Referred Judgements :-

ASSOCIATED CEMENT COMPANY LIMITED VS. P N SHARMA [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED TO]

Cited Judgements :-

KAPIL CONSTRUCTIONS AND ORS VS. MUNICIPAL CORPORATION & ANOTHER [LAWS(HPH)-2015-12-191] [REFERRED]
ETHIX ALLOY VS. HLL LIFECARE LIMITED [LAWS(KAR)-2023-10-100] [REFERRED TO]
S.K.S.LOGISTIC LTD. VS. OIL & NATURAL GAS CORPORATION LTD. [LAWS(MAD)-2016-7-140] [REFERRED TO]
THE BOARD OF TRUSTEES OF CHENNAI PORT TRUST VS. SOUTH INDIA HYDROCARBONS AND TERMINALS LIMITED [LAWS(MAD)-2016-8-130] [REFERRED TO]
BOARD OF TRUSTEES OF CHENNAI PORT TRUST VS. SOUTH INDIA HYDROCARBONS AND TERMINALS LIMITED; HONBLE JUSTICE P SHANMUGAM; HONBLE JUSTICE K P SIVASUBRAMANIAN; HONBLE JUSTICE A K RAJAN [LAWS(MAD)-2016-8-326] [REFERRED]
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD. VS. PARSA KENTE COLLIERIES LTD. [LAWS(RAJ)-2018-2-266] [REFERRED TO]
UNION OF INDIA THROUGH CHIEF ENGINEER VS. M/S MADAN MOHAN JAIN [LAWS(RAJ)-2019-1-30] [REFERRED TO]
M P POWER GENERATION CO LTD & ANR VS. ANSALDO ENERGIA SPA & ANR [LAWS(SC)-2018-4-61] [REFERRED TO]
PARMOD KUMAR JAIN AND ORS. VS. KANCHAN BALA JAIN AND ORS. [LAWS(P&H)-2015-10-69] [REFERRED TO]
NATIONAL ALUMINUM COMPANY LTD. VS. ORISSA COAL CHEM. PVT. LTD. [LAWS(ORI)-2023-8-54] [REFERRED TO]
STATE OF ORISSA VS. SAMANTARY CONSTN. PVT. LTD. AND ORS. [LAWS(SC)-2015-9-120] [REFERRED TO]
STATE OF MADHYA PRADESH AND THREE OTHERS VS. HIMALAYAN ALES PVT LTD [LAWS(MPH)-2016-1-76] [REFERRED]
PURAVANKARA PROJECTS LIMITED VS. GALAXY PROPERTIES PRIVATE LIMITED [LAWS(MAD)-2018-2-253] [REFERRED TO]
OIL INDIA LIMITED VS. TECHNO CANADA INC. [LAWS(DLH)-2023-3-62] [REFERRED TO]
CANARA BANK VS. STATE TRADING CORPORATION OF INDIA LTD. [LAWS(DLH)-2021-12-263] [REFERRED TO]
MMTC LIMITED VS. ANGLO AMERICAN METALLURGICAL COAL PTY LTD [LAWS(DLH)-2020-3-38] [REFERRED TO]
SUDESH GALAUT AND ORS. VS. OM PRAKASH & CO. [LAWS(DLH)-2015-10-137] [REFERRED TO]
MADHAV STRUCTURAL ENGINEERING LTD, VS. MAHARASHTRA STATE ROAD [LAWS(BOM)-2019-12-88] [REFERRED TO]
KUMAR MANGAT PATHAK, SOLE PROPRIETOR OF BIG SCREEN ENTERTAINER VS. CINEMA CAPITAL VENTURE FUND, THROUGH [LAWS(BOM)-2018-7-132] [REFERRED TO]
KARNATAKA VIDYUTH KARKHANE LIMITED VS. GEMINI POWER SYSTEMS [LAWS(KAR)-2020-3-78] [REFERRED TO]
KRISHAK BHARATI COOPERATIVE LIMITED VS. S.R TRAVELS AND OTHERS [LAWS(GJH)-2018-1-532] [REFERRED TO]
ANHEUSER BUSCH INBEV INDIA LIMITED VS. SCARPE MARKETING PVT. LTD. [LAWS(KAR)-2021-12-18] [REFERRED TO]
UNION OF INDIA VS. INDUSTRIAL LAMINATES INDIA PVT LTD [LAWS(CAL)-2018-8-277] [REFERRED TO]
BHARAT ALUMINIUM CO. LTD. VS. RAMESH KUMAR JAIN [LAWS(CHH)-2023-5-34] [REFERRED TO]
SUSHIL KUMAR GAYEN VS. JANJALI GAYEN [LAWS(CAL)-2015-10-85] [REFERRED]
TELEPATHY INC. VS. DIRECTI INTEREST SOLUTIONS PVT. LTD. [LAWS(BOM)-2014-12-75] [REFERRED TO]
SHAKTI NATH VS. ALPHA TIGER CYPRUS INVESTMENT NO. 3 LTD. [LAWS(DLH)-2017-5-133] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. LARSEN & TOUBRO LIMITED [LAWS(DLH)-2018-6-38] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LIMITED (MTNL). VS. M/S UNIBROS & ANR. [LAWS(DLH)-2017-1-56] [REFERRED TO]
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M/S. JIVANLAL JOITARAM PATEL [LAWS(DLH)-2017-1-143] [REFERRED TO]
SILVER RESORTS HOTEL INDIA PVT. LTD. VS. WIMBERLY ALLISON TONG & GOO (UK) [LAWS(DLH)-2016-7-206] [REFERRED TO]
ROENTGEN ONCOLOGIC SOLUTIONS PVT. LTD. AND OTHERS VS. DR KIRTI JAIN [LAWS(DLH)-2016-9-125] [REFERRED TO]
MACRO MARVEL PROJECTS LIMITED VS. J.VENGATESH [LAWS(MAD)-2022-9-156] [REFERRED TO]
KALI KARMAKAR VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-10-4] [REFERRED TO]
ADITYA KUMAR SAMARIYA VS. UNION OF INDIA [LAWS(RAJ)-2018-12-79] [REFERRED TO]
SLEEPWELL INDUSTRIES CO. LTD. VS. LMJ INTERNATIONAL LTD. [LAWS(CAL)-2017-8-7] [REFERRED TO]
LIFT AND SHIFT INDIA PVT. LTD. VS. CENTRAL WAREHOUSING CORPORATION [LAWS(DLH)-2017-3-106] [REFERRED TO]
ASHOKA BUILDCON LIMITED AND ANR. VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS. [LAWS(DLH)-2017-3-26] [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. VS. M/S NATAVARLAL M. PATEL [LAWS(DLH)-2017-3-224] [REFERRED TO]
GUJARAT STATE CO-OPERATIVE MARKETING FEDERATION LT VS. NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERA [LAWS(DLH)-2016-9-440] [REFERRED]
ALUPRO BUILDING SYSTEMS PVT LTD VS. OZONE OVERSEAS PVT LTD. [LAWS(DLH)-2017-2-184] [REFERRED TO]
MICHIGAN RUBBER (INDIA) LTD VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-2-273] [REFERRED TO]
IRB AHMEDABAD VADODARA SUPER EXPRESS TOLL WAYS PVT VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2018-5-243] [REFERRED TO]
NIRMAL BANG COMMODITIES PVT. LTD. VS. S. GEETHA [LAWS(BOM)-2014-12-72] [REFERRED TO]
OCI CORPORATION VS. KANDLA EXPORT CORPORATION [LAWS(GJH)-2017-8-217] [REFERRED TO]
TRACTEL TIRFOR INDIA PVT LTD VS. NEHRU PLACE HOTELS LTD [LAWS(DLH)-2015-2-231] [REFERRED TO]
B.R. ARORA & ASSOCIATES (P) LTD. VS. AIRPORT AUTHORITY OF INDIA [LAWS(DLH)-2015-3-450] [REFERRED TO]
CENTRAL PAINTS COMPANY PVT. LTD. VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-4-104] [REFERRED TO]
SUKHBIR SINGH VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(DLH)-2020-1-39] [REFERRED TO]
EAGLE INFRA INDIA LIMITED VS. NATIONAL HIGHWAY AUTHORITY OF INDIA [LAWS(DLH)-2019-8-286] [REFERRED TO]
BAWANA INFRA DEVELOPMENT PVT. LTD VS. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED [LAWS(DLH)-2023-3-96] [REFERRED TO]
CITIFINANCIAL RETAIL SERVICES INDIA LTD., VS. DOVE FINANCE LTD. [LAWS(MAD)-2020-3-128] [REFERRED TO]
STERLITE TECHNOLOGIES LIMITED VS. BHARAT SANCHAR NIGAM LIMITED [LAWS(MAD)-2019-12-404] [REFERRED TO]
A SCHOOL INDIA PRIVATE LIMITED VS. KIRUTHIKA [LAWS(MAD)-2019-4-530] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. JSR CONSTRUCTIONS PVT. LTD. [LAWS(MAD)-2019-4-768] [REFERRED TO]
RPN ENGINEERS CHENNAI PVT. LTD. VS. CHIEF ENGINEER METROPOLITAN TRANSPORT PROJECT (RAILWAYS) [LAWS(MAD)-2019-4-423] [REFERRED TO]
GENERAL MANAGER, CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION AND ORS. VS. Y. PARTHASARATHY AND ORS. [LAWS(APH)-2015-6-110] [REFERRED TO]
DAMODHAR ROKDE VS. DEFENCE ESTATES OFFICER [LAWS(BOM)-2021-1-74] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. DISCOVERY ENTERPRISES PVT. LTD [LAWS(SC)-2022-4-89] [REFERRED TO]
SULOCHANA MODI VS. PAWAN KUMAR MODI [LAWS(ORI)-2021-6-36] [REFERRED TO]
AIRPORT AUTHORITY OF INDIA VS. SANATAN DAS [LAWS(TRIP)-2019-9-79] [REFERRED TO]
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. (NEEPCO) VS. PATEL ENGINEERING LTD. UNITY INFRA PROJECTS [LAWS(MEGH)-2019-2-54] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ASHOK KUMAR THAKUR [LAWS(HPH)-2014-11-93] [REFERRED TO]
SUSHIL CHOUDHARY VS. SHYAM LAL CHOUDHARY AND ANR. [LAWS(RAJ)-2017-10-160] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. LUCKNOW VARANASI TOLLWAYS PVT. LTD. [LAWS(DLH)-2015-2-355] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PROGRESSIVE CONSTRUCTIONS LTD. [LAWS(DLH)-2015-3-65] [REFERRED TO]
DELHI STATE INDUSTRIAL INFRASTRUCTURE & DEVELOPOMENT CORPORATION VS. ROSHAN REAL ESTATES PVT. LTD. [LAWS(DLH)-2015-5-29] [REFERRED TO]
JANGIR SINGH AND OTHERS VS. STATE OF PUNJAB [LAWS(P&H)-2015-10-443] [REFERRED]
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED VS. M/S JABALPUR CORRIDOR (INDIA) PVT LTD. [LAWS(MPH)-2016-12-30] [REFERRED TO]
PROJECT DIRECTOR VS. M.VIJAYALAKSHMI [LAWS(MAD)-2020-2-131] [REFERRED TO]
M/S. ASHVICK CONSULTANTS VS. JKTDC AND OTHERS [LAWS(J&K)-2018-9-8] [REFERRED TO]
MANISHA BUILDERS VS. UNION OF INDIA [LAWS(J&K)-2021-2-118] [REFERRED TO]
MANISHA BUILDERS VS. UNION OF INDIA [LAWS(J&K)-2021-2-118] [REFERRED TO]
CHENNAI PORT TRUST VS. CHETTINAD LOGISTICS (P.) LTD. [LAWS(MAD)-2020-11-127] [REFERRED TO]
UNION OF INDIA VS. BUILD WORTH PVT. LTD. [LAWS(GAU)-2023-1-18] [REFERRED TO]
UNION OF INDIAN VS. M. VENKATA RAO [LAWS(APH)-2015-6-129] [REFERRED TO]
B.E. BILLIMORIA & CO. LTD. VS. RAHEJA UNIVERSAL PRIVATE LTD. [LAWS(BOM)-2015-10-86] [REFERRED TO]
M/S. LOUIS DREYFUS COMMODITIES SUISSE S.A. & ORS. VS. SAKUMA EXPORTS LIMITED & ORS. [LAWS(BOM)-2015-10-230] [REFERRED TO]
MRS. LILY COELHO VS. LUMILINO GOMES COSTA [LAWS(BOM)-2016-9-290] [REFERRED TO]
AAWAS BUILDERS VS. AJIT PATHARE [LAWS(BOM)-2014-12-83] [REFERRED TO]
ANJALI AVINASH KULKARNI VS. PRABODH ARTHA WARDHINI PVT. LTD. [LAWS(BOM)-2014-12-136] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LIMITED VS. AARTI STEEL LTD. (STEEL & POWER) [LAWS(DLH)-2017-3-297] [REFERRED TO]
MTNL VS. MOTOROLA INC [LAWS(DLH)-2017-3-205] [REFERRED TO]
THOUGHTWORKS INC VS. SUPER SOFTWARE PVT LTD. [LAWS(DLH)-2017-1-117] [REFERRED TO]
GEA EGI CONTRACTING/ENGINEERING CO. LTD. VS. BHARAT HEAVY ELECTRICALS LIMITED [LAWS(DLH)-2016-9-104] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. GAYATRI ECI (JV) [LAWS(DLH)-2016-9-315] [REFERRED]
NTPC LIMITED VS. HINDUSTAN CONSTRUCTION COMPANY LTD. [LAWS(DLH)-2017-1-124] [REFERRED TO]
RATNAM SUDESH IYER VS. JACKIE KAKUBHAI SHROFF [LAWS(BOM)-2021-4-71] [REFERRED TO]
ROSHAN REAL ESTATES PVT LTD VS. DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION [LAWS(DLH)-2018-3-241] [REFERRED TO]
B R ARORA & ASSOCIATES (P) LTD VS. AIRPORT AUTHORITY OF INDIA [LAWS(DLH)-2014-3-557] [REFERRED]
XSTRATA COAL MARKETING AG VS. DALMIA BHARAT (CEMENT) LTD [LAWS(DLH)-2016-11-59] [REFERRED TO]
SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES VS. S C AGARWAL [LAWS(ALL)-2016-9-13] [REFERRED]
OPG ENERGY PVT LTD VS. PRECOT MERIDIAN INDUSTRIES LTD [LAWS(MAD)-2021-2-12] [REFERRED TO]
GOVERNMENT OF INDIA VS. VEDANTA LIMITED (FORMERLY CAIRN INDIA LTD.) [LAWS(SC)-2020-9-31] [REFERRED TO]
PATEL ENGINEERING LTD VS. NORTH EASTERN ELECTRIC POWER CORPORATION LTD [LAWS(SC)-2020-5-19] [REFERRED TO]
PSA SICAL TERMINALS PVT. LTD VS. BOARD OF TRUSTEES OF V.O. CHIDAMBRANAR PORT TRUST TUTICORIN [LAWS(SC)-2021-7-39] [REFERRED TO]
VENTURE GLOBAL ENGINEERING LLC VS. TECH MAHINDRA LTD. & ANOTHER ETC. [LAWS(SC)-2017-11-50] [REFERRED TO]
HRD CORPORATION (MARCUS OIL AND CHEMICAL DIVISION) VS. GAIL (INDIA) LIMITED (FORMERLY GAS AUTHORITY OF INDIA LTD.) [LAWS(SC)-2017-8-111] [REFERRED TO]
STATE OF ORISSA VS. BHAGYADHAR DASH [LAWS(ORI)-2016-3-72] [REFERRED TO]
HCC VAN OORD ACZ JOINT VENTURE VS. ENNORE PORT LIMITED; M C BHIDE; O P GOEL; M VELU [LAWS(MAD)-2016-8-277] [REFERRED]
UNION OF INDIA VS. MODI ENTERPRISES REGISTERED PARTNERSHIP FIRM [LAWS(RAJ)-2022-4-6] [REFERRED TO]
SURVEY AND INVESTIGATION LIFT DIVISION VS. RAMEWSHWAR LAL MANARAM [LAWS(RAJ)-2023-4-133] [REFERRED TO]
SAPTARISHI HOTELS PVT. LTD. VS. NATIONAL INSTITUTE OF TOURISM & HOSPITALITY MANAGEMENT [LAWS(TLNG)-2019-10-10] [REFERRED TO]
RICHMOND MERCANTILE LIMITED VS. VINERGY INTERNATIONAL PRIVATE LIMITED [LAWS(BOM)-2016-7-2] [REFERRED TO]
CHIEF ELECTRICAL TRACTION ENGINEER WESTERN RAILWAYS VS. NEW ADARSH ELECTRICAL WORKS [LAWS(BOM)-2015-1-137] [REFERRED TO]
B L KAPUR MEMORIAL HOSPITAL VS. KOTHARI ASSOCIATES PVT LTD. [LAWS(DLH)-2016-11-33] [REFERRED TO]
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD(NAFED) VS. NATIONAL SPOT EXCHANGE LIMITED(NSEL) [LAWS(DLH)-2017-11-74] [REFERRED TO]
GLENCORE INTERNATIONAL AG VS. DALMIA CEMENT (BHARAT) LIMITED [LAWS(DLH)-2017-7-96] [REFERRED TO]
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED VS. PLUS BKSP TOLL LTD. [LAWS(BOM)-2021-4-68] [REFERRED TO]
AZIZUR REHMAN GULAM VS. RADIO RESTAURANT [LAWS(BOM)-2023-10-101] [REFERRED TO]
PURI CONSTRUCTION P LTD VS. LARSEN AND TOUBRO LTD [LAWS(DLH)-2015-4-218] [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. VS. M/S NATAVARLAL M. PATEL [LAWS(ALL)-2017-3-206] [REFERRED TO]
LAKSHMI MURUGESAN, W/O MR. MURUGESAN VS. INDIA GROWTH FUND AND OTHERS [LAWS(MAD)-2018-3-1127] [REFERRED TO]
NUCLEAR FUEL COMPLEX VS. URC CONSTRUCTIONS PRIVATE LTD. [LAWS(MAD)-2020-1-378] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. M K MOHAMMED ASLAM [LAWS(KER)-2015-9-199] [REFERRED]
N.T.C.P. LTD. AND ANOTHER VS. M/S. RESHMI CONSTRUCTIONS [LAWS(KER)-2017-7-94] [REFERRED TO]
TAMIL NADU TEXT BOOK VS. KORES (INDIA) LTD [LAWS(MAD)-2020-3-156] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. OPTEL TELECOMMUNICATION LTD [LAWS(MPH)-2018-3-298] [REFERRED TO]
MONIKA OLI VS. CL EDUCATE LTD. [LAWS(DLH)-2023-1-249] [REFERRED TO]
UNA-HIMANCHA (FOOD DIVISION) LTD AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-69] [REFERRED TO]
UNIVABS SLEEPERS PVT LTD VS. UNION OF INDIALABIC [LAWS(CHH)-2018-10-169] [REFERRED TO]
ISPAT INDUSTRIES LTD. (NOW JSW STEEL COATED PRODUCTS LTD.) VS. MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LIMITED [LAWS(BOM)-2021-1-52] [REFERRED TO]
TATA STEEL LIMITED VS. LINDSAY INTERNATIONAL (P) LTD [LAWS(CAL)-2016-11-45] [REFERRED TO]
SOUTH CITY PROJECTS (KOLKATA) LIMITED VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [LAWS(CAL)-2023-7-153] [REFERRED TO]
RAM PRAVESH VS. STATE [LAWS(ALL)-2018-12-5] [REFERRED TO]
UTTAR HARYANA BIJLI VITRAN NIGAM LTD VS. P.M. ELECTRONICS LTD [LAWS(ALL)-2020-2-405] [REFERRED TO]
KABERI MONDAL VS. BMA COMMODITIES PRIVATE LIMITED [LAWS(BOM)-2015-6-13] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED VS. VIJAI ELECTRICALS LIMITED [LAWS(BOM)-2015-2-14] [REFERRED TO]
SIDERALBA S.P.A. VS. SHREE PRECOATED STEELS LTD. [LAWS(BOM)-2015-10-39] [REFERRED TO]
TELEPATHY INC VS. DIRECTI INTEREST SOLUTIONS PVT LTD [LAWS(BOM)-2014-12-167] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD. VS. DOLPHIN OFFSHORE ENTERPRISES (I) LTD. [LAWS(BOM)-2015-7-141] [REFERRED TO]
WAVERLEY PRIVATE LIMITED VS. DIVERSEY INDIA PRIVATE LIMITED [LAWS(BOM)-2016-3-17] [REFERRED TO]
FITNESS FIRST INDIA PRIVATE LIMITED VS. SACHIN JAIN [LAWS(DLH)-2017-1-84] [REFERRED TO]
NATIONAL THERMAL POWER CORPORATION LTD (NTPC) VS. NAVAYUGA ENGINEERING COMPANY LTD (NECL) [LAWS(DLH)-2018-6-2] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. SANGAM (INDIA)LTD [LAWS(DLH)-2018-7-52] [REFERRED TO]
PRABHAKAR NIRMAN VS. TELECOMMUNICATIONS CONSULTANTS INDIA LTD [LAWS(DLH)-2019-8-42] [REFERRED TO]
INDIAN POTASH LIMITED VS. EMMSONS GULF DMCC [LAWS(DLH)-2018-9-249] [REFERRED TO]
KEYNOTE CAPITALS LTD VS. ECO RECYCLING LTD [LAWS(BOM)-2018-6-117] [REFERRED TO]
CHIEF ENGINEER/METROPOLITAN TRANSPORT PROJECT VS. PROGRESSIVE-ALIENS (JV) [LAWS(MAD)-2022-3-63] [REFERRED TO]
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION (GIDC) LTD VS. GRAPHITE INDIA LTD. [LAWS(GJH)-2023-4-2160] [REFERRED TO]
J K ENTERPRISES VS. STATE OF M P AND THREE OTHERS [LAWS(MPH)-2016-1-72] [REFERRED]
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED VS. SUDESHI RICE & OIL MILLS [LAWS(P&H)-2019-10-215] [REFERRED TO]
GOVERNMENT OF J AND K VS. HINDUSTAN CONSTRUCTION COMPANY LTD. [LAWS(J&K)-2017-3-18] [REFERRED TO]
M/S. V.V. HOME MAKERS PVT LTD. VS. M/S. SHRIRAM CITY UNION FINANCE LIMITED AND OTHERS [LAWS(MAD)-2018-7-1414] [REFERRED TO]
LEMMINKAINEN CONSTRUCTION (INDIA) VS. KIRBY BUILDING SYSTEMS INDIA LIMITED [LAWS(MAD)-2019-2-332] [REFERRED TO]
KULJA INDUSTRIES LIMITED VS. HIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED (BSNL) [LAWS(MAD)-2019-3-362] [REFERRED TO]
CHENNAI BUNKERING TERMINAL PRIVATE LIMITED VS. BOARD OF TRUSTEES [LAWS(MAD)-2019-4-797] [REFERRED TO]
CHAUDRHARY AVADHESH KUMAR VS. VOLLEYBALL FEDERATION OF INDIA [LAWS(MAD)-2018-5-82] [REFERRED TO]
J. VENGATESH AND ORS. VS. MACRO MARVEL PROJECTS LTD. AND ORS. [LAWS(MAD)-2019-8-491] [REFERRED TO]
K.M.SURESH BABU VS. SUNDARAM FINANCE LIMITED [LAWS(MAD)-2020-3-161] [REFERRED TO]
DELHI AIRPORT METRO EXPRESS PVT.LTD VS. DELHI METRO RAIL CORPORATION LTD [LAWS(SC)-2021-9-27] [REFERRED TO]
GMR KAMALANGA ENERGY LTD VS. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION [LAWS(ORI)-2022-6-43] [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. KOCHI CRICKET PVT. LTD. AND ETC. [LAWS(SC)-2018-3-57] [REFERRED TO]
ZONAL GENERAL MANAGER, IRCON INTERNATIONAL LTD. VS. VINAY HEAVY EQUIPMENTS [LAWS(SC)-2015-5-28] [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. CRICKET ASSOCIATION OF BIHAR [LAWS(SC)-2015-1-62] [REFERRED TO]
JEYPORE SUGAR COMPANY LIMITED VS. LAXMI ORGANIC INDUSTRIES LTD. AND ORS. [LAWS(MAD)-2015-7-25] [REFERRED TO]
RENUKA OHRI VS. INDIABULLS SECURITIES LTD. AND ORS. [LAWS(DLH)-2015-9-260] [REFERRED TO]
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED VS. KAMARAJAR PORT LIMITED [LAWS(MAD)-2018-3-33] [REFERRED TO]
M/S.3I INFOTECH LIMITED VS. TAMIL NADU E- GOVERNMENT AGENCY [LAWS(MAD)-2019-11-966] [REFERRED TO]
CHAUDHARY AVADHESH KUMAR VS. VOLLEYBALL FEDERATION OF INDIA [LAWS(MAD)-2019-3-727] [REFERRED TO]
C.M.I. LTD VS. UNION OF INDIA [LAWS(MPH)-2022-12-147] [REFERRED TO]
JAIDEVI VERMA VS. NATIONAL HIGHWAY AUTHORITY OF INDIA [LAWS(MPH)-2022-9-60] [REFERRED TO]
ANGLO AMERICAN METALLURGICAL COAL PTY LIMITED VS. MMTC LIMITED [LAWS(SC)-2020-12-50] [REFERRED TO]
RATNAM SUDESH IYER VS. JACKIE KAKUBHAI SHROFF [LAWS(SC)-2021-11-7] [REFERRED TO]
STATE OF ODISHA AND OTHERS VS. BUDHARAJA MINING AND CONSTRUCTION LTD. [LAWS(ORI)-2017-9-133] [REFERRED TO]
UNITOP APARTMENTS & BUILDERS VS. JAGJEET SINGH LYALLPURI AND OTHERS [LAWS(P&H)-2015-7-917] [REFERRED]
POORNIMA SWAMY VS. SMC GOLBAL SECURITIES LIMITED [LAWS(KAR)-2022-6-1317] [REFERRED TO]
KASHMIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-3] [REFERRED TO]
THE BOARD OF TRUSTEES OF V.O. CHIDAMBARANAR PORT TRUST VS. M/S PSA SOCIAL TERMINALS LIMITED [LAWS(MAD)-2017-11-343] [REFERRED TO]
TOLANI BROTHERS VS. UNION OF INDIA [LAWS(TLNG)-2024-7-10] [REFERRED TO]
EIH LIMITED AND OTHERS VS. THE STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-2-26] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ANOTHER VS. HARBINDER SINGH [LAWS(HPH)-2018-11-144] [REFERRED TO]
HIMACHAL PRADESH STATE ELECTRICITY BOARD VS. SAB INDUSTRIES LTD [LAWS(HPH)-2019-1-13] [REFERRED TO]
WAPCOS LTD VS. JYOTI SARUP MITTAL [LAWS(DLH)-2023-12-42] [REFERRED TO]
RELIANCE INDUSTRIES LTD VS. GAIL (INDIA) LTD [LAWS(DLH)-2020-2-67] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. JALDHI OVERSEAS PTE LTD [LAWS(DLH)-2021-5-136] [REFERRED TO]
CAIRN INDIA LTD. AND ORS. VS. GOVERNMENT OF INDIA [LAWS(DLH)-2020-2-218] [REFERRED TO]
SPORTY SOLUTIONZ PVT LTD VS. BADMINTON ASSOCIATION OF INDIA [LAWS(DLH)-2020-2-81] [REFERRED TO]
ALPHA SERVICES VS. IRCON INTERNATIONAL LIMITED [LAWS(DLH)-2018-4-99] [REFERRED TO]
N.R. CONSTRUCTION PRIVATE LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-12-49] [REFERRED TO]
C AND E LTD (COMPONENTS AND EQUIPMENTS LTD) VS. GOPAL DAS BAGRI [LAWS(CAL)-2023-7-75] [REFERRED TO]
CHENAB BRIDGE PROJECT UNDERTAKING VS. KONKAN RAILWAY CORPORATION LTD. [LAWS(BOM)-2019-1-290] [REFERRED TO]
PRYSMIAN CAVI E SISTEMI VS. VIJAY KARIA [LAWS(BOM)-2019-1-3] [REFERRED TO]
SREI INFRASTRUCTURE FINANCE LIMITED VS. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD. [LAWS(CAL)-2019-9-161] [REFERRED TO]
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED VS. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY [LAWS(ALL)-2023-9-50] [REFERRED TO]
UNIVERSAL EMPIRE INSTITUTE OF TECHNOLOGY VS. INDIRA GANDHI NATIONAL OPEN UNIVERSITY& ANR [LAWS(DLH)-2016-9-293] [REFERRED]
ATMIYA CHEMICALS VS. GAS AUTHORITY OF INDIA LTD [LAWS(DLH)-2016-9-383] [REFERRED]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. HINDUSTAN CONSTRUCTION CO. LTD. [LAWS(DLH)-2016-11-41] [REFERRED TO]
RAFFLES DESIGN INTERNATIONAL INDIA PRIVATE LIMITED AND ANOTHER VS. EDUCOMP PROFESSIONAL EDUCATION LIMITED AND OTHERS [LAWS(DLH)-2016-10-45] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. TDI INTERNATIONAL INDIA LTD [LAWS(DLH)-2018-2-237] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PRAKASH-ATLANTA JV [LAWS(DLH)-2015-8-35] [REFERRED TO]
BALMUKUND SHARMA VS. CEMENT CORPORATION OF INDIA & ANR [LAWS(DLH)-2015-8-525] [REFERRED]
INTEGRATED SALES SERVICES LIMITED VS. ARUN DEV S/O GOVINDVISHNU UPPADHYAYA [LAWS(BOM)-2017-1-2] [REFERRED TO]
NCC LTD VS. INDIAN INSTITUTE OF TECHNOLOGY, MADRAS [LAWS(MAD)-2020-12-502] [REFERRED TO]
C.P.& ASSOCIATES PVT LTD VS. DELHI METRO RAIL CORPORATION LTD [LAWS(DLH)-2023-5-196] [REFERRED TO]
ASTHA CONSTRUCTIONS VS. L G RAMAKRISHNAIAH [LAWS(KAR)-2018-3-63] [REFERRED TO]
STATE OF CHHATTISGARH VS. M/S. SAL UDYOG PRIVATE LIMITED [LAWS(SC)-2021-11-2] [REFERRED TO]
PERFECT THREAD MILLS LIMITED VS. COMPETENT AUTHORITY (LAND ACQUISITION) CUM SDO, GIRWA & ANR [LAWS(RAJ)-2015-11-162] [REFERRED]
BOARD OF TRUSTEES OF CHENNAI PORT TRUST, REP. BY ITS CHAIRMAN, RAJAJI SALAI, CHENNAI VS. ENNORE PORT LTD., P.T. LEE CHENGALVARAYA NAICKER MAALIGAI, 1ST FLOOR, NO.23, RAJAJI SALAI, CHENNAI [LAWS(MAD)-2016-11-159] [REFERRED TO]
SREE DURGA ESTATES VS. J.A.S.PADMAJA [LAWS(TLNG)-2023-2-115] [REFERRED TO]
RAVINDRA KUMAR GUPTA AND SONS VS. UNION OF INDIA [LAWS(UTN)-2022-10-18] [REFERRED TO]
ASSOCIATE BUILDERS VS. DELHI DEVELOPMENT AUTHORITY [LAWS(SC)-2014-11-49] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. ITD CEMENTATION INDIA LIMITED [LAWS(SC)-2015-4-70] [REFERRED TO]
SEEMABEN @ SHAMUBEN SHANKAR PATEL VS. MOTIBHAI K PATEL [LAWS(BOM)-2015-2-31] [REFERRED TO]
P.N. WRITER & CO. PVT. LTD. VS. MESUKA ENGINEERING CO. PVT. LTD. [LAWS(BOM)-2015-8-39] [REFERRED TO]
NIRMAL BANG COMMODITIES PVT LTD VS. S GEETHA [LAWS(BOM)-2014-12-166] [REFERRED TO]
DARRAMEKS HOTELS & DEVELOPERS PVT LTD VS. ALTUS GRUOP INDIA PVT LTD [LAWS(DLH)-2018-5-364] [REFERRED TO]
G.PARDHA SARADHI NAIDU VS. STATE BANK OF INDIA [LAWS(APH)-2024-2-43] [REFERRED TO]
M/S LANCO AMARKANTAK POWER LTD. VS. SOUTH EASTERN COALFIELDS LIMITED [LAWS(CHH)-2017-11-120] [REFERRED TO]
ENJAYES SPICES & CHEMICAL OIL LTD. VS. NATIONAL RESEARCH DEVELOPMENT CORPORATION (NRDC) [LAWS(DLH)-2015-1-176] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. BUMI HIWAY (M) SDN BHD [LAWS(DLH)-2015-3-565] [REFERRED TO]
MARINERS BUILDCON INDIA LTD VS. K V MAKKAR CONTRACTS [LAWS(DLH)-2015-1-73] [REFERRED TO]
RAJEEV SINHA VS. UNION OF INDIA [LAWS(ALL)-2024-2-43] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. ARTEFACT PROJECTS LTD. [LAWS(DLH)-2017-5-33] [REFERRED TO]
CRUZ CITY 1 MAURITIUS HOLDINGS VS. UNITECH LIMITED [LAWS(DLH)-2017-4-16] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. HOTEL LEELAVENTURE LTD. [LAWS(DLH)-2016-7-9] [REFERRED TO]
PRAKASH ATLANTA (JV) AND ORS. VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS. [LAWS(DLH)-2016-3-60] [REFERRED TO]
NEYCER INDIA LIMITED VS. GMB CERAMICS LIMITED [LAWS(CAL)-2015-10-129] [REFERRED]
EASTERN COALFIELDS LTD VS. RUNGTA PROJECTS LTD [LAWS(CAL)-2018-5-94] [REFERRED TO]
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED VS. CG POWER AND INDUSTRIAL SOLUTIONS LIMITED [LAWS(MAD)-2023-3-18] [REFERRED TO]
GLOVIS INDIA PVT. LTD VS. EXPRESS GLOBAL LOGISTICS PVT. LTD [LAWS(MAD)-2022-4-260] [REFERRED TO]
BRIDGE MARINE LTD VS. INDIAN OIL CORPORATION LIMITED [LAWS(DLH)-2021-6-90] [REFERRED TO]
WISHWA MITTAR BAJAJ & SONS VS. BPTP LTD [LAWS(DLH)-2022-8-174] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. MAVERICK MOBILE SOLUTION [LAWS(DLH)-2023-4-147] [REFERRED TO]
FLOWMORE LIMITED VS. SKIPPER LIMITED [LAWS(DLH)-2023-2-43] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. GAYATRI [LAWS(DLH)-2019-4-335] [REFERRED TO]
DHOOT DEVELOPERS PVT LTD VS. TOTEM INFRASTRUCTURE LTD [LAWS(DLH)-2020-11-124] [REFERRED TO]
MR. NAVEEN G. ROLANDS VS. M/S. CHOLAMANDALAM DBS FINANCE LTD. [LAWS(MAD)-2017-2-280] [REFERRED TO]
CHILLARA KALYAN VS. BERGGRUEN ESTATE PROJECTS PRIVATE LIMITED [LAWS(MAD)-2018-7-894] [REFERRED TO]
S.PANDI MEENAKSHI VS. HINDUJA LEYLAND FINANCE LTD [LAWS(MAD)-2019-4-435] [REFERRED TO]
CHITHRA KUMAR VS. AARTHI AMARENDRA [LAWS(MAD)-2019-7-37] [REFERRED TO]
RAMESH CHAND KATHURIA AND ANOTHER VS. TRIKUTA CHEMICALS (P) LTD AND ANR [LAWS(J&K)-2018-7-76] [REFERRED TO]
MD (J&K POWER DEVELOPMENT CORPORATION) VS. TRUST HOUSE CONSTRUCTION ENGINEERS AND BUILDERS [LAWS(J&K)-2021-12-79] [REFERRED TO]
J&K TOURISM DEVELOPMENT CORPORATION VS. INDU DHAR AIMA [LAWS(J&K)-2021-4-84] [REFERRED TO]
SECRETARY TO GOVT. OF J&K PWD (R&B) AND OTHERS VS. M/S S.C. ASSOCIATES ENGINEERS AND CONTRACTORS [LAWS(J&K)-2018-11-84] [REFERRED TO]
KUNHALI VS. TAHSILDAR [LAWS(KER)-2021-1-117] [REFERRED TO]
UNION OF INDIA VS. RECON [LAWS(BOM)-2020-2-239] [REFERRED TO]
WELSPUN SPECIALTY SOLUTIONS LIMITED VS. OIL AND NATURAL GAS CORPORATION LTD [LAWS(SC)-2021-11-27] [REFERRED TO]
HIMALAYAN ALES PVT LTD VS. STATE OF M P [LAWS(MPH)-2015-9-149] [REFERRED TO]
M/S. COLOR HOME DEVELOPERS PVT. LTD VS. M/S. COLOR CASTLE OWNERS SOCIETY [LAWS(MAD)-2022-4-33] [REFERRED TO]
HLL BIOTECH LIMITED VS. ETA ENGINEERING PVT. LTD [LAWS(MAD)-2022-2-311] [REFERRED TO]
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. VS. MAHMOOD HASSAN [LAWS(UTN)-2022-1-9] [REFERRED TO]
MANISH VYAS SON OF LATE SHRI GOVERDHAN DAS VS. DR. SOHAN LAL SIHAG, R/O SIHAG HOSPITAL, 2A17, GAGAN PATH, JAWAHAR NAGAR, SRIGANGANAGAR (RAJ.) PRESENTLY RESIDING AT 603, D [LAWS(RAJ)-2016-10-129] [REFERRED TO]
BATLIBOI ENVIRONMENTAL ENGINEERS LIMITED VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(SC)-2023-9-61] [REFERRED TO]
MUNICIPAL CORPORATION VS. JAI BHARAT CONSTRUCTION CO. AND ORS. [LAWS(P&H)-2015-3-133] [REFERRED TO]
JEYPORE SUGAR COMPANY LTD. VS. LAXMI ORGANIC INDUSTRIES LIMITED AND ORS. [LAWS(MAD)-2015-12-134] [REFERRED TO]
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED AND ORS. VS. KAMARAJAR PORT LIMITED AND ORS. [LAWS(MAD)-2015-9-227] [REFERRED TO]
M/S. BASS CONSTRUCTIONS BY ITS PROPRIETRIX, SUSHILA BRIJ MOHAN, NO.83, DR. RADHAKRISHNAN SALAI, MYLAPORE, CHENNAI VS. THE BOARD OF TRUSTEES OF THE PORT OF MADRAS, RAJAJI SALAI, CHENNAI [LAWS(MAD)-2016-10-92] [REFERRED TO]
INTERBULK TRADING SA VS. ADAM AND COAL RESOURCES PRIVATE LIMITED [LAWS(MAD)-2016-12-192] [REFERRED TO]
ITC LIMITED-INTERNATIONAL BUSINESS HOUSE VS. WIDE OCEAN SHIPPING SERVICE LTD. [LAWS(TLNG)-2022-7-79] [REFERRED TO]
KAMARAJAR PORT LIMITED VS. AFCONS INFRASTRUCTURE LIMITED [LAWS(MAD)-2019-6-166] [REFERRED TO]
RIO GLASS SOLAR SA VS. SHRIRAM EPC LIMITED CHENNAI [LAWS(MAD)-2017-2-455] [REFERRED TO]
SHIVALIK FOODS VS. UNION OF INDIA [LAWS(J&K)-2018-2-19] [REFERRED TO]
VESTAS WIND TECHNOLOGY INDIA PRIVATE LIMITED VS. INOX RENEWABLES LIMITED [LAWS(BOM)-2019-4-13] [REFERRED TO]
INDEEN BIO POWER LTD VS. EFS FACILITIES SERVICES INDIA PVT LTD [LAWS(DLH)-2023-7-43] [REFERRED TO]
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED VS. TATA ALDESA JV [LAWS(DLH)-2023-8-119] [REFERRED TO]
ANTRIX CORPORATION LTD. VS. DEVAS MULTIMEDIA PRIVATE LIMITED [LAWS(DLH)-2022-8-83] [REFERRED TO]
BRIGHT SIMONS VS. SPROXIL,INC [LAWS(DLH)-2023-1-397] [REFERRED TO]
NARENDER SINGH VS. V. V. PANKAJAKSHAN [LAWS(DLH)-2021-3-38] [REFERRED TO]
STANDARD METALLOYS PRIVATE LIMITED VS. UNION OF INDIA [LAWS(APH)-2020-9-141] [REFERRED TO]
UNITED PROJECTS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-135] [REFERRED TO]
AUDUTH TIMBLO VS. RAVI KANT JAIPURIA [LAWS(BOM)-2022-3-200] [REFERRED TO]
G.VENKATESHWARLU VS. CANARA BANK [LAWS(APH)-2024-1-59] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. ORIENTAL STRUCTURAL ENGINEERS PVT LTD [LAWS(DLH)-2015-1-63] [REFERRED TO]
CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANISATION VS. LANCO INFRASTRUCTURE LTD. [LAWS(DLH)-2015-10-37] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LIMITED VS. FUJITSHU INDIA PRIVATE LIMITED [LAWS(DLH)-2015-2-210] [REFERRED TO]
TDI INTERNATIONAL INDIA LTD. VS. AIRPORT AUTHORITY OF INDIA [LAWS(DLH)-2017-2-156] [REFERRED TO]
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PROGRESSIVE CONSTRUCTIONS LTD. [LAWS(DLH)-2017-4-53] [REFERRED TO]
PRASAR BHARATI VS. STARCON INDIA LIMITED [LAWS(DLH)-2017-4-82] [REFERRED TO]
TUPPERWARE INDIA PRIVATE LTD VS. VEENA WALIA [LAWS(DLH)-2018-3-36] [REFERRED TO]
TUPPERWARE INDIA PRIVATE LTD VS. VEENA WALIA [LAWS(DLH)-2018-2-306] [REFERRED TO]
STATE OF WEST BENGAL VS. BHARAT VANIJYA EASTERN PVT. LTD. [LAWS(CAL)-2017-1-1] [REFERRED TO]
BOARD OF TRUSTEES FOR PORT OF KOLKATA VS. ABG KOLKATA CONTAINER TERMINAL PRIVATE LIMITED [LAWS(CAL)-2020-12-12] [REFERRED TO]