GUTTIKONDA VENKATARAMAIAH Vs. GODAVARTHY VENKATESWARLU
LAWS(SC)-2014-10-19
SUPREME COURT OF INDIA (FROM: ANDHRA PRADESH)
Decided on October 13,2014

Guttikonda Venkataramaiah Appellant
VERSUS
Godavarthy Venkateswarlu Respondents

JUDGEMENT

- (1.) Heard the learned counsel.
(2.) Leave granted.
(3.) In this appeal, the appellant an auction purchaser, has challenged the validity of the judgment dated 13th December, 2013, delivered in Civil Revision Petition No.6528 of 2012 by the High Court of Judicature of Andhra Pradesh at Hyderabad.;


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