UNION OF INDIA (UOI) Vs. FACULTY ASSOCIATION OF AIIMS

LAWS(SC)-2014-1-114

SUPREME COURT OF INDIA

Decided on January 16,2014

UNION OF INDIA (UOI) Appellant

VERSUS

Faculty Association Of Aiims Respondents

Cited Judgements :-

JAYANT KUMAR BARIK VS. DEEPANJALI BARIK [LAWS(CHH)-2015-8-48] [REFERRED]

JUDGEMENT

- (1.)Permission to file Review Petition is granted.
(2.)Application of oral hearing is allowed.
(3.)Heard Shri L.N. Rao, learned Additional Solicitor General.

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