THE WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD AND ORS. Vs. SARIT CHAKRABORTY AND ORS.

LAWS(SC)-2014-9-168

SUPREME COURT OF INDIA (FROM: CALCUTTA)

Decided on September 01,2014

The West Bengal Joint Entrance Examination Board And Ors. Appellant

VERSUS

Sarit Chakraborty And Ors. Respondents

- (1.) Leave granted.
(2.) Appeal allowed and the parties are directed to bear their own costs, in terms of the signed order.
(3.) Leave granted.;