Referred Judgements :-

SHEOPAT SINGH VS. HARISH CHANDRA [REFERRED TO]
RAZIK RAM VS. JASWANT SINGH CHOUHAN [REFERRED TO]
CHARAN LAL SAHU NEM CHANDRA JAIN CHARAN SINGH VS. GIANI ZAIL SINGH:GIANI ZAIL SINGH:GIANI ZAIL SINGH [REFERRED TO]
RAM SHARAN YADAV VS. THAKUR MUNESHWAR NATH SINGH [REFERRED TO]
STATE N C T OF DELHI VS. NAVJOT SANDHU ALIAS AFSAN GURU [OVERRULED]
P C THOMAS VS. P M ISMAIL [REFERRED TO]

Cited Judgements :-

VINAY RAI, S/O LATE KULWANT RAI VS. STATE OF SIKKIM [LAWS(SIK)-2017-8-2] [REFERRED TO]
VIJAY AND ORS. VS. STATE OF M.P. [LAWS(MPH)-2020-5-655] [REFERRED TO]
PARVEEN KUMARI VS. SATISH KUMAR [LAWS(P&H)-2019-6-80] [REFERRED TO]
ANIK BANSAL VS. STATE OF HARYANA [LAWS(P&H)-2018-1-168] [REFERRED TO]
RAHUL GANDHI VS. PURNESH ISHWERBHAI MODI [LAWS(GJH)-2023-7-7] [REFERRED TO]
DINUBHAI BOGABHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-90] [REFERRED TO]
K. C. SARITHA VS. A. N. VIJAYAKUMAR [LAWS(KAR)-2019-10-98] [REFERRED TO]
TUNGAMMA W/O NINGANAGOUDA GOUDAR VS. UNION OF INDIA, REP BY SECRETARY, DEPARTMENT OF PERSONNEL, NEW DELHI [LAWS(KAR)-2019-3-92] [REFERRED TO]
STATE OF KARNATAKA VS. H K ASHWATH S/O KRISHNAPPA SHETTY [LAWS(KAR)-2019-2-79] [REFERRED TO]
CHINNASAMY VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2020-6-88] [REFERRED TO]
KALEEL RAHMAN VS. STATE [LAWS(MAD)-2019-7-546] [REFERRED TO]
STATE VS. V.P. PANDI @ ATTACK PANDI [LAWS(MAD)-2019-3-751] [REFERRED TO]
X VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-1-237] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGTATION VS. R. VASUDEVAN [LAWS(DLH)-2024-5-105] [REFERRED TO]
MAHMOOD FAROOQUI VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2017-9-13] [REFERRED TO]
VIKAS VS. STATE NCT OF DELHI [LAWS(DLH)-2018-7-15] [REFERRED TO]
VIKKI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-12-87] [REFERRED TO]
SANTOSH TIWARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-10-26] [REFERRED TO]
MOHD. AZAM KHAN VS. STATE OF U.P. [LAWS(ALL)-2023-7-63] [REFERRED TO]
SHYAM SUNDER PRASAD VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(ALL)-2022-6-32] [REFERRED TO]
AMRISH @ BABU AND ANR VS. STATE OF U P [LAWS(ALL)-2018-8-142] [REFERRED TO]
KIRAN PAL VS. STATE OF U.P. [LAWS(ALL)-2018-7-5] [REFERRED TO]
CTR MANUFACTURING INDUSTRIES LTD VS. SERJI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PRIVATE LIMITED [LAWS(BOM)-2016-6-222] [REFERRED]
SUBHASH CHANDRA SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(RAJ)-2015-12-32] [REFERRED TO]
SANJAY JAIN @ NAWAB VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-9-172] [REFERRED TO]
ARPIT JAIN VS. UNION OF INDIA [LAWS(RAJ)-2018-2-71] [REFERRED TO]
RAHUL TYAGI AND OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-8-157] [REFERRED TO]
MANOJ KUMAR S S/O A G SURESH VS. STATE OF KARNATAKA [LAWS(KAR)-2015-6-473] [REFERRED]
IBRAHIM VS. STATE BY: INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU [LAWS(MAD)-2017-12-440] [REFERRED TO]
M. SAKTHIVEL VS. THE STATE [LAWS(MAD)-2016-2-181] [REFERRED TO]
MOHAMED GOUSE VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2016-7-338] [REFERRED TO]
MADEVA VS. STATE OF KARNATAKA [LAWS(KAR)-2017-12-84] [REFERRED TO]
JAYDEVBHAI GHANSHYAMBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2020-1-131] [REFERRED TO]
DEVIBEN AHIR W/O BABU DEVSHI VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-41] [REFERRED TO]
STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD VS. YEKKALURI SIVA KRISHNA @ YOGI AND OTHERS [LAWS(APH)-2016-11-22] [REFERRED TO]
ANTAR SINGH DARBAR VS. KAILASH VIJAYVARGIYA & ORS [LAWS(MPH)-2017-11-163] [REFERRED TO]
V K SHARMA VS. STATE OF M P & ANR [LAWS(MPH)-2016-1-96] [REFERRED TO]
STATE OF H P VS. MANOJ MUKHIA AND ORS [LAWS(HPH)-2017-12-128] [REFERRED TO]
PIAR CHAND & OTHERS VS. SANDHYA DEVI AND OTHERS [LAWS(HPH)-2017-4-137] [REFERRED TO]
AZMULLA ANSARI VS. STATE OF BIHAR [LAWS(PAT)-2023-10-5] [REFERRED TO]
OM PRAKASH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-10-51] [REFERRED TO]
ACCUDYNE INDUSTRIES INDIA PVT. LTD VS. R.P. RAJARAJAN ENTERPRISES [LAWS(MAD)-2024-3-143] [REFERRED TO]
YOGENDRA MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2024-1-92] [REFERRED TO]
SHASHIDHAR SUBBANNA VS. STATE [LAWS(KAR)-2022-7-1551] [REFERRED TO]
TARUN CHATURVEDI SON OF DILIP KUMAR VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2016-1-113] [REFERRED TO]
VIKAS VERMA AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-227] [REFERRED TO]
AJAY KUMAR & ANOTHER VS. STATE OF PUNJAB [LAWS(P&H)-2015-7-558] [REFERRED]
NAVEEN AND ORS. VS. STATE [LAWS(KAR)-2015-7-116] [REFERRED TO]
ANANDAGOPAN K. VS. ANTO ANTONY [LAWS(KER)-2020-11-816] [REFERRED TO]
APURVA JAGDISHBHAI DAVE VS. PRAPTI APURVA DAVE [LAWS(GJH)-2019-10-75] [REFERRED TO]
PRABEEN KUMAR VS. STATE OF BIHAR THROUGH CENTRAL BUREAU OF INVESTIGATION [LAWS(PAT)-2017-7-141] [REFERRED TO]
SANOJ KUMAR @ SANOJ YADAV SON OF DEVENDRA YADAV VS. THE STATE OF BIHAR [LAWS(PAT)-2018-1-328] [REFERRED TO]
DR. TRIPAT DEEP SINGH VS. DR. (SMT.) PAVITER KAUR [LAWS(P&H)-2018-4-85] [REFERRED TO]
BENNETT COLEMAN AND COMPANY LIMITED VS. STATE OF HARYANA [LAWS(P&H)-2023-3-58] [REFERRED TO]
AUTO TECH ENGINEERING VS. SHRI MEHANDIPUR BALAJI ENTERPRISES [LAWS(P&H)-2021-2-140] [REFERRED TO]
CHANDA PAUL @ CHANDARANI PAUL VS. THE UNION OF INDIA AND OTHERS [LAWS(GAU)-2018-1-134] [REFERRED TO]
DINKAR SAKHARAM DALVI VS. STATE [LAWS(BOM)-2019-6-240] [REFERRED TO]
PRAMOD S/O MADHAVRAO RANNAVARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-37] [REFERRED TO]
ROHAN DHUNGAT SON OF PRADEEP R PAI DHUNGAT VS. STATE (THROUGH POLICE INSPECTOR, PANAJI POLICE STATION) [LAWS(BOM)-2019-3-7] [REFERRED TO]
STATE OF M P VS. MUNNA @ SHAHNWAJ [LAWS(MPH)-2018-3-302] [REFERRED TO]
RATTAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-3-66] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. CHAMPA DEVI [LAWS(HPH)-2017-6-33] [REFERRED TO]
GURUNATHAGOUDA S/O NINGANAGOUDA GOUDAR VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-94] [REFERRED TO]
SATHISH KUMAR A @ SATHISHKUMAR ANAND @ SATHISH KUMAR GUPTA VS. STATE OF KARNATAKA [LAWS(KAR)-2018-9-248] [REFERRED TO]
V JAYA LATHA VS. STATE REP BY INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION [LAWS(APH)-2019-6-11] [REFERRED TO]
D SRINIVASA RAO VS. STATE, REP BY SPECIAL PUBLIC PROSECUTOR, CBI/SPE, HIGH COURT AT HYDERABAD [LAWS(APH)-2017-4-81] [REFERRED TO]
M/S BORG ENERGY PRIVATE LIMITED & 3 ORS. VS. PRL. SECY., HOME DEPT. & 3 ORS. [LAWS(APH)-2017-1-78] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. SMT. SUNITA SANJAY GUJAR [LAWS(BOM)-2016-7-146] [REFERRED TO]
SHOBHA SONBA RAUT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-8-29] [REFERRED TO]
MD. RASHID VS. STATE [LAWS(DLH)-2017-5-342] [REFERRED TO]
ICICI BANK LIMITED VS. KAMINI SHARMA & ANR [LAWS(DLH)-2018-1-579] [REFERRED TO]
GIRWAR SINGH AND ORS. VS. C.B.I. [LAWS(DLH)-2016-4-64] [REFERRED TO]
SUPER CASSETTES INDUSTRIES LTD VS. SHREYA BROADCASTING PVT LTD [LAWS(DLH)-2019-2-271] [REFERRED TO]
SANJAY KUMAR SINGH VS. C B I [LAWS(DLH)-2019-3-251] [REFERRED TO]
JISHU SENGUPTA & OTHERS VS. THE STATE OF WEST BENGAL & ANR. [LAWS(CAL)-2016-11-3] [REFERRED TO]
MOTU ALIAS KESHAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-1-32] [REFERRED TO]
RAJENDRA AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-4-5] [REFERRED TO]
S.M. KATWAL VS. VIRBHADRA SINGH AND ORS. [LAWS(HPH)-2015-5-72] [REFERRED TO]
RAJIV SHARMA AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-63] [REFERRED TO]
NEERAJA SINGH VS. PRASHANT SINGH & OTHERS [LAWS(MPH)-2019-5-76] [REFERRED TO]
SUBHASH KUMAR SOJATIA VS. DEVILAL DHAKAD [LAWS(MPH)-2023-8-142] [REFERRED TO]
SATAR GURUNG VS. STATE OF SIKKIM [LAWS(SIK)-2022-7-9] [REFERRED TO]
HARPAL SINGH @ CHHOTA VS. STATE OF PUNJAB [LAWS(SC)-2016-11-26] [REFERRED TO]
SECRETARY BOARD OF HIGHER SECONDARY EDUCATION VS. R.DEEPA [LAWS(MAD)-2019-3-313] [REFERRED TO]
R SRIDHARAN VS. R SUGANYA [LAWS(MAD)-2018-7-342] [REFERRED TO]
PUNIT TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-172] [REFERRED TO]
HARPAL SINGH BUNDELA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-107] [REFERRED TO]
TRIPTI GOHITE VS. SANTOSH GOHITE [LAWS(MPH)-2017-10-195] [REFERRED TO]
SUSHMA TRIVEDI VS. STATE OF M P THROUGH CHIEF MEDICAL & HEALTH OFFICER [LAWS(MPH)-2017-11-170] [REFERRED TO]
KAMAL PATEL VS. RAM KISHORE DOGNE [LAWS(MPH)-2016-1-37] [REFERRED TO]
SIVAKUMAR VS. THE STATE [LAWS(MAD)-2016-3-316] [REFERRED TO]
SUBRU @ SUBRAMANI VS. STATE, REP.BY THE INSPECTOR OF POLICE, ROYAKOTTAI POLICE STATION, KRISHNAGIRI DISTRICT,NO.370 OF 2014 [LAWS(MAD)-2017-1-187] [REFERRED TO]
RAJKUMAR [A7] IN CRL. A.(MD). NO. 182 OF 2015 VS. THE STATE, REP BY ITS DEPUTY SUPERINTENDENT OF POLICE, CBCID, MADURAI CITY OCU [LAWS(MAD)-2017-1-200] [REFERRED TO]
H. AMINUR RAHMAN VS. THE REGISTRAR, UNIVERSITY OF MADRAS, CHEPAUK, CHENNAI [LAWS(MAD)-2017-11-388] [REFERRED TO]
M/S.BAJAJ AUTO LIMITED VS. M/S.TVS MOTOR COMPANY LIMITED [LAWS(MAD)-2016-3-275] [REFERRED TO]
RUBINETTERIE BRESCIANE BONOMI SPA VS. M/S. LEHRY INSTRUMENTATION & VALVES PVT. LTD. [LAWS(MAD)-2019-11-858] [REFERRED TO]
MUHAMMED YOUSAF VS. STATE OF KERALA [LAWS(KER)-2022-2-116] [REFERRED TO]
LOGANATHAN AND OTHERS VS. STATE REP. BY THE INSPECTOR OF POLICE, J [LAWS(MAD)-2017-3-34] [REFERRED TO]
N.BANU VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-4-27] [REFERRED TO]
CHANDRASEKAR(DIED) AND OTHERS VS. STATE [LAWS(MAD)-2018-6-1665] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRABHAN SUDAM SANAP [LAWS(BOM)-2018-12-95] [REFERRED TO]
VISMAY AMITBHAI SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-388] [REFERRED TO]
KARAN THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-12-171] [REFERRED TO]
M/S. CNN-IBN7 VS. MAULANA MUMTAZ AHMED QUASMI [LAWS(HPH)-2017-8-19] [REFERRED TO]
BASIL KURIAKOSE VS. STATE OF KERALA [LAWS(KER)-2017-1-160] [REFERRED TO]
STATE OF KERALA VS. JAYANANDAN [LAWS(KER)-2016-12-139] [REFERRED TO]
ANIL KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2023-6-35] [REFERRED TO]
B.S. ANAND KUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2017-12-85] [REFERRED TO]
ANOOP KHAN VS. STATE OF KERALA [LAWS(KER)-2019-4-73] [REFERRED TO]
VIKRAM JESUDASEN VS. SURESH KUMAR [LAWS(MAD)-2023-7-75] [REFERRED TO]
SADIQ BASHA VS. STATE BY THE INTELLIGENCE OFFICER [LAWS(MAD)-2022-7-191] [REFERRED TO]
SHAIWALI PALIWAL WIFE OF SHRI SANJAY PALIWAL, CASTE BRAHMIN VS. AXIS BANK LIMITED [LAWS(RAJ)-2017-11-157] [REFERRED TO]
PARAS JAIN AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-6] [REFERRED TO]
MUNESH MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-6-117] [REFERRED TO]
MOHAN LAL AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-5-462] [REFERRED TO]
SURAJ VS. STATE [LAWS(DLH)-2022-12-149] [REFERRED TO]
INDRAPRASTHA GAS LIMITED VS. PAWAN CASTING [LAWS(DLH)-2021-6-36] [REFERRED TO]
G.M. KUMAR VS. KISHAN HEGDE [LAWS(KAR)-2024-4-17] [REFERRED TO]
VARINDER KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2019-2-39] [REFERRED TO]
ARJUN PANDITRAO KHOTKAR VS. KAILASH KUSHANRAO GORANTYAL [LAWS(SC)-2019-7-180] [REFERRED TO]
ARJUN PANDITRAO KHOTKAR VS. KAILASH KUSHANRAO GORANTYAL [LAWS(SC)-2020-7-11] [REFERRED TO]
SURESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-10-124] [REFERRED TO]
GUJARAT ALKALIES AND CHEMICALS LTD. VS. M/S. PRAGATI PROGRESSIVE PVT. LTD. [LAWS(GJH)-2018-10-52] [REFERRED TO]
ABHINANDAN PATEL VS. STATE [LAWS(BOM)-2023-6-1107] [REFERRED TO]
MOHAMMAD AKBAR S/O MOHAMMAD RASHID VS. ASHOK SAHU S/O PURUSHOTTAM SAHU [LAWS(CHH)-2016-5-24] [REFERRED]
KISHIN T. PANJABI VS. SURESH KOTHARI [LAWS(KAR)-2019-10-7] [REFERRED TO]
AUM INTERNATIONAL VS. INDIAN HOTELS COMPANY LTD [LAWS(BOM)-2016-1-187] [REFERRED TO]
FAIM AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-11-8] [REFERRED TO]
S.K. SAINI AND ORS. VS. C.B.I. [LAWS(DLH)-2015-8-226] [REFERRED TO]
JAGDEO SINGH VS. THE STATE AND ORS. [LAWS(DLH)-2015-2-122] [REFERRED TO]
KUNDAN SINGH VS. THE STATE [LAWS(DLH)-2015-11-224] [REFERRED TO]
ICICI BANK LIMITED VS. VINOD [LAWS(DLH)-2018-1-576] [REFERRED TO]
ICICI BANK LTD VS. GAURAV TANDON [LAWS(DLH)-2018-6-31] [REFERRED TO]
CHATTRAPAL SINGH LODHA VS. STATE OF NCT [LAWS(DLH)-2019-8-108] [REFERRED TO]
DEEPTI KAPUR VS. KUNAL JULKA [LAWS(DLH)-2020-6-77] [REFERRED TO]
KISHAN TRIPATHI VS. THE STATE [LAWS(DLH)-2016-2-164] [REFERRED TO]
AMBIKA ROY VS. HONBLE SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY [LAWS(CAL)-2022-4-17] [REFERRED TO]
TIRTHANKAR SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-4-71] [REFERRED TO]
BECHURAM BAG VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-2-65] [REFERRED TO]
RANJAN DAIMARI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(GAU)-2022-9-125] [REFERRED TO]
SONU JANGID VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-7-219] [REFERRED TO]
PREETI JAIN VS. KUNAL JAIN [LAWS(RAJ)-2016-5-54] [REFERRED TO]
SHARADA URS VS. BHARTHI URS RANI AND ORS. [LAWS(KAR)-2015-12-226] [REFERRED TO]
MAKSUD KHAN VS. STATE OF BIHAR [LAWS(PAT)-2023-10-24] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMESH VISHWANATH DARANDALE [LAWS(BOM)-2019-12-1] [REFERRED TO]
RAJESH MAHADEV KUNTE VS. RAHUL RAJEEV GANDHI [LAWS(BOM)-2021-9-196] [REFERRED TO]
SHAIK KHASIM BASHA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-3-61] [REFERRED TO]
MOHET HOJAI VS. NATIONAL INVESTIGATION AGENCY [LAWS(GAU)-2023-8-107] [REFERRED TO]
LALTHANSANGI VS. STATE OF MIZORAM [LAWS(GAU)-2020-5-42] [REFERRED TO]
MOHD. YAHYA FAROOQUI @ FIROZ FAROOQUI VS. STATE OF U.P. [LAWS(ALL)-2021-3-29] [REFERRED TO]
BASANT KUMAR BIHANI VS. STATE UNION OF INDIA [LAWS(ALL)-2024-1-102] [REFERRED TO]
BHUPENDRA @ PRAKASH BHARGAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-4-88] [REFERRED TO]
ICICI BANK LIMITED VS. GAURAV & ANR [LAWS(DLH)-2018-6-73] [REFERRED TO]
BANSHIDHAR CHITS VS. CHANDRA PRAKASH AGGARWAL [LAWS(DLH)-2016-7-229] [REFERRED TO]
PREM CHADNRA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2017-4-172] [REFERRED TO]
PICHHDA JAN KALYAN SAMITI VS. UNION OF INDIA [LAWS(ALL)-2016-9-300] [REFERRED]
NUPUR TALWAR VS. STATE OF U.P. [LAWS(ALL)-2017-10-2] [REFERRED TO]
EKTA SINGH VS. RAJEEV GIRI [LAWS(KAR)-2023-1-1135] [REFERRED TO]
SANTHOSH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-2-515] [REFERRED TO]
SUNIL G. VS. STATE OF KARNATAKA [LAWS(KAR)-2024-3-51] [REFERRED TO]
PRABUDH GARG VS. SPECIAL POLICE ESTABLISHMENT LOKAYUKTA [LAWS(MPH)-2020-1-328] [REFERRED TO]
K. RAMAJAYAM @ APPU VS. THE INSPECTOR OF POLICE, T-4, MADURAVOYAL POLICE STATION, CHENNAI [LAWS(MAD)-2016-1-97] [REFERRED TO]
POOVARASI VS. STATE [LAWS(MAD)-2016-6-242] [REFERRED TO]
JAYARAM VS. STATE OF KARNATAKA [LAWS(KAR)-2021-4-136] [REFERRED TO]
SHELCY VS. WILSON [LAWS(KER)-2022-4-178] [REFERRED TO]
MUTTEVVA SIDDAPPA HIROJI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-300] [REFERRED TO]
NETWORTH STOCK BROKING LIMITED VS. SHANTHALA [LAWS(KAR)-2020-11-352] [REFERRED TO]
STATE VS. REV. FR. VARGHESE THEKKEKARA [LAWS(KER)-2023-1-187] [REFERRED TO]
K.RANGADOSS VS. LYCA PRODUCTIONS [LAWS(MAD)-2020-2-283] [REFERRED TO]
RAVINDER SINGH @ KAKU VS. STATE OF PUNJAB [LAWS(SC)-2022-5-8] [REFERRED TO]
ANCA MARIA NEACSU VS. C B I [LAWS(DLH)-2015-3-489] [REFERRED TO]
SUDHIR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-6-121] [REFERRED TO]
STATE VS. JUNUGARI DEVENDER [LAWS(APH)-2016-9-69] [REFERRED TO]
TMS PRAKASH VS. THE STATE OF ANDHRA PRADESH [LAWS(APH)-2017-3-68] [REFERRED TO]
KHEM PRASAD SAI PAIKRA S/O SIRDHAR SAI PAIKRA VS. STATE OF CHHATTISGARH AND ORS [LAWS(CHH)-2016-4-58] [REFERRED]
DHANANJAY SINGH VS. STATE OF U.P. [LAWS(ALL)-2024-4-60] [REFERRED TO]
PRATAP SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-7-170] [REFERRED TO]
DIPANJALI BORGOHAIN VS. STATE OF ASSAM [LAWS(GAU)-2023-8-82] [REFERRED TO]
SOUMEN KUMAR PAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2023-9-87] [REFERRED TO]
ASHISH NATH VS. STATE OF ASSAM [LAWS(GAU)-2022-8-28] [REFERRED TO]
ARINDAM MUKHERJEE VS. JAGANNATH DAS [LAWS(CAL)-2023-3-76] [REFERRED TO]
BENTWOOD SEATING SYSTEM P LTD VS. AIRPORT AUTHORITY OF INDIA [LAWS(DLH)-2021-8-165] [REFERRED TO]
ICICI BANK LIMITED VS. UMESH RAI [LAWS(DLH)-2018-5-629] [REFERRED TO]
AARTI VS. STATE [LAWS(DLH)-2019-10-51] [REFERRED TO]
MANOJ KUMAR TIWARI VS. MANISH SISODIA [LAWS(DLH)-2020-12-129] [REFERRED TO]
ABHISHEK VERMA VS. C.B.I. [LAWS(DLH)-2017-10-76] [REFERRED TO]
RITU SAIGAL VS. RAKESH SAIGAL [LAWS(P&H)-2022-3-131] [REFERRED TO]
STATE BY KARNATAKA LOKAYUKTA POLICE STATION, BENGALURU VS. M R HIREMATH [LAWS(SC)-2019-5-75] [REFERRED TO]
SUNDAR @ SUNDARRAJAN VS. STATE BY INSPECTOR OF POLICE [LAWS(SC)-2023-3-74] [REFERRED TO]
SUDESH KAUSHIK VS. CBI [LAWS(DLH)-2022-12-146] [REFERRED TO]
RAM KISHAN VS. M/S EMAAR MGF CONSTRUCTIONS PVT. LTD. [LAWS(DLH)-2024-6-5] [REFERRED TO]
THE REGISTRAR GENERAL, HIGH COURT OF KARNATAKA VS. RAMESH A. NAIKA AND OTHER [LAWS(KAR)-2017-9-146] [REFERRED TO]
STATE OF KERALA VS. UNNI [LAWS(KER)-2018-8-232] [REFERRED TO]
JACOB V VARGHESE @ JACOB S/O VADAKKATHU VARGHESE VS. P T JOSEPH @ TOMY S/O THOMAS [LAWS(KER)-2018-6-348] [REFERRED TO]
MOHAMMED ALTAF VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2017-10-111] [REFERRED TO]
VANDANA PARIHAR (VYAS), WIFE OF SHRI KAPIL PARIHAR VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2017-7-93] [REFERRED TO]
NIRANJAN DAWAR VS. SMT.RANJANA BAGHEL [LAWS(MPH)-2017-1-40] [REFERRED TO]
BIMAL SUBBA ALIAS BIJAY SUBBA VS. STATE OF SIKKIM [LAWS(SIK)-2020-6-7] [REFERRED TO]
PRATHAP S/O SHIVARUDREGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-10-250] [REFERRED TO]
C V MANIGANDAN VS. SUB-INSPECTOR OF POLICE [LAWS(MAD)-2018-8-432] [REFERRED TO]
SURESH KUMAR VS. VIKRAM JESUDASEN [LAWS(MAD)-2018-6-1707] [REFERRED TO]
N MAGESH VS. SUGANTHI [LAWS(MAD)-2018-10-389] [REFERRED TO]
P.C. MURUGEASAN VS. S. PRABHAKARAN [LAWS(MAD)-2018-1-443] [REFERRED TO]
MURUGAN VS. STATE [LAWS(MAD)-2019-3-219] [REFERRED TO]
SHABBIR SHEIKH AND OTHERS VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-55] [REFERRED TO]
NEPAL SINGH VS. STATE OF TRIPURA [LAWS(TRIP)-2016-9-28] [REFERRED]
KHAKCHANG JAMATIA VS. STATE OF TRIPURA [LAWS(TRIP)-2022-3-16] [REFERRED TO]
SAMPATHKUMAR (A6) AND OTHERS VS. STATE REEP. BY THE INSPECTOORR OF POLICE. [LAWS(MAD)-2017-1-183] [REFERRED TO]
PRABHU; VIJAY VS. STATE [LAWS(MAD)-2016-8-253] [REFERRED]
KRISHNAN SRIDARAN RAJENDRAN VS. STATE [LAWS(MAD)-2017-12-40] [REFERRED TO]
AKHIL KUMAR AGARWAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-9-46] [REFERRED TO]
SAROJ SEN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-82] [REFERRED TO]
SANTOSH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-4-10] [REFERRED TO]
SUJATA GHOSH VS. STATE OF TRIPURA [LAWS(TRIP)-2022-7-38] [REFERRED TO]
SUMAN DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2023-7-11] [REFERRED TO]
SANJAYSINH RAMRAO CHAVAN VS. DATTATRAY GULABRAO PHALKE [LAWS(SC)-2015-1-38] [REFERRED TO]
SHIV DUTT BAKSHI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2023-3-193] [REFERRED TO]
SHAFHI MOHAMMAD VS. THE STATE OF HIMACHAL PRADESH [LAWS(SC)-2018-1-50] [REFERRED TO]
SONU @ AMAR VS. STATE OF HARYANA [LAWS(SC)-2017-7-10] [REFERRED TO]
GOOGLE INDIA PRIVATE LIMITED VS. VISAKHA INDUSTRIES AND ANOTHER [LAWS(SC)-2019-12-36] [REFERRED TO]
MOHD. ARIF @ ASHFAQ VS. STATE (NCT OF DELHI) [LAWS(SC)-2022-11-4] [REFERRED TO]
STATE OF KARNATAKA VS. T. NASEER [LAWS(SC)-2023-11-13] [REFERRED TO]
STATE OF KERALA VS. SUNIL N.S. @ PULSAR SUNI [LAWS(KER)-2022-1-36] [REFERRED TO]
MURUGESAN VS. ARUMUGHAM [LAWS(MAD)-2017-4-62] [REFERRED TO]
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU, CHENNAI VS. P. BALAKRISHNAN ALIAS KRISHNA ALIAS BALAN ALIAS RAJAN PERIASWAMY MARIA PILLAI AND OTHERS [LAWS(KAR)-2017-2-99] [REFERRED TO]
JISAL RASAK VS. STATE OF KERALA [LAWS(KER)-2019-9-187] [REFERRED TO]
YENGKHOM SURCHANDRA SINGH VS. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY [LAWS(MANIP)-2021-6-2] [REFERRED TO]
JATINDER PAL SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2022-1-116] [REFERRED TO]
MOHD ZAKIR @ MOHD ZAHIR VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2020-2-118] [REFERRED TO]
VINOD PURI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-163] [REFERRED]
MAHAVEER PRASAD S/O SHRI BALDEV PRASAD VS. THE STATE OF RAJASTHAN, [LAWS(RAJ)-2017-10-150] [REFERRED TO]
AJEET SINGH S/O. ROOP SINGH VS. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR [LAWS(RAJ)-2017-7-101] [REFERRED TO]
KAILASH DHAKAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-8-31] [REFERRED TO]
THE STATE OF TRIPURA VS. DIPANKAR MAJUMDER AND ORS. [LAWS(TRIP)-2015-12-1] [REFERRED TO]
M.MANUNEETHI CHOLAN VS. STATE [LAWS(MAD)-2016-8-79] [REFERRED TO]
BAJAJ AUTO LIMITED VS. TVS MOTOR COMPANY LIMITED [LAWS(MAD)-2016-3-227] [REFERRED TO]
M C SHIMLA VS. MATHU RAM AND ANOTHER [LAWS(HPH)-2017-4-109] [REFERRED TO]
GENERAL MANAGER, NHPC VS. KIRAN REKHA SOOD [LAWS(HPH)-2017-6-31] [REFERRED TO]
HEMCHANDBHAI LALJIBHAI BHABHOR VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-371] [REFERRED TO]
ASHWINBHAI KAMSUBHAI RATHOD VS. BHAILALBHAI KALUBHAI PANDAV [LAWS(GJH)-2020-5-307] [REFERRED TO]
RAJARAM BADOLE VS. SPECIAL POLICE ESTABLISHMENT, LOKAYUKT [LAWS(MPH)-2018-1-145] [REFERRED TO]
RUPDHAR PUDO VS. BHOJRAJ NAG & ORS [LAWS(CHH)-2017-12-5] [REFERRED TO]
VARUN VS. STATE OF U. P. [LAWS(ALL)-2022-10-64] [REFERRED TO]
SAHARA BEGUM VS. UNION OF INDIA AND 3 ORS. [LAWS(GAU)-2018-1-140] [REFERRED TO]
BONANZA PORTFOLIO LTD. VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2015-1-37] [REFERRED TO]
ICICI BANK LIMITED VS. SURBHI GUPTA [LAWS(DLH)-2018-1-584] [REFERRED TO]
STATE VS. JAIDEEP & ORS [LAWS(DLH)-2018-12-352] [REFERRED TO]
ICICI BANK LIMITED VS. SHYAM SUNDER SHARMA [LAWS(DLH)-2018-5-628] [REFERRED TO]
HDFC BANK LTD VS. SUHRIT SERVICES PVT LTD & ANR [LAWS(DLH)-2018-4-33] [REFERRED TO]
KISHAN LAL CHADHA VS. KAMINI SARIN [LAWS(CAL)-2019-11-27] [REFERRED TO]
ARVIND S/O ABHILASH SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-45] [REFERRED TO]
SALMAN SALIM KHAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-12-63] [REFERRED TO]
UDAY PADMAKAR SIRSAT VS. RUPALI UDAY SIRSAT @ MISS. RUPALI JAYPRAKASH TARGE [LAWS(BOM)-2023-3-90] [REFERRED TO]
SHARAT BABU DIGUMARTI VS. STATE, GOVT. OF NCT OF DELHI [LAWS(DLH)-2015-8-200] [REFERRED TO]
GIRWAR SINGH AND ORS VS. C B I [LAWS(DLH)-2015-4-550] [REFERRED]
HARISH VS. STATE OF DELHI [LAWS(DLH)-2015-7-153] [REFERRED TO]
SANJAY SHARMA VS. STATE [LAWS(DLH)-2015-1-83] [REFERRED TO]
LOGANATHAN VS. STATE [LAWS(MAD)-2016-12-165] [REFERRED TO]
PUNNIVATHI AND ORS. VS. THE INSPECTOR OF POLICE, MOOLANUR POLICE STATION, THIRUPUR AND ORS. [LAWS(MAD)-2016-3-128] [REFERRED TO]
SATYAKI PAUL CHOWDHURY VS. MOUMITA ROY [LAWS(TRIP)-2016-5-4] [REFERRED TO]
RAM KISHAN FAUJI VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-2-193] [REFERRED TO]
AMAR SINGH VS. SATYA PRAKASH & ANR [LAWS(RAJ)-2015-10-170] [REFERRED]
WIRE THROUGH ITS EDITOR VS. AMITA SINGH [LAWS(DLH)-2023-3-77] [REFERRED TO]
BRIJENDRA PRATAP SINGH VS. PANDIT MUKESH MAYAK [LAWS(MPH)-2016-1-46] [REFERRED TO]
VINAYAK SITARAM BARJE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-6-71] [REFERRED TO]
ANANTA DEBNATH VS. STATE OF ASSAM [LAWS(GAU)-2023-8-57] [REFERRED TO]
RAJ KUMARR YADAV @ MANJIT JEE VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-8-109] [REFERRED TO]
KHUSBOO KUMARI VS. STATE OF BIHAR [LAWS(PAT)-2023-10-23] [REFERRED TO]
PURNESH ISHVARBHAI MODI VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-10] [REFERRED TO]
PRADEEP, S/O KRISHNAN VS. STATE OF KERALA REP BY PUBLIC PROSECUTOR [LAWS(KER)-2016-9-74] [REFERRED]
KALIDAS @ JAYESH @ KALIYO RAMSANG KOLI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-137] [REFERRED]
SEJAL BASAVRAJ TALLOLI VS. STATE OF GUJARAT [LAWS(GJH)-2018-1-397] [REFERRED TO]
KACHARU RAM VS. THAN SINGH [LAWS(CHH)-2016-9-11] [REFERRED]
GEETA RAKESH VS. STATE OF U.P. [LAWS(ALL)-2023-1-21] [REFERRED TO]
RAMDHARI VS. STATE OF U.P. [LAWS(ALL)-2019-1-263] [REFERRED TO]
RAHUL VERMA VS. STATE [LAWS(ALL)-2019-9-399] [REFERRED TO]
REKHA SHARMA AND ORS. VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2015-3-311] [REFERRED TO]
BALASAHEB GURLING TODKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-6-6] [REFERRED TO]
SANJAY KUMAR SINGH VS. CBI [LAWS(DLH)-2019-3-350] [REFERRED TO]
STATE VS. MUKESH KUMAR SINGH & ANR [LAWS(DLH)-2018-4-8] [REFERRED TO]
ICICI BANK LIMITED VS. VIJAY LAXMI JOSHI [LAWS(DLH)-2018-5-626] [REFERRED TO]
XACT STUDIO INTERNATIONAL VS. LIWONA SP Z O O [LAWS(DLH)-2018-6-19] [REFERRED TO]
JOGINDER @ MINTU VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2018-10-395] [REFERRED TO]
SAYYAD SHAKIL SALAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-6-109] [REFERRED TO]
VED PRAKASH AHUJA VS. ROMA PRAKASH AHUJA [LAWS(BOM)-2023-6-1222] [REFERRED TO]
CHEKURI RAJA RAO VS. STATE OF A.P. [LAWS(APH)-2022-11-71] [REFERRED TO]
SRI.K.RAJA GOPAL REDDY VS. K.SREENIVASA REDDY AND FOUR OTHERS [LAWS(APH)-2017-10-4] [REFERRED TO]
SANTHOSHKUMAR AND ORS. VS. STATE [LAWS(MAD)-2020-12-557] [REFERRED TO]
AMANPREET KAUR VS. KANWALVIR SINGH KANG [LAWS(P&H)-2021-2-61] [REFERRED TO]
V. RAJARAM VS. STATE REPRESENTED BY INSPECTOR OF POLICE [LAWS(SC)-2019-11-89] [REFERRED TO]
MANISH TANDON VS. ANKITA BHUTAM [LAWS(P&H)-2017-5-57] [REFERRED TO]
RAJESH BHARDWAJ VS. STATE OF BIHAR [LAWS(PAT)-2017-3-135] [REFERRED TO]
VIRENDER PARTAP NEGI VS. UNION OF INDIA & ANR [LAWS(HPH)-2019-1-14] [REFERRED TO]
DHRUBEN GURALDAS BALANI VS. STATE OF GUJARAT [LAWS(GJH)-2022-1-1029] [REFERRED TO]
BHUPESH @ RINKU S/O VITTHALRAO TICHKULE VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFIC [LAWS(BOM)-2018-6-9] [REFERRED TO]
TARUN JIT TEJPAL VS. STATE OF GOA [LAWS(BOM)-2017-12-230] [REFERRED TO]
YOGESH ARUN WAKURE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-136] [REFERRED TO]
MD. SARFARAZ ALAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-10-52] [REFERRED TO]
ITC LIMITED VS. NESTLE INDIA LIMITED [LAWS(MAD)-2020-6-423] [REFERRED TO]
KSHETRIMAYUM BIREN SINGH VS. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY [LAWS(MANIP)-2021-6-3] [REFERRED TO]
KISHAN YADAV VS. STATE (NCT OF DELHI) [LAWS(DLH)-2022-11-220] [REFERRED TO]
RUNEET GULATHI VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2019-9-174] [REFERRED TO]
ADITTYA KUMAR VS. STATE [LAWS(RAJ)-2022-5-200] [REFERRED TO]
NIMBA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-3-145] [REFERRED TO]
SAKEER HUSSAIN VS. STATE OF KERALA [LAWS(KER)-2018-7-477] [REFERRED TO]
R.S. RAJA KANNAPPAN VS. K.R. PERIAKARUPPAN AND ORS. [LAWS(MAD)-2015-10-147] [REFERRED TO]
RAM MANDAL; UTTAM MANDAL; UJJAL MANDAL VS. STATE [LAWS(MAD)-2016-8-274] [REFERRED]
PRABHU VS. STATE REP. BY THE INSPECTOR OF POLICE, J.J. NAGAR POLICE STATION, CHENNAI [LAWS(MAD)-2016-8-316] [REFERRED TO]
DINESH SHETTY VS. STATE OF KARNATAKA [LAWS(KAR)-2018-7-482] [REFERRED TO]
SHRI RAJARAM GIRI NAIK VS. STATE OF GOA [LAWS(BOM)-2016-6-104] [REFERRED TO]
PRAMOD PAPPU SUMERSINGH ROY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-260] [REFERRED TO]
PRAKASH RAO S/O D. POLYA VS. MOHANLAL MARKAM S/O BHIKHRAI MARKAM [LAWS(CHH)-2016-10-4] [REFERRED TO]
ANIL TUTEJA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-10-13] [REFERRED TO]
HOSAMANERA PRAKASH AND ORS. VS. STATE OF KARNATAKA [LAWS(KAR)-2015-2-260] [REFERRED TO]
OM PRAKASH @ GUDDU VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2023-4-58] [REFERRED TO]
BHUWAN @ SONU VS. STATE OF U P [LAWS(ALL)-2018-5-15] [REFERRED TO]
AMRISH @ BABU AND ANR VS. STATE OF U.P. [LAWS(ALL)-2018-7-198] [REFERRED TO]
PUNEET PRAKASH VS. SURESH KUMAR SINGHAL & ANR [LAWS(DLH)-2018-7-336] [REFERRED TO]
ICICI BANK LIMITED VS. NIHARIKA CHHABRA [LAWS(DLH)-2018-5-627] [REFERRED TO]
ARUN KUMAR VS. STATE [LAWS(DLH)-2018-3-259] [REFERRED TO]
ELI LILLY AND COMPANY AND ANR. VS. MAIDEN PHARMACEUTICALS LIMITED [LAWS(DLH)-2016-11-88] [REFERRED TO]
MINATI HALDER VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-2-47] [REFERRED TO]
YOGESH VS. STATE OF HARYANA [LAWS(P&H)-2021-2-21] [REFERRED TO]
SIJU KURIAN VS. STATE OF KARNATAKA [LAWS(SC)-2023-4-45] [REFERRED TO]
BHARTI AIRTEL LIMITED VS. A.S. RAGHAVENDRA [LAWS(SC)-2024-4-40] [REFERRED TO]