Referred Judgements :-

KENT V. ELSTOB [REFERRED TO]
ASSOCIATED PROVINCIAL PICTURE HOUSES LTD. V. WEDNESBURY CORPN. [REFERRED TO]
NORWEST HOLST CONSTRUCTION LTD. V. COOP. WHOLESALE SOCIETY LTD. [REFERRED TO]
BEECHWOOD DEVELOPMENT CO. (SCOTLAND) LTD. V. MITCHELL [REFERRED TO]
HARVEY SHOPFITTERS LTD. V. ADI LTD. [REFERRED TO]
GOBARDHAN DAS VS. LACHHMI RAM [REFERRED TO]
THAWARDAS FHERUMAL VS. UNION OF INDIA [REFERRED TO]
GHERULAL PARAKH VS. MAHADEODAS MAIYA [REFERRED TO]
UNION OF INDIA VS. KISHORILAL GUPTA AND BROS [REFERRED TO]
ALOPI PARSHAD AND SONS LIMITED VS. UNION OF INDIA [REFERRED TO]
JIVARAJBHAI UJAMSHI SHETH VS. CHINTAPANRAO BALAJI [REFERRED TO]
RENUSAGAR POWER COMPANY LIMITED VS. GENERAL ELECTRIC COMPANY [REFERRED TO]
H B GANDHI EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY KARNAL VS. GOPINATH AND SONS [REFERRED TO]
RENUSAGAR POWER CO LIMITED GENERAL ELECTRIC CO VS. GENERAL ELECTRIC CO :RENUSAGAR POWER COMPANY LIMITED [REFERRED TO]
KULDEEP SINGH VS. COMMISSIONER OF POLICE [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED TO]
PURE HELIUM INDIA PRIVATE LIMITED VS. OIL AND NATURAL GAS COMMISSION [REFERRED TO]
D D SHARMA VS. UNION OF INDIA [REFERRED TO]
STATE OF RAJASTHAN VS. BASANT NAHATA [REFERRED TO]
HINDUSTAN ZINC LTD VS. FRIENDS COAL CARBONISATION [REFERRED TO]
CENTROTRADE MINERALS AND METAL INC VS. HINDUSTAN COPPER LTD [REFERRED TO]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. R S SHARMA AND CO [REFERRED TO]
KWALITY MANUFACURING CORPORATION VS. CENTRAL WAREHOUSING CORPORATION [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. GUPTA BROTHER STEEL TUBES LTD [REFERRED TO]
SUMITOMO HE AVY INDUSTRIES LIMITED VS. OIL AND NATURAL GAS COMMISSION OF INDIA [REFERRED TO]
J G ENGINEERS PVT LTD VS. UNION OF INDIA [REFERRED TO]
MSK PROJECTS I JV LTD VS. STATE OF RAJASTHAN [REFERRED TO]
P R SHAH SHARES AND STOCK BROKER P LTD VS. B H H SECURITIES P LTD [REFERRED TO]
UNION OF INDIA VS. COL L S N [REFERRED TO]
RASHTRIYA ISPAT NIGAM LTD VS. DEWAN CHAND RAM SARAN [REFERRED TO]
KOCCHAR CONSTRUCTION WORKS VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
CHAMPSEY BHARA AND COMPANY VS. JIVRAJ BALLOO SPINNING AND CCO LTD [REFERRED TO]
HARSHA CONSTRUCTIONS VS. UNION OF INDIA [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. WESTERN GECO INTERNATIONAL LTD [REFERRED TO]

Cited Judgements :-

K.NALLIAPPAN VS. KIRON FASHIONS PVT. LTD. [LAWS(MAD)-2018-12-197] [REFERRED TO]
SHRI T.N. RAJAGOPALAN VS. UNION OF INDIA [LAWS(MAD)-2018-3-1305] [REFERRED TO]
S. MOHAN AND OTHERS VS. M/S. SUNDARAM FINANCE LIMITED [LAWS(MAD)-2018-7-1250] [REFERRED TO]
RAKESH KHUMANSINGH KAJLA AND OTHERS VS. M/S. KOTAK MAHINDRA BANK LIMITED AND OTHERS [LAWS(MAD)-2018-7-1284] [REFERRED TO]
A. MURUGAN VS. RAINBOW FOUNDATION LTD [LAWS(MAD)-2019-11-1030] [REFERRED TO]
MANOHARAN VS. SHRIRAM CITY UNION FINANCE LTD. AND OTHERS [LAWS(MAD)-2018-6-1629] [REFERRED TO]
SHANMUGAM VS. M/S.KOTAK MAHINDRA BANK LIMITED AND OTHERS [LAWS(MAD)-2018-7-1316] [REFERRED TO]
P. DEVADHAS VS. M/S.INDUSLAND BANK LIMITED AND OTHERS [LAWS(MAD)-2018-7-1335] [REFERRED TO]
SHIVALIK FOODS VS. UNION OF INDIA [LAWS(J&K)-2018-2-19] [REFERRED TO]
GALAXY PROPERTIES PRIVATE LIMITED, REP BY ITS DIRECTOR VS. PURAVANKARA PROJECTS LIMITED REP BY ITS JOINT MANAGING DIRECTOR [LAWS(MAD)-2019-2-11] [REFERRED TO]
SULPHUR MILLS LIMITED VS. DAYAL FERTILIZERS PVT LIMITED [LAWS(MAD)-2020-11-170] [REFERRED TO]
THE GOVERNMENT OF TAMIL NADU AND ORS. VS. A. RANGASAMY AND ORS. [LAWS(MAD)-2020-2-447] [REFERRED TO]
UNION OF INDIA VS. ANUP AND COMPANY [LAWS(JHAR)-2023-7-51] [REFERRED TO]
M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD. VS. MANAGING DIRECTOR, RITES LTD. [LAWS(JHAR)-2020-3-44] [REFERRED TO]
VESTAS WIND TECHNOLOGY INDIA PRIVATE LIMITED VS. INOX RENEWABLES LIMITED [LAWS(BOM)-2019-4-13] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. CGG SERVICES SA [LAWS(BOM)-2020-1-70] [REFERRED TO]
INABA STEELS PVT. LTD. VS. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD. [LAWS(CHH)-2017-11-153] [REFERRED TO]
UNION OF INDIA VS. SUNDER LAL [LAWS(CHH)-2022-4-5] [REFERRED TO]
M/S R. K. CONSTRUCTION COMPANY VS. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PW) & ANOTHER [LAWS(HPH)-2016-2-45] [REFERRED TO]
SURAJ NARREDU VS. BANGLORE TUF CLUB LIMITED [LAWS(KAR)-2021-11-111] [REFERRED TO]
M/S. RWL HEALTHWORLD LIMITED VS. ESCORTS HEART INSTITUTE AND RESEARCH CENTRE [LAWS(DLH)-2021-3-186] [REFERRED TO]
INDIAN RAILWAY CATERING & TOURISM CORPORATION (IRCTC) LTD VS. DEEPAK & CO [LAWS(DLH)-2021-7-29] [REFERRED TO]
MEGHA ENTERPRISES VS. HALDIRAM SNACKS PVT. LTD [LAWS(DLH)-2021-4-171] [REFERRED TO]
UNION OF INDIA VS. RELIANCE INDUSTRIES LIMITED [LAWS(DLH)-2023-5-80] [REFERRED TO]
ANTRIX CORPORATION LTD. VS. DEVAS MULTIMEDIA PRIVATE LIMITED [LAWS(DLH)-2022-8-83] [REFERRED TO]
BRIGHT SIMONS VS. SPROXIL,INC [LAWS(DLH)-2023-1-397] [REFERRED TO]
INDIA TOURISM DEVELOPMENT CORPORATION LIMITED (ITDC) VS. BOUGAINVILLEA MULTIPLEX ENTERTAINMENT CENTRE PVT. LTD. (BMEL) [LAWS(DLH)-2022-5-283] [REFERRED TO]
SMS LTD. VS. KONKAN RAILWAY CORPORATION LTD. [LAWS(DLH)-2020-5-22] [REFERRED TO]
NATIONAL BOARD OF EXAMINATIONS VS. PROMETRIC TESTING PVT. LTD. [LAWS(DLH)-2020-3-83] [REFERRED TO]
GEOENPRO PETROLEUM LTD. VS. GEOPHYSICAL INSTITUTE OF ISRAEL [LAWS(DLH)-2020-5-129] [REFERRED TO]
CHENNAI - ENNORE PORT ROAD COMPANY LTD VS. COASTAL - SPL (JV) [LAWS(DLH)-2019-7-260] [REFERRED TO]
DALMIA CEMENT VS. JAIPRAKASH ASSOCIATES LTD. [LAWS(DLH)-2020-1-102] [REFERRED TO]
TATA PROJECTS LTD. VS. NTPC LIMITED [LAWS(DLH)-2021-12-259] [REFERRED TO]
SMS WATER GRACE BMW PVT. LTD. VS. GOVT. OF NCT OF DELHI DIRECTORATE OF HEALTH SERVICES [LAWS(DLH)-2021-12-120] [REFERRED TO]
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LIMITED VS. TATA ALDESA JV [LAWS(DLH)-2023-8-119] [REFERRED TO]
MAJ PANKAJ RAI VS. NIIT LTD [LAWS(DLH)-2024-2-69] [REFERRED TO]
UNION OF INDIA VS. INDIAN AGRO MARKETING CO-OPERATIVE LTD [LAWS(DLH)-2023-7-26] [REFERRED TO]
INDEEN BIO POWER LTD VS. EFS FACILITIES SERVICES INDIA PVT LTD [LAWS(DLH)-2023-7-43] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RISHABH & CO PVT LTD [LAWS(DLH)-2018-5-443] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PATEL KNR (JV) [LAWS(DLH)-2018-5-258] [REFERRED TO]
JAYASWAL NECO INDUSTRIES LTD VS. GOYAL MG GASES PVT LTD [LAWS(DLH)-2018-4-66] [REFERRED TO]
ADTV COMMUNICATION PVT. LTD. VS. VIBHA GOEL & ORS. [LAWS(DLH)-2018-5-23] [REFERRED TO]
VINEY MOHINDROO VS. SENIOR DIVISIONAL COMMERCIAL MANAGER NORTHERN RAILWAYS [LAWS(DLH)-2019-5-225] [REFERRED TO]
PCLIT SOLUTIONS PVT LTD VS. MTECH SOLUTIONS [LAWS(DLH)-2019-5-137] [REFERRED TO]
DELHI METRO RAIL CORPORATION VS. TRAFFIC MEDIA INDIA PVT. LTD. [LAWS(DLH)-2019-7-97] [REFERRED TO]
DIRECTORATE GENERAL VS. NIIT TECHNOLOGIES LIMITED [LAWS(DLH)-2019-12-172] [REFERRED TO]
ASHWANI KHATTAR VS. VIJAY KUMAR BHATIA [LAWS(DLH)-2018-9-380] [REFERRED TO]
MINISTRY OF YOUTH AFFAIRS VS. SWISS TIMING LTD [LAWS(DLH)-2019-10-231] [REFERRED TO]
EXECUTIVE ENGINEER(C) DR-VI VS. BHASIN ASSOCIATES [LAWS(DLH)-2019-3-248] [REFERRED TO]
RAMAN KAPOOR VS. O P KAPOOR [LAWS(DLH)-2019-2-25] [REFERRED TO]
ESAR PROCUREMENT SERVICES LTD VS. PARAMOUNT CONSTRUCTIONS [LAWS(BOM)-2016-11-53] [REFERRED TO]
RAJESH V. CHOUDHARY VS. KSHITIJ RAJIV TORKA AND ORS. [LAWS(BOM)-2015-9-72] [REFERRED TO]
AUDUTH TIMBLO VS. RAVI KANT JAIPURIA [LAWS(BOM)-2022-3-200] [REFERRED TO]
UNITED PROJECTS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-135] [REFERRED TO]
BOARD OF TRUSTEES FOR PORT OF KOLKATA VS. ABG KOLKATA CONTAINER TERMINAL PRIVATE LIMITED [LAWS(CAL)-2020-12-12] [REFERRED TO]
STATE OF WEST BENGAL VS. BHARAT VANIJYA EASTERN PVT. LTD. [LAWS(CAL)-2017-1-1] [REFERRED TO]
STATE OF WEST BENGAL VS. PAM DEVELOPMENTS PVT. LTD. [LAWS(CAL)-2016-11-42] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(DLH)-2018-12-60] [REFERRED TO]
CONVENTION HOTELS INDIA PRIVATE LIMITED VS. AGER HOTELS GROUP LIMITED [LAWS(DLH)-2018-2-124] [REFERRED TO]
VEDANTA LIMITED VS. SHENZHEN SHANDONG NULCEAR POWER CONSTRUCTION COMPANY LIMITED [LAWS(DLH)-2018-2-312] [REFERRED TO]
UNION OF INDIA VS. CITY PROMOTER & BUILDWELL PVT LTD [LAWS(DLH)-2018-2-477] [REFERRED TO]
OVERNITE EXPRESS LTD. THR ITS AUTHORISED REPRESENTATIVE VS. KANWAR SINGH PRADHAN (DECEASED) THR LRS. [LAWS(DLH)-2017-4-194] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. HINDUSTAN CONSTRUCTION CO. LTD. [LAWS(DLH)-2017-4-207] [REFERRED TO]
SOUTH DELHI MUNICIPAL CORPORATION VS. PKSS INFRASTRUCTURE PVT LTD [LAWS(DLH)-2018-1-218] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. DIC - NCC (JV) [LAWS(DLH)-2018-10-190] [REFERRED TO]
IRCON INTERNATIONAL LIMITED VS. BABA BUILDERS [LAWS(DLH)-2018-10-20] [REFERRED TO]
NELOFAR CURRIMBHOY VS. PERFALOOK INTERNATIONAL [LAWS(DLH)-2018-10-355] [REFERRED TO]
PRASAR BHARATI VS. STARCON INDIA LIMITED [LAWS(DLH)-2017-4-82] [REFERRED TO]
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PROGRESSIVE CONSTRUCTIONS LTD. [LAWS(DLH)-2017-4-53] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. SIKKA ASSOCIATES [LAWS(DLH)-2017-12-90] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. N.K. TOLL ROAD LIMITED [LAWS(DLH)-2017-3-344] [REFERRED TO]
SAISUDHIR ENERGY LIMITED VS. NTPC VIDYUT VYAPAR NIGAM LIMITED [LAWS(DLH)-2016-9-91] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. MAN INDUSTRIES (INDIA) LTD [LAWS(DLH)-2017-1-87] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. ORIENTAL PATHWAYS(NAGPUR) PVT LTD [LAWS(DLH)-2016-5-105] [REFERRED TO]
WELSPUN SPECIALTY SOLUTIONS LIMITED VS. OIL AND NATURAL GAS CORPORATION LTD [LAWS(SC)-2021-11-27] [REFERRED TO]
STATE OF JHARKHAND VS. HSS INTEGRATED SDN [LAWS(SC)-2019-10-66] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. SHREE GANESH PETROLEUM RAJGURUNAGAR [LAWS(SC)-2022-2-8] [REFERRED TO]
RELIANCE INFRASTRUCTURE LTD VS. STATE OF GOA [LAWS(SC)-2023-5-46] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. SRI P. NAGARAJU @ CHELUVAIAH [LAWS(SC)-2022-7-19] [REFERRED TO]
STATE OF MADHYA PRADESH AND ORS. VS. K.T. CONSTRUCTION (I) LTD. AND ORS. [LAWS(MPH)-2016-4-42] [REFERRED TO]
GANESH BABU VS. ADVENTURIES INDIA AND ORS. [LAWS(MAD)-2020-7-442] [REFERRED TO]
UDAYANATH ROUT VS. PARADIP PORT TRUST [LAWS(ORI)-2016-3-4] [REFERRED TO]
UNION OF INDIA VS. GUJARAT STATE ELECTRICITY CORPORATION LIMITED [LAWS(GJH)-2023-8-619] [REFERRED TO]
HLL BIOTECH LIMITED VS. ETA ENGINEERING PVT. LTD [LAWS(MAD)-2022-2-311] [REFERRED TO]
M/S. COLOR HOME DEVELOPERS PVT. LTD VS. M/S. COLOR CASTLE OWNERS SOCIETY [LAWS(MAD)-2022-4-33] [REFERRED TO]
PACIFICA (INDIA) PROJECTS PVT LTD. VS. ORIENTAL CUISINES (P) LTD. [LAWS(MAD)-2022-6-95] [REFERRED TO]
M/S.LEARNING LEADERSHIP FOUNDATION VS. M/S. S. S. SCHOOL TRANSPORTS PVT. LTD. [LAWS(MAD)-2021-4-13] [REFERRED TO]
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. VS. P.USHA [LAWS(MAD)-2021-12-190] [REFERRED TO]
P. CHERAN VS. M/S. GEMINI INDUSTRIES & IMAGING LIMITED [LAWS(MAD)-2023-3-128] [REFERRED TO]
SHOW OFF BRANDS BARGAIN AND ANOTHER VS. JET AGE MULTIMEDIA AND ANOTHER [LAWS(P&H)-2015-9-820] [REFERRED]
STATE OF HARYANA VS. BUMI HIWAY AND ORS. [LAWS(P&H)-2015-10-81] [REFERRED TO]
BATLIBOI ENVIRONMENTAL ENGINEERS LIMITED VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(SC)-2023-9-61] [REFERRED TO]
ENNORE PORT LTD VS. HINDUSTAN CONSTRUCTION COMPANY LTD ; BOARD OF TRUSTEES OF PORT OF CHENNAI; JAGMAN SINGH; DHARM VIR; T JANAKRAJ THOMAS [LAWS(MAD)-2016-7-266] [REFERRED]
D K RAVICHANDRAN; UMA VS. CREAM INVESTMENT AND TRADING COMPANY LIMITED; NATIONAL STOCK EXCHANGE OF INDIA LIMITED [LAWS(MAD)-2016-8-311] [REFERRED]
M/S. BASS CONSTRUCTIONS BY ITS PROPRIETRIX, SUSHILA BRIJ MOHAN, NO.83, DR. RADHAKRISHNAN SALAI, MYLAPORE, CHENNAI VS. THE BOARD OF TRUSTEES OF THE PORT OF MADRAS, RAJAJI SALAI, CHENNAI [LAWS(MAD)-2016-10-92] [REFERRED TO]
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED AND ORS. VS. KAMARAJAR PORT LIMITED AND ORS. [LAWS(MAD)-2015-9-227] [REFERRED TO]
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. VS. MAHMOOD HASSAN [LAWS(UTN)-2022-1-9] [REFERRED TO]
STATE OF ORISSA VS. M/S SAMANTARY CONSTN. PVT. LTD. & ANR. [LAWS(SC)-2015-10-140] [REFERRED TO]
FERMENTA BIOTECH LIMITED VS. K R PATEL [LAWS(BOM)-2018-10-214] [REFERRED TO]
TITAGARH WAGONS LIMITED VS. CHOWGULE AND COMPANY PRIVATE LIMITED [LAWS(BOM)-2018-4-66] [REFERRED TO]
ATLANTA LIMITED VS. EXECUTIVE ENGINEER, ROAD DEVELOPMENT DIVISION NO I [LAWS(BOM)-2018-5-82] [REFERRED TO]
UNION OF INDIA VS. RECON [LAWS(BOM)-2020-2-239] [REFERRED TO]
NOBEL RESOURCE LTD. VS. DHARNI SAMPDA PRIVATE LTD. [LAWS(BOM)-2019-11-68] [REFERRED TO]
HOTEL CORPORATION OF INDIA LTD VS. BD & P HOTELS (INDIA) PVT LTD [LAWS(BOM)-2019-1-118] [REFERRED TO]
BOMBAY DYEING AND MANUFACTURING CO VS. SHAAN REALTORS PRIVATE LIMITED [LAWS(BOM)-2019-1-233] [REFERRED TO]
WEST BENGAL TOURISM DEVELOPMENT CORPORATION LIMITED VS. SUPRATIK BANERJEE [LAWS(CAL)-2022-7-29] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. VIZAG SEAPORT PRIVATE LIMITED [LAWS(CAL)-2022-8-116] [REFERRED TO]
RISHABHKUMAR S/O BABULAL JEJANI VS. SECRETARY TO THE GOVERNMENT OF INDIA [LAWS(BOM)-2021-11-111] [REFERRED TO]
PRAVARDHAN SEEDS PRIVATE LIMITED VS. MAHYCO MONSANTO BIOTECH (INDIA) PVT. [LAWS(BOM)-2020-7-89] [REFERRED TO]
SLUM REHABILITATION AUTHORITY, MUMBAI VS. M.M.PROJECT CONSULTANTS PRIVATE LIMITED [LAWS(BOM)-2020-6-129] [REFERRED TO]
KONKAN IRRIGATION DEVELOPMENT CORPORATION, WATER RESOURCES DEPARTMENT, THANE (WEST) VS. M/S. F. A. ENTERPRISES [LAWS(BOM)-2020-5-131] [REFERRED TO]
STATE OF KERALA AND ORS. VS. CHERIYAN AND KURIYAN, ENGINEERS AND CONTRACTORS AND ORS. [LAWS(KER)-2020-6-253] [REFERRED TO]
THE STATE OF HIMACHAL PRADESH AND ORS. VS. R.K. CONSTRUCTION CO. [LAWS(HPH)-2016-2-21] [REFERRED TO]
M/S. RITES LTD. VS. M/S. BHARDWAJ CONSTRUCTION COMPANY PVT. LTD. [LAWS(JHAR)-2020-3-45] [REFERRED TO]
RAMESH CHAND KATHURIA AND ANOTHER VS. TRIKUTA CHEMICALS (P) LTD AND ANR [LAWS(J&K)-2018-7-76] [REFERRED TO]
CHITHRA KUMAR VS. AARTHI AMARENDRA [LAWS(MAD)-2019-7-37] [REFERRED TO]
K.K. KRISHNAN KUTTY VS. GREEN TREE HOMES AND VENTURES PVT. LTD. AND ORS. [LAWS(MAD)-2019-6-635] [REFERRED TO]
ION EXCHANGE INDIA LIMITED VS. ANGERIPALAYAM COMMON EFFLUENT [LAWS(MAD)-2019-4-1009] [REFERRED TO]
S.PANDI MEENAKSHI VS. HINDUJA LEYLAND FINANCE LTD [LAWS(MAD)-2019-4-435] [REFERRED TO]
ECS BIZTECH PVT. LIMITED VS. REDINGTON (INDIA) LTD [LAWS(MAD)-2019-7-457] [REFERRED TO]
PROJECT DIRECTOR VS. RNS INFRASTRUCTURE LTD - GPL [LAWS(MAD)-2018-2-149] [REFERRED TO]
CHILLARA KALYAN VS. BERGGRUEN ESTATE PROJECTS PRIVATE LIMITED [LAWS(MAD)-2018-7-894] [REFERRED TO]
M/S.KUMUD ENTERPRISES PVT. LTD. VS. M/S. KOTAK MAHINDRA BANK LTD. [LAWS(MAD)-2018-6-1059] [REFERRED TO]
MR. SUMIT KUMAR VS. M/S. REDINGTON (INDIA) LTD. [LAWS(MAD)-2018-6-1310] [REFERRED TO]
M/S. CHENNAI PETROLEUM CORPORATION LIMITED 536, ANNA SALAI, TEYNAMPET, CHENNAI VS. M/S. HES INFRA PRIVATE LIMITED [LAWS(MAD)-2018-3-897] [REFERRED TO]
DHOOT DEVELOPERS PVT LTD VS. TOTEM INFRASTRUCTURE LTD [LAWS(DLH)-2020-11-124] [REFERRED TO]
AMES IMPEX ELECTRICALS PVT. LTD. VS. NEW DELHI MUNICIPAL COUNCIL [LAWS(DLH)-2020-2-224] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. GAYATRI [LAWS(DLH)-2019-4-335] [REFERRED TO]
PRET STUDY BY JANAK FASHION PVT LTD VS. NAMRATA GOYAL [LAWS(DLH)-2019-2-180] [REFERRED TO]
RATHI ISPAT LTD VS. INOX AIR PRODUCT LTD [LAWS(DLH)-2019-10-133] [REFERRED TO]
MAN INDUSTRIES (INDIA) LTD VS. IOCL [LAWS(DLH)-2018-8-531] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. MAVERICK MOBILE SOLUTION [LAWS(DLH)-2023-4-147] [REFERRED TO]
WISHWA MITTAR BAJAJ & SONS VS. BPTP LTD [LAWS(DLH)-2022-8-174] [REFERRED TO]
FLOWMORE LIMITED VS. SKIPPER LIMITED [LAWS(DLH)-2023-2-43] [REFERRED TO]
BRIDGE MARINE LTD VS. INDIAN OIL CORPORATION LIMITED [LAWS(DLH)-2021-6-90] [REFERRED TO]
INDRAPRASTHA GAS LIMITED VS. PAWAN CASTING [LAWS(DLH)-2021-6-36] [REFERRED TO]
AMAZON COM NV INVESTMENT HOLDINGS LLC VS. FUTURE COUPONS PRIVATE LIMITED [LAWS(DLH)-2021-3-106] [REFERRED TO]
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED VS. WELL PROTECT MANPOWER SERVICES PVT. LTD. [LAWS(DLH)-2022-3-259] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LIMITED VS. VASAVI POWER SERVICES PVT. LTD [LAWS(DLH)-2022-1-261] [REFERRED TO]
GAIL (INDIA) LIMITED VS. BANSAL INFRATECH SYNERGIES LIMITED [LAWS(DLH)-2021-7-31] [REFERRED TO]
UNION OF INDIA VS. PARISHUDH MACHINES PVT. LTD. [LAWS(DLH)-2022-12-57] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. KHANNA PAPER MILLS LIMITED [LAWS(DLH)-2022-12-165] [REFERRED TO]
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED VS. CG POWER AND INDUSTRIAL SOLUTIONS LIMITED [LAWS(MAD)-2023-3-18] [REFERRED TO]
ARKAY ENERGY (RAMESWARM) LIMITED VS. TIDEL PARK LIMITED [LAWS(MAD)-2023-3-200] [REFERRED TO]
CHAIRMAN/MANAGING DIRECTOR, HLL LIFE CARE LIMITED VS. M/S.TARMAKER, CIVIL ENGINEERS AND CONTRACTORS [LAWS(MAD)-2024-4-40] [REFERRED TO]
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD VS. CHENNAI WATER DESALINATION LTD [LAWS(MAD)-2024-2-78] [REFERRED TO]
GLOVIS INDIA PVT. LTD VS. EXPRESS GLOBAL LOGISTICS PVT. LTD [LAWS(MAD)-2022-4-260] [REFERRED TO]
ONGC, CAUVERY ASSET VS. STEEL AND GRIP [LAWS(MAD)-2021-9-26] [REFERRED TO]
GOVERNOR OF TAMIL NADU VS. GMR CHENNAI OUTER RING ROAD PVT. LTD [LAWS(MAD)-2021-11-207] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. AMIYA STEEL PRIVATE LIMITED [LAWS(CAL)-2018-12-23] [REFERRED TO]
EASTERN COALFIELDS LTD VS. RUNGTA PROJECTS LTD [LAWS(CAL)-2018-5-94] [REFERRED TO]
LAXMI PAT SURANA VS. VOLTAS LTD [LAWS(CAL)-2019-7-4] [REFERRED TO]
STATE OF WEST BENGAL VS. DILIP KUMAR CHATTERJEE [LAWS(CAL)-2019-7-216] [REFERRED TO]
MARMAGOA STEELS LTD VS. MSTC LTD [LAWS(CAL)-2021-3-15] [REFERRED TO]
MITESH MEHTA VS. SAREGAMA INDIA LIMITED [LAWS(CAL)-2021-3-31] [REFERRED TO]
OM PRAKASH VERMA VS. STATE OF U.P. [LAWS(ALL)-2020-1-432] [REFERRED TO]
UNION OF INDIA VS. R. & P. CONSTRUCTION [LAWS(CAL)-2016-3-38] [REFERRED TO]
MOHAN LAL KUKREJA VS. SUNDER KUKREJA [LAWS(DLH)-2016-6-18] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. HOTEL LEELAVENTURE LTD. [LAWS(DLH)-2016-7-9] [REFERRED TO]
PEC LIMITED VS. ADM ASIA PACIFIC TRADING PTE LTD. [LAWS(DLH)-2016-7-147] [REFERRED TO]
MODI ENTERTAINMENT PVT. LTD. VS. PRASAR BHARATI [LAWS(DLH)-2017-3-190] [REFERRED TO]
GAIL (INDIA) LTD. VS. OSRAM INDIA PVT LTD. [LAWS(DLH)-2017-3-293] [REFERRED TO]
GMR ENERGY LIMITED VS. DOOSAN POWER SYSTEMS INDIA PRIVATE LIMITED & ORS. [LAWS(DLH)-2017-11-440] [REFERRED TO]
MMTC LTD. VS. NEW SIALKOTI JEWELLERS & ORS. [LAWS(DLH)-2016-8-126] [REFERRED TO]
ZUARI MAROC PHOSPHATE LTD. VS. UNION OF INDIA [LAWS(DLH)-2017-4-109] [REFERRED TO]
CRUZ CITY 1 MAURITIUS HOLDINGS VS. UNITECH LIMITED [LAWS(DLH)-2017-4-16] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. ARTEFACT PROJECTS LTD. [LAWS(DLH)-2017-5-33] [REFERRED TO]
TODAY HOMES & INFRASTRUCTURE PVT LTD VS. JDS APPARELS LTD & ANR [LAWS(DLH)-2018-10-187] [REFERRED TO]
NHAI VS. HINDUSTAN CONSTRUCTION CO. LTD. [LAWS(DLH)-2017-9-34] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. SIKKA ASSOCIATES [LAWS(DLH)-2018-2-583] [REFERRED TO]
WISHWA MITTAR BAJAJ AND SONS VS. SHIPRA ESTATE LTD AND JAIKISHAN ESTATES DEVELOPERS PRIVATE LIMITED [LAWS(DLH)-2018-12-136] [REFERRED TO]
INDIAN RAILWAY CATERING AND TOURISM CORPORATION LT VS. SRINATHJI CATERERS [LAWS(DLH)-2018-5-89] [REFERRED TO]
PIPAVAV ENERGY PVT LTDLTD VS. MADHAVI PROCON PVT LTD [LAWS(DLH)-2018-12-299] [REFERRED TO]
BALFOUR BEATTY GROUP LIMITED VS. KALINDEE RAIL NIRMAN (ENGINEERS) LIMITED [LAWS(DLH)-2018-4-317] [REFERRED TO]
DARRAMEKS HOTELS & DEVELOPERS PVT LTD VS. ALTUS GRUOP INDIA PVT LTD [LAWS(DLH)-2018-5-364] [REFERRED TO]
XL ENERGY LIMITED VS. MAHANAGAR TELEPHONE NIGAM LIMITED [LAWS(DLH)-2018-5-128] [REFERRED TO]
ADARSH GAS SERVICE BASTI VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(ALL)-2021-9-190] [REFERRED TO]
ENJAYES SPICES & CHEMICAL OIL LTD. VS. NATIONAL RESEARCH DEVELOPMENT CORPORATION (NRDC) [LAWS(DLH)-2015-1-176] [REFERRED TO]
MARINERS BUILDCON INDIA LTD VS. K V MAKKAR CONTRACTS [LAWS(DLH)-2015-1-73] [REFERRED TO]
STATE BANK OF INDIA VS. S & S TECHNOCRATS PVT LTD [LAWS(DLH)-2015-5-248] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. BUMI HIWAY (M) SDN BHD [LAWS(DLH)-2015-3-565] [REFERRED TO]
M/S LANCO AMARKANTAK POWER LTD. VS. SOUTH EASTERN COALFIELDS LIMITED [LAWS(CHH)-2017-11-120] [REFERRED TO]
THE STATE OF ARUNACHAL PRADESH VS. SUBHASH PROJECTS & MARKETING LTD. AND ORS. [LAWS(GAU)-2015-6-61] [REFERRED TO]
P.N. WRITER & CO. PVT. LTD. VS. MESUKA ENGINEERING CO. PVT. LTD. [LAWS(BOM)-2015-8-39] [REFERRED TO]
SEEMABEN @ SHAMUBEN SHANKAR PATEL VS. MOTIBHAI K PATEL [LAWS(BOM)-2015-2-31] [REFERRED TO]
M/S. GILL & COMPANY PVT. LTD. VS. M/S.PATODIA GINNING FACTORY [LAWS(BOM)-2016-4-34] [REFERRED TO]
SHIVHARE ROAD LINES VS. M/S. CONTAINER CORPORATION OF INDIA LTD. [LAWS(MPH)-2017-3-91] [REFERRED TO]
SOUTHERN RAILWAY, HEAD QUARTERS OFFICE, PARK TOWN, CHENNAI VS. SANTHOSH BABU, S/O LATE VELAYUDHAN [LAWS(KER)-2022-1-35] [REFERRED TO]
SUPERB MINERALS INDIA PVT. LTD VS. UNION OF INDIA [LAWS(DLH)-2023-5-204] [REFERRED TO]
C.P.& ASSOCIATES PVT LTD VS. DELHI METRO RAIL CORPORATION LTD [LAWS(DLH)-2023-5-196] [REFERRED TO]
THDC INDIA LTD VS. PCL INTERTECH LENHYDRO CONSORTIUM JV [LAWS(DLH)-2024-4-78] [REFERRED TO]
LAKSHMI RAUSCHENBACH VS. VALUESOURCE TECHNOLOGIES (P) LTD. [LAWS(MAD)-2020-2-15] [REFERRED TO]
OPG POWER GENERATION PRIVATE LIMITED VS. ENEXIO POWER COOLING SOLUTIONS INDIA PRIVATE LIMITED AND ORS. [LAWS(MAD)-2020-12-436] [REFERRED TO]
NCC LTD VS. INDIAN INSTITUTE OF TECHNOLOGY, MADRAS [LAWS(MAD)-2020-12-502] [REFERRED TO]
NALINI RAJKUMAR VS. M/S. GEOJIT BNP PARIBAS FINANCIAL SERVICES LTD. [LAWS(MAD)-2020-10-81] [REFERRED TO]
SWIFT TECH ENGINEERS (INDIA) PRIVATE LIMITED VS. BINDHU TECHFLOW SOLUTIONS PRIVATE LIMITED AND ORS. [LAWS(MAD)-2020-10-430] [REFERRED TO]
PERFECT THREAD MILLS LIMITED VS. COMPETENT AUTHORITY (LAND ACQUISITION) CUM SDO, GIRWA & ANR [LAWS(RAJ)-2015-11-162] [REFERRED]
STATE OF PUNJAB VS. SDB INFRASTRUCTURE PRIVATE LIMITED, NEW DELHI & OTHERS [LAWS(P&H)-2016-7-231] [REFERRED TO]
SHIROMANI GURDWARA PRABANDHAK COMMITTEE VS. CHANAN SINGH AND COMPANY AND ANOTHER [LAWS(P&H)-2015-8-749] [REFERRED]
UNION OF INDIA AND ORS. VS. SWARAN SINGH AND ORS. [LAWS(P&H)-2016-1-60] [REFERRED TO]
SHASTRINAGAR GAS SERVICE VS. INDIAN OIL CORPORATION LIMITED [LAWS(RAJ)-2021-10-155] [REFERRED TO]
STATE OF RAJASTHAN VS. MURARI LAL SINGHAL, PWD [LAWS(RAJ)-2018-2-318] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. SATISH AGARWAL [LAWS(RAJ)-2022-2-39] [REFERRED TO]
PARSA KENTE COLLIERIES LIMITED VS. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LIMITED [LAWS(SC)-2019-5-87] [REFERRED TO]
STATE OF CHHATTISGARH VS. M/S. SAL UDYOG PRIVATE LIMITED [LAWS(SC)-2021-11-2] [REFERRED TO]
PASL WIND SOLUTIONS PRIVATE LIMITED VS. GE POWER CONVERSION INDIA PRIVATE LIMITED [LAWS(SC)-2021-4-26] [REFERRED TO]
GEMINI BAY TRANSCRIPTION PRIVATE LIMITED VS. INTEGRATED SALES SERVICE LIMITED [LAWS(SC)-2021-8-19] [REFERRED TO]
STATE OF HARYANA VS. SHIV SHANKAR CONSTRUCTION CO. AND ORS. [LAWS(P&H)-2015-11-35] [REFERRED TO]
SREE DURGA ESTATES VS. J.A.S.PADMAJA [LAWS(TLNG)-2023-2-115] [REFERRED TO]
MADRAS FERTILIZERS LIMITED VS. PROSPECTS SHIPPING PVT LTD ; MOHD YUSUF SHAH; CAPT P R DATTAR; P C TILAK [LAWS(MAD)-2016-6-351] [REFERRED]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. ITD CEMENTATION INDIA LIMITED [LAWS(SC)-2015-4-70] [REFERRED TO]
M/S. GAURAV RICE INDUSTRIES VS. HARYANA STATE COOP. SUPPLY AND MARKETING FED. LIMITED [LAWS(P&H)-2024-4-25] [REFERRED TO]
OMML-SPML VS. NHPC LIMITED [LAWS(P&H)-2024-1-61] [REFERRED TO]
MADRAS PORT TRUST RAJAJI SALAI, CHENNAI VS. S&S ENVIRO TECHNOLOGIES LIMITED [LAWS(MAD)-2018-1-951] [REFERRED TO]
PEARLITE LINERS PVT , LTD VS. CONTROLLER OF STORES, SOUTHERN RAILWAY [LAWS(MAD)-2018-8-78] [REFERRED TO]
UNIQUE BUILDERS VS. UNION OF INDIA, [LAWS(MAD)-2019-4-512] [REFERRED TO]
A. CHINNADURAI VS. INDIAN OIL CORPORATION [LAWS(MAD)-2019-7-55] [REFERRED TO]
CHAUDHARY AVADHESH KUMAR VS. VOLLEYBALL FEDERATION OF INDIA [LAWS(MAD)-2019-3-727] [REFERRED TO]
SUZLON ENERGY LIMITED VS. INDOWIND ENERGY LIMITED [LAWS(MAD)-2019-11-1051] [REFERRED TO]
R.VASUDEVAN VS. WAY 2 WEALTH BROKERS PVT LTD. [LAWS(MAD)-2019-10-430] [REFERRED TO]
ELECTRONIC CORPORATION OF TAMIL NADU LIMITED VS. HCL INFOSYSTEMS LIMITED [LAWS(MAD)-2020-1-332] [REFERRED TO]
NRP PROJECTS PRIVATE LIMITED VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2020-1-224] [REFERRED TO]
SAHELI EXPORTS PVT. LTD. VS. M/S. SRI KARTHIKEYA SPINNING & WEAVING MILLS PVT. LTD. [LAWS(MAD)-2020-1-463] [REFERRED TO]
KOPPARTHI RAMAKUMAR REDDY VS. HINDUJA LEYLAND FINANCE LTD , CHENNAI [LAWS(MAD)-2020-12-505] [REFERRED TO]
JAIDEVI VERMA VS. NATIONAL HIGHWAY AUTHORITY OF INDIA [LAWS(MPH)-2022-9-60] [REFERRED TO]
C.M.I. LTD VS. UNION OF INDIA [LAWS(MPH)-2022-12-147] [REFERRED TO]
STATE OF GUJARAT VS. BHAGWATI CONSTRUCTION COMPANY [LAWS(GJH)-2018-10-28] [REFERRED TO]
ROMAN TARMAT LTD. VS. IT EXPRESSWAY LIMITED, CHENNAI [LAWS(MAD)-2022-1-292] [REFERRED TO]
SHRIRAM CITY UNION FINANCE LTD. VS. K.SELVAM [LAWS(MAD)-2021-5-25] [REFERRED TO]
CHENNAI PORT TRUST VS. CHENNAI CONTAINER TERMINAL (P) LTD [LAWS(MAD)-2021-10-132] [REFERRED TO]
AANCHAL CEMENT LTD. VS. GIMPLEX PVT. LTD. [LAWS(MAD)-2021-11-205] [REFERRED TO]
MAHARASHTRA STATE ELECTICITY DISTRIBUTION COMPANY LTD. VS. DATAR SWITCHGEAR LTD [LAWS(SC)-2018-1-15] [REFERRED TO]
RATNAM SUDESH IYER VS. JACKIE KAKUBHAI SHROFF [LAWS(SC)-2021-11-7] [REFERRED TO]
ANGLO AMERICAN METALLURGICAL COAL PTY LIMITED VS. MMTC LIMITED [LAWS(SC)-2020-12-50] [REFERRED TO]
STATE OF ODISHA AND OTHERS VS. BUDHARAJA MINING AND CONSTRUCTION LTD. [LAWS(ORI)-2017-9-133] [REFERRED TO]
K.SANKARA NARAYANAN VS. CENTRAL REGISTRAR OF MALTI STATE CO-OP CREDIT SOCIETIES [LAWS(MAD)-2024-3-78] [REFERRED TO]
TOLANI BROTHERS VS. UNION OF INDIA [LAWS(TLNG)-2024-7-10] [REFERRED TO]
RENU MEHRA AND ORS. VS. NATIONAL HIGHWAY AUTHORITY OF INDIA [LAWS(P&H)-2020-11-118] [REFERRED TO]
STATE OF UTTARAKHAND VS. MADHAV NAYAN [LAWS(UTN)-2021-4-19] [REFERRED TO]
POORNIMA SWAMY VS. SMC GOLBAL SECURITIES LIMITED [LAWS(KAR)-2022-6-1317] [REFERRED TO]
ITI LIMITED VS. ALPHION CORPORATION [LAWS(KAR)-2022-9-34] [REFERRED TO]
THE BOARD OF TRUSTEES OF V.O. CHIDAMBARANAR PORT TRUST VS. M/S PSA SOCIAL TERMINALS LIMITED [LAWS(MAD)-2017-11-343] [REFERRED TO]
EQUIPMENT CONDUCTORS & CABLES LTD., GURGAON VS. CHIEF ENGINEER, TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND ORS. [LAWS(P&H)-2015-9-372] [REFERRED TO]
UNION OF INDIA VS. GURDEV SINGH DEVA [LAWS(P&H)-2016-2-633] [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD AND ORS. VS. A.R. TRANSMISSION PRIVATE LIMTED AND ORS. [LAWS(P&H)-2015-5-196] [REFERRED TO]
UNITOP APARTMENTS & BUILDERS VS. JAGJEET SINGH LYALLPURI AND OTHERS [LAWS(P&H)-2015-7-917] [REFERRED]
CHAIRMAN CUM MANAGING DIRECTOR VS. MAMTA SINGH D/O SHRI KALYAN SINGH, PROPRIETOR [LAWS(RAJ)-2017-10-72] [REFERRED TO]
RAJASTHAN MEDICAL SERVICES CORPORATION VS. SHIVEK LABS LIMITED [LAWS(RAJ)-2018-5-19] [REFERRED TO]
SENIOR REGIONAL MANAGER VS. KANAHAIYA LAL JHAVAR [LAWS(RAJ)-2021-3-174] [REFERRED TO]
RAJASTHAN STATE MINES AND MINERALS LTD. VS. ACE CONSTRUCTION MINES AND MINERALS CO-OPERATIVE SOCIETY LTD. [LAWS(RAJ)-2022-11-142] [REFERRED TO]
PUBLIC WORKS DEPARTMENT RAJ. VS. BHAWAN VA PATH NIRMAN [LAWS(RAJ)-2022-5-403] [REFERRED TO]
AMAZON.COM NV INVESTMENT HOLDINGS LLC VS. FUTURE RETAIL LIMITED [LAWS(SC)-2021-8-12] [REFERRED TO]
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND ANOTHER VS. LUXMI TRADING COMPANY AND ANOTHER [LAWS(P&H)-2015-11-383] [REFERRED TO]
M/S OASIS CONTRACTORS & CONSULTANTS (P) LTD. VS. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ANOTHER [LAWS(P&H)-2015-10-279] [REFERRED TO]
HCL COMNET SYSTEMS VS. V. RAMGOPAL [LAWS(DLH)-2015-5-181] [REFERRED TO]
BHAGAWAT SONKER VS. UNION OF INDIA [LAWS(CHH)-2022-4-82] [REFERRED TO]
INTEGRATED SALES SERVICES LIMITED VS. ARUN DEV S/O GOVINDVISHNU UPPADHYAYA [LAWS(BOM)-2017-1-2] [REFERRED TO]
SUSHMA ARYA VS. PALMVIEW OVERSEAS LTD. [LAWS(BOM)-2022-11-5] [REFERRED TO]
DHIRAJ LAKHAMASHI SHAH VS. MADHAV HARI KARMARKAR [LAWS(BOM)-2022-8-90] [REFERRED TO]
BABA BUILDERS VS. IRCON INTERNATIONAL LTD [LAWS(DLH)-2018-10-427] [REFERRED TO]
HPCL- MITTAL ENERGY LIMITED VS. ARTSON ENGINEERING LTD [LAWS(DLH)-2018-3-226] [REFERRED TO]
SIVALAYA CONSTRUCTION COMPANY PVT LTD VS. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD [LAWS(DLH)-2018-11-347] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. SUNWAY CONSTRUCTION SDN BHD [LAWS(DLH)-2018-12-39] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PATEL KNR [LAWS(DLH)-2018-12-285] [REFERRED TO]
NATIONAL HYDRO-ELECTRIC POWER CORPORATION VS. CONTINENTAL CONSTRUCTION LTD & ANR [LAWS(DLH)-2018-12-359] [REFERRED TO]
MKU LTD. PREVIOUSLY KNOWN AS MKU PVT. LTD. VS. UNION OF INDIA [LAWS(DLH)-2017-8-71] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. AFCONS-APIL JOINT VENTURE [LAWS(DLH)-2018-1-596] [REFERRED TO]
JAKKI MULL & SONS VS. JAGDISH THAKRAL [LAWS(DLH)-2017-11-434] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. IRB AHMEDABAD VADODARA SUPER EXPRESS TOLLWAYS PRIVATE LIMITED [LAWS(DLH)-2017-2-69] [REFERRED TO]
WIANXX IMPEX PVT. LTD. VS. MODERN (INDIA) ARCHITECTS (PVT.) LTD. [LAWS(DLH)-2017-3-312] [REFERRED TO]
SANJEEV MALHOTRA AND ANR. VS. B.S. PROMOTER AND DEVELOPMENT [LAWS(DLH)-2017-3-351] [REFERRED TO]
RAIL LAND DEVELOPMENT AUTHORITY VS. BHAGWATI RAIL INFRA PVT. LTD. [LAWS(DLH)-2016-10-13] [REFERRED TO]
UNIVERSAL EMPIRE INSTITUTE OF TECHNOLOGY VS. INDIRA GANDHI NATIONAL OPEN UNIVERSITY& ANR [LAWS(DLH)-2016-9-293] [REFERRED]
ORGANIZING COMMITTEE COMMONWEALTH GAMES, 2010 VS. PICO DEEPALI OVERLAYS CONSORTIUM AND ORS. [LAWS(DLH)-2016-3-91] [REFERRED TO]
THE STATE OF WEST BENGAL VS. AFCONS PAULING (INDIA) LTD. [LAWS(CAL)-2017-2-99] [REFERRED TO]
VINEET PRIVATE LTD. VS. ABL INTERNATIONAL LTD. [LAWS(CAL)-2018-4-65] [REFERRED TO]
KALIMATA ISPAT INDUSTRIES PVT LTD VS. UNION OF INDIA & ANR [LAWS(CAL)-2018-6-85] [REFERRED TO]
SWAPAN KUMAR DAS VS. BISWAJIT CHA TARUN AICH & ORS [LAWS(CAL)-2018-10-76] [REFERRED TO]
SREI INFRASTRUCTURE FINANCE LIMITED VS. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD. [LAWS(CAL)-2019-9-161] [REFERRED TO]
NIRMAL BANG SECURITIES PVT LTD VS. TILAK BACHAR [LAWS(CAL)-2019-5-33] [REFERRED TO]
M/S. S.B.I.W. STEELS (PRIVATE) LIMITED VS. STEEL AUTHORITY OF INDIA LIMITED [LAWS(CAL)-2022-12-1] [REFERRED TO]
MITESH MEHTA VS. SAREGAMA INDIA LIMITED [LAWS(CAL)-2020-6-61] [REFERRED TO]
UNITED CONVEYOR CORPORATION (INDIA) PRIVATE LIMITED VS. PRAVASH KUMAR MUKHERJEE [LAWS(CAL)-2020-8-17] [REFERRED TO]
PURAVANKARA PROJECTS LIMITED VS. K. V. JAYAPRAKASH [LAWS(KAR)-2021-6-118] [REFERRED TO]
PURAVANKARA PROJECTS LIMITED VS. K. V. JAYAPRAKASH [LAWS(KAR)-2021-6-118] [REFERRED TO]
AMCI (INDIA) PVT.LTD. VS. FIZA DEVELOPERS AND INTER-TRADE PVT. LTD. [LAWS(KAR)-2020-2-72] [REFERRED TO]
C AND E LTD (COMPONENTS AND EQUIPMENTS LTD) VS. GOPAL DAS BAGRI [LAWS(CAL)-2023-7-75] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. BALAJI INDUSTRIAL PRODUCTS LTD [LAWS(CAL)-2023-8-125] [REFERRED TO]
PRYSMIAN CAVI E SISTEMI VS. VIJAY KARIA [LAWS(BOM)-2019-1-3] [REFERRED TO]
UNION OF INDIA VS. VAMAN PRESTRESSING CO LTD & ANR [LAWS(BOM)-2019-1-122] [REFERRED TO]
CHENAB BRIDGE PROJECT UNDERTAKING VS. KONKAN RAILWAY CORPORATION LTD. [LAWS(BOM)-2019-1-290] [REFERRED TO]
VILAYATI RAM MITTAL (P) LTD VS. RESERVE BANK OF INDIA [LAWS(BOM)-2017-9-166] [REFERRED TO]
SEW ENGINEERING WORKS PVT. LTD. VS. POWER GRID CORPORATION OF INDIA LTD. [LAWS(J&K)-2017-12-125] [REFERRED TO]
HITH CONSTRUCTION COMPANY VS. UNION OF INDIA [LAWS(GJH)-2023-2-267] [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. JALARAM PETROLEUM COMPANY [LAWS(GJH)-2023-3-1982] [REFERRED TO]
CHAMARIA FASHIONS PVT. LTD. VS. ANIKET BASANT AGRAWAL [LAWS(GJH)-2023-6-446] [REFERRED TO]
HASINA MOHAMAD SHAFIK LALJEE VS. FATIMA CORREA NEE FATIMA YAKUB ALI [LAWS(BOM)-2019-7-323] [REFERRED TO]
MAN INDUSTRIES (INDIA) LIMITED VS. INDIAN OIL CORPORATION LIMITED [LAWS(DLH)-2023-6-52] [REFERRED TO]
DHEERAJ RASTOGI VS. DNATA INTERNATIONAL PVT. LTD. [LAWS(DLH)-2024-1-152] [REFERRED TO]
M/S. SUPERB MINERALS INDIA PVT. LTD. VS. UNION OF INDIA [LAWS(DLH)-2023-5-1] [REFERRED TO]
MAHESH CONSTRUCTION VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2023-5-180] [REFERRED TO]
B.L. KASHYAP AND SONS LTD. VS. MIST AVENUE PRIVATE LTD [LAWS(DLH)-2023-6-35] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. M/S AKSH OPTIFIBRE LIMITED [LAWS(DLH)-2020-3-42] [REFERRED TO]
PRASAR BHARATI VS. STRACON INDIA LTD. AND ORS. [LAWS(DLH)-2020-3-146] [REFERRED TO]
AHLCON PARENTERALS INDIA LTD VS. SCAN BIOTECH LTD [LAWS(DLH)-2021-3-30] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. JALDHI OVERSEAS PTE LTD [LAWS(DLH)-2021-5-136] [REFERRED TO]
PRAGYA ELECTRONICS PVT. LTD. VS. COSMO FERRITES LTD. [LAWS(DLH)-2021-6-58] [REFERRED TO]
WAPCOS LTD VS. JYOTI SARUP MITTAL [LAWS(DLH)-2023-12-42] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. BANSAL WOOD PRODUCT PVT. LTD. [LAWS(DLH)-2023-2-1] [REFERRED TO]
MEERA GOYAL VS. PRITI SARAF [LAWS(DLH)-2023-12-12] [REFERRED TO]
ORCHID INFRASTRUCTURE DEVELOPERS (P). LTD. VS. FIVE STAR CONSTRUCTIONS PVT. LTD [LAWS(DLH)-2022-7-96] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. DHAMPUR SUGAR MILLS [LAWS(DLH)-2022-5-307] [REFERRED TO]
UNION OF INDIA VS. HAJI C M ABDUL KHADER [LAWS(KER)-2019-12-83] [REFERRED TO]
N.R. CONSTRUCTION PRIVATE LIMITED VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-12-49] [REFERRED TO]
ASHWANI KHATTAR VS. VIJAY KUMAR BHATIA [LAWS(DLH)-2018-3-395] [REFERRED TO]
ALPHA SERVICES VS. IRCON INTERNATIONAL LIMITED [LAWS(DLH)-2018-4-99] [REFERRED TO]
PEL INDUSTRIES LTD & ORS VS. S E INVESTMENT LTD [LAWS(DLH)-2018-4-400] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LIMITED VS. G+H SCHALLSCHUTZ GMBH [LAWS(DLH)-2018-7-183] [REFERRED TO]
INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED VS. MAYURI BEN M CHOTAI [LAWS(DLH)-2018-7-128] [REFERRED TO]
STATE TRADING CORPORATION OF INDIA VS. HELM DUNGEMITTEL GMBH & ANR [LAWS(DLH)-2018-5-560] [REFERRED TO]
CAIRN INDIA LTD. AND ORS. VS. GOVERNMENT OF INDIA [LAWS(DLH)-2020-2-218] [REFERRED TO]
RELIANCE INDUSTRIES LTD VS. GAIL (INDIA) LTD [LAWS(DLH)-2020-2-67] [REFERRED TO]
SPORTY SOLUTIONZ PVT LTD VS. BADMINTON ASSOCIATION OF INDIA [LAWS(DLH)-2020-2-81] [REFERRED TO]
DEEPAK KUMAR VS. MANOJ GUPTA [LAWS(DLH)-2019-3-298] [REFERRED TO]
JAMIA MILLIA ISLAMIA VS. AIRWAVES ENGINEERS PVT LTD [LAWS(DLH)-2019-5-11] [REFERRED TO]
AIRPORT AUTHORITY OF INDIA VS. MUMBAI INTERNATIONAL AIRPORT LTD [LAWS(DLH)-2019-2-340] [REFERRED TO]
JITENDER RAJPAL & ANR VS. ANSAL PROPERTIES & INFRASTRUCTURE LTD [LAWS(DLH)-2019-2-404] [REFERRED TO]
PIJUSH KANTI ROY AND ORS VS. EXPERION DEVELOPERS PVT LTD [LAWS(DLH)-2018-7-712] [REFERRED TO]
JAI PARKASH POWER VENTURES LTD. VS. STATE OF H.P. [LAWS(HPH)-2017-11-13] [REFERRED TO]
DLF HOME DEVLOPERS LTD. VS. MARTIN GEORGE [LAWS(KER)-2021-5-128] [REFERRED TO]
NAITIONAL HIGHWAYS AUTH. OF INDIA VS. PANKAJ SINGH [LAWS(ALL)-2020-1-431] [REFERRED TO]
UTTAR HARYANA BIJLI VITRAN NIGAM LTD VS. P.M. ELECTRONICS LTD [LAWS(ALL)-2020-2-405] [REFERRED TO]
SAVITRI DEVI VS. UNION OF INDIA [LAWS(ALL)-2024-7-19] [REFERRED TO]
NATIONAL THERMAL POWER CORPORATION LTD. VS. SIEMENS ATIENGESELLSCHAFT [LAWS(DLH)-2016-12-45] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. SANGAM (INDIA)LTD [LAWS(DLH)-2018-7-52] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA. VS. HINDUSTAN CONSTRUCTION CO. LTD. [LAWS(DLH)-2018-3-114] [REFERRED TO]
PRASAR BHARATI VS. COMCON INDUSTRIES [LAWS(DLH)-2018-2-380] [REFERRED TO]
SUBHASH INFRAENGINEERS PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2018-2-478] [REFERRED TO]
VVA DEVELOPERS PVT LTD & ORS VS. IMPROVE VYAPAAR PVT LTD [LAWS(DLH)-2018-2-514] [REFERRED TO]
ERNST AND YOUNG PRIVATE LIMITED VS. MINISTRY OF YOUTH AFFAIRS AND SPORTS, GOVERNMENT OF INDIA AND ANOTHER [LAWS(DLH)-2018-3-470] [REFERRED TO]
CONTAINER CORPORATION OF INDIA LTD VS. TITAGARH WAGONS LTD [LAWS(DLH)-2018-4-275] [REFERRED TO]
NTPC LIMITED VS. PATEL ENGINEERING LIMITED [LAWS(DLH)-2018-4-325] [REFERRED TO]
UNION OF INDIA VS. RAMA PAPER MILLS LIMITED [LAWS(DLH)-2018-4-89] [REFERRED TO]
SOUTH DELHI MUNICIPAL CORPORATION VS. MSV INTERNATIONAL INC [LAWS(DLH)-2018-4-178] [REFERRED TO]
FITNESS FIRST INDIA PRIVATE LIMITED VS. SACHIN JAIN [LAWS(DLH)-2017-1-84] [REFERRED TO]
M/S. LIFELONG MEDITECH P. LTD. VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(DLH)-2017-11-458] [REFERRED TO]
STRACON INDIA LTD. & ANR. VS. PRASAR BHARTI [LAWS(DLH)-2017-5-216] [REFERRED TO]
M/S. OZONE BUILDERS AND DEVELOPERS PVT. LTD. VS. M/S. OMWAY BUILD ESTATE PRIVATE LTD. & ORS. [LAWS(DLH)-2017-5-259] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LIMITED (BHEL) VS. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. [LAWS(DLH)-2017-3-94] [REFERRED TO]
FINOLEX CABLES LIMITED VS. MAHANAGAR TELEPHONE NIGAM LTD. [LAWS(DLH)-2017-4-116] [REFERRED TO]
DIVINE INFRACON PVT LTD VS. VISTAR CONSTRUCTIONS PVT LTD [LAWS(DLH)-2018-10-153] [REFERRED TO]
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. AFCONS [LAWS(DLH)-2018-1-631] [REFERRED TO]
HERO FINCORP LIMITED VS. VIGYAN CHEMICALS PRIVATE LIMITED & ORS [LAWS(DLH)-2018-10-162] [REFERRED TO]
SMS PARKING SOLUTIONS PRIVATE LIMITED VS. NORTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2018-12-264] [REFERRED TO]
PARKING SOLUTIONS PRIVATE LIMITED VS. NORTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2018-12-395] [REFERRED TO]
BRAHMAPUTRA CRACKER AND POLYMER LIMITED VS. RVR PROJECTS PRIVATE LIMITED [LAWS(DLH)-2018-2-145] [REFERRED TO]
M/S. MICHIGAN ENGINEERS PVT. LTD. VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [LAWS(BOM)-2016-4-27] [REFERRED TO]
SIDERALBA S.P.A. VS. SHREE PRECOATED STEELS LTD. [LAWS(BOM)-2015-10-39] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD. VS. DOLPHIN OFFSHORE ENTERPRISES (I) LTD. [LAWS(BOM)-2015-7-141] [REFERRED TO]
SOUTH CITY PROJECTS (KOLKATA) LIMITED VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [LAWS(CAL)-2023-7-153] [REFERRED TO]
UNION OF INDIA, GENERAL MANAGER SOUTH EASTERN RAILWAY VS. ELECTRO STEEL CASTING LIMITED [LAWS(CAL)-2024-2-224] [REFERRED TO]
ORISSA MINERALS DEVELOPMENT CO. VS. BALBIR SHARMA [LAWS(CAL)-2016-5-95] [REFERRED TO]
JUTE CORPORATION OF INDIA LTD VS. ABL INTERNATIONAL LTD [LAWS(CAL)-2018-4-17] [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA VS. MARINO DREDG CO. (P) LTD. [LAWS(CAL)-2020-1-47] [REFERRED TO]
WEST BENGAL HOUSING BOARD VS. CIVCON CONSTRUCTION PVT. LTD. [LAWS(CAL)-2020-3-25] [REFERRED TO]
PAM DEVELOPMENTS PVT LTD VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-6-26] [REFERRED TO]
G AND T BECKFIELD DRILLING SERVICES PVT LTD VS. OIL AND NATURAL GAS CORPORATION LTD [LAWS(GAU)-2019-3-24] [REFERRED TO]
TATA STEEL LIMITED VS. LINDSAY INTERNATIONAL (P) LTD [LAWS(CAL)-2016-11-45] [REFERRED TO]
MESCO KALINGA STEELS LTD. VS. BIJAYA KUMAR MOHAPATRA [LAWS(ORI)-2016-4-11] [REFERRED TO]
UNION OF INDIA VS. MD. JOBER ALI [LAWS(ORI)-2016-7-109] [REFERRED TO]
ORISSA SMALL INDUSTRIES CORPORATION LTD VS. COASTAL MECHANICAL & ENGINEERING INDUSTRIES [LAWS(ORI)-2021-2-27] [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. GEODESIC TECHNIQUES PRIVATE LIMITED [LAWS(KAR)-2021-10-50] [REFERRED TO]
HIMACHAL PRADESH POWER CORPORATION LTD VS. HIMACHAL PRADESH POWER CORPORATION LTD [LAWS(HPH)-2023-6-19] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. SSANGYONG ENGINEERING & CONSTRUCTION CO LTD [LAWS(DLH)-2018-9-178] [REFERRED TO]
INDIAN POTASH LIMITED VS. EMMSONS GULF DMCC [LAWS(DLH)-2018-9-249] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. SOM DUTT BUILDERS -NCC(JV) [LAWS(DLH)-2018-8-325] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PNC-BEL (JV) [LAWS(DLH)-2019-5-344] [REFERRED TO]
UBV INFRASTRUCTURE LTD. VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2020-1-172] [REFERRED TO]
PARMEET SINGH CHATWAL VS. ASHWANI SAHANI [LAWS(DLH)-2020-2-51] [REFERRED TO]
CROMPTON GREAVES LTD VS. CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) [LAWS(DLH)-2019-1-278] [REFERRED TO]
RITES LTD VS. SUBRATA KUMAR GHOSE [LAWS(DLH)-2019-5-159] [REFERRED TO]
MOHAN STEELS LIMITED VS. STEEL AUTHORITY OF INDIA [LAWS(DLH)-2020-3-45] [REFERRED TO]
ASHI LIMITED VS. UNION OF INDIA [LAWS(DLH)-2020-5-82] [REFERRED TO]
ASHI LIMITED VS. UNION OF INDIA [LAWS(DLH)-2020-5-82] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PUNJAB NATIONAL BANK [LAWS(DLH)-2020-8-139] [REFERRED TO]
SUPERMINT EXPORTS PVT LTD VS. NEW INDIA ASSURANCE CO. LTD. [LAWS(DLH)-2021-12-258] [REFERRED TO]
MANGALWAR FILLING STATION VS. INDIAN OIL CORPORATION LIMITED [LAWS(DLH)-2021-7-45] [REFERRED TO]
MANGALWAR FILLING STATION VS. INDIAN OIL CORPORATION LIMITED [LAWS(DLH)-2021-7-45] [REFERRED TO]
INDIA TOURISM DEVELOPMENT CORPORATION LTD. (ITDC) VS. BOUGAINVILLEA MULTIPEX & ENTERTAINMENT CENTRE PVT. LTD. [LAWS(DLH)-2022-4-43] [REFERRED TO]
MOVIE TIMES CINEPLEX PRIVATE LIMITED VS. MRG DEVELOPERS PRIVATE LIMITED [LAWS(DLH)-2022-4-274] [REFERRED TO]
GOVT. OF NCT OF DELHI VS. R.S SHARMA CONTRACTORS PVT. LTD [LAWS(DLH)-2023-12-126] [REFERRED TO]
MEDIPOL PHARMACEUTICAL INDIA PVT. LTD VS. UNION OF INDIA [LAWS(DLH)-2023-4-96] [REFERRED TO]
JUPITER RUBBER PVT. LTD VS. UNION OF INDIA [LAWS(DLH)-2023-9-137] [REFERRED TO]
JAI PRAKASH NARAYAN APEX TRAUMA CENTRE VS. SPARKLE ASSOCAITES [LAWS(DLH)-2023-8-77] [REFERRED TO]
TRIVENI ENGINEERING AND INDUSTRIES LTD VS. NAHAR INDUSTRIAL ENTERPRISES [LAWS(DLH)-2018-7-192] [REFERRED TO]
DANS ENERGY PVT LTD VS. GE POWER INDIA LTD [LAWS(DLH)-2018-8-97] [REFERRED TO]
STATE BOARD OF TECHNICAL EDUCATION VS. MARVERICK CONSULTANCY PVT LIMITED [LAWS(JHAR)-2019-9-99] [REFERRED TO]
CENTRAL COALFIELDS LIMITED VS. M/S DAMODAR ROPEWAYS AND INFRA LIMITED [LAWS(JHAR)-2020-2-1] [REFERRED TO]
U MALLANNA GOWDA VS. STATE OF KARNATAKA; PRINCIPLE SECRETARY REVENUE DEPARTMENT [LAWS(KAR)-2015-7-441] [REFERRED]
M.C. SMITHA VS. G. SRINIVAS [LAWS(KAR)-2015-7-198] [REFERRED TO]
GUJARAT MINERAL DEVELOPMENT CORPORATION LTD. VS. SIMPLEX INFRASTRUCTURE LIMITED [LAWS(GJH)-2017-6-199] [REFERRED TO]
GPE (INDIA) LTD VS. TWARIT CONSULTANCY SERVICES PRIVATE LIMITED [LAWS(MAD)-2023-1-325] [REFERRED TO]
HINA SUNEET SHARMA VS. NISSAN RENAULT FINANCIAL SERVICES INDIA PRIVATE LIMITED [LAWS(MAD)-2023-2-209] [REFERRED TO]
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION (GIDC) LTD VS. GRAPHITE INDIA LTD. [LAWS(GJH)-2023-4-2160] [REFERRED TO]
N.SETHUMADHAVAN VS. N.TAMIL SELVI [LAWS(MAD)-2022-8-140] [REFERRED TO]
CHIEF ENGINEER/METROPOLITAN TRANSPORT PROJECT VS. PROGRESSIVE-ALIENS (JV) [LAWS(MAD)-2022-3-63] [REFERRED TO]
NAVIN HOUSING AND PROPERTIES PRIVATE LIMITED VS. HEMALATHA [LAWS(MAD)-2022-2-43] [REFERRED TO]
GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI VS. URC CONSTRUCTION (P) LTD. [LAWS(MAD)-2022-11-229] [REFERRED TO]
MANAGING DIRECTOR VS. SIEMENS LIMITED [LAWS(MAD)-2021-8-20] [REFERRED TO]
N. RAJAGOPAL VS. TVS MOTOR COMPANY LTD [LAWS(MAD)-2021-3-501] [REFERRED TO]
KEYNOTE CAPITALS LTD VS. ECO RECYCLING LTD [LAWS(BOM)-2018-6-117] [REFERRED TO]
MAHADEO KRISHNA NAIK VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [LAWS(BOM)-2018-11-213] [REGERRED TO]
NINA ANIL SHAH VS. KUSUM BHASKARRAO GORULE @ GEETANJALI GANESH SOHANI [LAWS(BOM)-2017-6-226] [REFERRED TO]
MAHARASHTRA MARITIME BOARD VS. PNP MARITIME SERVICES PVT LTD [LAWS(BOM)-2017-6-265] [REFERRED TO]
MADGAVKAR SALVAGE VS. NORSEA GLOBAL OFFSHORE PTE LTD [LAWS(BOM)-2019-1-74] [REFERRED TO]
KONKAN IRRIGATION DEVELOPMENT CORPORATION VS. F. A. ENTERPRISES [LAWS(BOM)-2019-10-113] [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. NAGARJUNA CONSTRUCTION COMPANY LIMITED [LAWS(BOM)-2019-1-111] [REFERRED TO]
UNIMEX VS. SAVERS IMPEX [LAWS(BOM)-2019-1-126] [REFERRED TO]
RETNASAMY ELANGO VS. HARSHA A. GUDKA [LAWS(BOM)-2019-7-320] [REFERRED TO]
BHANUMATI JAISUKHBHAI BHUTA VS. IVORY PROPERTIES & HOTELS PRIVATE LIMITED [LAWS(BOM)-2020-1-60] [REFERRED TO]
CHIEF EXECUTIVE OFFICER NAYA RAIPUR DEVELOPMENT AUTHORITY VS. JITF WATER INFRASTRUCTURE LTD [LAWS(CHH)-2020-9-65] [REFERRED TO]
SGS INDIA PRIVATE LIMITED VS. VEDANTA LIMITED [LAWS(MAD)-2024-7-22] [REFERRED TO]
C. KUMARASWAMY VS. ADITYA BIRLA MONEY LTD [LAWS(MAD)-2023-7-50] [REFERRED TO]
SARAJ JYOTI DEY, JHARKHAND VS. INDUSIND BANK LIMITED [LAWS(MAD)-2023-3-165] [REFERRED TO]
G. SATHYAN VS. B. VASUDEVAN [LAWS(MAD)-2016-4-523] [REFERRED TO]
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD. VS. GREAT EASTERN SHIPPING CO. LTD. AND ORS. [LAWS(DLH)-2015-8-350] [REFERRED TO]
STATE OF RAJASTHAN VS. TRILOK CHAND THEKEDAR [LAWS(RAJ)-2022-10-131] [REFERRED TO]
STATE OF PUNJAB VS. LARSEN AND TURBO LTD AND OTHERS [LAWS(P&H)-2015-8-563] [REFERRED]
GOVERNMENT OF J AND K VS. HINDUSTAN CONSTRUCTION COMPANY LTD. [LAWS(J&K)-2017-3-18] [REFERRED TO]
COXSWAIN PROJECTS AND ESTATES PVT. LTD. VS. NJ CONSTRUCTIONS, [LAWS(KER)-2022-2-156] [REFERRED TO]
REGIONAL DIRECTOR VS. SHAJI V.K [LAWS(KER)-2022-2-52] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. GANESH CONSTRUCTION [LAWS(MPH)-2016-12-10] [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. KOCHI CRICKET PVT. LTD. AND ETC. [LAWS(SC)-2018-3-57] [REFERRED TO]
MMTC LTD VS. M/S VEDANTA LTD [LAWS(SC)-2019-2-102] [REFERRED TO]
GMR KAMALANGA ENERGY LTD VS. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION [LAWS(ORI)-2022-6-43] [REFERRED TO]
DELHI AIRPORT METRO EXPRESS PVT.LTD VS. DELHI METRO RAIL CORPORATION LTD [LAWS(SC)-2021-9-27] [REFERRED TO]
S.V. SAMUDRAM VS. STATE OF KARNATAKA [LAWS(SC)-2024-1-16] [REFERRED TO]
IN RE: INTERPLAY BETWEEN ARBITRATION AGREEMENTS UNDER THE ARBITRATION AND CONCILIATION ACT 1996 AND THE INDIAN STAMP ACT 1899 VS. IN RE: INTERPLAY BETWEEN ARBITRATION AGREEMENTS UNDER THE ARBITRATION AND CONCILIATION ACT 1996 AND THE INDIAN STAMP ACT 1899 [LAWS(SC)-2023-12-20] [REFERRED TO]
K.M.SURESH BABU VS. SUNDARAM FINANCE LIMITED [LAWS(MAD)-2020-3-161] [REFERRED TO]
SHVEDH VS. SHRADDHA ENTERTAINMENT [LAWS(MAD)-2020-1-597] [REFERRED TO]
J. VENGATESH AND ORS. VS. MACRO MARVEL PROJECTS LTD. AND ORS. [LAWS(MAD)-2019-8-491] [REFERRED TO]
ABID HUSSAIN VS. M/S. INDUS IND BANK LTD. [LAWS(MAD)-2018-6-1275] [REFERRED TO]
CHENNAI BUNKERING TERMINAL PRIVATE LIMITED VS. BOARD OF TRUSTEES [LAWS(MAD)-2019-4-797] [REFERRED TO]
KULJA INDUSTRIES LIMITED VS. HIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED (BSNL) [LAWS(MAD)-2019-3-362] [REFERRED TO]
UNICARE PHARMA LIMITED NO. 43 VS. M/S. KOTAK MAHINDRA BANK LTD. AND OTHERS [LAWS(MAD)-2018-8-944] [REFERRED TO]
CHAUDRHARY AVADHESH KUMAR VS. VOLLEYBALL FEDERATION OF INDIA [LAWS(MAD)-2018-5-82] [REFERRED TO]
M/S. SIVARANJANI CONSTRUCTIONS VS. UNION OF INDIA AND ANOTHER [LAWS(MAD)-2018-7-1178] [REFERRED TO]
MR. RAJAN NARSINGH MODI AND OTHERS VS. M/S. INDUSIND BANK LTD AND OTHERS [LAWS(MAD)-2018-7-1196] [REFERRED TO]
M/S. V.V. HOME MAKERS PVT LTD. VS. M/S. SHRIRAM CITY UNION FINANCE LIMITED AND OTHERS [LAWS(MAD)-2018-7-1414] [REFERRED TO]
STATE OF ORISSA VS. BHAGYADHAR DASH [LAWS(ORI)-2016-3-72] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT VS. ZULKHARNAIN [LAWS(KAR)-2021-7-41] [REFERRED TO]
HRD CORPORATION (MARCUS OIL AND CHEMICAL DIVISION) VS. GAIL (INDIA) LIMITED (FORMERLY GAS AUTHORITY OF INDIA LTD.) [LAWS(SC)-2017-8-111] [REFERRED TO]
VENTURE GLOBAL ENGINEERING LLC VS. TECH MAHINDRA LTD. & ANOTHER ETC. [LAWS(SC)-2017-11-50] [REFERRED TO]
PSA SICAL TERMINALS PVT. LTD VS. BOARD OF TRUSTEES OF V.O. CHIDAMBRANAR PORT TRUST TUTICORIN [LAWS(SC)-2021-7-39] [REFERRED TO]
M/S. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED VS. STATE OF KERALA [LAWS(SC)-2021-4-30] [REFERRED TO]
PATEL ENGINEERING LTD VS. NORTH EASTERN ELECTRIC POWER CORPORATION LTD [LAWS(SC)-2020-5-19] [REFERRED TO]
KONKAN RAILWAY CORPORATION LIMITED VS. CHENAB BRIDGE PROJECT UNDERTAKING [LAWS(SC)-2023-8-60] [REFERRED TO]
GANON DUNKERLEY & CO. VS. AIRPORT AUTHORITY OF INDIA [LAWS(MAD)-2021-11-173] [REFERRED TO]
OPG ENERGY PVT LTD VS. PRECOT MERIDIAN INDUSTRIES LTD [LAWS(MAD)-2021-2-12] [REFERRED TO]
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED VS. BAJWA RICE MILL SIRHIND [LAWS(P&H)-2015-8-492] [REFERRED]
STATE OF PUNJAB, PUBLIC WORKS DEPARTMENT (B&R),CENTRAL WORKS DIVISION VS. V K SOOD, ENGINEER & CONTRACTOR [LAWS(P&H)-2015-8-728] [REFERRED]
UNION OF INDIA AND ANOTHER VS. JOGINDER LAL SETHI BUILDERS AND ENGINEERS AND ANOTHER [LAWS(P&H)-2016-9-217] [REFERRED TO]
M/S. SUMAN GOPALIYA & SONS, THROUGH VS. KRISHI UPAJ MANDI SAMITI VISHISTHA SHRENI ALWAR [LAWS(RAJ)-2017-7-51] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. ARBITRATOR- DISTRICT COLLECTOR JAIPUR RAJASTHAN [LAWS(RAJ)-2018-7-163] [REFERRED TO]
UNITED INDIA INSURANCE CO. LIMITED VS. HEERA WATCH SERVICE [LAWS(RAJ)-2022-5-396] [REFERRED TO]
UNION OF INDIA VS. MODI ENTERPRISES REGISTERED PARTNERSHIP FIRM [LAWS(RAJ)-2022-4-6] [REFERRED TO]
M/S. ENNORE PORT LTD. VS. HINDUSTAN CONSTRUCTION COMPANY LTD. [LAWS(MAD)-2016-7-36] [REFERRED TO]
HCC VAN OORD ACZ JOINT VENTURE VS. ENNORE PORT LIMITED; M C BHIDE; O P GOEL; M VELU [LAWS(MAD)-2016-8-277] [REFERRED]
THE PROJECT DIRECTOR, TAMIL NADU ROAD SECTOR PROJECT, HIGHWAYS DEPARTMENT, ADYAR, CHENNAI VS. M/S. RNS INFRASTRUCTURE LTD. [LAWS(MAD)-2017-2-159] [REFERRED TO]
MSOURCE (INDIA) PRIVATE LIMITED VS. NAG INTERIORS PRIVATE LIMITED [LAWS(KAR)-2022-7-599] [REFERRED TO]
CHITTARI PADMA VS. CHINTHALA ADI REDDY [LAWS(TLNG)-2023-1-104] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. VIJAY KUMAR SINGH [LAWS(PAT)-2023-4-4] [REFERRED TO]
TAMIL NADU TEXT BOOK VS. KORES (INDIA) LTD [LAWS(MAD)-2020-3-156] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. OPTEL TELECOMMUNICATION LTD [LAWS(MPH)-2018-3-298] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. M K MOHAMMED ASLAM [LAWS(KER)-2015-9-199] [REFERRED]
N.T.C.P. LTD. AND ANOTHER VS. M/S. RESHMI CONSTRUCTIONS [LAWS(KER)-2017-7-94] [REFERRED TO]
M/S KB CONSTRUCTION CO. VS. UNION OF INDIA [LAWS(J&K)-2017-11-112] [REFERRED TO]
NUCLEAR FUEL COMPLEX VS. URC CONSTRUCTIONS PRIVATE LTD. [LAWS(MAD)-2020-1-378] [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LIMITED VS. K SUBRAMANIAN [LAWS(MAD)-2019-6-128] [REFERRED TO]
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD VS. SUBHASH PROJECTS AND MARKETING LTD [LAWS(MAD)-2019-8-106] [REFERRED TO]
IJM-SCL JV, HYDERABAD VS. M/S NATIONAL HIGHWAY AUTHORITY OF INDIA [LAWS(MAD)-2020-1-479] [REFERRED TO]
UNION OF INDIA VS. A.CHOCKALINGAM [LAWS(MAD)-2019-3-618] [REFERRED TO]
LAKSHMI MURUGESAN, W/O MR. MURUGESAN VS. INDIA GROWTH FUND AND OTHERS [LAWS(MAD)-2018-3-1127] [REFERRED TO]
HARMINDER SINGH MODI AND OTHERS VS. M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED AND OTHERS [LAWS(MAD)-2018-7-1191] [REFERRED TO]
M. VISWANATHAN AND OTHERS VS. M/S. SHRIRAM TRANSPORT FINANCE COMPANY LTD. [LAWS(MAD)-2018-7-1226] [REFERRED TO]
IMMAD AHMED QUASI VS. M/S. INDUSIND BANK LIMITED AND OTHERS [LAWS(MAD)-2018-7-1344] [REFERRED TO]
MONIKA OLI VS. CL EDUCATE LTD. [LAWS(DLH)-2023-1-249] [REFERRED TO]
SHAILENDRA PAUL VS. MUKESH AGGARWAL [LAWS(DLH)-2022-5-308] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. SWEKA POWERTECH ENGINEERS PVT. LTD. [LAWS(DLH)-2023-2-154] [REFERRED TO]
GANNON DUNKERLEY AND CO LTD. VS. ZILLION INFRAPROJECTS PVT LTD. [LAWS(DLH)-2023-8-99] [REFERRED TO]
DR. BINA MODI VS. LALIT KUMAR MODI & ORS [LAWS(DLH)-2020-12-17] [REFERRED TO]
KANODIA INFRATECH LIMITED VS. DALMIA CEMENT (BHARAT) LIMITED [LAWS(DLH)-2021-11-1] [REFERRED TO]
CONCEPT COMMUNICATIONS LTD. VS. BHARAT SANCHAR NIGAM LTD. [LAWS(DLH)-2022-1-258] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. DIAMOND PRODUCTS LTD [LAWS(DLH)-2021-5-91] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. M/S.EROS RESORTS AND HOTELS LTD. [LAWS(DLH)-2021-3-143] [REFERRED TO]
SCORE INFORMATION TECHNOLOGY LTD VS. CENTRAL ORGANISATION [LAWS(DLH)-2020-5-27] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED (SAIL) VS. PRIMETALS TECHNOLOGIES INDIA PRIVATE LIMITED [LAWS(DLH)-2020-11-35] [REFERRED TO]
TRAFFIC MEDIA INDIA PVT. LTD. VS. DELHI METRO RAIL CORPORATION [LAWS(DLH)-2019-7-484] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. MAHARASHTRA KNOWLEDGE CORPORATION LTD. [LAWS(DLH)-2019-9-234] [REFERRED TO]
DELHI METRO RAIL CORPORATION LTD VS. DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED [LAWS(DLH)-2019-1-150] [REFERRED TO]
KAMAL KARMAKAR WALLDORF INTEGRATION SOLUTIONS LIMITED VS. S CHAND AND COMPANY LIMITED & ORS [LAWS(DLH)-2018-9-305] [REFERRED TO]
DEPUTY SECRETARY VS. BHAYANA BUILDERS PVT LTD [LAWS(DLH)-2018-9-63] [REFERRED TO]
SPICEJET LTD VS. SIESTA HOSPITALITY SERVICES LTD [LAWS(DLH)-2018-8-390] [REFERRED TO]
K R ANAND VS. DELHI DEVELOPMENT AUTHORITY & ANR [LAWS(DLH)-2018-7-273] [REFERRED TO]
PATNA WATER SUPPLY DISTRIBUTION NETWORK PVT. LTD. VS. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION [LAWS(DLH)-2019-7-71] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PNC-BEL (JV) [LAWS(DLH)-2019-7-411] [REFERRED TO]
INDO-RAMA SYNTHETICS INDIA LTD VS. IFFCO TOKIO GENERAL INSURANCE CO LTD [LAWS(DLH)-2019-2-117] [REFERRED TO]
MMTC LIMITED VS. KARAM CHAND THAPAR & BROS (COAL SALES) LTD. [LAWS(DLH)-2019-2-447] [REFERRED TO]
MEDIRAD TECH INDIA LIMITED & ANR VS. TECHNOLOGY DEVELOPMENT BOARD [LAWS(DLH)-2019-5-34] [REFERRED TO]
B R ARORA & ASSOCIATES PVT LTD VS. AIRPORTS AUTHORITY OF INDIA [LAWS(DLH)-2019-3-148] [REFERRED TO]
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD VS. BLS SUMMER JOINT VENTURE [LAWS(DLH)-2019-3-215] [REFERRED TO]
S SHANMUGHA SUNDARAM VS. BHARAT SANCHAR NIGAM LTD [LAWS(KER)-2018-3-317] [REFERRED TO]
SHAM MAHAJAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-8-212] [REFERRED TO]
EIH LIMITED (FORMERLY KNOWN AS EAST INDIA HOTELS LTD.) VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-10-17] [REFERRED TO]
REACH CARGO PVT LTD & ORS COMPANY VS. GLOBAL ASIA VENTURE COMPANY [LAWS(BOM)-2018-12-103] [REFERRED TO]
ISPAT INDUSTRIES LTD. (NOW JSW STEEL COATED PRODUCTS LTD.) VS. MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LIMITED [LAWS(BOM)-2021-1-52] [REFERRED TO]
OIL & NATURAL GAS CORPORATION (INDIA) LTD. VS. ENVIRO ENGINEERS [LAWS(GJH)-2023-3-1793] [REFERRED TO]
HARESH ADVANI ADULT VS. SURAJ JAGTIANI [LAWS(BOM)-2017-9-332] [REFERRED TO]
MANVEL TUSCANO VS. DLF LIMITED [LAWS(BOM)-2018-11-159] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. VS. ESSAR OIL LIMITED AND ORS. [LAWS(BOM)-2016-1-60] [REFERRED TO]
PANKAJ DYES & CHEMICALS LTD. VS. TACO HENDRICKSON SUSPENSIONS PVT. LTD. [LAWS(BOM)-2016-5-15] [REFERRED TO]
RICHMOND MERCANTILE LIMITED VS. VINERGY INTERNATIONAL PRIVATE LIMITED [LAWS(BOM)-2016-7-2] [REFERRED TO]
NTPC VIDYUT VYAPAR NIGAM LIMITED VS. SAISUDHIR ENERGY LIMITED [LAWS(DLH)-2018-1-425] [REFERRED TO]
UNION OF INDIA VS. B.S. SANGWAN [LAWS(DLH)-2018-1-653] [REFERRED TO]
M/S. TELECOMMUNICATION CONSULTANTS INDIA LIMITED VS. M/S. CATVISION LTD. [LAWS(DLH)-2017-7-125] [REFERRED TO]
KRISHAK BHARATI CO VS. M/S. ALUTEC INC. [LAWS(DLH)-2017-8-180] [REFERRED TO]
JAYASWAL NECO INDUSTRIES LTD VS. GOYAL MG GASES PVT LTD [LAWS(DLH)-2017-12-453] [REFERRED TO]
M/S HARVINDER SINGH & CO. VS. NATIONAL PROJECTS CONSTRUCTION CORP. LTD. [LAWS(DLH)-2017-7-53] [REFERRED TO]
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M/S ORIENTAL PATHWAYS (NAGPUR) PVT LTD [LAWS(DLH)-2016-5-171] [REFERRED TO]
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD(NAFED) VS. NATIONAL SPOT EXCHANGE LIMITED(NSEL) [LAWS(DLH)-2017-11-74] [REFERRED TO]
SI3D SYSTEMS PVT LTD AND ANR VS. TECHNOLOGY DEVELOPMENT BOARD [LAWS(DLH)-2016-8-534] [REFERRED]
METAL CLOSURES PVT LTD. & ORS. VS. RELIGARE FINVEST LIMITED & ANR. [LAWS(DLH)-2016-10-71] [REFERRED TO]
B L KAPUR MEMORIAL HOSPITAL VS. KOTHARI ASSOCIATES PVT LTD. [LAWS(DLH)-2016-11-33] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) VS. SHILLONG EXPRESSWAY PRIVATE LTD [LAWS(DLH)-2018-11-34] [REFERRED TO]
UDAY ESTATE PVT LTD &ANR VS. SCHINDLER INDIA PVT LTD [LAWS(DLH)-2018-2-178] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. PARNIKA COMMERCIAL & ESTATE (P) LTD & ANR [LAWS(DLH)-2018-2-385] [REFERRED TO]
GOVT OF NCT OF DELHI VS. HURRYSON ENTERPRISES [LAWS(DLH)-2018-12-382] [REFERRED TO]
SHREEDHAR MILK FOOD LTD VS. UNITED INDIA INSURANCE CO LTD [LAWS(DLH)-2018-4-415] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. K R ANAND [LAWS(DLH)-2018-4-163] [REFERRED TO]
L&T SUCG JV CC27 DELHI VS. DELHI METRO RAIL CORPORATION LIMITED [LAWS(DLH)-2018-5-667] [REFERRED TO]
STANDARD CHARTERED BANK VS. TILAK MEHRA [LAWS(CAL)-2022-7-9] [REFERRED TO]
SATELLITE ELECTRIC COMPANY VS. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA [LAWS(CAL)-2021-9-101] [REFERRED TO]
STAR TRACK AGENCY PRIVATE LIMITED VS. EFCALON TIE UP PRIVATE LIMITED [LAWS(CAL)-2016-5-108] [REFERRED TO]
INDIAN DRUG AND PHARMACEUTICAL LTD VS. MRS. ARUNDHATI MANNA [LAWS(CAL)-2020-2-38] [REFERRED TO]
UNION OF INDIA VS. RADHA CHEMICALS. [LAWS(CAL)-2020-2-86] [REFERRED TO]
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED VS. PLUS BKSP TOLL LTD. [LAWS(BOM)-2021-4-68] [REFERRED TO]
IVORY PROPERTIES & HOTELS PRIVATE LIMITED VS. VASANTBEN RAMNIKLAL BHUTA [LAWS(BOM)-2024-6-102] [REFERRED TO]
NAVNIRMAN DEVELOPMENT CONSULTANTS (I) PVT. LTD VS. DIVISIONAL COMMISSIONER AND PRESIDENT DISTRICT SPORTS COMPLEX [LAWS(BOM)-2022-12-62] [REFERRED TO]
AIRCON BEIBARS FZE VS. HELIGO CHARTERS PRIVATE LIMITED [LAWS(BOM)-2022-2-63] [REFERRED TO]
AZIZUR REHMAN GULAM VS. RADIO RESTAURANT [LAWS(BOM)-2023-10-101] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHARAT CONSTRUCTIONS [LAWS(BOM)-2022-12-39] [REFERRED TO]
UNION OF INDIA VS. KTECH ENGINEERS BUILDERS PVT LTD [LAWS(DLH)-2015-5-33] [REFERRED TO]
PURI CONSTRUCTION P LTD VS. LARSEN AND TOUBRO LTD [LAWS(DLH)-2015-4-218] [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. VS. M/S NATAVARLAL M. PATEL [LAWS(ALL)-2017-3-206] [REFERRED TO]
CHANDRA KISHORI VS. UNION OF INDIA [LAWS(ALL)-2023-10-80] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY AGRA VS. BABA CONSTRUCTION PVT LTD [LAWS(ALL)-2023-3-61] [REFERRED TO]
STATE OF U.P. VS. TNHK PRINTERS & PUBLISHERS [LAWS(ALL)-2020-1-497] [REFERRED TO]
BULANDSHAHAR DEVELOPMENT AUTHORITY VS. SKY BUILDER CONTRACTOR, GHAZIABAD [LAWS(ALL)-2017-3-346] [REFERRED TO]
ICICI BANK LTD VS. CHOUDHARY RAJNI & ANR [LAWS(DLH)-2016-5-816] [REFERRED]
UNION OF INDIA VS. YAUK ENGINEERS [LAWS(ALL)-2024-4-93] [REFERRED TO]
ARABIAN JACKING ENTERPRISES FOR CONTRACTING & TRADING COMPANY VS. MUNICIPAL CORPORATION OF GREATER BOMBAY, CONSTITUTED UNDER THE PROVISIONS OF MUMBAI MUNICIPAL CORPORATION ACT, 1888 [LAWS(BOM)-2022-8-227] [REFERRED TO]
THOMAS COOK (INDIA) LIMITED VS. RED APPLE CHANDRARAT TRAVEL [LAWS(BOM)-2023-1-81] [REFERRED TO]
JOHN PETER FERNANDES VS. SARASWATI RAMCHANDRA GHANATE [LAWS(BOM)-2023-3-87] [REFERRED TO]
M/S CLASSIC MOTORS PVT LTD VS. M/S GOYAL M.G GASES PVT LTD [LAWS(DLH)-2018-3-99] [REFERRED TO]
URMIL MODI VS. ANGEL COMMODITIES BROKING PVT LTD [LAWS(DLH)-2018-3-109] [REFERRED TO]
IRCON INTERNATIONAL LIMITED VS. PATIL RAIL INFRASTRUCTURE PVT LTD [LAWS(DLH)-2018-3-204] [REFERRED TO]
N N BUILDCON PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2018-3-225] [REFERRED TO]
ROSHAN REAL ESTATES PVT LTD VS. DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION [LAWS(DLH)-2018-3-241] [REFERRED TO]
ROSHAN REAL ESTATES PVT LTD VS. DELHI STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION [LAWS(DLH)-2018-3-241] [REFERRED TO]
NATIONAL HIGHWAYS AUTNHORITY OF INDIA VS. INTERCONTINENTAL CONSULTANTAND TECHNOCRATS PVT LTD [LAWS(DLH)-2018-4-260] [REFERRED TO]
SILVER RESORT HOTEL INDIA PRIVATE LTD VS. DELHI INTERNATIONAL AIRPORT PVT LTD [LAWS(DLH)-2018-5-21] [REFERRED TO]
A B GRAIN SPIRITS PVT LTD VS. RAKESH KUMAR PAHWA [LAWS(DLH)-2018-5-60] [REFERRED TO]
AIRPORT AUTHORITY OF INDIA VS. SMITH DETECTION (ASIA PACIFIC) PTE LTD [LAWS(DLH)-2018-5-142] [REFERRED TO]
DEPUTY SECRETARY (HOSPITALS), MINISTRY OF HEALTH A VS. BHAYANA BUILDERS PVT LTD [LAWS(DLH)-2018-5-198] [REFERRED TO]
DELHI TRANSPORT INFRASTRUCTURE DEVELOPMENT VS. WELL PROTECT MANPOWER SERVICES (P) LTD [LAWS(DLH)-2018-5-630] [REFERRED TO]
IRCON INTERNATIONAL LIMITED VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(DLH)-2018-7-310] [REFERRED TO]
DELHI TOURISM & TRANSPORTATION VS. GAMMON INDIA LIMITED [LAWS(DLH)-2018-7-399] [REFERRED TO]
JAINTIA HIGHWAY PVT LTD VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2018-9-366] [REFERRED TO]
DELHI STATE INDUSTRIAL & INFARASTRUCTURE DEVELOPMENT CORPORATION LTD VS. BLS SUMER JV [LAWS(DLH)-2018-8-305] [REFERRED TO]
NTPC LIMITED VS. HINDUSTAN CONSTRUCTION COMPANY LTD. [LAWS(DLH)-2017-1-124] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. HINDUSTAN CONSTRUCTION CO. LTD [LAWS(DLH)-2017-1-122] [REFERRED TO]
MTNL VS. MOTOROLA INC [LAWS(DLH)-2017-3-205] [REFERRED TO]
CWHEC-HCIL (JV) VS. CHPRCL [LAWS(DLH)-2017-12-294] [REFERRED TO]
NTPC LIMITED VS. THIESS MINECS INDIA PVT LTD & ANR [LAWS(DLH)-2018-11-281] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD. VS. FINOLEX CABLES LIMITED [LAWS(DLH)-2017-9-156] [REFERRED TO]
V2 RETAIL LTD VS. S S ENTERPRISES [LAWS(DLH)-2018-10-364] [REFERRED TO]
CHANDOK MACHINERIES VS. S.N. SUNDERSON & CO. [LAWS(DLH)-2018-12-7] [REFERRED TO]
NHPC LIMITED VS. CONTINENTAL CONSTRUCTION & ANR [LAWS(DLH)-2018-12-360] [REFERRED TO]
RENNAISSANCE BUILDCOM COMPANY PVT LIMITED & ORS VS. S E INVESTMENTS LIMITED & ORS [LAWS(DLH)-2018-2-247] [REFERRED TO]
LONG ISLAND NATURE HOTEL AND RESORT PRIVATE LIMITED VS. THE ANDAMAN AND NICOBAR ISLANDS INTEGRATED DEVELOPMENT CORPORATION LIMITED AND OTHERS [LAWS(CAL)-2018-7-282] [REFERRED TO]
CANADIAN COMMERCIAL CORPORATION VS. COAL INDIA LIMITED [LAWS(CAL)-2016-9-130] [REFERRED]
JAWAHARLAL NEHRU PORT TRUST VS. ORNATE MULTI MODEL CARRIERS PVT.LTD. [LAWS(BOM)-2016-7-7] [REFERRED TO]
M/S. LOUIS DREYFUS COMMODITIES SUISSE S.A. & ORS. VS. SAKUMA EXPORTS LIMITED & ORS. [LAWS(BOM)-2015-10-230] [REFERRED TO]
B.E. BILLIMORIA & CO. LTD. VS. RAHEJA UNIVERSAL PRIVATE LTD. [LAWS(BOM)-2015-10-86] [REFERRED TO]
MAHESH ADAWANI VS. SARASVATIBEN THAKKAR [LAWS(GJH)-2017-4-8] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. MAHADEVI [LAWS(KAR)-2017-6-29] [REFERRED TO]
M/S. G. M. SUGARS AND ENERGY PVT. LTD., BENGALURU VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-4-155] [REFERRED TO]
QUALTECH ENGINEERS PVT. LTD VS. OMMAYAL ACHI [LAWS(MAD)-2021-2-329] [REFERRED TO]
P. BALA VS. SEARCH LIGHT PRODUCTION BY ITS PROPREITOR, RAJIV BABBAR [LAWS(MAD)-2022-1-274] [REFERRED TO]
AAPICO HITECH PUBLIC COMPANY LIMITED VS. SAKTHI AUTO COMPONENT LIMITED [LAWS(MAD)-2023-2-193] [REFERRED TO]
PACIFICA (INDIA) PROJECTS PVT LTD. VS. ORIENTAL CUISINES (P) LTD [LAWS(MAD)-2022-6-299] [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT OF CHENNAI RAJAJI SALAI VS. XPRESS CONTAINER LINE (UK) LTD [LAWS(MAD)-2020-9-746] [REFERRED TO]
RASHMI ADITYA GUPTA VS. MANGAL KESHAV SECURITIES LTD AND ANOTHER [LAWS(BOM)-2018-11-186] [REFERRED TO]
MAA ASHISH TEXTILE INDUSTRIES PRIVATE LIMITED VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(BOM)-2019-6-158] [REFERRED TO]
MANN HOUSING DEVELOPMENT AND ORS. VS. PAARIJAT CO-OPERATIVE HOUSING SOCIETY LTD. [LAWS(BOM)-2020-2-260] [REFERRED TO]
PRABHAT AGRI BIOTECH LTD. VS. MAHYCO MONSANTO BIOTECH (INDIA) PVT. [LAWS(BOM)-2020-7-105] [REFERRED TO]
UNION OF INDIA VS. BUILD WORTH PVT. LTD. [LAWS(GAU)-2023-1-18] [REFERRED TO]
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT COR VS. SNEHADEEP STRUCTURES PVT LTD , NAGPUR [LAWS(BOM)-2018-3-342] [REFERRED TO]
AASTHA TELECOM VS. MAHANAGAR TELEPHONE NIGAM LTD [LAWS(BOM)-2018-12-21] [REGERRED TO]
RELIANCE MEDIA WORKS LIMITED VS. B R FILMS [LAWS(BOM)-2018-7-68] [REFERRED TO]
CHHATTISGARH RAJYA SAHAKARI VIPDAN SANGH MARYADIT VS. SHYAM GLOBAL PVT. LTD. [LAWS(CHH)-2021-11-79] [REFERRED TO]
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD VS. HCL INFOTECH LIMITED [LAWS(HPH)-2019-8-73] [REFERRED TO]
CHENNAI PORT TRUST VS. CHETTINAD LOGISTICS (P.) LTD. [LAWS(MAD)-2020-11-127] [REFERRED TO]
MKV AGENCIES VS. TVS MOTORS COMPANY LTD [LAWS(MAD)-2019-9-680] [REFERRED TO]
VIJAY TANKS & VESSELS LIMITED VS. SIMPLEX INFRASTRUCTURE LIMITED [LAWS(MAD)-2019-8-18] [REFERRED TO]
PRINCIPAL, MADRAS CHRISTIAN COLLEGE VS. SARCAR CONSTRUCTIONS [LAWS(MAD)-2019-7-28] [REFERRED TO]
UNITED PLANTATION LIMITED VS. K.VASU [LAWS(MAD)-2019-4-582] [REFERRED TO]
MR. RAJAN N MODI VS. M/S. INDUSIND BANK LTD AND OTHERS [LAWS(MAD)-2018-7-1180] [REFERRED TO]
ANNAMALAI FINANCE LIMITED REPRESENTED BY ITS SENIOR MANAGER-LEGAL VS. BALAMURTHY TEXTILES (P) LIMITED REPRESENTED BY ITS MANAGING DIRECTOR [LAWS(MAD)-2018-4-88] [REFERRED TO]
MANISHA BUILDERS VS. UNION OF INDIA [LAWS(J&K)-2021-2-118] [REFERRED TO]
K.T. CONSTRUCTION (I) LTD. VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(MPH)-2016-4-41] [REFERRED TO]
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED VS. M/S JABALPUR CORRIDOR (INDIA) PVT LTD. [LAWS(MPH)-2016-12-30] [REFERRED TO]
JANGIR SINGH AND OTHERS VS. STATE OF PUNJAB [LAWS(P&H)-2015-10-443] [REFERRED]
PROJECT DIRECTOR VS. M.VIJAYALAKSHMI [LAWS(MAD)-2020-2-131] [REFERRED TO]
CENTRAL COALFIELDS LIMITED VS. C I S C S R S C JOINT VENTURE [LAWS(JHAR)-2020-7-39] [REFERRED TO]
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD AND ANOTHER VS. RAVI RICE MILLS AND ORS [LAWS(P&H)-2015-8-615] [REFERRED]
HARJIT SINGH (SINCE DECEASED) THROUGH LRS VS. PUNJAB SMALL INDUSTRIES AND EXPORTS CORPORATION LIMITED AND ANOTHER [LAWS(P&H)-2016-12-174] [REFERRED TO]
BALLARPUR INDUSTRIES LTD VS. ARJUN GASES LTD AND ANOTHER [LAWS(P&H)-2016-9-213] [REFERRED TO]
PUNJAB STATE POWER CORPORATION LIMITED VS. PUNJAB TRANSFORMERS & ELECTRONICS LTD. AND ORS. [LAWS(P&H)-2015-6-18] [REFERRED TO]
SOUTHERN PETROCHEMICAL INDUSTIRES CORPORATION LTD VS. GREAT EASTERN SHIPPING CO LTD [LAWS(DLH)-2015-5-38] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. HINDUSTAN CONSTRUCTION CO. LTD. [LAWS(DLH)-2015-6-30] [REFERRED TO]
DELHI STATE INDUSTRIAL INFRASTRUCTURE & DEVELOPOMENT CORPORATION VS. ROSHAN REAL ESTATES PVT. LTD. [LAWS(DLH)-2015-5-29] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PROGRESSIVE CONSTRUCTIONS LTD. [LAWS(DLH)-2015-3-65] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. LUCKNOW VARANASI TOLLWAYS PVT. LTD. [LAWS(DLH)-2015-2-355] [REFERRED TO]
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. (NEEPCO) VS. PATEL ENGINEERING LTD. UNITY INFRA PROJECTS [LAWS(MEGH)-2019-2-54] [REFERRED TO]
SHRI ACHOM THAMBALNGOU SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-6-1] [REFERRED TO]
SATYA METAL INDUSTRIES VS. UNION OF INDIA REP BY DIRECTORATE OF SUPPLIES AND DISPOSALS DEPARTMENT OF SUPPLY SHASTRI BHAWAN CHENNAI [LAWS(MAD)-2017-1-501] [REFERRED TO]
M/S. LANCOR HOLDINGS LIMITED, REP. BY ITS MANAGING DIRECTOR, T. NAGAR, CHENNAI VS. MR. PREM KUMAR MENON [LAWS(MAD)-2016-12-89] [REFERRED TO]
AIRPORT AUTHORITY OF INDIA VS. SANATAN DAS [LAWS(TRIP)-2019-9-79] [REFERRED TO]
STATE OF HARYANA VS. RAJA RAM MOHAN RAI EDUCATION FOUNDATION SOCIETY [LAWS(P&H)-2022-4-119] [REFERRED TO]
M/S SHRIRAM EPC LIMITED VS. RIOGLASS SOLAR SA [LAWS(SC)-2018-9-39] [REFERRED TO]
SUBRAT RANJAN DASH VS. ACC LTD., BHUBANESWAR [LAWS(ORI)-2018-4-139] [REFERRED TO]
MYSORE LAMP WORKS LIMITED VS. GOKUL LAMP WORKS PRIVATE LIMITED [LAWS(KAR)-2022-11-702] [REFERRED TO]
UNIBROS VS. ALL INDIA RADIO [LAWS(SC)-2023-10-55] [REFERRED TO]
INDIAN OIL CORPORATION LTD. \ M.P. PARVATHI VS. M/S. SATHYANARAYANA SERVICE STATION [LAWS(SC)-2023-5-39] [REFERRED TO]
DELHI METRO RAIL CORPORATION LTD VS. DELHI AIRPORT METRO EXPRESS PVT. LTD [LAWS(SC)-2024-4-30] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. DISCOVERY ENTERPRISES PVT. LTD [LAWS(SC)-2022-4-89] [REFERRED TO]
UNIBROS VS. ALL INDIA RADIO [LAWS(DLH)-2019-12-36] [REFERRED TO]
AAIC BUILDING SOLUTIONS LTD VS. ARCHAEOLOGICAL SURVEY OF INDIA [LAWS(DLH)-2019-3-115] [REFERRED TO]
CHANDER MOHAN LALL VS. DLF HOME DEVELOPERS LTD [LAWS(DLH)-2019-3-186] [REFERRED TO]
NTPC LIMITED VS. SRI AVANTIKA CONTRACTORS [LAWS(DLH)-2020-6-58] [REFERRED TO]
TURNER MORRISON LTD. VS. RANI PARVATI DEVI AND ORS. [LAWS(DLH)-2020-5-146] [REFERRED TO]
CYQUATOR MEDIA SERVICES PVT. LTD. VS. IDBI TRUSTEESHIP SERVICES LTD. [LAWS(DLH)-2020-7-31] [REFERRED TO]
GMR HYDERABAD VIJAYAWADA EXPRESSWAYS PVT LTD VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2020-8-81] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. APRIL USA ASSISTANCE INC. [LAWS(DLH)-2021-10-130] [REFERRED TO]
APOLLO REAL ESTATE LLP VS. ARUN WAGHMARE [LAWS(MPH)-2023-9-145] [REFERRED TO]
STATE OF MADHYA PRADESH VS. SMEC INTERNATIONAL PVT. LTD. [LAWS(MPH)-2022-9-111] [REFERRED TO]
AMAZING RESEARCH LABORATORIES LTD. VS. KRISHNA PHARMA [LAWS(DLH)-2023-3-55] [REFERRED TO]
ELECON ENGINEERING COMPANY LIMITED VS. INDURE PRIVATE LIMITED [LAWS(DLH)-2023-2-82] [REFERRED TO]
MERCATOR LTD. VS. DREDGINGCORPORATION OF INDIA LTD. [LAWS(DLH)-2024-4-142] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD VS. RALHAN CONSTRUCTION COMPANY [LAWS(DLH)-2023-1-97] [REFERRED TO]
SANJAY ROY VS. SANDEEP SONI [LAWS(DLH)-2022-5-30] [REFERRED TO]
BRIJESH KUMAR AGARWAL VS. IFCI FACTORS LIMITED [LAWS(DLH)-2021-2-175] [REFERRED TO]
R.N. GUPTA TECHNICAL EDUCATIONAL SOCIETY VS. INTEC CAPITAL LIMITED [LAWS(DLH)-2021-9-83] [REFERRED TO]
STATE OF JHARKHAND, THROUGH COMMISSIONER & SECRETARY VS. SUTLEJ CONSTRUCTION LIMITED THROUGH ITS CHAIRMAN [LAWS(JHAR)-2018-10-43] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT RAMANAGARA VS. P.NAGARAJU [LAWS(KAR)-2021-7-34] [REFERRED TO]
GATEWAY DISTRIPARKS LIMITED VS. RANJIV KUMAR BHASIN [LAWS(BOM)-2020-3-349] [REFERRED TO]
PRAJAPATI GUNWANT KESHAVLAL VS. UNION OF INDIA [LAWS(BOM)-2019-7-188] [REFERRED TO]
LIBERTY GARDEN CHS LTD VS. K.T. GROUP [LAWS(BOM)-2020-1-22] [REFERRED TO]
UNION OF INDIA VS. RAITANI ENGINEERING WORKS (PVT.) LTD [LAWS(GAU)-2022-5-36] [REFERRED TO]
SHREE RAM URBAN INFRASTRUCTURE LTD KNOWN AS SHREE RAM MILLS VS. KALPATARU PROPERTIES PVT LTD [LAWS(BOM)-2017-7-328] [REFERRED TO]
A SCHOOL INDIA PRIVATE LIMITED VS. KIRUTHIKA [LAWS(MAD)-2019-4-530] [REFERRED TO]
RPN ENGINEERS CHENNAI PVT. LTD. VS. CHIEF ENGINEER METROPOLITAN TRANSPORT PROJECT (RAILWAYS) [LAWS(MAD)-2019-4-423] [REFERRED TO]
N.SRINIVASA RAO VS. SUNDARAM FINANCE LTD. [LAWS(MAD)-2019-3-593] [REFERRED TO]
PURUVANKARA PROJECTS LIMITED VS. RANJANI VENKATRAMAN GANESH [LAWS(MAD)-2018-7-1734] [REFERRED TO]
T.S.KISAN & COMPANY PVT. LTD. VS. HEAVY VEHICLES FACTOR [LAWS(MAD)-2020-2-344] [REFERRED TO]
CITIFINANCIAL RETAIL SERVICES INDIA LTD., VS. DOVE FINANCE LTD. [LAWS(MAD)-2020-3-128] [REFERRED TO]
MR. G. SARAVANA AND OTHERS VS. M/S. FULLERTON INDIA CREDIT COMPANY LTD. [LAWS(MAD)-2018-6-1113] [REFERRED TO]
S. MOHANTHAS VS. M/S. SHRIRAM CITY UNION FINANCE LTD. [LAWS(MAD)-2018-7-1200] [REFERRED TO]
CHENNAI PETROLEUM CORPORATION LTD. VS. URC CONSTRUCTIONS (P) LTD. [LAWS(MAD)-2018-7-1349] [REFERRED TO]
BAWANA INFRA DEVELOPMENT PVT. LTD VS. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED [LAWS(DLH)-2023-3-96] [REFERRED TO]
INDIAN OIL CORPORATION LTD. VS. INSTITUTE OF GEO INFORMATICS PVT. LTD. [LAWS(DLH)-2023-1-398] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. IRB. AHMEDABAD VADODRA SUPER EXPRESS TOLLWAYS PVT. LTD. [LAWS(DLH)-2022-7-95] [REFERRED TO]
UNION OF INDIA VS. KENDRIYA BHANDAR [LAWS(DLH)-2023-7-25] [REFERRED TO]
WATER GRACE BMW PVT. LTD. VS. GOVT. OF NCT OF DELHI DIRECTORATE OF HEALTH [LAWS(DLH)-2022-5-119] [REFERRED TO]
FORTUNA SKILL MANAGEMENT PVT. LTD VS. JAINA MARKETING AND ASSOCIATES [LAWS(DLH)-2024-3-126] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD VS. MAFATLAL INDUSTRIES LTD [LAWS(DLH)-2024-5-179] [REFERRED TO]
J&K ECONOMIC RECONSTRUCTION AGENCY VS. INTERCONTINENTAL CONSULTANTS TECHNOCRATS PVT. LTD. [LAWS(J&K)-2021-11-45] [REFERRED TO]
UNION OF INDIA MINISTRY OF COMMUNICATIONS DEPARTMENT OF TELECOMMUNICATIONS THROUGH ITS SECRETARY VS. SHYAM TELECOM LIMITED [LAWS(DLH)-2019-4-113] [REFERRED TO]
SUKHBIR SINGH VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(DLH)-2020-1-39] [REFERRED TO]
S DAYA SINGH VS. SOM DATT BUILDERS PVT LTD [LAWS(DLH)-2019-7-213] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. GAIL(INDIA) LIMITED [LAWS(DLH)-2019-7-261] [REFERRED TO]
INTER ADS EXHIBITION PVT. LTD. VS. BUSWORLD INTERNATIONAL COOPERATIEVE [LAWS(DLH)-2020-5-53] [REFERRED TO]
SALAR JUNG MUSEUM VS. DESIGN TEAM CONSULTANTS PVT. LTD. [LAWS(DLH)-2020-5-70] [REFERRED TO]
VARDHMAN CABLES INDIA PVT. LTD. VS. MAHANAGAR TELEPHONE NIGAM LTD. [LAWS(DLH)-2021-11-214] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M/S. HINDUSTAN CONSTRUCTION CO. LTD. [LAWS(DLH)-2020-5-132] [REFERRED TO]
INDIAN OIL CORPORATION LTD. VS. GREAT EASTERN SHIPPING CO. LTD. [LAWS(DLH)-2021-3-84] [REFERRED TO]
GANESH BENZOPLAST LIMITED VS. MORGAN SECURITIES & CREDITS PVT. LTD [LAWS(DLH)-2021-1-236] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. JALDHI OVERSEAS PTE LTD [LAWS(DLH)-2021-5-118] [REFERRED TO]
CHANDOK MACHINERIES VS. S.N. SUNDERSON AND CO. [LAWS(DLH)-2018-8-611] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. INTERCONTINENTAL CONSULTANT AND TECHNOCRATS PVT LTD [LAWS(DLH)-2018-8-81] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD VS. CARRYCON INDIA LTD [LAWS(DLH)-2018-9-382] [REFERRED TO]
GAIL GAS LTD VS. PALAK CONSTRUCTION PVT LTD [LAWS(DLH)-2019-11-248] [REFERRED TO]
NOBLE CHARTERING INC VS. STEEL AUTHORITY OF INDIA LTD [LAWS(DLH)-2019-2-371] [REFERRED TO]
HIL (INDIA) LTD VS. INDOGULF CROPSCIENCES LTD [LAWS(DLH)-2019-5-426] [REFERRED TO]
DLF HOME DEVELOPERS LIMITED VS. CHANDER MOHAN LALL [LAWS(DLH)-2019-7-81] [REFERRED TO]
CENTRAL PAINTS COMPANY PVT. LTD. VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-4-104] [REFERRED TO]
LLOYED INSULATIONS (INDIA) LTD. VS. FOREMEXX SPACE FRAMES [LAWS(KER)-2022-1-238] [REFERRED TO]
EITZEN BULK VS. ASHAPURA MINECHEM LTD. [LAWS(BOM)-2015-12-4] [REFERRED TO]
IRB AHMEDABAD VADODARA SUPER EXPRESS TOLL WAYS PVT VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2018-5-243] [REFERRED TO]
ADWEL ADVERTISING SERVICE & ANR VS. SOUTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2018-7-490] [REFERRED TO]
PRIKNIT RETAILS LTD & ORS VS. ANEJA AGENCIES [LAWS(DLH)-2018-3-320] [REFERRED TO]
CASTMASTER MOBITEC INDIA PRIVATE LIMITED VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2018-3-379] [REFERRED TO]
MICHIGAN RUBBER (INDIA) LTD VS. UNION OF INDIA & ANR [LAWS(DLH)-2018-2-273] [REFERRED TO]
M L LAKHANPAL VS. DARSHAN LAL & ANR [LAWS(DLH)-2018-4-441] [REFERRED TO]
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD VS. HARVINDER SINGH & COMPANY [LAWS(DLH)-2018-4-506] [REFERRED TO]
BRIGHT SIMONS VS. SPROXIL, INC [LAWS(DLH)-2018-5-184] [REFERRED TO]
UNION OF INDIA VS. INDERJIT MEHTA CONSTRUCTION PVT LTD [LAWS(DLH)-2018-5-214] [REFERRED TO]
CALCUTTA VS. CWHEC [LAWS(DLH)-2017-2-299] [REFERRED TO]
ALUPRO BUILDING SYSTEMS PVT LTD VS. OZONE OVERSEAS PVT LTD. [LAWS(DLH)-2017-2-184] [REFERRED TO]
NATIONAL BUILDINGS CONSTRUCTION CORP. (NBCC) LTD. VS. M/S NATAVARLAL M. PATEL [LAWS(DLH)-2017-3-224] [REFERRED TO]
M/S. PAWAN HANS HELICOPTERS LTD. VS. M/S. MARITIME ENERGY HELI AIR SERVICES PVT. LTD. [LAWS(DLH)-2017-3-274] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M/S GAMMON INDIA LTD. [LAWS(DLH)-2017-4-174] [REFERRED TO]
NHAI VS. M/S. BSC-RBM-PATI JOINT VENTURE [LAWS(DLH)-2018-1-89] [REFERRED TO]
INDIAN RAILWAY CATERING & TOURISM CORPORATION LTD VS. A K ROY [LAWS(DLH)-2018-10-354] [REFERRED TO]
MCD VS. HARCHARAN DASS GUPTA CONSTRUCTION PVT LTD [LAWS(DLH)-2018-11-20] [REFERRED TO]
SREI INFRASTRUCTURE FINANCE LIMITED VS. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD. [LAWS(CAL)-2019-12-169] [REFERRED TO]
SLEEPWELL INDUSTRIES CO. LTD. VS. LMJ INTERNATIONAL LTD. [LAWS(CAL)-2017-8-7] [REFERRED TO]
M/S. ROTOMAC ELECTRICALS PVT. LIMITED VS. UNION OF INDIA [LAWS(CAL)-2017-1-9] [REFERRED TO]
MBL INFRASTRUCTURES LTD. VS. IRCON INTERNATIONAL LTD. [LAWS(CAL)-2016-12-72] [REFERRED TO]
UNION OF INDIA VS. SRISHAILA CONSTRUCTION PRIVATE LIMITED [LAWS(CAL)-2023-9-125] [REFERRED TO]
BULLUSIRAJ SAIDALI MULLA VS. STATE BANK OF INDIA [LAWS(CAL)-2023-2-93] [REFERRED TO]
RIFLE FACTORY VS. M/S. TAL MANUFACTURING & SOLUTIONS LTD [LAWS(CAL)-2022-2-43] [REFERRED TO]
RIFLE FACTORY VS. M/S. TAL MANUFACTURING & SOLUTIONS LTD [LAWS(CAL)-2022-2-43] [REFERRED TO]
TONGANAGAON TEA CO. PVT. LTD. VS. M/S ASSOCIATED TEA INDUSTRIES. [LAWS(CAL)-2019-2-40] [REFERRED TO]
FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED VS. TEXPORT SYNDICATE (INDIA) LIMITED [LAWS(BOM)-2023-1-105] [REFERRED TO]
WORLD SPORT GROUP (INDIA) PRIVATE LTD VS. BOARD OF CONTROL FOR CRICKET IN INDIA [LAWS(BOM)-2022-3-82] [REFERRED TO]
OCI CORPORATION VS. KANDLA EXPORT CORPORATION [LAWS(GJH)-2017-8-217] [REFERRED TO]
GAIL (INDIA) LTD. VS. SHRENO LTD. [LAWS(GJH)-2018-6-199] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. RELIANCE INDUSTRIES LTD. [LAWS(BOM)-2023-6-1209] [REFERRED TO]
RAJEEV GAWADE VS. GOA STATE CO-OPERATIVE BANK LTD [LAWS(BOM)-2023-4-79] [REFERRED TO]
U.P.STATE FOOD & ESSENTIAL VS. ASTHA COAL TRADING (PRIVATE) [LAWS(ALL)-2019-7-236] [REFERRED TO]
CHAIRMAN/ SECRETARY VS. NARANPURA MAZDOOR KAMDAR SAHKARI MANDLI LTD [LAWS(GJH)-2015-10-295] [REFERRED]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. HINDUSTAN CONSTRUCTION CO. LTD. [LAWS(DLH)-2015-4-212] [REFERRED TO]
NTPC LTD VS. PATEL ENGINEERING LTD [LAWS(DLH)-2015-2-200] [REFERRED TO]
TRACTEL TIRFOR INDIA PVT LTD VS. NEHRU PLACE HOTELS LTD [LAWS(DLH)-2015-2-231] [REFERRED TO]
GOLDEN INDIA EXPOTRADE PVT. LTD. VS. TIRUPATI BUILDING & OFFICES PVT. LTD. [LAWS(DLH)-2015-1-307] [REFERRED TO]
STATE OF CHHATTISGARH VS. BRIJMOHAN AGRAWAL [LAWS(CHH)-2023-4-35] [REFERRED TO]
ENGINEERING PROJECTS (INDIA) LTD. VS. M.P. KHAITAN, CONTRACTOR [LAWS(TRIP)-2022-9-17] [REFERRED TO]
INDU PROJECT LTD VS. NMDC A GOVERNMENT OF INDIA ENTERPRISE [LAWS(TLNG)-2022-11-99] [REFERRED TO]
STATE OF RAJASTHAN VS. MADHAV INFRA PROJECT LIMITED [LAWS(RAJ)-2018-10-162] [REFERRED TO]
ADITYA KUMAR SAMARIYA VS. UNION OF INDIA [LAWS(RAJ)-2018-12-79] [REFERRED TO]
STATE OF RAJASTHAN VS. GEO MILLERS & COMPANY LTD. [LAWS(RAJ)-2021-9-24] [REFERRED TO]
STATE OF HIMACHAL PRADESH & ANOTHER VS. SH SANTOSH KUMAR SHUSHTA [LAWS(HPH)-2016-11-187] [REFERRED TO]
SILICON CONSTRUCTIONS PVT. LTD VS. SHOPPERS STOP LIMITED [LAWS(P&H)-2024-2-42] [REFERRED TO]
PUNJAB HEALTH SYSTEM CORPORATION THROUGH ITS M.D AND ANOTHER VS. M/S SHARMA AND ASSOCIATES AND ANOTHER [LAWS(P&H)-2015-12-283] [REFERRED TO]
MANGAL JYOTI COOPERATIVE GROUP HOUSING SOCIETY LTD VS. VIR BHAN MITTAL AND ANOTHER [LAWS(P&H)-2015-8-626] [REFERRED]
UTTAR HARYANA BIJLI VITRAN NIGAM, LTD VS. AVON METERS (P) LTD [LAWS(P&H)-2015-9-688] [REFERRED]
PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LIMITED VS. SHARMA AND ASSOCIATES AND ANOTHER [LAWS(P&H)-2016-9-361] [REFERRED TO]
MACRO MARVEL PROJECTS LIMITED VS. J.VENGATESH [LAWS(MAD)-2022-9-156] [REFERRED TO]
STATE OF ORISSA & ORS. VS. M/S. BUDHARAJA MINING & CONSTRUCTION LTD. [LAWS(ORI)-2016-3-95] [REFERRED TO]
ASEAN LNG TRADING CO LTD NOW KNOWN AS PETRONAS LNG LTD VS. ADANI ENERGY LTD [LAWS(GJH)-2018-7-3] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. TARUN MAHINDRU [LAWS(HPH)-2019-11-70] [REFERRED TO]
HIMACHAL PRADESH POWER CORPORATION LTD VS. ORANGE BUSINESS SERVICE INDIA TECHNOLOGY PVT LTD [LAWS(HPH)-2018-10-23] [REFERRED TO]
NIRMAL VS. ALANKAR REAL ESTATE (PVT) LTD. [LAWS(BOM)-2019-9-279] [REFERRED TO]
PARESH PRAKASH PAVETEKAR VS. PHOENIX ARC PVT LTD [LAWS(BOM)-2019-2-149] [REFERRED TO]
SHAUNIK INFOTECH PVT LTD VS. INDIA INFOLINE LTD [LAWS(BOM)-2018-12-38] [REFERRED TO]
M/S. JEEVAT CONSTRUCTION VS. UNION OF INDIA [LAWS(BOM)-2017-2-20] [REFERRED TO]
NUVOCO VISTAS CORPORATION LTD VS. S.M. ENGINEERS (INDIA) PVT LTD [LAWS(GAU)-2022-12-7] [REFERRED TO]
CHENNAI ENNORE PORT ROAD CO LTD VS. RDS PROJECT LTD [LAWS(DLH)-2015-4-123] [REFERRED TO]
UNION OF INDIA VS. ASSOCIATED CONSTRUCTION CO. [LAWS(DLH)-2015-5-222] [REFERRED TO]
SUDESH GALAUT AND ORS. VS. OM PRAKASH & CO. [LAWS(DLH)-2015-10-137] [REFERRED TO]
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT VS. M/S. S. D. SHINDE AND SONS [LAWS(BOM)-2022-6-98] [REFERRED TO]
ANHEUSER BUSCH INBEV INDIA LIMITED VS. SCARPE MARKETING PVT. LTD. [LAWS(KAR)-2021-12-18] [REFERRED TO]
KARNATAKA VIDYUTH KARKHANE LIMITED VS. GEMINI POWER SYSTEMS [LAWS(KAR)-2020-3-78] [REFERRED TO]
KONKAN RAILWAY CORPORATION LIMITED VS. K R NAYAK [LAWS(KAR)-2018-6-410] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M BHANDARI METAL; DEPUTY COMMISSIONER AND ARBITRATOR AND ORS [LAWS(KAR)-2016-3-335] [REFERRED]
UNION OF INDIA VS. SATISH BUILDERS [LAWS(DLH)-2020-5-83] [REFERRED TO]
BADRI SINGH VINIMAY PRIVATE LIMITED VS. MMTC LIMITED [LAWS(DLH)-2020-1-179] [REFERRED TO]
BAL BHAGWAN VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2020-12-11] [REFERRED TO]
MMTC LIMITED VS. ANGLO AMERICAN METALLURGICAL COAL PTY LTD [LAWS(DLH)-2020-3-38] [REFERRED TO]
INDIA TOURISM DEVELOPMENT CORPORATION VS. CP & ASSOCIATE PVT LTD [LAWS(DLH)-2019-9-8] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. PSYSTEME [LAWS(DLH)-2019-8-214] [REFERRED TO]
INNOVATIVE B2B LOGISTICS SOLUTION PRIVATE LIMITED VS. CENTRAL WAREHOUSING CORPORATION [LAWS(DLH)-2019-7-257] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. AKSH OPTIFIBRE LIMITED [LAWS(DLH)-2020-9-92] [REFERRED TO]
UNION OF INDIA VS. M/S ANNAVARAM CONCRETE PVT. LTD . [LAWS(DLH)-2021-8-15] [REFERRED TO]
BRIJ SYSTEMS LIMITED VS. SATSPACE TEL PRIVATE LIMITED [LAWS(DLH)-2021-5-157] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SANYUKT NIRMATA & ANR [LAWS(DLH)-2019-1-62] [REFERRED TO]
INDIA YAMAHA MOTOR PVT LTD VS. DIVYA ASHISH JAMWAL [LAWS(DLH)-2019-1-419] [REFERRED TO]
CHOPRA MARKETING PVT. LTD. VS. DRISHTICON PROPERTIES PVT. LTD. [LAWS(DLH)-2019-10-241] [REFERRED TO]
MATRIX INFOSOFT PVT LTD VS. PLANMAN TEHNOLOGIES (INDIA) PVT LTD [LAWS(DLH)-2019-1-172] [REFERRED TO]
KONINLIJKE PHILIPS N V & ANR VS. AMAZESTORE & ORS [LAWS(DLH)-2019-4-104] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PROGRESSIVE CONSTRUCTIONS LTD. [LAWS(DLH)-2019-4-311] [REFERRED TO]
BRAITHWAITE BURN AND JESSOP CONSTRUCTION COMPANY LIMITED VS. RAIL VIKAS NIGAM LTD [LAWS(DLH)-2019-4-351] [REFERRED TO]
DEPUTY COMMISSIONER OF POLICE VS. SCORE INFORMATION TECHNOLOGIES LTD [LAWS(DLH)-2019-7-246] [REFERRED TO]
SURYADEV ALLOYS AND POWER PVT. LTD VS. EAST COAST CONSTRUCTIONS AND INDUSTRIES LTD [LAWS(MAD)-2024-4-3] [REFERRED TO]
MODI CONSTRUCTION COMPANY VS. IRCON INTERNATIONAL LIMITED [LAWS(DLH)-2023-3-56] [REFERRED TO]
RELIANCE COMMUNICATIONS LIMITED VS. UNIQUE IDENTIFICATION AUTHORITY OF INDIA [LAWS(DLH)-2024-7-98] [REFERRED TO]
MOHD. AMIN VS. MOHD. IQBAL [LAWS(DLH)-2024-4-58] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. SHREE JAGANNATH EXPRESSWAYS PVT. LTD. [LAWS(DLH)-2022-3-137] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. EROS RESORTS AND HOTELS LTD [LAWS(DLH)-2022-4-5] [REFERRED TO]
NTPC VIDYUT VYAPAR NIGAM LIMITED VS. SYMPHONY VYAPAR PRIVATE LIMITED [LAWS(DLH)-2021-8-74] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LIMITED VS. ABB INDIA LTD [LAWS(DLH)-2022-12-173] [REFERRED TO]
NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD. VS. AAC INDIA PVT. LTD. [LAWS(DLH)-2023-11-52] [REFERRED TO]
CHINTELS INDIA LTD. VS. BHAYANA BUILDERS PVT. LTD. [LAWS(DLH)-2022-7-83] [REFERRED TO]
GAIL(INDIA) LTD. VS. TRIVENI ENGINEERING & INDUSTRIES LTD [LAWS(DLH)-2022-5-96] [REFERRED TO]
MARG LIMITED VS. VAN OORD DREDGING AND MARINE AND OTHERS [LAWS(MAD)-2018-2-845] [REFERRED TO]
CHENNAI METROPLITAN WATER SUPPLY AND SEWERAGE BOARD VS. SUBHASH PROJECTS AND MARKETING LTD. [LAWS(MAD)-2017-6-108] [REFERRED TO]
CHIEF ENGINEER, UPPER VS. KARAM CHAND THAPAR AND BROS [LAWS(J&K)-2024-1-7] [REFERRED TO]
ANGEL BROKING PRIVATE LIMITED VS. PURNIMA SARVESH [LAWS(MAD)-2019-6-129] [REFERRED TO]
TAMIL NADU MARITIME BOARD VS. SIMPLEX INFRASTRUCTURE LIMITED [LAWS(MAD)-2019-8-87] [REFERRED TO]
UNION OF INDIA VS. PHOENIX TECHNOLOGY CORPORATION [LAWS(MAD)-2019-4-805] [REFERRED TO]
PREM KUMAR MENON VS. LANCOR HOLDINGS LIMITED [LAWS(MAD)-2019-1-680] [REFERRED TO]
KAVERI GAS POWER LIMITED VS. M/S MADURA COATS PVT. LTD. AND OTHERS [LAWS(MAD)-2018-3-1133] [REFERRED TO]
T CHINNASAMY CHETTIAR & SONS VS. CHIEF REGIONAL MANAGER, RETAIL AND CONSTITUTED ATTORNEY, HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(MAD)-2018-6-292] [REFERRED TO]
R.B. SINGH VS. VINDHYACHAL SUPER POWER THARMAL PROJECT [LAWS(MPH)-2015-5-13] [REFERRED TO]
SOUTHERN RAILWAY VS. VIPIN [LAWS(KER)-2021-11-137] [REFERRED TO]
ELECTRONICS CORPORATION OF TAMIL NADU LIMITED VS. ICMC CORPORATION LIMITED [LAWS(MAD)-2020-1-457] [REFERRED TO]
TUTICORIN PORT TRUST VS. JAN DE NUL DREDGING INDIA PVT. LTD [LAWS(MAD)-2020-3-300] [REFERRED TO]
KALAVALLI PROP VS. INDIAN OIL CORPORATION [LAWS(MAD)-2020-12-89] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LIMITED (MTNL). VS. M/S UNIBROS & ANR. [LAWS(DLH)-2017-1-56] [REFERRED TO]
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. M/S. JIVANLAL JOITARAM PATEL [LAWS(DLH)-2017-1-143] [REFERRED TO]
SILVER RESORTS HOTEL INDIA PVT. LTD. VS. WIMBERLY ALLISON TONG & GOO (UK) [LAWS(DLH)-2016-7-206] [REFERRED TO]
ROENTGEN ONCOLOGIC SOLUTIONS PVT. LTD. AND OTHERS VS. DR KIRTI JAIN [LAWS(DLH)-2016-9-125] [REFERRED TO]
M.C.D. VS. RAVI KUMAR [LAWS(DLH)-2017-11-302] [REFERRED TO]
SHIAM CO VS. M/S. KAMAL CONSTRUCTION CO. [LAWS(DLH)-2017-2-97] [REFERRED TO]
WISHWA MITTAR BAJAJ & SONS (CONSTRUCTIONS) PVT LTD VS. BPTP LTD [LAWS(DLH)-2017-12-445] [REFERRED TO]
PUBLIC WORKS DEPARTMENT VS. SHIV NARESH SPORTS PVT. LTD. [LAWS(DLH)-2016-2-211] [REFERRED TO]
IRCON INTERNATIONAL LTD VS. PATIL RAIL INFRASTRUCTURE PVT LTD [LAWS(DLH)-2018-6-4] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. LARSEN & TOUBRO LIMITED [LAWS(DLH)-2018-6-38] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. TGV PROJECTS AND INVESTMENTS PRIVATE LIMITED [LAWS(DLH)-2018-5-473] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. PCL-STICO (JV) [LAWS(DLH)-2018-8-103] [REFERRED TO]
PUNJAB & SIND BANK VS. CORUS INFRASTRUCTURE PVT. LTD. [LAWS(DLH)-2017-9-99] [REFERRED TO]
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. VS. BRIJ GOPAL CONSTRUCTION CO. PVT. LTD. [LAWS(DLH)-2017-9-146] [REFERRED TO]
UNION OF INDIA VS. JIA LALL KISHORI LALL PVT LTD [LAWS(DLH)-2018-1-538] [REFERRED TO]
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. VS. A.K. BUILDERS [LAWS(DLH)-2017-4-188] [REFERRED TO]
SHAKTI NATH VS. ALPHA TIGER CYPRUS INVESTMENT NO. 3 LTD. [LAWS(DLH)-2017-5-133] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. ADWEL ADVERTISING [LAWS(DLH)-2017-3-183] [REFERRED TO]
R K MILLEN VS. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD [LAWS(DLH)-2018-12-396] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI & ANR. VS. K.B.G. ENGINEERS [LAWS(DLH)-2018-3-51] [REFERRED TO]
NORTH DELHI MUNICIPAL CORPORATION VS. RAVI BUILDERS [LAWS(DLH)-2018-10-276] [REFERRED TO]
DELHI METRO RAIL CORPORATION LTD VS. VOESTALPINE SCHINE GMBH [LAWS(DLH)-2018-3-192] [REFERRED TO]
L G ELECTRONICS INDIA (P) LTD VS. DINESH KALRA [LAWS(DLH)-2018-3-447] [REFERRED TO]
UNION OF INDIA & ORS VS. GARG ASSOCIATES [LAWS(DLH)-2018-4-391] [REFERRED TO]
SUNIL KUKREJA VS. NORTH WEST SALES AND MARKETING LTD [LAWS(DLH)-2018-4-403] [REFERRED TO]
SAHARA HOSPITALITY LIMITED VS. HOTEL CORPORATION OF INDIA LIMITED [LAWS(BOM)-2015-5-11] [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(BOM)-2016-9-140] [REFERRED]
SUSHIL KUMAR GAYEN VS. JANJALI GAYEN [LAWS(CAL)-2015-10-85] [REFERRED]
FOOD CORPORATION OF INDIA VS. GOPAL CHANDRA MUKHERJEE [LAWS(CAL)-2016-9-60] [REFERRED TO]
STATE OF WEST BENGAL VS. PAM DEVELOPMENTS PVT. LTD. [LAWS(CAL)-2017-10-2] [REFERRED TO]
BHARAT ALUMINIUM CO. LTD. VS. RAMESH KUMAR JAIN [LAWS(CHH)-2023-5-34] [REFERRED TO]
HALDIA PETROCHEMCALS LTD VS. ENGINEERS INDIA LTD [LAWS(CAL)-2018-10-4] [REFERRED TO]
STATE OF WEST BENGAL VS. PAM DEVELOPMENTS PRIVATE LIMITED [LAWS(CAL)-2017-9-187] [REFERRED TO]
SHAMLAL JOTWANI VS. VEENA JOTWANI [LAWS(CAL)-2023-3-122] [REFERRED TO]
RASHTRIYA ISPAT NIGAM LIMITED VS. BALAJI COKE [LAWS(APH)-2022-1-30] [REFERRED TO]
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA VS. ALIMENTA S.A. [LAWS(SC)-2020-4-26] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. M/S. PROGRESSIVEMVR (JV) [LAWS(SC)-2018-2-56] [REFERRED TO]
M P POWER GENERATION CO LTD & ANR VS. ANSALDO ENERGIA SPA & ANR [LAWS(SC)-2018-4-61] [REFERRED TO]
STATE OF HARYANA VS. SHIV SHANKAR CONSTRUCTION CO [LAWS(SC)-2021-12-50] [REFERRED TO]
UNION OF INDIA THROUGH CHIEF ENGINEER VS. M/S MADAN MOHAN JAIN [LAWS(RAJ)-2019-1-30] [REFERRED TO]
AJMER VIDYUT VITARAN NIGAM LIMITED THROUGH ITS CMD HATHIBHATA POWER HOUSE ROAD VS. HINDUSTAN ZINC LIMITED (HZL) YASHAD BHAWAN, UDAIPUR (RAJ ) [LAWS(RAJ)-2018-4-38] [REFERRED TO]
STATE OF RAJASTHAN VS. A.N.S. INFRASTRUCTURE PVT. LTD. [LAWS(RAJ)-2019-8-287] [REFERRED TO]
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD. VS. PARSA KENTE COLLIERIES LTD. [LAWS(RAJ)-2018-2-266] [REFERRED TO]
UNION OF INDIA VS. M/S ANKUSH ENGINEERS & CONTRACTORS PVT. LTD. AND ANOTHER [LAWS(P&H)-2016-7-42] [REFERRED TO]
SIKKIM POWER DEVELOPMENT CORPORATION LTD VS. AMALGAMATED TRANSPOWER (INDIA) LTD [LAWS(SIK)-2023-5-21] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. HINDUSTAN CONSTRUCTION COMPANY LTD [LAWS(SC)-2024-5-24] [REFERRED TO]
S.K.S.LOGISTIC LTD. VS. OIL & NATURAL GAS CORPORATION LTD. [LAWS(MAD)-2016-7-140] [REFERRED TO]
IRFANA HAMEED VS. THE GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATIONS [LAWS(MAD)-2016-8-105] [REFERRED TO]
SONIA EXPORTS VS. ITC LIMITED [LAWS(MAD)-2016-7-84] [REFERRED]
M/S. OIL AND NATURAL GAS CORPORATION LIMITED CAUVERY ASSETS, MM DEPARTMENT, KARIKAL VS. M/S. TRICHY CONSTRUCTION COMPANY NO.10, KARUR BYE PASS ROAD, CHINTHAMANI, TRICHY [LAWS(MAD)-2016-11-274] [REFERRED TO]
ETHIX ALLOY VS. HLL LIFECARE LIMITED [LAWS(KAR)-2023-10-100] [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. MEERASHIVALINGAIAH [LAWS(KAR)-2023-7-1087] [REFERRED TO]
STATE OF RAJASTHAN VS. R.C.C.L. INFRASTRUCTURE LTD. [LAWS(RAJ)-2022-11-203] [REFERRED TO]
HARYANA POWER GENERATION CORPORATION LIMITED VS. ALSTOM POWER AND ORS. [LAWS(P&H)-2016-2-37] [REFERRED TO]
PARMOD KUMAR JAIN AND ORS. VS. KANCHAN BALA JAIN AND ORS. [LAWS(P&H)-2015-10-69] [REFERRED TO]
STATE OF HARYANA VS. M/S BHUMIKA ENTREPRENEUR AND ANOTHER [LAWS(P&H)-2015-12-302] [REFERRED TO]
EXECUTIVE ENGINEER VS. ANIL SHARMA, PROPRIETARY [LAWS(JHAR)-2020-8-37] [REFERRED TO]
THE STATE OF BIHAR VS. SURENDRA SINGH [LAWS(PAT)-2017-2-74] [REFERRED TO]
NATIONAL ALUMINUM COMPANY LTD. VS. ORISSA COAL CHEM. PVT. LTD. [LAWS(ORI)-2023-8-54] [REFERRED TO]
STATE OF H.P. VS. ASHOK KUMAR THAKUR [LAWS(HPH)-2024-5-12] [REFERRED TO]
M/S. CENTROTRADE MINERALS & METAL INC. VS. HINDUSTAN COPPER LTD. [LAWS(SC)-2016-12-68] [REFERRED TO]
STATE OF ORISSA VS. SAMANTARY CONSTN. PVT. LTD. AND ORS. [LAWS(SC)-2015-9-120] [REFERRED TO]