOM SERVICES PRIVATE LIMITED VS. TELECOMMUNICATIONAS CONSULTANCY INDIA LIMITED [LAWS(GJH)-2018-2-157] [REFERRED TO]
INDUS MOBILE DISTRIBUTION PRIVATE LIMITED VS. DATAWIND INNOVATIONS PRIVATE LIMITED [LAWS(SC)-2017-4-31] [REFERRED TO]
PASL WIND SOLUTIONS PRIVATE LIMITED VS. GE POWER CONVERSION INDIA PRIVATE LIMITED [LAWS(SC)-2021-4-26] [REFERRED TO]
BGS SGS SOMA JV VS. NHPC LTD [LAWS(SC)-2019-12-39] [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. CHATTERJEE PETROCHEM (MAURITIUS) CO. [LAWS(CAL)-2017-9-6] [REFERRED TO]
AVITEL POST. STUDIOZ LIMITED COMPANY VS. HSBC PI HOLDINGS (MAURITIUS) LTD. [LAWS(BOM)-2017-5-114] [REFERRED TO]
GMR ENERGY LIMITED VS. DOOSAN POWER SYSTEMS INDIA PRIVATE LIMITED & ORS. [LAWS(DLH)-2017-11-440] [REFERRED TO]
R.K. INDUSTRIES VS. MAXIMUS INTERNATIONAL GENERAL [LAWS(RAJ)-2018-3-76] [REFERRED TO]
ROHM AND HAAS ELECTRONIC MATERIALS HOLDING UK LIMITED AND ORS. VS. R.B. BUSINESS PROMOTIONS PVT. LTD. AND ORS. [LAWS(DLH)-2015-7-195] [REFERRED TO]
MR. MUKESH SHARMA VS. MR. ROGER SHASHOUA & ORS. [LAWS(DLH)-2016-6-35] [REFERRED TO]
VALUE ADVISORY SERVICES VS. ZTE CORPORATION [LAWS(DLH)-2019-12-107] [REFERRED TO]
LMJ INTERNATIONAL LIMITED VS. SWISS SINGAPORE OVERSEAS ENTERPRISES PTE. LIMITED [LAWS(CAL)-2015-3-69] [REFERRED TO]
ICICI BANK LIMITED VS. IVRCL LTD. AND ORS. [LAWS(APH)-2015-8-3] [REFERRED TO]
ROGER SHASHOUA & OTHERS VS. MUKESH SHARMA & OTHERS [LAWS(SC)-2017-7-1] [REFERRED TO]
CHI COMMODITIES HANDLERS INC. VS. RANJITH LAL [LAWS(KER)-2015-10-27] [REFERRED TO]
RISHABH ENTERPRISES AND ANR. VS. AMEET LALCHAND SHAH AND ORS. [LAWS(DLH)-2017-3-57] [REFERRED TO]
RAFFLES DESIGN INTERNATIONAL INDIA PRIVATE LIMITED AND ANOTHER VS. EDUCOMP PROFESSIONAL EDUCATION LIMITED AND OTHERS [LAWS(DLH)-2016-10-45] [REFERRED TO]
JAIN AUTOMOBILES H.P.C. DEALER VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(ALL)-2020-12-74] [REFERRED TO]
AMAZON.COM NV INVESTMENT HOLDINGS LLC VS. FUTURE RETAIL LIMITED [LAWS(SC)-2021-8-12] [REFERRED TO]
CAMCO MULTI METAL LTD. VS. INTAMEX S.A. [LAWS(DLH)-2014-10-158] [REFERRED TO]
AKRATA SHIPPING S.A VS. PIPAVAV DEFENSE AND OFFSHORE ENGINEERING COMPANY LIMITED &1 [LAWS(GJH)-2017-9-50] [REFERRED TO]
IMAX CORPORATION VS. M/S E-CITY ENTERTAINMENT (I) PVT. LTD [LAWS(SC)-2017-3-14] [REFERRED TO]
HINDUSTAN ZINC LIMITED VS. GLENCORE INTERNATIONAL A.G. GIAG [LAWS(RAJ)-2019-5-35] [REFERRED TO]
M/S. ARCHER POWER SYSTEMS PRIVATE LIMITED VS. KOHLI VENTURES LIMITED COMPANY INCORPORATED IN BRITISH VIRGIN ISLAND [LAWS(MAD)-2017-11-376] [REFERRED TO]
EITZEN BULK A/S VS. ASHAPURA MINECHEM LTD. & ANR. [LAWS(SC)-2016-5-31] [REFERRED TO]
BINA MODI VS. LALIT KUMAR MODI [LAWS(DLH)-2020-12-106] [REFERRED TO]
CARZONRENT INDIA PVT. LTD. VS. HERTZ INTERNATIONAL LTD. [LAWS(DLH)-2015-6-31] [REFERRED TO]
ZAPDOR-UBC-ABNJV DELHI VS. U.O.I. [LAWS(ALL)-2022-9-27] [REFERRED TO]
NOY VALLESINA ENGINEERING SPA, (NOW KNOWN AS NOY AMBIENTE S.P.A) VS. JINDAL DRUGS LIMITED AND OTHERS [LAWS(SC)-2020-11-43] [REFERRED TO]
DEVAS MULTIMEDIA PRIVATE LIMITED VS. ANTRIX CORPORATION LIMITED [LAWS(DLH)-2017-2-186] [REFERRED TO]
M/S NRP PROJECTS PRIVATE LIMITED, LEVEL VS. M/S BHARAT PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2018-3-106] [REFERRED TO]
UNION OF INDIA (UOI) VS. RELIANCE INDUSTRIES LIMITED AND ORS. [LAWS(SC)-2015-9-69] [REFERRED TO]
M/S. CENTROTRADE MINERALS & METAL INC. VS. HINDUSTAN COPPER LTD. [LAWS(SC)-2016-12-68] [REFERRED TO]
SASAN POWER LTD. VS. NORTH AMERICAN COAL CORPORATION INDIA PVT LTD. [LAWS(SC)-2016-8-71] [REFERRED TO]
ORIX LEASING & FINANCIAL SERVICES INDIA LTD VS. ONE 97 COMMUNICATIONS LTD [LAWS(DLH)-2021-11-72] [REFERRED TO]
UNION OF INDIA VS. HARDY EXPLORATION AND PRODUCTION(INDIA) INC [LAWS(SC)-2018-5-17] [REFERRED TO]
GOVERNMENT OF INDIA VS. VEDANTA LIMITED (FORMERLY CAIRN INDIA LTD.) [LAWS(SC)-2020-9-31] [REFERRED TO]
BHARAT ALUMINIUM COMPANY VS. KAISER ALUMINIUM TECHNICAL SERVICES INC. [LAWS(SC)-2016-1-84] [REFERRED TO]
ASHIANA INFRABUILD LLP VS. S. D. BHALERAO CONSTRUCTIONS PVT. LTD. [LAWS(DLH)-2021-7-74] [REFERRED TO]
PRIYA HIRANANDANI VANDREVALA VS. NIRANJAN HIRANANDANI [LAWS(DLH)-2016-5-198] [REFERRED TO]
VIDEOCON INDUSTRIES LIMITED AND ORS. VS. UNION OF INDIA, MINISTRY OF PETROLEUM & NATURAL GAS AND ORS. [LAWS(DLH)-2016-5-3] [REFERRED TO]
DIPANKAR SINGH VS. UNION OF INDIA [LAWS(DLH)-2019-11-78] [REFERRED TO]
GOYAL MG GASES PRIVATE LIMITED VS. STEEL AUTHORITY OF INDIA [LAWS(DLH)-2020-11-18] [REFERRED TO]
DR. BINA MODI VS. LALIT KUMAR MODI & ORS [LAWS(DLH)-2020-12-17] [REFERRED TO]
ANIKET VS. JANAPRIYA ENGINEERS SYNDICATE PVT. LTD. [LAWS(BOM)-2019-10-234] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD. VS. THE MAHARASHTRA MICRO AND SMALL SCALE ENTERPRISES FACILITATION COUNCIL & ADDITIONAL COMMISSIONER (REVENUE) AND ORS. [LAWS(BOM)-2015-3-169] [REFERRED TO]
UNION OF INDIA VS. HARDY EXPLORATION & PRODUCTION (INDIA) INC. [LAWS(DLH)-2016-7-34] [REFERRED TO]
FOCUS ENERGY LIMITED VS. REEBOK INTERNATIONAL LIMITED [LAWS(DLH)-2018-11-12] [REFERRED TO]
DEBDAS ROUTH VS. HINDUJA LEYLAND FINANCE LIMITED [LAWS(CAL)-2018-9-228] [REFERRED TO]
SWISS SINGAPORE OVERSEAS ENTERPRISES PTE LIMITED VS. LMJ INTERNATIONAL LIMITED [LAWS(CAL)-2015-3-146] [REFERRED TO]
BRAHMANI RIVER PELLETS LIMITED VS. KAMACHI INDUSTRIES LIMITED [LAWS(SC)-2019-7-95] [REFERRED TO]
ACTIS CONSUMER GROOMING PRODUCTS LTD. VS. TIGAKSHA METALLICS PRIVATE LIMITED [LAWS(HPH)-2020-1-94] [REFERRED TO]
COX AND KINGS LTD VS. SAP INDIA PVT LTD [LAWS(SC)-2023-12-8] [REFERRED TO]