Referred Judgements :-

SHAMBHU NATH MEHRA VS. STATE OF AJMER [REFERRED TO]
GANESHLAL VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF WEST BENGAL VS. MIRA MOHAMMAD OMAR [REFERRED TO]
TRIMUKH MAROTI KIRKAN VS. STATE OF MAHARASHTRA [REFERRED TO]
DNYANESHWAR VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHENDRA PRATAP SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
JAGDISH VS. STATE OF M P [REFERRED TO]
GIAN CHAND VS. STATE OF HARYANA [REFERRED TO]

Cited Judgements :-

BISHO YADAV S/O LATE MUNGALAL YADAV VS. STATE OF BIHAR [LAWS(PAT)-2017-10-3] [REFERRED TO]
RAJESHWAR RAI VS. THE STATE OF BIHAR [LAWS(PAT)-2015-3-30] [REFERRED TO]
THE STATE OF WEST BENGAL VS. DEBABRATA DAS [LAWS(CAL)-2016-3-18] [REFERRED TO]
BADRI AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2018-9-121] [REFERRED TO]
KESHWAR RAM BHAGAT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-67] [REFERRED TO]
DHARMENDRA KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-12-145] [REFERRED TO]
VICKY VS. STATE OF DELHI [LAWS(DLH)-2015-5-105] [REFERRED TO]
MUZAFFAR KHAN ALIAS JAFARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-1-66] [REFERRED TO]
KUMER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-179] [REFERRED TO]
SANTOSH & ANR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-329] [REFERRED TO]
HARI RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-251] [REFERRED TO]
GOPI JIBAN KARMAKAR VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-7-26] [REFERRED TO]
MAHADEB MAL@ GERU VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2016-11-29] [REFERRED TO]
BIRLA CORPORATION LTD. VS. BHUPEN HALDER [LAWS(CAL)-2015-6-126] [REFERRED]
PANCHAM DHOBI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-160] [REFERRED TO]
BASANT PANDE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-10-83] [REFERRED TO]
SOMARURAM BAGHEL VS. STATE OF C G [LAWS(CHH)-2017-7-49] [REFERRED TO]
JANGALSAI PANDO S/O MUNDA PANDO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-100] [REFERRED TO]
RAVI KUMAR ALIAS GOLU YADAV S/O PUNIT RAM YADAV VS. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE [LAWS(CHH)-2017-9-38] [REFERRED TO]
VINOD KUMAR S/O BISNATH NAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-137] [REFERRED TO]
VIPIN VS. STATE OF U.P. [LAWS(ALL)-2022-7-69] [REFERRED TO]
DHARMENDRA RAJBHAR VS. STATE OF U.P. [LAWS(ALL)-2021-1-13] [REFERRED TO]
RAM KISHORE DUBEY VS. STATE OF U P [LAWS(ALL)-2015-4-1] [REFERRED TO]
SALIM HUSSAIN VS. STATE [LAWS(DLH)-2015-4-131] [REFERRED TO]
KARUPPAIAH VS. STATE [LAWS(MAD)-2022-11-123] [REFERRED TO]
JITENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-8-152] [REFERRED TO]
MANGATU RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-294] [REFERRED TO]
KANNAN VS. STATE [LAWS(MAD)-2014-9-352] [REFERRED TO]
JAITA BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-451] [REFERRED TO]
STATE OF M P VS. GIRWAR SINGH [LAWS(MPH)-2018-2-393] [REFERRED TO]
KAMAL SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-259] [REFERRED TO]
ROHNI PRASAD S/O CHURAMANI BARMAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-5-43] [REFERRED TO]
BHAIYARAM YADAV VS. STATE OF M P [LAWS(MPH)-2018-7-68] [REFERRED TO]
SANJAY VS. STATE OF M.P [LAWS(MPH)-2022-6-5] [REFERRED TO]
HALLEY BHAI @ GADIVAAN VS. STATE OF M P [LAWS(MPH)-2018-2-361] [REFERRED TO]
SMT. JAITA BAI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-482] [REFERRED TO]
ANJU SINGH VS. THE STATE OF M.P. [LAWS(MPH)-2018-2-522] [REFERRED TO]
SHIVLAL TUDDU, SON OF MUNSHI TUDDU VS. STATE OF BIHAR [LAWS(PAT)-2018-1-85] [REFERRED TO]
RAKESH KUMAR VS. STATE (GNCTD) [LAWS(DLH)-2018-7-597] [REFERRED TO]
TULSI RAM VS. STATE [LAWS(DLH)-2017-3-28] [REFERRED TO]
MAHMOOD VS. STATE OF U.P. [LAWS(ALL)-2019-4-353] [REFERRED TO]
SHABBIR VS. STATE OF U.P. [LAWS(ALL)-2019-7-30] [REFERRED TO]
BOBY @ SUSHIL VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-9-36] [REFERRED TO]
LALBAHADUR SINGH, S/O RAM PRASAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-6-38] [REFERRED TO]
MOHD. KHAN ALIAS TETKU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-99] [REFERRED TO]
PRAVAKAR KANDI AND ANOTHER VS. STATE OF ORISSA [LAWS(ORI)-2018-4-127] [REFERRED TO]
SURAJ JAGANNATH JADHAV VS. STATE OF MAHARASHTRA (THROUGH DEHU ROAD POLICE STATION, DEHU ROAD, DISTRICT PUNE) [LAWS(BOM)-2018-10-105] [REFERRED TO]
THE STATE OF WEST BENGAL VS. LAL CHAND MIA @ ABDUL LATIF & ORS [LAWS(CAL)-2017-2-7] [REFERRED TO]
SK SABER ALI @ APEL VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-12-48] [REFERRED TO]
VINOD KUMAR KHADIA VS. STATE OF H.P. [LAWS(HPH)-2019-7-163] [REFERRED TO]
RANJIT KUMAR HALDAR VS. STATE OF SIKKIM [LAWS(SC)-2019-7-101] [REFERRED TO]
SUNITA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-5-197] [REFERRED TO]
KAMAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-131] [REFERRED TO]
NINGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-154] [REFERRED TO]
SANDU S/O KISAN SHELKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-228] [REFERRED TO]
NEELAM KUMARI AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-63] [REFERRED TO]
MEHTAB SINGH @ MUNNA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-11-63] [REFERRED TO]
LARHA RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-73] [REFERRED TO]
MAHESH VS. STATE OF U P [LAWS(ALL)-2018-11-112] [REFERRED TO]
RAMPAL VS. STATE OF U P [LAWS(ALL)-2017-6-70] [REFERRED TO]
AKHTAR VS. STATE OF U.P. [LAWS(ALL)-2019-2-310] [REFERRED TO]
MD MOSLEMUDDIN & ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-7-200] [REFERRED]
MOSLEMUDDIN AND ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-7-77] [REFERRED TO]
RATAN DAS VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-8-52] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. CRIMINAL APPEAL NO. 701 OF 2016.<P> NITIN BALKISAN GAIKWAD, AGE : 32 YEARS, OCCU. SERVICE, R/O. QUARTER NO. E5, KRUSHI MAHAVIDYALAYA EMPLOYEES QUARTERS, PAROLA ROAD, DHULE. [LAWS(BOM)-2017-3-136] [REFERRED TO]
SUNIL VITHAL RAUT VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-67] [REFERRED TO]
SHYAM SON OF SOHAN LAL VS. STATE OF RAJASTHAN THROUGH P P [LAWS(RAJ)-2015-4-275] [REFERRED TO]
KHUMAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-1-431] [REFERRED TO]
MUNNA @ MANSHALAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-5-254] [REFERRED TO]
JOGESWAR TELI @ SAHU JORHAT VS. STATE OF ASSAM [LAWS(GAU)-2020-1-32] [REFERRED TO]
APPA VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-11-88] [REFERRED TO]
CHARAN SAI DHOBI S/O SUKHRAM DHOBI VS. STATE OF CHHATTISGARH THROUGH POLICE STATION KAMLESHWARPUR [LAWS(CHH)-2018-8-84] [REFERRED TO]
RAMNATH SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-5-85] [REFERRED TO]
NASEEM AHMAD VS. STATE OF U.P. [LAWS(ALL)-2020-3-62] [REFERRED TO]
DEVNARAYAN AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-278] [REFERRED TO]
HAZARA BEGUM VS. STATE OF A.P. [LAWS(TLNG)-2018-6-3] [REFERRED TO]
KARAN PRASAD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-102] [REFERRED TO]
JITENDRA MOTILAL NIRMAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-10-369] [REFERRED TO]
MUZAFFAR KHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-1-57] [REFERRED TO]
SUNDER LAL MEHRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-2-109] [REFERRED TO]
LAKHAN PRASAD MISHRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-7-110] [REFERRED TO]
ASHOK DUBEY VS. THE STATE OF M.P. [LAWS(MPH)-2018-6-258] [REFERRED TO]
SHIV SHANKAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-6-47] [REFERRED TO]
LOCHAN SINGH VERMA S/O GANPAT VERMA VS. STATE OF CHHATTISGARH THROUGH PS BEMETARA [LAWS(CHH)-2017-7-50] [REFERRED TO]
VARUN KUMAR PANDEY VS. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE [LAWS(CHH)-2018-3-87] [REFERRED TO]
NANDU PAHADI KORVA S/O LATE THAKUR PAHADI KORWA VS. STATE OF CHHATTISGARH THROUGH OUT POST BARIYON [LAWS(CHH)-2018-1-101] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-30] [REFERRED TO]
RANVIR LAHARI VS. STATE OF CHHATTISGARH THROUGH POLICE STATION DISTR [LAWS(CHH)-2018-3-98] [REFERRED TO]
RAM KUMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2015-5-470] [REFERRED TO]
MEENA VS. STATE OF U. P. [LAWS(ALL)-2021-3-54] [REFERRED TO]
MAZIDUL MIAH @ MIA & ORS VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-6-20] [REFERRED TO]
STATE OF MAHARASHTRA VS. NITIN BALKISAN GAIKWAD [LAWS(BOM)-2017-3-21] [REFERRED TO]
PAPPU KHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-454] [REFERRED TO]
MANGERAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-199] [REFERRED TO]
PUNJA PANDURANG GODHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-304] [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-241] [REFERRED TO]
RAM KUMAR VS. STATE OF U P [LAWS(ALL)-2015-5-82] [REFERRED TO]
NUPUR TALWAR VS. STATE OF U.P. [LAWS(ALL)-2017-10-2] [REFERRED TO]
RAM DEV VS. STATE OF U.P. [LAWS(ALL)-2020-4-14] [REFERRED TO]
KESAR BAI SHENDE VS. STATE OF CHHATTISGARH THROUGH P S GUDIYARI [LAWS(CHH)-2018-3-83] [REFERRED TO]
LOCHAN DAS MAHANT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-88] [REFERRED TO]
PILURAM VS. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE [LAWS(CHH)-2018-3-72] [REFERRED TO]
REETA BAKHLA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-9-91] [REFERRED TO]
DAMESHWARRAM VS. STATE OF C.G. [LAWS(CHH)-2017-3-23] [REFERRED TO]
NARESH BAGHEL S/O SAMPAT BAGHEL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-9-131] [REFERRED TO]
HARISHANKAR VISHWAKARMA, S/O TORAN SINGH VISHWAKARMA VS. STATE OF CHHATTISGARH THROUGH - DISTRICT MAGISTRATE [LAWS(CHH)-2018-10-132] [REFERRED TO]
UME LAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-1-74] [REFERRED TO]
KANNAN VS. STATE [LAWS(MAD)-2014-8-223] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRAKANT VASANT AYARE [LAWS(BOM)-2015-2-185] [REFERRED TO]
STATE VS. CHAND BEE [LAWS(KAR)-2016-6-263] [REFERRED]
RAVINDRA @ RAVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-12-150] [REFERRED TO]
MUKESH AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-233] [REFERRED TO]
SONICA MALHOTRA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-1-237] [REFERRED TO]
VINAYAK S/O SADASHIV JADHAV VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-4] [REFERRED TO]
PARITOSH NATH @ BABU VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-59] [REFERRED TO]
ARUN KUMAR SINGH @ ARUN KR. SINGH, SON OF LATE DINESH SINGH VS. STATE OF BIHAR [LAWS(PAT)-2018-1-365] [REFERRED TO]
KHILA DEVI VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2020-7-24] [REFERRED TO]
SAHDEV MAJHWAR VS. STATE OF CHHATTISGARH THROUGH IN-CHARGE POLICE STA [LAWS(CHH)-2018-6-31] [REFERRED TO]
MANIRAM MANJHWAR S/O LORI RAM MANJHWAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-26] [REFERRED TO]
PRAMOD @ GOLU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-2-82] [REFERRED TO]
FOOLDAS PARADHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-8-128] [REFERRED TO]
GAJENDRA KOSARIYA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-6-68] [REFERRED TO]
MOHAN KASHYAP S/O URDORAM KASHYAP VS. STATE OF CHHATTISGARH THROUGH [LAWS(CHH)-2018-1-100] [REFERRED TO]
ANIL KUMAR VS. STATE OF U.P. [LAWS(ALL)-2018-2-34] [REFERRED TO]
CHANDRA SHEKHAR YADAV VS. STATE OF U P [LAWS(ALL)-2019-3-6] [REFERRED TO]
SMT. JITESHWARI BAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-10-5] [REFERRED TO]
ANIL KUMAR SINGH VS. STATE OF M.P. (NOW C.G.) [LAWS(CHH)-2015-10-56] [REFERRED TO]
AZIM KHAN VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2016-5-217] [REFERRED TO]
SOHAN SINGH VS. STATE [LAWS(DLH)-2018-7-16] [REFERRED TO]
MUZAFFAR KHAN ALIAS JAFARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-1-88] [REFERRED TO]
SIDDAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2022-9-1497] [REFERRED TO]
BASHA VS. STATE [LAWS(MAD)-2022-9-133] [REFERRED TO]
SHYOPAL S/O SHRI GHEESA RAM @ GHASI RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-2-255] [REFERRED TO]
NANDKISHOR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-193] [REFERRED TO]
SEEMA SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-309] [REFERRED TO]
MEWA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-237] [REFERRED TO]
HARPAL SINGH @ HARBABU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-168] [REFERRED TO]
VISHAMBHAR DAYAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-3-231] [REFERRED TO]
BHARATBHAI MEGHABHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-84] [REFERRED TO]
NEYAZ ANSARI VS. STATE OF BIHAR [LAWS(PAT)-2019-10-25] [REFERRED TO]
BHAGWAN DAS ALIAS BABLU VS. STATE OF M.P. [LAWS(MPH)-2018-4-158] [REFERRED TO]
NARAYAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-2-208] [REFERRED TO]
ANJU SINGH VS. STATE OF M P [LAWS(MPH)-2018-2-324] [REFERRED TO]
NIGAM DAS VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-110] [REFERRED TO]
KASHIRAM, S/O BUDDH KORKU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-104] [REFERRED TO]
GAJRAJ VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-164] [REFERRED TO]
MOHAMMAD YUSUF, S/O MOHAMMAD SIDDIQUE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-7-194] [REFERRED TO]
HANUMAT SINGH, S/O KAMMOD SINGH THAKUR VS. STATE OF MADHYA PRADESH, THROUGH STATION HOUSE OFFICER [LAWS(MPH)-2017-10-166] [REFERRED TO]