Referred Judgements :-

DIVISION BENCH JUDGMENT IN V. SENTHURVELAN V. HIGH COURT OF JUDICATURE AT MADRAS [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. BALWANT REGULAR MOTOR SERVICE AMRAVATI [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
STATE OF MAHARASHTRA VS. DIGAMBAR [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. ASHOK KUMAR ARORA [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
BHAGWAN LAL ARYA VS. COMMISSIONER OF POLICE DELHI [REFERRED TO]
V RAMANA VS. APSRTC [REFERRED TO]
GOVERNMENT OF INDIA VS. GEORGE PHILIP [REFERRED TO]
STATE OF PUNJAB VS. P L SINGLA [REFERRED TO]
TUSHAR D BHATT VS. STATE OF GUJARAT [REFERRED TO]
JAGDISH SINGH VS. PUNJAB ENGINEERING COLLEGE [REFERRED TO]
CHAIRMAN CUM MANAGING DIRECTOR COAL INDIA LIMITED VS. MUKUL KUMAR CHOUDHURI [REFERRED TO]
KRUSHNAKANT B PARMAR VS. UNION OF INDIA [REFERRED TO]

Cited Judgements :-

PRABHAT KUMAR SINHA VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2016-4-1] [REFERRED TO]
GURMEET RANI AND ANOTHER VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2016-7-133] [REFERRED TO]
BHAGWAT SAI SIDAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-1-80] [REFERRED TO]
PREM PRAKASH SINHA, S/O G L SINHA; DEEPAK KUMAR TIWARI; PRAVEEN KUMAR LAATA; RAJESH KUMAR SHUKLA; RAJESH CHANDRAKAR VS. STATE OF CHHATTISGARH AND ORS ; CHHATTISGARH PUBLIC SERVICE COMMISSION AND ORS [LAWS(CHH)-2015-12-58] [REFERRED]
MADHUKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-385] [REFERRED TO]
RAJ KUMAR JAIN VS. VALLABHBHAI PATEL CHEST INSTITUTE [LAWS(DLH)-2015-12-228] [REFERRED TO]
AGAMSINH PRATAPSINH PARMAR VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2014-12-142] [REFERRED TO]
H.G. HIREMANI VS. CANARA BANK, BANGALORE [LAWS(KAR)-2016-11-98] [REFERRED TO]
KARNAVATI COOPERATIVE BANK LIMITED VS. DISCIPLINARY COMMITTEE [LAWS(GJH)-2023-7-769] [REFERRED TO]
P P RATHOD VS. GUJARAT WATER SUPPLY & SEWERAGE BOARD [LAWS(GJH)-2024-3-84] [REFERRED TO]
DASHRATHKUMAR AMBALAL BRAHMBHATT VS. GOVT. OF GUJARAT ROAD AND BUILDING [LAWS(GJH)-2019-4-168] [REFERRED TO]
CONST. RAM BHAGAT VS. UNION OF INDIA [LAWS(DLH)-2021-8-83] [REFERRED TO]
D.C.NARNOLIA VS. CANARA BANK [LAWS(DLH)-2022-8-43] [REFERRED TO]
COAL INDIA LIMITED VS. R K GUPTA & ORS [LAWS(DLH)-2018-4-135] [REFERRED TO]
SATENDRA KUMAR VS. INSPECTOR GENERAL OF POLICE,P.A.C.,WESTERN ZONE,MBD. & ORS. [LAWS(ALL)-2018-3-28] [REFERRED TO]
FEDERATION OF NOIDA RESIDENTS WELFARE ASSOCIATION VS. NOIDA TOLL BRIDGE COMPANY LTD. AND OTHERS [LAWS(ALL)-2016-10-135] [REFERRED TO]
TRIYUGI NARAYAN SHAHI VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2017-5-613] [REFERRED TO]
VINCENTS HOME AND OTHERS VS. MRS. HASI SEN AND OTHERS [LAWS(CAL)-2018-9-192] [REFERRED TO]
INDUSTRIAL DEVELOPMENT BANK OF INDIA VS. ASHOK KUMAR & ORS [LAWS(CAL)-2017-4-110] [REFERRED TO]
SYED MOHD. KHALID VS. BANK OF INDIA AND ORS. [LAWS(ALL)-2014-8-290] [REFERRED TO]
D. BALAJI VS. HONBLE LABOUR COURT [LAWS(APH)-2017-3-45] [REFERRED TO]
MD. PASHA VS. APSRTC AND ORS. [LAWS(APH)-2015-11-34] [REFERRED TO]
UNION OF INDIA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-4-104] [REFERRED TO]
SANSAR TEXTURISERS PVT. LTD VS. UNION OF INDIA [LAWS(BOM)-2024-1-80] [REFERRED TO]
RANVIR SINGH VS. UNION OF INDIA [LAWS(HPH)-2024-5-49] [REFERRED TO]
SHARANJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-8-162] [REFERRED TO]
R. RAMAR VS. THE SECRETARY TO GOVERNMENT, HOME (POLICE II) DEPARTMENT AND ORS. [LAWS(MAD)-2016-1-114] [REFERRED TO]
PARVARI DEVI VS. PUNJAB NATIONAL BANK AND ORS. [LAWS(P&H)-2014-11-87] [REFERRED TO]
K. CHINNASAMY VS. RAMATHAL (DIED) [LAWS(MAD)-2024-3-86] [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. ARVIND KUMAR SINGH [LAWS(JHAR)-2018-11-76] [REFERRED TO]
DR. NILKAMAL NATH, SON OF LATE NIRODE BARAN NATH, PRESENTLY RESIDING AT CHACHASI COLONY NO. 1, P.O CHACKASI, DISTRICT VS. THE CHAIRMAN [LAWS(JHAR)-2016-3-132] [REFERRED TO]
MANJU DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-6-73] [REFERRED TO]
ANIL KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-1-56] [REFERRED TO]
RASTRIYA MAZDOOR UNION VS. UNION OF INDIA [LAWS(JHAR)-2020-12-58] [REFERRED TO]
UNION OF INDIA VS. KSHITISH CHANDRA KARMAKAR [LAWS(GAU)-2024-5-22] [REFERRED TO]
RAKESH RANJAN VS. STATE OF NAGALAND [LAWS(GAU)-2024-3-77] [REFERRED TO]
UNION OF INDIA VS. N.MURUGESAN [LAWS(SC)-2021-10-27] [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. R.K. ZALPURI [LAWS(SC)-2015-10-9] [REFERRED TO]
OM PRAKASH MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-12-152] [REFERRED TO]
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION PATNA VS. ST. XAVIERS SCHOOL DHARHARA [LAWS(PAT)-2017-4-14] [REFERRED TO]
SHIV SHANKAR PRASAD SINGH SON OF LATE ADIKLAL SINGH VS. STATE OF BIHAR THROUGH SECRETARY, HOME DEPARTMENT (POLICE) [LAWS(PAT)-2019-5-11] [REFERRED TO]
MUKESH KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2021-7-82] [REFERRED TO]
N SHANKARAPPA S/O LATE THAMMAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2018-1-362] [REFERRED TO]
WILFRED PINTO S/O LATE PHILOMENA PINTO VS. DAKSHINA KANNADA [LAWS(KAR)-2018-3-131] [REFERRED TO]
SIEKEDO YHOSHU VS. STATE OF NAGALAND [LAWS(GAU)-2023-10-51] [REFERRED TO]
FARIDA KHATOON VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-7-25] [REFERRED TO]
SIDDHI NATH RAJAN VS. HEAVY ENGINEERING CORPORATION LTD [LAWS(JHAR)-2019-2-220] [REFERRED TO]
VIJAY KUMAR SINGH VS. UNION OF INDIA AND ORS. [LAWS(JHAR)-2016-1-23] [REFERRED TO]
BALMUKUND LINDA VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-7-169] [REFERRED TO]
RAKESHKUMAR SUBHASHBHAI PATEL VS. SARDAR VALLABHBHAI PATEL INSTITUTE OF TECHNOLOGY [LAWS(GJH)-2019-12-87] [REFERRED TO]
S.G.DESAI VS. G.S.DHOTRE [LAWS(GJH)-2016-11-2] [REFERRED TO]
C S AMIN VS. ASSISTANT GENERAL MANAGER SBI, REGION III [LAWS(GJH)-2016-12-7] [REFERRED TO]
JAY SHANKAR PANDEY VS. RAJYA SABHA SECRETARIATE [LAWS(DLH)-2015-12-164] [REFERRED TO]
BANK OF INDIA VS. HARISH CHANDER SAH [LAWS(DLH)-2015-10-79] [REFERRED TO]
KRISHI UPAJ MANDI SAMITY VS. BALDEO KUMAR [LAWS(CHH)-2018-1-151] [REFERRED TO]
MOHD SHAKEEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-2-160] [REFERRED TO]
GOVERDHANLAL YADAV VS. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED [LAWS(CHH)-2019-7-161] [REFERRED TO]
BALI RAM CHAURASIA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-2-148] [REFERRED TO]
RAJEEV TIWARI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-106] [REFERRED TO]
RAJESH KUMAR RAJPUT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-42] [REFERRED TO]
AKSHATA MERCANTILE PVT. LTD. VS. DY. COMMISSIONER OF INCOM-TAX [LAWS(BOM)-2016-10-215] [REFERRED TO]
B.RANGANATHA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-2-3] [REFERRED TO]
D BALAJI S/O LALU VS. DEPOT MANAGER, RTC, SURYAPET BUS DEPOT, NALGONDA DISTRICT [LAWS(APH)-2017-3-92] [REFERRED TO]
Y. YADAIAH VS. APSRTC [LAWS(APH)-2017-4-32] [REFERRED TO]
KISHORE BHUYAN VS. STATE OF ASSAM [LAWS(GAU)-2014-8-7] [REFERRED TO]
CHANDRAKANT KUMAR VS. UNION OF INDIA AND ORS. [LAWS(CAL)-2015-4-14] [REFERRED TO]
DERBY SALES PVT. LTD. AND ORS. VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-8-13] [REFERRED TO]
P N AGARWAL VS. STATE OF U P [LAWS(ALL)-2014-5-584] [REFERRED TO]
BANSH LAL SANKHWAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-39] [REFERRED TO]
MUSTAQ AHMAD VS. STATE OF U P [LAWS(ALL)-2015-2-110] [REFERRED TO]
KARAMVEER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2019-3-12] [REFERRED TO]
T. SANKARARAGHAVAN VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2019-7-117] [REFERRED TO]
BHEL MAZDOOR SANGAM VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT [LAWS(MAD)-2019-2-246] [REFERRED TO]
M. JAYANTH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-5-41] [REFERRED TO]
GURBAX SINGH VS. STATE OF HARYANA ORS. [LAWS(P&H)-2015-2-380] [REFERRED TO]
OM PARKASH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-12-425] [REFERRED]
Y. USHARANI VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-11-12] [REFERRED TO]
UNION OF INDIA VS. LALA PRASAD SINGH [LAWS(GAU)-2017-9-72] [REFERRED TO]
KAPURAJI SHANKARJI GARODA VS. STATE OF GUJARAT [LAWS(GJH)-2024-6-37] [REFERRED TO]
PRADEEPKUMAR THAKUR VS. STATE BANK OF INDIA [LAWS(GJH)-2024-2-50] [REFERRED TO]
TUSHARBHAI A. SHAH VS. GUJARAT HOUSING BOARD [LAWS(GJH)-2024-2-63] [REFERRED TO]
TUSHARBHAI A. SHAH VS. GUJARAT HOUSING BOARD [LAWS(GJH)-2024-2-63] [REFERRED TO]
ZANKHANA ANKITKUMAR SHAH VS. UNION OF INDIA [LAWS(GJH)-2022-12-21] [REFERRED TO]
CHANCHALA TRIPATHY VS. TAHASILDAR, BBSR AND ORS. [LAWS(ORI)-2015-5-45] [REFERRED TO]
KAMALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-11-92] [REFERRED TO]
ROHTASH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2024-3-35] [REFERRED TO]
THOKCHOM CHHATRAJIT SINGH VS. LOUREMBAM IBOYAIMA SINGH [LAWS(MANIP)-2021-9-3] [REFERRED TO]
RAM NARESH PRASAD CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2017-7-38] [REFERRED TO]
CHATRAPAL VS. STATE OF UTTAR PRADESH [LAWS(SC)-2024-2-28] [REFERRED TO]
HINDUSTAN ZINC LTD. VS. INDUSTRIAL TRIBUNAL CUM LABOUR COURT, UDAIPUR [LAWS(RAJ)-2019-4-265] [REFERRED TO]
I.M.NAGARAJAIAH VS. DIVISIONAL CONTROLLER KSRTC [LAWS(KAR)-2019-9-128] [REFERRED TO]
RAJENDRA PRASAD SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-11-17] [REFERRED TO]
ADANI GAS LIMITED VS. UNION OF INDIA [LAWS(GJH)-2018-9-349] [REFERRED TO]
MIHIR SANGMA VS. UNION OF INDIA [LAWS(GAU)-2021-2-100] [REFERRED TO]
INDIAN INSTITUTE OF MANAGEMENT CALCUTTA VS. ANANTA KUMAR DE [LAWS(CAL)-2024-9-1] [REFERRED TO]
MAHENDRA SINGH PARIHAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-11-156] [REFERRED TO]
BHARAT AGARWAL S/O VIJAY AGRAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-12-65] [REFERRED TO]
RAMANUJ CHOUBEY S/O LATE BRAMHDUTT VS. STATE OF CHHATTISGARH THROUGH SECRETARY [LAWS(CHH)-2019-1-156] [REFERRED TO]
RAJKUMAR MANSAR VS. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED [LAWS(CHH)-2021-6-98] [REFERRED TO]
CHAMALI SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-6] [REFERRED TO]
SHANKERAIYA CHINTAL VS. CHHATTISGARH ELECTRICITY BOARD AND ORS [LAWS(CHH)-2016-3-47] [REFERRED]
UNION OF INDIA VS. M.N. SRIDHAR RAO [LAWS(DLH)-2015-3-323] [REFERRED TO]
THE DEPOT MANAGER, APSRTC, ONGOLE DEPOT, PRAKASAM DISTRICT VS. K.V. SUBBA RAO S/O NARASIMHAM AND ANOTHER [LAWS(APH)-2018-8-40] [REFERRED TO]
THE STATE OF ANDHRA PRADESH VS. DARSI PHEBE SARAH [LAWS(APH)-2017-10-12] [REFERRED TO]
HASMUKH MOHANDAS DEVMURARI VS. UNION OF INDIA AND ORS. [LAWS(CA)-2015-2-14] [REFERRED TO]
RAM AVTAR SHARMA VS. STATE OF U. P. [LAWS(ALL)-2022-3-215] [REFERRED TO]
STATE OF U.P. VS. HARIKESH MANI TRIPATHI [LAWS(ALL)-2022-12-149] [REFERRED TO]
PUSHPA DEVI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-5-272] [REFERRED TO]
UNION OF INDIA VS. IRSHAD HUSAIN & ORS. [LAWS(DLH)-2016-3-271] [REFERRED TO]
STATE OF H.P. VS. AMAR NATH SHARMA [LAWS(HPH)-2016-5-135] [REFERRED TO]
STATE OF H.P. VS. BABU RAM [LAWS(HPH)-2016-5-136] [REFERRED TO]
REENA BARO VS. STATE OF ASSAM [LAWS(GAU)-2017-2-15] [REFERRED TO]
OM PARAKASH YADAV VS. UNION OF INDIA [LAWS(DLH)-2021-7-119] [REFERRED TO]
AIRLINES ALLIED SERVICES LIMITED VS. ASHOK KUMAR MALHOTRA [LAWS(DLH)-2021-4-54] [REFERRED TO]
INSPECTOR JASWANT SINGH VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-5-586] [REFERRED TO]
SYNDICATE BANK AND ORS. VS. P.I. BABU [LAWS(KER)-2015-8-45] [REFERRED TO]
RAJESH KUMAR AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-9-61] [REFERRED TO]
BAIJNATH PRASAD VS. THE CENTRAL BANK OF INDIA [LAWS(PAT)-2016-4-104] [REFERRED TO]
CARLTON ESTATE CONDOMINIUM ASSOCIATION VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2020-11-115] [REFERRED TO]
KARAM SINGH VS. STATE OF HARYANA [LAWS(P&H)-2017-8-131] [REFERRED TO]
MARUTI ESTATE INDIA (P) LTD VS. STATE OF ODISHA [LAWS(ORI)-2022-6-32] [REFERRED TO]
BALDEV SINGH HEIR AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-7-1013] [REFERRED]
POOJA RANI VS. STATE OF HARYANA [LAWS(P&H)-2015-1-359] [REFERRED TO]
NILIMA SINHA VS. STATE OF BIHAR [LAWS(PAT)-2021-12-39] [REFERRED TO]
NIRAJ KUMAR RAJAK VS. STATE OF BIHAR [LAWS(PAT)-2019-5-108] [REFERRED TO]
ANUJ KUMAR SINGH YADAV VS. STATE OF BIHAR [LAWS(PAT)-2023-11-42] [REFERRED TO]
RAJ KUMAR SEHGAL VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ANOTHER [LAWS(P&H)-2016-10-56] [REFERRED TO]
DIRECTOR GENERAL OF POLICE, RAILWAY PROTECTION FORCE AND OTHERS VS. RAJENDRA KUMAR DUBEY [LAWS(SC)-2020-11-33] [REFERRED TO]
JAMNADAS M KOTHADIA THRO POA VALLABDAS NATHUBHAI LADANI VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-311] [REFERRED TO]
RANAJIT ROY VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2022-12-89] [REFERRED TO]
DINAKAR PATHAK S/O BANESHWAR PATHAK VS. STATE OF JHARKHAND THROUGH ITS DIRECTOR [LAWS(JHAR)-2018-10-45] [REFERRED TO]
NIBARAN MAHTO VS. RAJENDRA INSTITUTE OF MEDICAL SCIENCE [LAWS(JHAR)-2018-12-189] [REFERRED TO]
INDU KUMARI WIFE OF ASHOK KUMAR VS. STATE OF JHARKHAND THROUGH SECRETARY [LAWS(JHAR)-2018-6-48] [REFERRED TO]
AWADHESH KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-8-95] [REFERRED TO]
SUNIL MODI VS. EASTERN COALFIELDS LIMITED AND ORS. [LAWS(JHAR)-2015-5-56] [REFERRED TO]
JUSTIN TIRKEY SON OF LATE IGNAS TIRKEY VS. UNION OF INDIA [LAWS(JHAR)-2016-3-159] [REFERRED TO]
MOHD. ISLAM VS. CENTRAL COALFIELDS LTD [LAWS(JHAR)-2023-9-65] [REFERRED TO]
DHARANIDHAR BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2017-8-18] [REFERRED TO]
BLUE FAIRI LAL GEORGE @ B.F. GEORGE VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2014-12-71] [REFERRED TO]
SUSHILA PARGANIHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-2-222] [REFERRED TO]
PYARELAL AND ANOTHER VS. SOUTH EASTERN COALFIELDS LTD. AND OTHERS [LAWS(CHH)-2017-9-59] [REFERRED TO]
AMAR DEEP, VS. UNION OF INDIA [LAWS(CHH)-2020-11-85] [REFERRED TO]
DIPAK AMBALAL THAKER VS. SETTLEMENT COMMISSIONER AND DIRECTOR OF LAND RECORD DEPARTMENT [LAWS(GJH)-2022-6-1221] [REFERRED TO]
ARUN KUMAR VS. COAL INDIA LIMITED [LAWS(CHH)-2024-1-36] [REFERRED TO]
MANISHKUMAR ARJANBHAI PATEL VS. SAURASHTRA GRAMIN BANK [LAWS(GJH)-2016-7-213] [REFERRED TO]
K.S. KARDAM VS. UNION OF INDIA & ORS. [LAWS(DLH)-2016-11-106] [REFERRED TO]
NURE SHOBHA BEGUM VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-2-195] [REFERRED TO]
VED PRAKASH CHAUHAN VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2022-5-270] [REFERRED TO]
INDUS GENE EXPRESSIONS LIMITED VS. STATE OF A.P. [LAWS(APH)-2024-5-24] [REFERRED TO]
BANGALORE METROPOLITAN VS. B.K. SAMANGI [LAWS(KAR)-2022-10-393] [REFERRED TO]
JAYESH L PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-10] [REFERRED TO]
RAVINDRAKUMAR THAKORLAL GARASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-30] [REFERRED TO]
KALYAN RANJAN SAHOO VS. UNION OF INDIA [LAWS(ORI)-2021-4-45] [REFERRED TO]
EXPRESS FOOD SERVICE (NES-CAFE) VS. SATYENDRASINH RAJARAM BHADORIYA [LAWS(GJH)-2021-10-265] [REFERRED TO]
G.UMA MAHESWARI VS. THE SECRETARY TO GOVERNMENT, HIGHER EDUCATION (F2) DEPARTMENT, GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2016-8-102] [REFERRED TO]
UDHAB CHARAN PRADHAN VS. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE [LAWS(ORI)-2024-3-104] [REFERRED TO]
KRISHAN KUMAR AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-155] [REFERRED TO]
OM PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2015-1-438] [REFERRED TO]
NATHU RAM SHARMA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-263] [REFERRED TO]
HIMMAT SINGH ANEJA VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-658] [REFERRED TO]
SHER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-7-1001] [REFERRED]
DASHNAM AKHARA SANYASIAN, SHIV GANGA MANDIR VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2016-3-216] [REFERRED TO]
M.A. ABDUL RASHEED AND ORS. VS. STATE OF TELANGANA AND ORS. [LAWS(TLNG)-2020-1-166] [REFERRED TO]
L. MOHAN RAO VS. DEPUTY DIRECTOR OF TRIBAL WELFARE AND ORS. [LAWS(TLNG)-2020-1-167] [REFERRED TO]
MD. SHAFI VS. STATE OF TELANGANA [LAWS(TLNG)-2021-4-30] [REFERRED TO]
LILADHAR PAPANAI VS. UNION OF INDIA [LAWS(MEGH)-2017-8-2] [REFERRED TO]
BAL KRISHNA PRASAD VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-8-105] [REFERRED TO]
PAWAN KR. SINHA AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2015-4-18] [REFERRED TO]
SOM NATH VS. STATE OF U.T. [LAWS(P&H)-2023-5-144] [REFERRED TO]
MAN SINGH VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-7-145] [REFERRED TO]
RAMJI LAL LAKHERA VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. [LAWS(RAJ)-2015-7-184] [REFERRED TO]
ASHUTOSH KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-2-211] [REFERRED TO]
DIWESH NARAYAN RAIZADA VS. COAL INDIA LIMITED [LAWS(JHAR)-2021-1-33] [REFERRED TO]
M KRUPAKARAN VS. CORPORATION BANK [LAWS(KAR)-2016-8-94] [REFERRED]
GAURIBEN NARROTAMBHAI PITHVA VS. DISTRICT PRIMARY EDUCATION OFFICER [LAWS(GJH)-2022-11-1636] [REFERRED TO]
BAISHAKHI BHATTACHARYYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-4-99] [REFERRED TO]
LAXMI NARAYAN CHANDRAKAR S/O LATE ANANDI NARAYAN CHANDRAKAR VS. STATE OF CHHATTISGARH THROUGH SECRETARY [LAWS(CHH)-2019-2-171] [REFERRED TO]
SUSHILA PARGANIHA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-11-42] [REFERRED]
DIVISIONAL CONTROLLER VS. SUNIL M. JOSHI AND ORS. [LAWS(GJH)-2015-2-269] [REFERRED TO]
AKHIL AHMAD VS. COMMISSIONER FOR AGRICULTURE [LAWS(BOM)-2020-3-199] [REFERRED TO]
SANJAY VITTHALRAO JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-520] [REFERRED TO]
GURBACHAN SINGH VS. STATE OF HIMACHAL PRADESH & ANOTHER [LAWS(HPH)-2016-9-107] [REFERRED]
BHIM SEN SHARMA VS. H.P. UNIVERSITY [LAWS(HPH)-2016-5-221] [REFERRED TO]
BHARAT CHANDRA SARMA VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS. [LAWS(GAU)-2015-1-63] [REFERRED TO]
DAYANAND PASWAN VS. COAL INDIA LTD. [LAWS(CAL)-2016-5-68] [REFERRED TO]
BASUDEV HALDER VS. UCO BANK AND ORS. [LAWS(CAL)-2015-7-37] [REFERRED TO]
BHOJRAJ SINGH VS. ZONAL MANAGER, CENTRAL U.P. ZONE, PUNJAB NATIONAL BANK AND ORS. [LAWS(ALL)-2015-8-249] [REFERRED TO]
UNION OF INDIA VS. RAM NARAYAN PRASAD [LAWS(ALL)-2016-7-74] [REFERRED TO]
ONKAR NATH YADAV VS. LIFE INSURANCE CORPORATION OF INDIA AND 3 OTHERS [LAWS(ALL)-2018-4-176] [REFERRED TO]
RAVINDER SINGH VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2023-4-115] [REFERRED TO]
DEHILA D. SANGMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-9-1] [REFERRED TO]
BIHAR STATE POLLUTION CONTROL BOARD VS. UNION OF INDIA [LAWS(PAT)-2017-4-12] [REFERRED TO]
SHANTI SINGH VS. JUGESHWAR NATH SRIVASTAVA [LAWS(PAT)-2024-1-27] [REFERRED TO]
EXECUTIVE DIRECTOR, CANARA BANK HEAD OFFICE VS. A C PERIYASWAMY [LAWS(MAD)-2017-2-487] [REFERRED TO]
ASHOKBHAI DAVIDBHAI PARMAR LHS OF LATE INDUMATI BENJAMIN CHRISTIAN VS. STATE OF GUJARAT [LAWS(GJH)-2024-5-3] [REFERRED TO]
STATE OF GUJARAT VS. BAROT TRIKAMBHAI DUNGARBHAI [LAWS(GJH)-2024-5-16] [REFERRED TO]
M.PADMINI VS. STATE OF KERALA [LAWS(KER)-2019-10-266] [REFERRED TO]
DHIREN KUMAR MOHANTY VS. UNION OF INDIA [LAWS(DLH)-2020-6-55] [REFERRED TO]
UNION OF INDIA VS. KIRAN JADHAV, IPS & ORS [LAWS(BOM)-2018-2-287] [REFERRED TO]
LEENA LUCAS VS. STATE OF C G [LAWS(CHH)-2015-10-10] [REFERRED TO]
INDERCHAND DHARIWAL AND ORS. VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(CHH)-2015-2-10] [REFERRED TO]
ANIL KUMAR SONI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-1-22] [REFERRED TO]
AMRUT LAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-6-68] [REFERRED TO]
ARUN KUMAR SINHA S/O LATE S P SINHA VS. COAL INDIA LIMITED THROUGH ITS CHAIRMAN [LAWS(CHH)-2018-7-65] [REFERRED TO]
SANDEEP KUMAR YADAV S/O SURESH YADAV VS. SOUTH EASTERN COALFIELDS LIMITED (S E C L ) THROUGH CHAIRMAN CUM MANANGING DIRECTOR [LAWS(CHH)-2018-9-25] [REFERRED TO]
KHAMMAN SINGH BHATRE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-10-35] [REFERRED TO]
SANJEEV MANGOTRA VS. STATE AND ORS [LAWS(J&K)-2016-7-36] [REFERRED]
PRAVEEN SHRIVASTAVA VS. ALLAHABAD BANK [LAWS(DLH)-2015-9-286] [REFERRED TO]
SURESH MAHTO VS. CENTRAL COALFIELDS LTD. [LAWS(JHAR)-2022-8-71] [REFERRED TO]
MD. MAINUL KHAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-12] [REFERRED TO]
PURUSOTTAM PRASAD VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-8-81] [REFERRED TO]
TUFAN CHANDRA BASKI VS. THE STATE OF JHARKHAND & ORS. [LAWS(JHAR)-2016-2-147] [REFERRED TO]
TULSI MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-12-12] [REFERRED TO]
KAUSAR ALI VS. UNION OF INDIA AND OTHER [LAWS(ALL)-2018-2-389] [REFERRED TO]
RAM RAYIS TYAGI VS. U.P.S.R.T.C. AND ORS. [LAWS(ALL)-2015-7-323] [REFERRED TO]
HARIKESH MANI TRIPATHI VS. STATE OF U.P. [LAWS(ALL)-2022-9-123] [REFERRED TO]
MD GHIASUDDIN MULLICK VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2018-5-90] [REFERRED TO]
ABHIJIT SADHUKHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-8-187] [REFERRED TO]
BIMALENDU SEKHAR KAYAL VS. UNION BANK OF INDIA AND OTHERS [LAWS(CAL)-2019-3-109] [REFERRED TO]
SOME MAJHI VS. COAL INDIA LTD. AND ORS. [LAWS(CAL)-2016-4-50] [REFERRED TO]
DARGAH CHAR QUTUB HANSI VS. UNION OF INDIA [LAWS(P&H)-2014-11-3] [REFERRED TO]
A.M.D. LEENUS VS. MANAGEMENT OF TUTICORIN STEVEDORS ASSOCIATION [LAWS(MAD)-2014-6-251] [REFERRED TO]
KUSHAL KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-10-82] [REFERRED TO]
SURESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2015-1-372] [REFERRED TO]
GURMIT SINGH VS. PUNJAB AND SIND BANK AND OTHERS [LAWS(P&H)-2019-8-28] [REFERRED TO]
BALDEV RAJ CHADHA VS. STATE OF HARYANA [LAWS(P&H)-2017-7-211] [REFERRED TO]
LAXMIDHAR DEHURI VS. UNION OF INDIA AND ORS. [LAWS(ORI)-2015-1-22] [REFERRED TO]
STATE OF GUJARAT VS. CHAUHAN BHIKHAJI BHEMJI [LAWS(GJH)-2022-8-179] [REFERRED TO]
H SREENIVASA RAO S/O LATE HAVALAGI RAO VS. STATE OF KARNATAKA [LAWS(KAR)-2018-7-112] [REFERRED TO]
DINESH VIRABHAI KHUMAN VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-227] [REFERRED TO]
BIPINBHAI BHIKHABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1406] [REFERRED TO]
BEGO DEVI VS. STATE OF HP AND OTHERS [LAWS(HPH)-2016-10-50] [REFERRED TO]
ROHTASH SINGH VS. STATE OF HARYANA [LAWS(P&H)-2023-12-89] [REFERRED TO]
MANAGER R.C.SCHOOLS VS. C.SAGAYARAJ [LAWS(MAD)-2020-6-71] [REFERRED TO]
MAHENDER SINGH VS. UNION OF INDIA [LAWS(MEGH)-2021-4-11] [REFERRED TO]
M.M. SANGMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-9-4] [REFERRED TO]
RAM NARAYAN AZAD VS. UNION OF INDIA [LAWS(PAT)-2019-10-45] [REFERRED TO]
KAMAKSHI AGARWAL VS. THE STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-10-27] [REFERRED TO]
JASWANT SINGH PARAKH VS. BANK OF BARODA AND ORS. [LAWS(RAJ)-2015-12-72] [REFERRED TO]
MANJIT KAUR VS. PUNJAB STATE POWER CORPORATION LTD & ORS [LAWS(P&H)-2017-10-26] [REFERRED TO]
MAYA VERMA VS. UNION OF INDIA [LAWS(RAJ)-2022-5-307] [REFERRED TO]
A. LAXMINARAYANA VS. THE DISTRICT COLLECTOR [LAWS(TLNG)-2020-7-49] [REFERRED TO]
SRI PANKAJ KUMAR, S/O SHRI MAHENDRA PRASAD, RESIDENT OF GROUP CENTRE, CRPF, CAMPUS ADARANI, SALBAGAN, PO & PS AIRPORT, SUB VS. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, HAVING HIS OFFICE AT SOUTH BLOCK, NEW DELHI [LAWS(TRIP)-2017-2-1] [REFERRED TO]
RAJNI MALIK VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-294] [REFERRED TO]
KESAR SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-1-138] [REFERRED TO]
INDERJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-705] [REFERRED TO]
ABDUL SALAAM VS. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION [LAWS(RAJ)-2015-10-72] [REFERRED TO]
P. VENKAT REDDY VS. DEPOT MANAGER, APSRTC AND ORS. [LAWS(TLNG)-2020-1-171] [REFERRED TO]
V. ARUNA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-3-53] [REFERRED TO]
SEIKHOTHANG HAOKIP VS. STATE OF MANIPUR [LAWS(MANIP)-2019-5-28] [REFERRED TO]
SHRI ACHOM THAMBALNGOU SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-6-1] [REFERRED TO]
RADHEY SHYAM SHARMA SON OF SHRI MOHAN LAL SHARMA VS. THE JUDGE, LABOUR COURT, JODHPUR AND ORS. [LAWS(RAJ)-2017-5-305] [REFERRED TO]
STATE OF ORISSA VS. LAXMI NARAYAN DAS (DEAD) [LAWS(SC)-2023-7-31] [REFERRED TO]
KERALA STATE ROAD TRANSPORT CORPORATION VS. S. PREMLAL [LAWS(KER)-2023-4-114] [REFERRED TO]
HARDIK VINODSINH SOLANKI VS. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE, GUJARAT STATE [LAWS(GJH)-2020-9-758] [REFERRED TO]
SANTOSH KR BRAHMA S/O SRI RIPENDRA NATH VS. STATE OF ASSAM AND ORS [LAWS(GAU)-2016-9-85] [REFERRED TO]
ASHOKE BAGCHI VS. UNION OF INDIA AND 3 ORS [LAWS(GAU)-2018-7-143] [REFERRED TO]
STATE OF ORISSA VS. BHASKAR DUTTA [LAWS(ORI)-2022-7-114] [REFERRED TO]
S.G. DAVIS VS. STATE OF KERALA [LAWS(KER)-2020-2-324] [REFERRED TO]
ANDHRA BANK VS. C P SREENATH [LAWS(KER)-2018-4-98] [REFERRED TO]
H. N. KOTRESH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-577] [REFERRED TO]
DINESHBHAI KANAIYALAL VYAS VS. ADDITIONAL CHIEF SECRETARY [LAWS(GJH)-2023-8-314] [REFERRED TO]
RANJITSINH NATVARSINH DABHI VS. STATE OF GUJARAT [LAWS(GJH)-2024-2-52] [REFERRED TO]
KANUSINH PRATAPSINH THAKOR VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-467] [REFERRED TO]
SARWAR HUSSAIN VS. STATE AND ORS. [LAWS(J&K)-2016-2-42] [REFERRED TO]
DHANNU LAL VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-9-62] [REFERRED TO]
GHANSU VS. STATE OF U.P. [LAWS(ALL)-2022-5-83] [REFERRED TO]
AKHIL AHMAD VS. COMMISSIONER FOR AGRICULTURE [LAWS(BOM)-2020-3-34] [REFERRED TO]
VINAY KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-1-126] [REFERRED TO]
ARUN KUMAR SINGH, SON OF LATE RAJNATH SINGH VS. RAJENDRA INSTITUTE OF MEDICAL SCIENCE [LAWS(JHAR)-2019-2-58] [REFERRED TO]
MATUKDHARI PRASAD VS. CENTRAL COALFIELDS LIMITED [LAWS(JHAR)-2020-12-65] [REFERRED TO]
THE STATE OF JHARKHAND & ORS. VS. HARIHAR DUBEY [LAWS(JHAR)-2017-8-217] [REFERRED TO]
SIDDHI NATH RANJAN VS. M/S HEAVY ENGINEERING CORPORATION LTD. [LAWS(JHAR)-2017-2-62] [REFERRED TO]
UNION OF INDIA & ANR VS. MANOHAR SINGH CHANA [LAWS(DLH)-2016-8-588] [REFERRED]
MOHAMMED ASIF KHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2024-5-4] [REFERRED TO]
PAWAN KUMAR SINGH VS. UNION OF INDIA AND 3 ORS [LAWS(ALL)-2019-5-205] [REFERRED TO]
G.P. SRIVASTAVA VS. DISTRICT JUDGE, ETAH [LAWS(ALL)-2017-3-112] [REFERRED TO]
GITA RANI MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-12-22] [REFERRED TO]
G.CHINA BABU VS. STATE OF A.P. [LAWS(APH)-2020-1-7] [REFERRED TO]
R.P. INTERNATIONAL VS. UNION OF INDIA [LAWS(P&H)-2017-5-59] [REFERRED TO]
SUJATA MAHANTA VS. COLLECTOR CUM CHIEF EXECUTIVE ZILLA PARISHAD [LAWS(ORI)-2024-2-87] [REFERRED TO]
TEJINDER KAUR VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2016-10-47] [REFERRED TO]
KRISHAN GOPAL VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-4-141] [REFERRED TO]
RAGHBIR KUMAR AND ANOTHER VS. THE STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-4-148] [REFERRED TO]
JAIDEEP DHILLON VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2016-5-378] [REFERRED TO]
KAMLESH RANI VS. STATE OF PUNJAB [LAWS(P&H)-2017-10-12] [REFERRED TO]
CHAIRMAN ODISHA GRAMYA BANK VS. RAMA CHANDRA BEHERA [LAWS(ORI)-2020-11-14] [REFERRED TO]
K. SUNDARAVADIVELU VS. UNION OF INDIA [LAWS(MAD)-2014-12-10] [REFERRED TO]
PARMINDER SINGH RAHI VS. BSNL [LAWS(P&H)-2014-8-156] [REFERRED TO]
SURESH KUMAR VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2014-12-62] [REFERRED TO]
PHOOLA RAM VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-1-157] [REFERRED TO]
S.M.A. RAM VS. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY [LAWS(MAD)-2023-8-95] [REFERRED TO]
AJAY VS. SUJITH [LAWS(KER)-2017-2-63] [REFERRED TO]
R. VISWAMBARAN NAIR & ORS. VS. UNION OF INDIA & ORS. [LAWS(KER)-2014-11-279] [REFERRED TO]
NAVAL KISHOR MEENA VS. DY. GENERAL MANAGER-PERSONNEL (IRD) [LAWS(GJH)-2023-3-2064] [REFERRED TO]
RAM NARAYAN PRASAD GUPTA VS. UNION OF INDIA [LAWS(GJH)-2024-5-111] [REFERRED TO]
MADAN MOHAN JENA AND 4 OTHERS VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2016-7-70] [REFERRED]
INDER SINGH VS. H.P. STATE ELECTRICITY BOARD [LAWS(HPH)-2015-8-88] [REFERRED TO]
KUMARI AVANEE AND ORS. VS. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS. [LAWS(RAJ)-2014-10-113] [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [LAWS(SC)-2014-11-52] [REFERRED TO]
MITHALAL BOHRA VS. UNION OF INDIA [LAWS(RAJ)-2024-2-11] [REFERRED TO]
MANOJ KUMAR SINGH VS. UNION OF INDIA [LAWS(PAT)-2022-11-63] [REFERRED TO]
GOPI CHAND YADAV VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-7-138] [REFERRED TO]
RAM GOPAL KUMAWAT VS. UNITED COMMERCIAL BANK AND ORS. [LAWS(RAJ)-2015-10-70] [REFERRED TO]
YOGITA SWAROOP VS. UNION OF INDIA [LAWS(CA)-2014-12-36] [REFERRED TO]
BABASAHEB HAJI ABDUL MULLANI VS. KOLHAPUR MUNICIPAL CORPORATION [LAWS(BOM)-2023-3-243] [REFERRED TO]
SAVITRI PUSHPASHIL PATEL VS. SHRI GANESH SHIKSHAN SANSTHA [LAWS(BOM)-2022-3-357] [REFERRED TO]
DIPANKAR BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-163] [REFERRED TO]
ANANTA KUMAR DE VS. UNION OF INDIA [LAWS(CAL)-2024-3-14] [REFERRED TO]
HIRA SINGH VS. M/S. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2021-1-24] [REFERRED TO]
ANIL KUMAR SINGH VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2016-3-20] [REFERRED TO]
BHEKH LAL GANJHU VS. CENTRAL COALFIELD LIMITED [LAWS(JHAR)-2019-9-95] [REFERRED TO]
HASNATHA BI VS. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT [LAWS(KAR)-2018-2-357] [REFERRED TO]
H C BALAKRISHNA SON OF LATE H R CHELLAPPA VS. LAND TRIBUNAL, HOSAKOTE BY ITS SECRETARY [LAWS(KAR)-2018-3-171] [REFERRED TO]
BHARATKUMAR HARILAL TRIVEDI VS. GENERAL MANAGER(OPERATION) STATE BANK OF INDIA [LAWS(GJH)-2016-4-203] [REFERRED]
MANIBHAI DHULABHAI PARMAR VS. SUPERINTENDENT OF POST OFFICE [LAWS(GJH)-2018-9-144] [REFERRED TO]
HIMURJA AND ANOTHER VS. BIKRAM SINGH [LAWS(HPH)-2016-5-73] [REFERRED TO]
RAMKALI MANIKPURI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-35] [REFERRED TO]
ANIL LAKDA S/O JULIUS LAKDA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-104] [REFERRED TO]
KU. SARASWATI GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-1-30] [REFERRED TO]
HANUMAN SINGH VS. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED [LAWS(CHH)-2022-4-103] [REFERRED TO]