LAWS(SC)-2014-11-8

BALWANT SINGH Vs. COMMISSIONER OF POLICE

Decided On November 07, 2014
BALWANT SINGH Appellant
V/S
COMMISSIONER OF POLICE Respondents

JUDGEMENT

(1.) Leave granted

(2.) This appeal arises out of an order dated 21.05.2013 passed by the Division Bench of the High Court of Judicature for Rajasthan at Jaipur Bench, Jaipur in D.B. Civil Special Appeal (Writ) No. 378 of 2013 which arises out of an order dated 25.02.2013 passed by the learned Single Judge in S.B. Civil Writ Petition No. 2273 of 2013.

(3.) By impugned order, the Division Bench disposed of the appeal filed by the appellant herein in the light of the assurance given by the State to settle the controversy raised by the appellant in the writ petition/appeal.