Referred Judgements :-

ELECTION COMMISSION INDIA VS. UNION OF INDIA [REFERRED TO]
K S RASHID AND SON VS. INCOME TAX INVESTIGATION COMMISSION [REFERRED TO]
LT COL KHAJOOR SINGH VS. UNION OF INDIA [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. UTPAL KUMAR BASU [REFERRED TO]
UNION OF INDIA VS. ADANI EXPORT LIMITED [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
OM PRAKASH SRIVASTAVA VS. UNION OF INDIA [REFERRED TO]
RAJENDRAN CHINGARAVELU VS. R K MISHRA ADDL COMMISSIONER OF IT [REFERRED TO]

Cited Judgements :-

APPOLLO METERS PVT., LTD., VS. GOVERNMENT OF INDIA [LAWS(MAD)-2017-8-134] [REFERRED TO]
PAMAN ENTERPRISES VS. FOOD CORPORATION OF INDIA [LAWS(MANIP)-2020-6-19] [REFERRED TO]
ZYDUS ALIDAC FORTIZA VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-3-26] [REFERRED TO]
ARPITA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-9-40] [REFERRED TO]
DILIP BISWAS VS. UNION OF INDIA [LAWS(CAL)-2024-1-124] [REFERRED TO]
NARENDER KUMAR VS. UNION OF INDIA [LAWS(J&K)-2021-9-20] [REFERRED TO]
MANZOOR AHMAD RATHER VS. UNION OF INDIA [LAWS(J&K)-2021-6-13] [REFERRED TO]
PAWAN ARORA VS. STATE OF M.P. [LAWS(MPH)-2018-3-64] [REFERRED TO]
M/S.SUN TV NETWORK LTD. VS. UNION OF INDIA [LAWS(MAD)-2016-6-114] [REFERRED TO]
ARUNSALAM RAJENTHIRAN VS. THE DEAN [LAWS(MAD)-2015-12-116] [REFERRED TO]
SHRI GAJENDRA SINGH RANA VS. UNION OF INDIA [LAWS(SIK)-2017-7-3] [REFERRED TO]
SOUTH EASTERN COALFIELDS LTD. VS. CHIEF LABOUR COMMISSIONER [LAWS(MPH)-2023-6-97] [REFERRED TO]
CHANDRAHAS NAMDEV VS. MP POWER TRANSMISSION COMPANY LTD [LAWS(MPH)-2022-7-43] [REFERRED TO]
RAMENDRA KISHORE PRASAD VS. S. BHATTACHARYA AND ORS. [LAWS(CHH)-2015-7-18] [REFERRED TO]
MOHAN SINGH VS. DIRECTOR GENERAL [LAWS(KER)-2018-1-268] [REFERRED TO]
O P BANSAL VS. UNION BANK OF INDIA [LAWS(DLH)-2019-4-77] [REFERRED TO]
KAMSCO INDUSTRIES PRIVATE LIMITED VS. UNION OF INDIA [LAWS(CAL)-2021-12-46] [REFERRED TO]
SMT. MANJESH VS. UNION OF INDIA [LAWS(ALL)-2017-2-178] [REFERRED TO]
SHRI ASIF S/O SHAUKAT QURESHI VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-12-86] [REFERRED TO]
KAMSCO INDUSTRIES PRIVATE LIMITED VS. UNION OF INDIA [LAWS(CAL)-2021-12-39] [REFERRED TO]
ELDYNE ELECTRO SYSTEMS PVT. LTD. VS. UNION OF INDIA [LAWS(CAL)-2021-12-41] [REFERRED TO]
ARVIND KUMAR VS. UNION OF INDIA [LAWS(JHAR)-2018-1-199] [REFERRED TO]
MUKUL GUPTA VS. MANAGEMENT DEVELOPMENT INSTITUTE [LAWS(DLH)-2015-1-506] [REFERRED TO]
GOLD STAR GREEN SEEDS PVT. LTD. AND ORS. VS. U.O.I. AND ORS. [LAWS(ALL)-2020-5-93] [REFERRED TO]
RIYAZUL HASSAN VS. UNION OF INDIA [LAWS(ALL)-2022-7-150] [REFERRED TO]
NEERAJ SHANKAR SAXENA & ANR VS. APPELLATE TRIBUNAL FOR ELECTRICITY THRU REGISTRAR, NEW DELHI [LAWS(ALL)-2019-8-35] [REFERRED TO]
LALJIT SINGH VS. UNION OF INDIA THROUGH SECY MINISTRY OF DEFENCE [LAWS(ALL)-2017-7-328] [REFERRED TO]
JITENDRA KUMAR GUPTA AND ORS. VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-5-187] [REFERRED TO]
ALL INDIA STEEL RE-ROLLERS ASSOCIATION VS. THE UNION OF INDIA & ORS. [LAWS(MPH)-2016-6-79] [REFERRED TO]
STATE BANK OF INDIA VS. ANANDILAL DABKARA [LAWS(MPH)-2023-6-102] [REFERRED TO]
KALANITHI MARAN VS. UNION OF INDIA [LAWS(MAD)-2018-3-718] [REFERRED TO]
R.RAJKUMAR VS. UNION OF INDIA, [LAWS(MAD)-2019-3-384] [REFERRED TO]
GLOVIS INDIA PVT. LTD VS. EXPRESS GLOBAL LOGISTICS PVT. LTD [LAWS(MAD)-2022-4-260] [REFERRED TO]
ICDS LTD., MANIPAL VS. TRUCTZSHLER INDIA PRIVATE LIMITED [LAWS(KAR)-2020-12-105] [REFERRED TO]
HARBHAJAN SINGH VS. UNION OF INDIA [LAWS(P&H)-2019-11-414] [REFERRED TO]
JAYANANDA K.R. VS. UNION OF INDIA [LAWS(KER)-2021-9-70] [REFERRED TO]
SYED SHARJI HUSSAIN VS. IDBI BANK LTD. AND ORS. [LAWS(RAJ)-2015-10-93] [REFERRED TO]
VISHNU PRAKASH R. PUNGLIA LTD. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2016-4-11] [REFERRED TO]
SHANTI DEVI ALIAS SHANTI MISHRA VS. UNION OF INDIA [LAWS(SC)-2020-11-11] [REFERRED TO]
SANDEEP.P.S VS. GOVERNMENT OF INDIA [LAWS(MAD)-2020-5-29] [REFERRED TO]
PRAMODKUMAR VS. O.THOMAS [LAWS(MAD)-2020-2-137] [REFERRED TO]
SANDEEP P.S. VS. THENMOZHI [LAWS(MAD)-2020-6-388] [REFERRED TO]
HARBHAJAN SINGH VS. UNION OF INDIA [LAWS(P&H)-2019-11-153] [REFERRED TO]
RAJ KUMAR VS. UCO BANK AND ANOTHER [LAWS(P&H)-2018-1-352] [REFERRED TO]
SARYU SINGH VS. THE UNION OF INDIA AND ORS. [LAWS(PAT)-2014-12-51] [REFERRED TO]
AMILAL RAMKISHAN DASS VS. ASHOK KUMAR SETHI [LAWS(MAD)-2018-9-649] [REFERRED TO]
LOK NATH SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-9-39] [REFERRED TO]
RAJ SHARMA VS. UNION OF INDIA [LAWS(J&K)-2019-10-14] [REFERRED TO]
STATE OF MADHYA PRADESH VS. SAFARI BIKES LIMITED [LAWS(MPH)-2016-9-166] [REFERRED]
RAJ KAMAL GUPTA S/O SURESH PRASAD VS. UNION OF INDIA [LAWS(PAT)-2017-5-109] [REFERRED TO]
LAKSHMANAN VS. UNION OF INDIA [LAWS(KER)-2021-1-31] [REFERRED TO]
TECPRO SYSTEMS LIMITED VS. UNION OF INDIA [LAWS(MAD)-2016-7-152] [REFERRED TO]
SOUTHERN REGION BULK LPG TRANSPORT OWNERS ASSOCIATION VS. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS. [LAWS(MAD)-2016-2-106] [REFERRED TO]
SHAIKH IILYAS VS. UNION OF INDIA [LAWS(MPH)-2020-1-128] [REFERRED TO]
N K PROTEINS LIMITED VS. SENIOR INSPECTOR OF POLICE ECONOMIC OFFENCES WING [LAWS(GJH)-2015-2-64] [REFERRED TO]
SHRI P.C. SHARMA VS. CHAIRMAN-CUM-MANAGING DIRECTOR,BANK OF INDIA AND OTHERS [LAWS(HPH)-2016-5-95] [REFERRED TO]
CAPTAIN GURDARSHAN KAUR SANDHU VS. AIR INDIA EXPRESS LTD. [LAWS(KER)-2018-2-815] [REFERRED TO]
K.T. SUDHARSHANAN VS. UNION OF INDIA [LAWS(KER)-2018-9-363] [REFERRED TO]
PARAS NATH ANUSUCHIT PRATHMIK PATHSHALA VS. STATE OF U. P. [LAWS(ALL)-2023-5-154] [REFERRED TO]
KARTAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2017-7-78] [REFERRED TO]
PANKAJ SHUKLA VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2016-5-331] [REFERRED]
S. ILANAHAI VS. STATE OF MUMBAI [LAWS(MAD)-2015-1-39] [REFERRED TO]
PROFESSOR (DR ) DEEPAK KAPUR VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2017-11-121] [REFERRED TO]
DEVENDRA SINGH NEGI VS. UNION OF INDIA AND OTHERS [LAWS(UTN)-2018-5-61] [REFERRED TO]
TARAK NATH NAYAK VS. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE [LAWS(CAL)-2019-10-34] [REFERRED TO]
DALMIA CEMENT (BHARAT) LTD VS. COMPETITION COMMISSION OF INDIA [LAWS(MAD)-2023-8-63] [REFERRED TO]
THE REGISTRAR VS. K.G. VISWANATHAN [LAWS(KER)-2014-10-189] [REFERRED TO]
GOA FOUNDATION VS. NATIONAL GREEN TRIBUNAL, PRINCIPAL BENCH [LAWS(BOM)-2022-9-177] [REFERRED TO]
REDDYS LABORATORIES LIMITED VS. CONTROLLER OF PATENTS [LAWS(DLH)-2022-11-160] [REFERRED TO]
V. K. MALHOTRA VS. UNION BANK OF INDIA [LAWS(DLH)-2021-4-49] [REFERRED TO]
BHAGWAN DAS VS. STATE [LAWS(DLH)-2019-8-61] [REFERRED TO]
PROMOD ZUMBAR JADHAVAR VS. UNION OF INDIA AND ORS. [LAWS(BOM)-2018-9-220] [REFERRED TO]
SACHIN CHHOTU PAWAR VS. COLLECTOR RAIGAD [LAWS(BOM)-2020-5-4] [REFERRED TO]
SUSHIL KUMAR BHASIN VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2016-5-329] [REFERRED]
BIBHUTI NARAIN SINGH VS. FOOD CORPORATION OF INDIA AND ORS [LAWS(ALL)-2016-2-285] [REFERRED]
MOTI LAL MAHATO VS. DAMODAR VALLEY CORPORATION & ORS. [LAWS(CAL)-2016-2-104] [REFERRED TO]
UMESH KUMAR MOZA VS. GOVT. OF J&K [LAWS(DLH)-2014-10-192] [REFERRED TO]
MANNE VENKATA LAKSHMOJI, REP. BY ITS PROP. M.V. LAKSHMOJI VS. AIRPORT AUTHORITY OF INDIA, REP. BY ITS EXECUTIVE DIRECTOR (COMMERCIAL) [LAWS(APH)-2018-10-18] [REFERRED TO]
LALVULLIEN VS. STATE OF MANIPUR [LAWS(MANIP)-2017-12-2] [REFERRED TO]
MANISH MAHESWARI VS. STATE OF UTTAR PRADESH [LAWS(KAR)-2021-7-222] [REFERRED TO]
CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD. VS. PROJECT DIRECTOR TAMIL NADU ROAD SECTOR PROJECT II [LAWS(MAD)-2019-4-765] [REFERRED TO]
ANUKRITI MISHRA VS. GUJRAT NATIONAL LAW UNIVERSITY [LAWS(MPH)-2015-1-12] [REFERRED TO]
TARUN KUMAR DUTTA VS. CHAIRMAN, UCO BANK [LAWS(CAL)-2024-5-77] [REFERRED TO]
MOHAN CHANDRA NAIK VS. ENGINEERS INDIA LIMITED AND ORS. [LAWS(ORI)-2015-9-43] [REFERRED TO]
DEVENDRA SINGH NEGI VS. UNION OF INDIA AND OTHERS [LAWS(UTN)-2018-1-12] [REFERRED TO]
U TOLL CORPORATION LTD VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA (MINISTRY OF ROAD TRANSPORT AND HIGHWAYS) [LAWS(PAT)-2017-12-107] [REFERRED TO]
PRADEEP SINGH BHADOURIA VS. UNION OF INDIA [LAWS(MPH)-2020-7-360] [REFERRED TO]
SHITAL SINGH TOMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-10-3] [REFERRED TO]
ANIL SHUKLA VS. NATIONAL COUNCIL FOR TEACHER EDUCATION [LAWS(RAJ)-2017-11-191] [REFERRED TO]
MAHILAMANIAMMA R VS. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE, LODHI ROAD, NEW DELHI [LAWS(KER)-2018-7-704] [REFERRED TO]
SANGAMITRA SADHU VS. UNION OF INDIA AND 3 ORS [LAWS(GAU)-2019-3-68] [REFERRED TO]
CROSSLITE INFRA PRIVATE LIMITED VS. DIRECTOR OF INDUSTRIES AND COMMERCE HARYANA [LAWS(KER)-2022-3-4] [REFERRED TO]
TRANSMISSION CORPORATION OF A.P. LTD. AND ORS. VS. HARYANA MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ORS. [LAWS(APH)-2019-11-61] [REFERRED TO]
KHIALI RAM VS. UNION OF INDIA AND OTHERS [LAWS(HPH)-2016-5-397] [REFERRED TO]
RADHEY SHYAM PANDEY VS. UNION OF INDIA [LAWS(CAL)-2022-4-6] [REFERRED TO]
RANJAN GOSWAMI VS. COAL INDIA LTD. & ORS. [LAWS(CAL)-2015-11-36] [REFERRED TO]
INDEPENDENT POWER PRODUCERS ASSOCIATION OF INDIA VS. UNION OF INDIA & 5 ORS [LAWS(ALL)-2018-8-193] [REFERRED TO]
RAM MANOHAR VS. UNION OF INDIA & ANOTHER [LAWS(ALL)-2018-2-615] [REFERRED TO]
ARYA PRATINIDHI SABHA VS. STATE OF U.P. [LAWS(ALL)-2017-3-213] [REFERRED TO]
ARTI TIWARI VS. SHISHIR SAURABH TIWARI [LAWS(ALL)-2015-12-392] [REFERRED]
SURENDRA PRASAD VS. UNION OF INDIA [LAWS(PAT)-2020-11-11] [REFERRED TO]
ALOK DAS VS. UNION OF INDIA [LAWS(TRIP)-2020-8-4] [REFERRED TO]
ANIMISH PRADIP RAJE VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(TLNG)-2021-8-75] [REFERRED TO]
KULBIR SINGH DHALIWAL & ORS VS. UT, CHANDIGARH & ORS [LAWS(P&H)-2019-5-20] [REFERRED TO]
G. MADHAVAN NAIR VS. UNION OF INDIA AND ORS. [LAWS(KER)-2016-2-75] [REFERRED TO]
AUGUSTINE BABU P M VS. SH MOHD SAMIUR RAHMAN ANSARI AND OTHERS [LAWS(KER)-2017-8-151] [REFERRED TO]
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY VS. VEENA KUMARI [LAWS(NCD)-2017-9-74] [REFERRED TO]
SANJEEV KUMAR VS. UNION OF INDIA [LAWS(J&K)-2023-2-19] [REFERRED TO]
ALL INDIA STEEL RE-ROLLERS ASSOCIATION; MADRAS STEEL REROLLERS ASSOCIATION; CENTRAL BOARD OF EXCISE AND CUSTOMS & ORS; ASHUTOSH BARANWAL; COMMISSIONER OF CUSTOMS (IMPORT-I) VS. ANIK INDUSTRIES LIMITED & ORS ; UNION OF INDIA & ORS [LAWS(MPH)-2016-6-184] [REFERRED TO]
M/S TELE WORLD MARKETING VS. JOINT COMMISSIONER (DRUGS), AND ORS. [LAWS(MPH)-2017-11-281] [REFERRED TO]
AKC AND SIG JOINT VENTURE FIRM AND ORS. VS. WESTERN COALFIELDS LTD. AND ORS. [LAWS(MPH)-2020-3-310] [REFERRED TO]
BHAVENDRA HASMUKHLAL PATADIA VS. UNION OF INDIA [LAWS(GJH)-2022-4-1598] [REFERRED TO]
BALAJI WATER & POWER ENGINEER PVT. LTD VS. STATE BANK OF SIKKIM [LAWS(GAU)-2016-3-92] [REFERRED TO]
ADANI POWER LIMITED & 1 VS. UNION OF INDIA & 4 [LAWS(GJH)-2016-4-298] [REFERRED]
MUDASIR BASHIR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(J&K)-2016-4-2] [REFERRED TO]
UNION OF INDIA AND ORS. VS. LT. COL. PURAN SINGH RAKWAL [LAWS(J&K)-2017-8-77] [REFERRED TO]
KERALA WATER AUTHORITY, VELLAYAMBALAM VS. INDUSTRIES COMMISSIONER [LAWS(KER)-2018-7-599] [REFERRED TO]
P.P.JOSE VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(KER)-2020-2-325] [REFERRED TO]
K. LAKSHMANAN VS. UNION OF INDIA [LAWS(KER)-2020-3-65] [REFERRED TO]
BINODE CHANDRA BAIRAGI VS. UNION OF INDIA [LAWS(CAL)-2024-3-104] [REFERRED TO]
KUCHIBHOTAL SRIVATSA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-1-36] [REFERRED TO]
CENTURY METAL RECYCLING PRIVATE LIMITED VS. SACHIN CHHABRA & ORS [LAWS(DLH)-2018-10-88] [REFERRED TO]
ARMOR SHIV KUMAR SINGH VS. UNION OF INDIA AND 2 OTHERS [LAWS(ALL)-2018-4-170] [REFERRED TO]
MUKESH KUMAR SINGH VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2016-5-289] [REFERRED]
SHIBA PADA SARKAR VS. THE UNION OF INDIA [LAWS(CAL)-2014-12-78] [REFERRED TO]
NIKITA KUMARI VS. UNION OF INDIA [LAWS(RAJ)-2018-2-47] [REFERRED TO]
MARUTHI GINNING AND PRESSING FACTORY VS. RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL-II [LAWS(TLNG)-2022-7-69] [REFERRED TO]
BHARAT KUMAR GHOSH VS. THE UNION OF INDIA [LAWS(TRIP)-2016-6-14] [REFERRED]
BHOGESH KUMAR VS. UNION OF INDIA [LAWS(JHAR)-2019-9-162] [REFERRED TO]
K. LAKSHMANAN VS. UNION OF INDIA [LAWS(KER)-2020-5-2] [REFERRED TO]
M.A.M.R.MUTHIAH VS. CHETTINAD CHARITABLE TRUST [LAWS(MAD)-2021-9-28] [REFERRED TO]
NIRAJ CEMENT STRUCURALS LTD VS. UNION OF INDIA [LAWS(MANIP)-2019-3-10] [REFERRED TO]
PARSHOTAM DAS VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2018-1-47] [REFERRED TO]
LALITHAA JEWELLERY MART (P) LTD VS. DEPUTY DIRECTOR OF INCOME TAX [LAWS(MAD)-2020-2-286] [REFERRED TO]
SRL ADVISORS LLP VS. RENAULT NISSAN AUTOMOTIVE INDIA PVT LTD [LAWS(MAD)-2018-8-1031] [REFERRED TO]
R.VIJAYAN VS. UNION OF INDIA [LAWS(MAD)-2019-1-440] [REFERRED TO]
MEENAKSHI OVERSEAS LLC VS. V V V & SONS EDIBLE OILS LIMITED [LAWS(MAD)-2019-2-2] [REFERRED TO]
KAVITA JAGATRAMKA VS. UNION OF INDIA [LAWS(CAL)-2023-6-23] [REFERRED TO]
AMIT MINES PRIVATE LIMITED VS. STEEL AUTHORITY OF INDIA LIMITED [LAWS(CAL)-2024-2-78] [REFERRED TO]
MAHARASHTRA CHESS ASSOCIATION VS. UNION OF INDIA [LAWS(BOM)-2019-9-212] [REFERRED TO]
JASWANT SINGH VS. UOI [LAWS(J&K)-2017-3-11] [REFERRED TO]
KALIMHAIDER SAFI HASAN SAIYED VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-145] [REFERRED TO]
KUCHIBHOTLA SRIVATSA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-30] [REFERRED TO]
BALAJI RAIL ROAD SYSTEMS PRIVATE LIMITED VS. RAIL VIKAS THE NIGAM LTD. [LAWS(APH)-2017-2-64] [REFERRED TO]
SHIV VIR SINGH VS. UNION OF INDIA THROU SECY MINISTRY OF HOME AFFAIRS & ORS [LAWS(ALL)-2018-4-63] [REFERRED TO]
RAJ BAHADUR VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-4-51] [REFERRED TO]
INDRAGYAN VS. UNION OF INDIA & OTHERS [LAWS(ALL)-2016-4-172] [REFERRED TO]
MANISH KUMAR MISHRA VS. UNION OF INDIA [LAWS(ALL)-2020-5-24] [REFERRED TO]
BABUJEE DATTA VS. UNION OF INDIA, THROUGH MINISTRY OF PETROLEUM & NATURAL GAS & OTHERS [LAWS(CAL)-2018-8-87] [REFERRED TO]
VIVEKY RAI (EX. MAJOR) (T.A. NO. 42343) FORMERLY OF 129 INFANTRY VS. UNION OF INDIA THROUGH SECY. MINISTRY OF DEFENCE SOUTH BLOCK [LAWS(ALL)-2015-1-259] [REFERRED TO]
DIWAKAR D. KODE VS. COAL INDIA LIMITED [LAWS(BOM)-2023-4-152] [REFERRED TO]
PURNA CHANDRA KANUNGO VS. BANK OF INDIA [LAWS(ORI)-2016-1-85] [REFERRED TO]
SHREYAS MARKETING VS. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(KER)-2023-6-148] [REFERRED TO]
MUNNILAL VS. STATE OF M.P. [LAWS(MPH)-2017-1-164] [REFERRED TO]
R. RAJASEKARAN VS. THE UNION OF INDIA [LAWS(MANIP)-2016-10-9] [REFERRED TO]
DR.MGR EDUCATIONAL & RESEARCH INSTITUTE VS. UNION OF INDIA [LAWS(MAD)-2022-8-141] [REFERRED TO]
DENTAL COUNCIL OF INDIA VS. VISWANATH [LAWS(KER)-2017-8-252] [REFERRED TO]
INDIAN MARITIME UNIVERSITY VS. VISWANATHAN [LAWS(KER)-2014-10-298] [REFERRED TO]
DHEERAJMITRA MISRA VS. UNION OF INDIA & ANR. [LAWS(J&K)-2015-6-22] [REFERRED TO]
UNION OF INDIA VS. ALAPAN BANDYOPADHYAY [LAWS(SC)-2022-1-13] [REFERRED TO]
JASWANT SINGH PARAKH VS. BANK OF BARODA AND ORS. [LAWS(RAJ)-2015-12-72] [REFERRED TO]
NIKITA BASANT VS. SUB DIVISIONAL MAGISTRATE GHAZIABAD [LAWS(ALL)-2019-8-285] [REFERRED TO]
EX-MAJOR VIVEKY RAI VS. UNION OF INDIA [LAWS(ALL)-2015-1-79] [REFERRED TO]
PINTU MOHANTA VS. UNION OF INDIA & ORS [LAWS(CAL)-2019-4-21] [REFERRED TO]