Referred Judgements :-

BRITISH ELECTRICAL VS. PATLEY PRESSINGS [REFERRED TO]
HARVEY VS. PRATT [REFERRED TO]
BUSHWALL VS. VORTEX [REFERRED TO]
'NAVIERA AMAZONICA PERUANA S.A. VS. COMPANIA INTERNACIONAL DE SEGUROS DEL PERU [REFERRED TO]
BLACK CLAWSON INTERNATIONAL LTD. V. PAPIERWERKE WALDHOF -ASCHAFFENBURG A.G. [REFERRED TO]
LORD BRANDON AND LORD DIPLOCK IN ABIDIN VS. DAVER [REFERRED TO]
SHASHOUA V. SHARMA [REFERRED TO]
UNION OF INDIA V/S MCDONNEL [REFERRED TO]
BRAES OF DOUNE WIND FARM (SCOTLAND) LIMITED VS. ALFRED MCALPINE BUSINESS SERVICES LIMITED [REFERRED TO]
WOBBEN PROPERTIES GMBH VS. ENERCON (INDIA) LTD. [REFERRED TO]
KOLLIPARA SRIRAMULU DEAD VS. T ASWATHA NARAYANA DEAD [REFERRED TO]
RUKMANIBAI GUPTA VS. COLLECTOR JABALPUR [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. WESTERN COMPANY OF NORTH AMERICA [REFERRED TO]
J K JAIN VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
M M T C LIMITED VS. STERLITE INDUSTRIES INDIA LIMITED [REFERRED TO]
MODI ENTERTAINMENT NETWORK VS. W S G CRICKET PTE LIMITED [REFERRED TO]
DHODHA HOUSE VS. S K MAINGI [REFERRED TO]
SHAIN SATELLITE PUBLIC CO LTD VS. JAIN STUDIOS LTD [REFERRED TO]
JAGDISH CHANDER VS. RAMESH CHANDER [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BOGHARA POLYFAB PVT LTD [REFERRED TO]
VISA INTERNATIONAL LTD VS. CONTINENTAL RESOURCES USA LTD [REFERRED TO]
NANDAN BIOMATRIX LTD VS. D 1 OILS LTD [REFERRED TO]
GRASIM INDUSTRIES LTD VS. AGARWAL STEEL [REFERRED TO]
DOZCO INDIA P LTD VS. DOOSAN INFRACORE CO LTD [REFERRED TO]
VIDEOCON INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
YOGRAJ INFRASTRUCTURE LTD VS. SSANG YONG ENGINEERING AND CONSTRUCTION CO LTD [REFERRED TO]
REVA ELECTRIC CAR COMPANY PVT LTD VS. GREEN MOBIL [REFERRED TO]
BHARAT ALUMINIUM CO VS. KAISER ALUMINIUM TECHNICAL SERVICE [REFERRED TO]
CHLORO CONTROLS (I) P. LTD VS. SEVERN TRENT WATER PURIFICATION INC [REFERRED TO]
M/S TODAY HOMES & INFRASTRUCTURE PVT. LTD VS. LUDHIANA IMPROVEMENT TRUST [REFERRED TO]

Cited Judgements :-

CHANDRAKANT P. SANGHVI & ORS. VS. ANILKUMAR PHOOLCHAND SANGHVI & ORS. [LAWS(BOM)-2015-12-200] [REFERRED TO]
DLF POWER LTD VS. MANGALORE REFINERY & PETROCHEMICALS LIMITED [LAWS(BOM)-2016-7-65] [REFERRED TO]
M3NERGY SDN BHD VS. HINDUSTAN PETROLEUM CORPORATION LTD & ANR [LAWS(BOM)-2019-1-189] [REFERRED TO]
ANIKET SA INVESTMENTS LLC VS. JANAPRIYA ENGINEERS SYNDICATE PVT. LTD. [LAWS(BOM)-2019-10-187] [REFERRED TO]
GMR ENERGY LIMITED VS. DOOSAN POWER SYSTEMS INDIA PRIVATE LIMITED & ORS. [LAWS(DLH)-2017-11-440] [REFERRED TO]
ANAND P NAIR VS. SURABHI LIVING HERITAGE PVT LTD [LAWS(BOM)-2014-9-240] [REFERRED TO]
MR. SURISTH TIWARY VS. MR. PURUSHOTTAM KUMAR CHAUBEY [LAWS(ALL)-2017-8-182] [REFERRED TO]
SAMSUNG INDIA ELECTRONICS PVT. LTD. VS. ENN ENN CORP LIMITED [LAWS(DLH)-2023-7-79] [REFERRED TO]
KEI-RSOS PETROLIUM & ENERGY PVT. LTD VS. R.A.K. CERAMICS (I) PVT. LTD. [LAWS(APH)-2021-10-8] [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. CHATTERJEE PETROCHEM (MAURITIUS) CO. [LAWS(CAL)-2017-9-6] [REFERRED TO]
R.P. INFOSYSTEMS PRIVATE LIMITED VS. REDINGTON (INDIA) LIMITED [LAWS(CAL)-2023-11-14] [REFERRED TO]
BGM & M-RPL-JMCT (JV) VS. EASTERN COALFIELDS LIMITED [LAWS(CAL)-2024-1-117] [REFERRED TO]
BINA MODI VS. LALIT MODI [LAWS(DLH)-2020-3-10] [REFERRED TO]
MAHINDRA SUSTEN PRIVATE LIMITED VS. NHPC LIMITED [LAWS(DLH)-2021-2-98] [REFERRED TO]
GARWARE WALL ROPES LTD VS. COASTAL MARINE CONSTRUCTIONS & ENGINEERING LTD [LAWS(SC)-2019-4-51] [REFERRED TO]
INDUS MOBILE DISTRIBUTION PRIVATE LIMITED VS. DATAWIND INNOVATIONS PRIVATE LIMITED [LAWS(SC)-2017-4-31] [REFERRED TO]
PASL WIND SOLUTIONS PRIVATE LIMITED VS. GE POWER CONVERSION INDIA PRIVATE LIMITED [LAWS(SC)-2021-4-26] [REFERRED TO]
SASAN POWER LIMITED VS. NORTH AMERICAN COAL CORPORATION INDIA PVT. LTD. [LAWS(MPH)-2015-9-147] [REFERRED TO]
ANSAL PROPERTIES AND INFRASTRUCTURE LIMITED VS. SMT. JHAMRU W/O LATE SHRI CHANDARAM [LAWS(RAJ)-2016-10-72] [REFERRED TO]
MANISH VYAS SON OF LATE SHRI GOVERDHAN DAS VS. DR. SOHAN LAL SIHAG, R/O SIHAG HOSPITAL, 2A17, GAGAN PATH, JAWAHAR NAGAR, SRIGANGANAGAR (RAJ.) PRESENTLY RESIDING AT 603, D [LAWS(RAJ)-2016-10-129] [REFERRED TO]
PROJECT ENGINEERING CORPORATION LIMITED VS. DOSHION PRIVATE LTD [LAWS(KER)-2020-3-614] [REFERRED TO]
HARMONY INNOVATION SHIPPING LTD VS. GUPTA COAL INDIA LTD [LAWS(SC)-2015-3-9] [REFERRED TO]
JAINA MARKETING & ASSOCIATES VS. DEPARTMENT OF WOMEN & CHILD DEVELOPMENT [LAWS(BOM)-2018-12-32] [REFERRED TO]
SUPINDER KOUR VS. MDN EDIFY EDUCATION PVT. LTD. [LAWS(J&K)-2021-8-71] [REFERRED TO]
BIG CHARTER PRIVATE LIMITED VS. EZEN AVIATION PTY. LTD. [LAWS(DLH)-2020-10-12] [REFERRED TO]
ROYAL ORCHID HOTELS LIMITED VS. ROCK REALITY PRIVATE LIMITED [LAWS(KAR)-2020-10-275] [REFERRED TO]
GALATEA LTD VS. SHREE KRISHNA EXPORTS [LAWS(GJH)-2021-12-55] [REFERRED TO]
VIDYA DROLIA AND OTHERS VS. DURGA TRADING CORPORATION [LAWS(SC)-2020-12-37] [REFERRED TO]
BABANRAO RAJARAM PUND VS. SAMARTH BUILDERS AND DEVELOPERS [LAWS(SC)-2022-9-24] [REFERRED TO]
ANILKUMAR PHOOLCHAND SANGHVI AND ORS. VS. CHANDRAKANT P. SANGHVI AND ORS. [LAWS(BOM)-2015-12-94] [REFERRED TO]
M/S. VALUE ADVISORY SERVICES VS. M/S. ZTE CORPORATION [LAWS(DLH)-2017-7-139] [REFERRED TO]
SIFANDROS CARRIER LTD VS. LMJ INTERNATIONAL LTD [LAWS(CAL)-2018-10-13] [REFERRED TO]
GOVERNMENT OF WEST BENGAL AND ORS. VS. CHATTERJEE PETROCHEM [LAWS(CAL)-2020-1-148] [REFERRED TO]
UNIQUE OPTICAL FIBER AND TELECOM SERVICES PRIVATE LIMITED VS. TELECOMMUNICATIONAS CONSULTANCY INDIA LIMITED [LAWS(GJH)-2018-2-157] [REFERRED TO]
PRIYA MALAY SHETH VS. VLCC HEALTH CARE LTD [LAWS(BOM)-2022-6-11] [REFERRED TO]
U.P.RAJYA BHANDARAN NIGAM LTD VS. U.P.PURVA SAINIK KALYAN NIGAM LTD [LAWS(ALL)-2024-8-3] [REFERRED TO]
VOLTAS LIMITED VS. M.P. ENTERTAINMENT & DEVELOPERS PVT. LTD. [LAWS(BOM)-2016-9-33] [REFERRED TO]
ANIKET SA INVESTMENTS LLC VS. JANAPRIYA ENGINEERS SYNDICATE PRIVATE LIMITED [LAWS(BOM)-2021-1-132] [REFERRED TO]
M/S. REEN CORPORATION VS. M/S. LEIGHTON WELSPUN CONTRACTORS PVT. LTD. [LAWS(J&K)-2016-3-74] [REFERRED TO]
BHARTI TELE-VENTURES LTD & ORS VS. DSS ENTERPRISES PVT LTD & ORS [LAWS(DLH)-2018-7-53] [REFERRED TO]
STERLITE TECHNOLOGIES LIMITED VS. ASTER PRIVATE LIMITED [LAWS(TLNG)-2020-1-180] [REFERRED TO]
SHRI PASHUPATI GAUSHALA VS. STATE GOVERNMENT OF RAJASTHAN [LAWS(RAJ)-2017-5-159] [REFERRED TO]
U.N. AUTOMOBILES PVT. LTD. AND ORS. VS. BANK OF BARODA [LAWS(RAJ)-2015-11-19] [REFERRED TO]
RELIANCE INDUSTRIES LTD VS. NILU RAI [LAWS(PAT)-2016-4-129] [REFERRED TO]
VISHVENDRA SINGH VS. GODAVARI SHILP KALA HOSPITALITY PRIVATE LIMITED [LAWS(RAJ)-2019-7-104] [REFERRED TO]
SURYODAY CONSTRUCTION COMPANY PRIVATE LTD. VS. ARVIND PAREEK, S/O LATE SHRI NARAYAN PAREEK [LAWS(RAJ)-2017-4-160] [REFERRED TO]
VIJAY KUMAR DATA(HUF) & ANOTHER VS. SHRI BABU LAL DATA & ANOTHER [LAWS(RAJ)-2016-8-168] [REFERRED TO]
RAVI RANJAN DEVELOPERS PRIVATE LIMITED VS. ADITYA KUMAR CHATTERJEE [LAWS(SC)-2022-3-129] [REFERRED TO]
ROGER SHASHOUA & OTHERS VS. MUKESH SHARMA & OTHERS [LAWS(SC)-2017-7-1] [REFERRED TO]
ABHIBUS SERVICES INDIA PVT. LIMITED, HYDERABAD VS. PALLAVAN TRANSPORT CONSULTANCIES SERVICES LTD. [LAWS(MAD)-2022-2-265] [REFERRED TO]
COBRA CIPL VS. CHIEF PROJECT MANAGER [LAWS(MPH)-2019-2-183] [REFERRED TO]
BALASORE ALLOYS LIMITED VS. MEDIMA LLC [LAWS(CAL)-2020-8-4] [REFERRED TO]
KAYAL CONSTRUCTION VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-11-41] [REFERRED TO]
LMJ INTERNATIONAL LIMITED VS. SWISS SINGAPORE OVERSEAS ENTERPRISES PTE. LIMITED [LAWS(CAL)-2015-3-69] [REFERRED TO]
BALANCEHERO INDIA PRIVATE LIMITED VS. ARTHIMPACT FINSERVE PRIVATE LIMITE [LAWS(DLH)-2021-3-148] [REFERRED TO]
GUJARAT JHM HOTELS LTD. VS. RAJASTHALI RESORTS AND STUDIOS LIMITED [LAWS(DLH)-2023-1-210] [REFERRED TO]
STERLITE TECHNOLOGIES LTD VS. ASTER (P) LTD, [LAWS(TLNG)-2020-2-188] [REFERRED TO]
MR. MUKESH SHARMA VS. MR. ROGER SHASHOUA & ORS. [LAWS(DLH)-2016-6-35] [REFERRED TO]
ROHM AND HAAS ELECTRONIC MATERIALS HOLDING UK LIMITED AND ORS. VS. R.B. BUSINESS PROMOTIONS PVT. LTD. AND ORS. [LAWS(DLH)-2015-7-195] [REFERRED TO]
HASMUKH PRAJAPATI VS. JAI PRAKASH ASSOCIATES LTD. [LAWS(ALL)-2022-2-13] [REFERRED TO]
MANKASTU IMPEX PRIVATE LIMITED VS. AIRVISUAL LIMITED [LAWS(SC)-2020-3-38] [REFERRED TO]
HINDUSTAN ZINC LIMITED VS. GLENCORE INTERNATIONAL A.G. GIAG [LAWS(RAJ)-2019-5-35] [REFERRED TO]
AMAR SINGH VS. SATYA PRAKASH & ANR [LAWS(RAJ)-2015-10-170] [REFERRED]
DHAMU BUILDERS & DEVELOPERS (M/S.) VS. KOREL INFRAGOLD PVT. LTD. [LAWS(RAJ)-2016-5-346] [REFERRED TO]
UNITECH TEXMECH PRIVATE LIMITED VS. ATE ENTERPRISES PRIVATE LIMITED [LAWS(BOM)-2016-4-10] [REFERRED TO]
SRAVANTHI INFRATECH PRIVATE LIMITED VS. TRICOLITE ELECTRICAL INDUSTRIES LIMITED [LAWS(DLH)-2016-12-92] [REFERRED TO]
MAHMOOD HUSSAIN VS. MADAM CANISIA CEIZAR [LAWS(TLNG)-2023-3-113] [REFERRED TO]
B.R. GANESH AND ORS. VS. THE COMMISSIONER, THE BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS. [LAWS(KAR)-2015-3-423] [REFERRED TO]
INLAND WATERWAYS AUTHORITY OF INDIA VS. REACH DREDGING LTD. (RDL) AND GAYATRI PROJECTS (P) LTD. [LAWS(DLH)-2023-1-105] [REFERRED TO]
CABLE CORPORATION OF INDIA LIMITED VS. JAY PEE SPORTS INTERNATIONAL LTD & ANR [LAWS(DLH)-2018-7-768] [REFERRED TO]
FUTURE RETAIL LTD VS. AMAZON.COM INVESTMENT HOLDINGS LLC [LAWS(DLH)-2020-12-12] [REFERRED TO]
NOY VALLESINA ENGINEERING SPA, (NOW KNOWN AS NOY AMBIENTE S.P.A) VS. JINDAL DRUGS LIMITED AND OTHERS [LAWS(SC)-2020-11-43] [REFERRED TO]
DAMODAR VALLEY CORPORATION VS. BLA PROJECTS PRIVATE LIMITED [LAWS(CAL)-2023-10-12] [REFERRED TO]
BOWLOPEDIA RESTAURANTS INDIA LIMITED VS. DEVYANI INTERNATIONAL LIMITED [LAWS(CAL)-2021-1-41] [REFERRED TO]
ORISSA METALIKS PVT. LTD VS. SBW ELECTRO MECHANICS IMPORT EXPORT CORPORATION [LAWS(CAL)-2023-6-32] [REFERRED TO]
KATRA HOLDINGS LIMITED VS. CORSAIR INVESTMENTS LLC [LAWS(BOM)-2017-9-239] [REFERRED TO]
JAY BHAGWATI CONSTRUCTION CO VS. HAWARE ENGINEERS & BUILDERS PVT LTD [LAWS(BOM)-2018-10-155] [REFERRED TO]
COGENT ENTERPRISES PVT. LTD VS. SHRI VIJAY KUMAR JAGDISHRAY CHAWLA [LAWS(BOM)-2017-3-253] [REFERRED TO]
DEVAS MULTIMEDIA PRIVATE LIMITED VS. ANTRIX CORPORATION LIMITED [LAWS(DLH)-2017-2-186] [REFERRED TO]
ZAPDOR-UBC-ABNJV DELHI VS. U.O.I. [LAWS(ALL)-2022-9-27] [REFERRED TO]
CARZONRENT INDIA PVT. LTD. VS. HERTZ INTERNATIONAL LTD. [LAWS(DLH)-2015-6-31] [REFERRED TO]
V BALAKRISHNAN VS. CAPITAL FIRST LIMITED [LAWS(TLNG)-2019-8-42] [REFERRED TO]
UNION OF INDIA VS. HARDY EXPLORATION AND PRODUCTION(INDIA) INC [LAWS(SC)-2018-5-17] [REFERRED TO]
BOSTON SCIENTIFIC INTERNATIONAL BV AND ORS. VS. TRIVITRON HEALTHCARE PVT. LTD. [LAWS(MAD)-2015-8-151] [REFERRED TO]
PRIYA HIRANANDANI VANDREVALA VS. NIRANJAN HIRANANDANI [LAWS(DLH)-2016-5-198] [REFERRED TO]
HONEY BEE MULTITRADING PVT. LTD VS. RUCHI SOYA INDUSTRIES LTD [LAWS(BOM)-2023-3-221] [REFERRED TO]
VIJAY ANAND & ASSOCIATES PVT. LTD. VS. AMAN HOSPITALITY PVT. LTD. [LAWS(DLH)-2016-6-106] [REFERRED TO]
ANIKET VS. JANAPRIYA ENGINEERS SYNDICATE PVT. LTD. [LAWS(BOM)-2019-10-234] [REFERRED TO]
GE POWER CONVERSION INDIA PRIVATE LIMITED VS. PASL WIND SOLUTIONS PRIVATE LIMITED [LAWS(GJH)-2020-11-19] [REFERRED TO]
NHPC LTD VS. JAIPARKASH ASSOCIATES LTD AND ORS [LAWS(P&H)-2018-9-9] [REFERRED TO]
M/S.BALAPREETHAM GUEST HOUSE PVT. LTD. VS. MYPREFERRED TRANSFORMATION AND HOSPITALITY PVT. LTD. [LAWS(MAD)-2021-3-131] [REFERRED TO]
VISA RERSSOURCES PTE LTD. VS. SUPER SMELTERS LTD. & ANR. [LAWS(CAL)-2020-7-26] [REFERRED TO]
SURESH TULSHAN AND ORS. VS. MARCO POLO RESTAURANT PVT. LTD. [LAWS(CAL)-2015-7-44] [REFERRED TO]
MCNALLY BHARAT ENGINEERING CO LTD VS. MARG LIMITED AND ANOTHER [LAWS(CAL)-2018-4-51] [REFERRED TO]
RAAJ UNOCAL LUBRICANTS LIMITED VS. APPLE ENERGY PVT LTD [LAWS(DLH)-2021-5-97] [REFERRED TO]
RELIANCE INFRASTRUCTURE LIMITED VS. MADHYANCHAL VIDYUT VITRAN NIGAM LIMITED [LAWS(DLH)-2023-8-75] [REFERRED TO]
SAMSUNG INDIA ELECTRONICS PVT. LTD VS. ENN ENN CORP LIMITED [LAWS(DLH)-2023-8-192] [REFERRED TO]
SAPNA GUPTA VS. AJAY KUMAR GUPTA [LAWS(DLH)-2021-12-269] [REFERRED TO]
DR. BINA MODI VS. LALIT KUMAR MODI & ORS [LAWS(DLH)-2020-12-17] [REFERRED TO]
GOYAL MG GASES PRIVATE LIMITED VS. STEEL AUTHORITY OF INDIA [LAWS(DLH)-2020-11-18] [REFERRED TO]
JITENDER LALWANI AND OTHERS VS. DHIR INTERNATIONAL PVT LTD [LAWS(P&H)-2015-10-405] [REFERRED]
ASHAPURA MINE-CHEM LTD. VS. GUJARAT MINERAL DEVELOPMENT CORPORATION [LAWS(SC)-2015-4-65] [REFERRED TO]
M/S. PPS ENVIRO POWER PRIVATE LIMITED VS. M/S. PANTIME FINANCE COMPANY PVT. LTD. [LAWS(TLNG)-2020-4-7] [REFERRED TO]
COX AND KINGS LTD VS. SAP INDIA PVT LTD [LAWS(SC)-2023-12-8] [REFERRED TO]
BRAHMANI RIVER PELLETS LIMITED VS. KAMACHI INDUSTRIES LIMITED [LAWS(SC)-2019-7-95] [REFERRED TO]
ACTIS CONSUMER GROOMING PRODUCTS LTD. VS. TIGAKSHA METALLICS PRIVATE LIMITED [LAWS(HPH)-2020-1-94] [REFERRED TO]
TORRENT POWER LIMITED VS. DAKSHINANCHAL VIDYUT VITARAN NIGAM LIMITED [LAWS(ALL)-2022-12-29] [REFERRED TO]
RAJIV BHATIA VS. INDUSIND BANK LTD. [LAWS(HPH)-2017-3-49] [REFERRED TO]
ANILKUMAR PHOOLCHAND SANGHVI AND ORS. VS. CHANDRAKANT P. SANGHVI AND ORS. [LAWS(BOM)-2016-2-17] [REFERRED TO]
HANSRAJ NAYYAR MEDICAL INDIA VS. SMITH MEDICAL INTERNATIONAL LIMITED [LAWS(BOM)-2014-7-44] [REFERRED TO]
ALLIANCE IMPORT AND EXPORT VS. GHCL LTD. [LAWS(BOM)-2023-7-741] [REFERRED TO]
PERFECT MECHANICAL INDUSTRIES VS. DELHI JAL BOARD, GOVT OF NCT OF DELHI [LAWS(DLH)-2018-3-227] [REFERRED TO]
KAVYA PROJECTS PVT LTD VS. ALTRAN TECHNOLOGIES INDIA PVT LTD [LAWS(KAR)-2019-6-147] [REFERRED TO]
PARSAM HOMES VS. ANIL SAHAI [LAWS(KAR)-2017-8-127] [REFERRED TO]
GEO CHEM LABORATORIES PVT LTD VS. UNITED INDIA INSURANCE CO LTD [LAWS(DLH)-2021-5-152] [REFERRED TO]
CINEPOLIS INDIA PVT LTD VS. CELEBRATION CITY PROJECTS PVT. LTD. [LAWS(DLH)-2020-1-117] [REFERRED TO]
E VS. NATIONAL INSURANCE CO. LTD. & ANOTHER [LAWS(CAL)-2018-8-305] [REFERRED TO]
DEBDAS ROUTH VS. HINDUJA LEYLAND FINANCE LIMITED [LAWS(CAL)-2018-9-228] [REFERRED TO]
SUPER SMELTERS LIMITED VS. VISA RESOURCES PTE LIMITED [LAWS(CAL)-2021-1-31] [REFERRED TO]
SWISS SINGAPORE OVERSEAS ENTERPRISES PTE LIMITED VS. LMJ INTERNATIONAL LIMITED [LAWS(CAL)-2015-3-146] [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT OF KOLKATA VS. LOUIS DREYFUS ARMATURES SAS [LAWS(CAL)-2014-9-69] [REFERRED TO]