Cited Judgements :-

ANJANI KUMAR VS. PRIYA DEVI @ SONI WIFE OF ANJANI KUMAR [LAWS(PAT)-2019-7-251] [REFERRED TO]
KAVITA LAKHERA VS. NIRMAL LAKHERA [LAWS(MPH)-2022-11-48] [REFERRED TO]
DIVYA RAMESH VS. N.S. KIRAN SHESHADRI K. NITTUR [LAWS(KAR)-2017-2-178] [REFERRED TO]
VIDYA MUNDEKKAT VS. AKHILESH JAYARAM [LAWS(KER)-2022-12-43] [REFERRED TO]
S.MADHUSUDHANA RAO VS. N.J.PRASANTHI [LAWS(APH)-2021-11-18] [REFERRED TO]
SHITALBEN VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-466] [REFERRED TO]
BHASKAR SINGHA VS. MONIKA [LAWS(DLH)-2021-9-143] [REFERRED TO]
RAINPREET KAUR VS. KULBIR CHHABRA [LAWS(CHH)-2023-10-39] [REFERRED TO]
SAYED NAVID AKRAM VS. NAJIYA W/O. SAYED NAVID AKRAM [LAWS(BOM)-2018-2-92] [REFERRED TO]
DHIRENDRA KUMAR UPADHYAY VS. JUHI UPADHYAY AND ORS. [LAWS(JHAR)-2015-10-33] [REFERRED TO]
SUBHAM ROY CHOUDHURY VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-2-46] [REFERRED TO]
KUMPAL JAGDISHBHAI MADRASI VS. STATE OF GUJARAT [LAWS(GJH)-2024-3-46] [REFERRED TO]
SANDEEP TRIPATHI VS. STATE OF U. P. [LAWS(ALL)-2021-2-140] [REFERRED TO]
ASWANI KUMAR VS. SHALU SHARMA [LAWS(HPH)-2021-4-2] [REFERRED TO]
KHUSBOO SINGHANIA VS. PRAVEEN SINGHANIA [LAWS(CAL)-2022-12-48] [REFERRED TO]
MOOL CHANDRA VS. STATE OF U.P [LAWS(ALL)-2021-2-13] [REFERRED TO]
CHEPURI HANUMANTHA RAO VS. CHEPURI UMA BALA, HYDERABAD [LAWS(APH)-2017-2-33] [REFERRED TO]
REEMA SALKAN VS. SUMER SINGH SALKAN [LAWS(DLH)-2018-5-567] [REFERRED TO]
SAU. KALPNA W/O PANKAJ ROZATKAR VS. PANKAJ S/O SUPADU ROZATKAR [LAWS(BOM)-2017-12-350] [REFERRED TO]
YOGESHWARI NILESH JOSHI D/O. JAYPRAKASH DAVE VS. NILESH NATWARLAL JOSHI [LAWS(GJH)-2016-6-142] [REFERRED TO]
NIRUPA @ RITU AVINASH VYAS VS. AVINASH MUKUNDRAI VYAS & 1 ORS [LAWS(GJH)-2016-9-98] [REFERRED]
HARJASPREET SINGH VS. JASDEEP KAUR [LAWS(DLH)-2020-11-132] [REFERRED TO]
AARTI SHARMA VS. KUNAL BHAGI [LAWS(DLH)-2021-9-144] [REFERRED TO]
NITIN SHARMA VS. SUNITA SHARMA [LAWS(DLH)-2021-2-18] [REFERRED TO]
ULLAS KAPOOR VS. SHRUTI KAPOOR AND ORS. [LAWS(P&H)-2015-8-85] [REFERRED TO]
MOHD NASEEM VS. JAINAV FATIMA & OTHER [LAWS(MPH)-2019-5-61] [REFERRED TO]
NIVEDITA JAIN VS. SANDEEP JAIN [LAWS(MPH)-2018-3-90] [REFERRED TO]
PREETI NAGAR VS. STATE [LAWS(DLH)-2018-4-44] [REFERRED TO]
KAUSHIK GHOSH VS. SHATARUPA GHOSH @ SHATARUPA BRAHMA [LAWS(CAL)-2021-10-44] [REFERRED TO]
ARSHIYA RIZVI VS. STATE OF U.P. [LAWS(ALL)-2022-5-10] [REFERRED TO]
AKHILESH KUMAR JAGATRAMKA VS. GANESH KUMAR JAGATRAMKA [LAWS(CHH)-2018-5-48] [REFERRED TO]
MAHESHBHAI VAMANBHAI BAVISKAR VS. STATE OF GUJARAT AND ANOTHER [LAWS(GJH)-2016-10-36] [REFERRED TO]
ALPESH RAMESHBHAI THAKKAR VS. JULIEBEN DHIRENDRABHAI RUPAREL [LAWS(GJH)-2016-7-46] [REFERRED TO]
SARWAN KUMAR SHARMA VS. RANJANA SHARMA @ RANJANA RANI [LAWS(DLH)-2020-2-114] [REFERRED TO]
TARUN PAWAR VS. PUSHPA PAWAR [LAWS(DLH)-2021-8-157] [REFERRED TO]
NITA SRIVASTAVA WIFE OF PRAKASH KUMAR, DAUGHTER OF N K SRIVASTAVA VS. PRAKASH KUMAR SON OF C D PRASAD [LAWS(JHAR)-2020-2-136] [REFERRED TO]
SONATA PARASHAR VS. TUSHAR GOYAL [LAWS(DLH)-2022-9-27] [REFERRED TO]
SHILPI LENKA VS. SUSANTA KUMAR LENKA [LAWS(CAL)-2023-1-46] [REFERRED TO]
ARINDAM MAJUMDER VS. TANIYA MAJUMDER NEE DAS [LAWS(CAL)-2022-4-113] [REFERRED TO]
ANKUR GUPTA VS. STATE OF U. P. [LAWS(ALL)-2021-3-41] [REFERRED TO]
NARENDRABHAI LAXMANDAS RIJVANI VS. TINABEN @ DIVYABEN D/O. CHANDRAKANT V. LONGANI AND OTHERS [LAWS(GJH)-2016-10-35] [REFERRED TO]
SHITALBEN D/O GORDHANBHAI SUTARIA VS. STATE OF GUJARAT [LAWS(GJH)-2020-2-392] [REFERRED TO]
AJAY MITTAL VS. SONU GOYAL [LAWS(RAJ)-2019-8-286] [REFERRED TO]
PRIYA MISHRA VS. RAM BINOD JHA [LAWS(JHAR)-2023-8-17] [REFERRED TO]
ATUL CHOURE VS. SMT. APARNA CHOURE & ANOTHER [LAWS(MPH)-2018-7-476] [REFERRED TO]
VIDYA MUNDEKKAT VS. AKHILESH JAYARAM [LAWS(KER)-2022-12-48] [REFERRED TO]
SURESH VS. SHAILAJA AND ORS. [LAWS(KAR)-2015-2-413] [REFERRED TO]
SHABANA KHAN VS. SHABAB KHAN [LAWS(MPH)-2019-5-62] [REFERRED TO]
RAJESH GOUR VS. RUPESH GOUR [LAWS(MPH)-2019-5-89] [REFERRED TO]
SANJEEV MALHOTRA VS. KUSHARGRA MALHOTRA (MINOR) [LAWS(P&H)-2019-8-134] [REFERRED TO]
RAJNESH VS. NEHA [LAWS(SC)-2020-11-5] [REFERRED TO]
GUNJAN VS. GAURAV KUMAR BHATIA [LAWS(P&H)-2015-5-101] [REFERRED TO]
ALIYA BEGUM VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-6] [REFERRED TO]
AHMAD SHEIKH VS. ASMA KHATOON [LAWS(JHAR)-2015-3-77] [REFERRED TO]
RAHUL TIWARI VS. D. SHRUTI [LAWS(CHH)-2021-4-16] [REFERRED TO]
PREETI VS. STATE OF U.P. [LAWS(ALL)-2024-3-57] [REFERRED TO]
N. M. SREEKUMAR VS. S SREELAKSHMI [LAWS(KER)-2023-7-128] [REFERRED TO]
KISHORE KUMAR VS. K. SHAMALA [LAWS(KAR)-2022-3-32] [REFERRED TO]
HARISH KUMAR ALIAS HARISH BAKSHI VS. GEETANJLI SHARMA [LAWS(P&H)-2022-5-325] [REFERRED TO]
VEJENDLA SUGUNAMMA VS. VEJENDLA IRMEIAH [LAWS(APH)-2021-4-60] [REFERRED TO]
AMAR KANT JHA VS. KARUNA DEVI [LAWS(JHAR)-2022-7-66] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-1-136] [REFERRED TO]
SANDEEP WALIA VS. MONIKA UPPAL [LAWS(DLH)-2022-7-150] [REFERRED TO]
NITIN GROVER VS. KARTIKA GROVER [LAWS(DLH)-2024-7-13] [REFERRED TO]
SATYAKI SEN VS. STATE OF WEST BENGAL [LAWS(CAL)-2018-11-76] [REFERRED TO]
PARTHA SARATHI BANERJEE VS. KASTURI BASU [LAWS(CAL)-2023-6-129] [REFERRED TO]
RAJENDRA SINGH S/O NEM SINGH BY CASTE RAJPUT, RESIDENT OF B VS. SMT. SNEHLATA W/O RAJENDRA SINGH RAJPUT, D/O SHRI HARI SINGH RAJPUT RESIDENT OF GALI NO.1, MOHAN COLONY, BANSWARA [LAWS(RAJ)-2016-9-234] [REFERRED TO]
JYOTI RAJ VS. STATE OF BIHAR [LAWS(PAT)-2023-12-47] [REFERRED TO]
KIRAN JYOT MAINI VS. ANISH PRAMOD PATEL [LAWS(SC)-2024-7-71] [REFERRED TO]
AMIT DHIMAN VS. BOSKI DHIMAN [LAWS(DLH)-2020-11-175] [REFERRED TO]
SUDHIR GUPTA VS. MANISHA KUMARI [LAWS(DLH)-2021-6-82] [REFERRED TO]
POOJA VS. SANJAY CHOPRA [LAWS(DLH)-2021-2-121] [REFERRED TO]