Referred Judgements :-

ABL INTERNATIONAL LTD. AND ANR. V. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD. AND ORS. [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
RAUNAQ INTERNATIONAL LIMITED VS. I V R CONSTRUCTION LIMITED [REFERRED TO]
DRESSER RAND S A VS. BINDAL AGRO CHEM LTD [REFERRED TO]
M P MATHUR VS. D T C [REFERRED TO]
KISAN SAHKARI CHINI MILLS LTD VS. VARDAN LINKERS [REFERRED TO]
MEERUT DEVELOPMENT AUTHORITY VS. ASSOCIATION OF MANAGEMENT STUDIES [REFERRED TO]
TEJAS CONSTRUCTIONS AND INFRASTRUCTURE PVT LTD VS. MUNICIPAL COUNCIL SENDHWA [REFERRED TO]

Cited Judgements :-

BASE ENTERPRISES VS. HEAVY ENGINEERING CORPORATION LIMITED [LAWS(JHAR)-2020-2-13] [REFERRED TO]
VIGNAN EDUCATIONAL VS. STATE OF A.P. [LAWS(APH)-2022-8-133] [REFERRED TO]
KALYAN TOLL INFRASTRUCTURE LTD. VS. U.P. STATE CONSTRUCTION AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED [LAWS(CHH)-2020-3-82] [REFERRED TO]
RENESCO INDIA PVT. LTD. VS. EASTERN COALFIELDS LIMITED AND OTHERS [LAWS(CAL)-2018-7-177] [REFERRED TO]
MIRADOR COMMERCIAL PVT. LTD. VS. POWER GRID CORPORATION OF INDIA LTD. AND ORS. [LAWS(APH)-2015-8-22] [REFERRED TO]
SHIVRAM ENTERPRISES VS. STATE OF GOA [LAWS(BOM)-2016-8-120] [REFERRED TO]
CHONGTHAM JAYANTAKUMAR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2018-5-11] [REFERRED TO]
CHONGTHAM JAYANTAKUMAR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2019-1-61] [REFERRED TO]
SICAL LOGISTICS LTD VS. MAHANADI COALFIELDS LIMITED AND OTHERS [LAWS(ORI)-2017-9-55] [REFERRED TO]
VIJETA PROJECTS AND INFRASTRUCTURE LTD. VS. THE STATE OF BIHAR [LAWS(PAT)-2018-1-249] [REFERRED TO]
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LIMITED VS. STATE OF BIHAR [LAWS(PAT)-2020-5-2] [REFERRED TO]
GEETA JEENA VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2021-10-150] [REFERRED TO]
KOHLI ADVERTISING (OPC) PRIVATE LIMITED VS. PIMPRI CHINCHWAD MUNICIPAL CORPORATION [LAWS(BOM)-2022-4-365] [REFERRED TO]
SUMPURNANAND VS. STATE OF U.P. [LAWS(ALL)-2018-10-190] [REFERRED TO]
CUBE CONSTRUCTION VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1469] [REFERRED TO]
J.P. ISCON PVT LTD VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-1004] [REFERRED TO]
NAKUL CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-9-145] [REFERRED TO]
TEJINDER GOYAL VS. UNION OF INDIA [LAWS(HPH)-2023-1-107] [REFERRED TO]
D. JAMES LAMKANG VS. STATE OF MANIPUR [LAWS(MANIP)-2021-11-14] [REFERRED TO]
MAHESHWARI VANI PRAKASHAN PVT. LTD. AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-11-6] [REFERRED TO]
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU VS. DMRC LTD. [LAWS(J&K)-2016-12-5] [REFERRED TO]
RANJIT BUILDCON LIMITED, AHMEDABAD VS. RAIL VIKAS NIGAM LIMITED, CHENNAI [LAWS(MAD)-2021-1-239] [REFERRED TO]
MANIKCHAND AND CO. VS. THE STATE OF MANIPUR AND ORS. [LAWS(MANIP)-2017-8-3] [REFERRED TO]
DANDI CHEMFOOD PRIVATE LIMITED VS. UNION OF INDIA [LAWS(GJH)-2022-8-8] [REFERRED TO]
GMR AIRPORTS LTD. VS. MIHAN INDIA LTD [LAWS(BOM)-2021-8-20] [REFERRED TO]
GSEC LIMITED VS. AAI CARGO LOGISTICS AND ALLIED SERVICES COMPANY [LAWS(GJH)-2019-6-106] [REFERRED TO]
QED PROPERTIES VS. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION [LAWS(BOM)-2022-11-138] [REFERRED TO]
SWAMI PRASAD MAURYA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-98] [REFERRED TO]
EASTERN AGRO MARKETING AGENCIES VS. STATE OF ASSAM AND 3 ORS [LAWS(GAU)-2018-2-56] [REFERRED TO]
BLA INFRASTRUCTURE PVT. LTD. VS. BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. [LAWS(PAT)-2019-10-88] [REFERRED TO]
BAJRI LEASE LOL HOLDERS WELFARE SOCIETY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-4-201] [REFERRED TO]
BHUSHAN POWER & STEEL LIMITED VS. MR. S.L. SEAL ADDL. SECRETARY (STEEL & MINES) GOVERNMENT OF ODISHA & ORS. [LAWS(SC)-2016-12-30] [REFERRED TO]
RAJMANGAL DEVELOPERS VS. COMMISSIONER, MUNICIPAL CORPORATION UJJAIN & ORS [LAWS(MPH)-2016-3-155] [REFERRED]
ST PAULS CONVENT SENIOR SECONDARY SCHOOL, UJJAIN VS. CENTRAL BOARD OF SECONDARY EDUCATION & OTHERS [LAWS(MPH)-2018-1-444] [REFERRED TO]
BEST SECURITY SERVICES, RAIPUR (C G ) VS. CHHATTISGARH STATE ELECTRICITY POWER TRANSMISSION [LAWS(CHH)-2017-3-47] [REFERRED TO]
MYSTICAL TECHPLAST PVT. LTD VS. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD [LAWS(BOM)-2022-4-165] [REFERRED TO]
SANJAY YADAV VS. NORTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2023-5-203] [REFERRED TO]
IN MATTER OF MANMEET SINGH VS. SOUTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2020-7-44] [REFERRED TO]
KAMLADLTYYA CONSTRUCTION PVT. LTD VS. RAIL LAND DEVELOPMENT AUTHORITY [LAWS(DLH)-2022-12-111] [REFERRED TO]
DBM GEOTECHNICS & CONSTRUCTIONS PVT. LTD. VS. UNION OF INDIA [LAWS(APH)-2015-9-5] [REFERRED TO]
SUDALAGUNTA SUGARS LTD. VS. TRANSMISSION CORPORATION OF ANDHRA PRADESH [LAWS(APH)-2019-8-82] [REFERRED TO]
TELANGANA STATE ROAD TRANSPORT CORPORATION, NALGONDA VS. SILIVERU GYANESHWAR GIRI SOCIAL SERVICE SOCIETY, NALGONDA [LAWS(APH)-2018-6-94] [REFERRED TO]
J.M. MHATRE INFRA PRIVATE LIMITED VS. UNION OF INDIA [LAWS(BOM)-2014-12-20] [REFERRED TO]
N. T. AGENCY VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-6-118] [REFERRED TO]
CELEX TECHNOLOGIES PVT LTD AND ANOTHER VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-9-62] [REFERRED TO]
GIRIDHARILAL AGRAWAL VS. STATE OF ODISHA [LAWS(ORI)-2021-1-38] [REFERRED TO]
THE MULA THADI MACHHIMAR VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-5-12] [REFERRED TO]
SMT A V SHAKUNTALA VS. THE UNION OF INDIA [LAWS(KAR)-2016-12-1] [REFERRED TO]
KATRA MATA VAISHNO DEVI HOTELS, KATRA VS. UOI [LAWS(J&K)-2016-12-12] [REFERRED TO]
M/S. CCC-HIM, CONTINENTAL HOUSE VS. SJVNL (A JOINT VENTURE OF GOVERNMENT OF INDIA & GOVERNMENT OF HIMACHAL PRADESH) [LAWS(HPH)-2020-9-94] [REFERRED TO]
GUJRAT APOLLO INDUSTRIES LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-66] [REFERRED TO]
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION VS. GOVARDHANI CONSTRUCTION COMPANY [LAWS(BOM)-2021-2-20] [REFERRED TO]
PAULMECH INFRASTRUCTURE PVT. LTD. VS. STATE OF ORISSA [LAWS(ORI)-2017-3-33] [REFERRED TO]
RABINDRA KUMAR DAS VS. STATE OF ODISHA [LAWS(ORI)-2023-5-244] [REFERRED TO]
DEV PRABHA CONSTRUCTION PVT. LTD VS. BHARAT COKING COAL LIMITED [LAWS(JHAR)-2021-2-98] [REFERRED TO]
M/S SUNDER MARKETING ASSOCIATES VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-6-41] [REFERRED TO]
SHIVAM ENTERPRISES VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-9-153] [REFERRED TO]
LUNSAT KIPGEN VS. STATE OF MANIPUR [LAWS(MANIP)-2021-11-11] [REFERRED TO]
R S DAIKHO, S/O (LATE) TH SAPUNI OF RIKHUMAI TAPHOU VS. STATE OF MANIPUR [LAWS(MANIP)-2017-7-8] [REFERRED TO]
ANEJA CONSTRUCTION (I) LTD THROUGH AUTHORISED REPRESENTATIVE VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-4-202] [REFERRED TO]
M/S. PAPPU CONSTRUCTION VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-5-35] [REFERRED TO]
NAVEEN KUMAR JAIN VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2016-2-83] [REFERRED TO]
STATE OF WEST BENGAL VS. CHIRANJILAL (MINERAL) INDUSTRIES OF BAGANDIH [LAWS(SC)-2023-9-34] [REFERRED TO]
BIHAR OFFSET PRINTERS ASSOCIATION VS. UNION OF INDIA [LAWS(PAT)-2022-3-4] [REFERRED TO]
COBRA INDUSTRIAL SECURITY FORCES (I) LTD VS. STATE OF BIHAR [LAWS(PAT)-2020-10-21] [REFERRED TO]
CMEC CONSULTING ENGINEERS PVT LTD VS. UNION OF INDIA [LAWS(ORI)-2020-12-9] [REFERRED TO]
RANA MARBLE AND MINES, BHAKHARO KI DHANI, MAKRANA, DISTRICT VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-4-235] [REFERRED TO]
TELANGANA STATE ROAD TRANSPORT CORPORATION VS. SILIVERU GYANESHWAR GIRI SOCIAL SERVICE SOCIETY AND ORS. [LAWS(TLNG)-2018-6-4] [REFERRED TO]
M/S. HOLOFLEX LTD. VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2016-9-42] [REFERRED TO]
UNION OF INDIA VS. RVG METALS [LAWS(DLH)-2019-4-293] [REFERRED TO]
SANJAY YADAV VS. NORTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2022-4-27] [REFERRED TO]
FIBREMARX PAPERS PVT LTD. AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-5-154] [REFERRED TO]
ACPE INFRASTRUCTURES PVT. LTD. VS. STATE OF ANDHRA PRADESH, DEPARTMENT OF MUNICIPAL ADMINISTRATION AND OTHERS [LAWS(APH)-2018-7-50] [REFERRED TO]
TIWARI CONSTRUCTION VS. UNION OF INDIA AND ORS [LAWS(CHH)-2016-8-19] [REFERRED]
KAUSHIK BUILD CON VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-5-6] [REFERRED TO]
AGROS IMPEX INDIA PRIVATE LIMITED VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2016-3-7] [REFERRED TO]
MUBASHIR ASHRAF BHAT VS. UNION TERRITORY OF JAMMU AND KASHMIR AND ORS. [LAWS(J&K)-2021-1-5] [REFERRED TO]
YAMBEM SANJIT MEETEI VS. STATE OF MANIPUR [LAWS(MANIP)-2020-3-17] [REFERRED TO]
OMEGA ELEVATORS VS. THE UNION OF INDIA AND ORS. [LAWS(PAT)-2020-5-9] [REFERRED TO]
GARG ELECTRIC STORE & ANOTHER VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2017-8-50] [REFERRED TO]
M/S. P AND C PROJECTS PVT. LTD VS. STATE OF KERALA [LAWS(KER)-2021-4-14] [REFERRED TO]
STATE OF U.P. VS. SUDHIR KUMAR SINGH [LAWS(SC)-2020-10-30] [REFERRED TO]
KATRA MATA VAISHNO DEVI HOTELS VS. UOI AND ORS [LAWS(J&K)-2017-1-1] [REFERRED TO]
HONSHU BUILDCON PRIVATE LIMITED VS. NORTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2018-1-43] [REFERRED TO]
MANMEET SINGH VS. SOUTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2020-7-170] [REFERRED TO]
PRADIP AGARWAL VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2023-12-11] [REFERRED TO]
D.D. BUILDERS LIMITED VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-3-88] [REFERRED TO]
BVG INDIA LIMITED VS. STATE OF M. P. [LAWS(MPH)-2021-3-6] [REFERRED TO]
HOLOFLEX LTD VS. STATE OF MP AND OTHERS [LAWS(MPH)-2016-9-78] [REFERRED]
SOUTH EASTERN COALFIELDS LIMITED VS. S.KUMARS ASSOCIATES AKM (JV) [LAWS(SC)-2021-7-28] [REFERRED TO]
CHANDRA SEKHAR SWAIN (IN BOTH) VS. STATE OF ODISHA AND OTHERS (IN BOTH) [LAWS(ORI)-2017-3-58] [REFERRED TO]
G.HARIKUMAR VS. THE TRAVANCORE DEVASWOM BOARD [LAWS(KER)-2017-3-71] [REFERRED TO]
VALENTINE MARITIME LTD VS. UNION OF INDIA [LAWS(BOM)-2018-10-26] [REFERRED TO]
RATNESWAR BARUAH VS. UNION OF INDIA [LAWS(GAU)-2016-9-27] [REFERRED TO]
ADITYA ENTERPRISES VS. CITY INDUSTRIAL AND DEVELOPMENT [LAWS(BOM)-2023-4-73] [REFERRED TO]
SAT GURU OXYGEN COMPANY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-6-70] [REFERRED TO]
YASHWANT AMRATLAL THAKKAR VS. CHARITY COMMISSIONER GUJARAT STATE [LAWS(GJH)-2022-4-782] [REFERRED TO]