Referred Judgements :-

U J S CHOPRA VS. STATE OF BOMBAY [REFERRED TO]
NIHAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
VIDHYA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
CHANDRAKANT PATIL SHYAM K GARIKAPATI SUBHASH SINGH THAKUR JAYENDRA THAKUR VS. STATE [REFERRED TO]
STATE OF UTTAR PRADESH VS. DHARMENDRA SINGH [REFERRED TO]
STATE OF KARNATAKA VS. KRISHNAPPA [REFERRED TO]
STATE OF RAJASTHAN VS. KISHANLAL [REFERRED TO]
SIKANDAR SINGH VS. STATE OF BIHAR [REFERRED TO]
RATTIRAM VS. STATE OF M PTHROUGH INSPECTOR OF POLICE [REFERRED TO]
STATE OF RAJASTHAN VS. MANOJ KUMAR [REFERRED TO]

Cited Judgements :-

STATE OF GUJARAT VS. JAYDIP DAMJIBHAI CHAVDA [LAWS(GJH)-2015-12-115] [REFERRED TO]
RAJ KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2015-2-29] [REFERRED TO]
STATE OF RAJASTHAN VS. MEHRAM [LAWS(SC)-2020-5-4] [REFERRED TO]
HASMUDDIN VS. STATE OF U. P. [LAWS(ALL)-2023-3-103] [REFERRED TO]
DHARMENDAR VS. STATE OF U. P. [LAWS(ALL)-2023-1-157] [REFERRED TO]
ROHTASH VS. STATE OF U. P. [LAWS(ALL)-2022-11-136] [REFERRED TO]
KADAM SINGH VS. STATE [LAWS(ALL)-2023-5-141] [REFERRED TO]
RAMROOP VS. STATE OF U.P. [LAWS(ALL)-2021-11-122] [REFERRED TO]
SURESH VS. STATE OF U.P. [LAWS(ALL)-2021-11-135] [REFERRED TO]
EEDA KHAN VS. STATE OF U.P. [LAWS(ALL)-2021-12-161] [REFERRED TO]
RAMESH VS. STATE OF U.P. [LAWS(ALL)-2021-10-105] [REFERRED TO]
RAM SURAT VS. STATE OF U. P. [LAWS(ALL)-2019-8-11] [REFERRED TO]
AFJAL VS. STATE OF U. P. [LAWS(ALL)-2019-8-12] [REFERRED TO]
MITHAIYA VS. STATE [LAWS(ALL)-2019-7-52] [REFERRED TO]
MUMTAZ VS. STATE OF U P [LAWS(ALL)-2019-9-183] [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2019-9-118] [REFERRED TO]
RAM AVTAR BHAR VS. STATE OF U.P. [LAWS(ALL)-2019-9-258] [REFERRED TO]
KAPOOR VS. STATE [LAWS(ALL)-2020-4-81] [REFERRED TO]
NADEEM VS. STATE OF U.P. [LAWS(ALL)-2020-5-3] [REFERRED TO]
JUMEYDEEN AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-8-254] [REFERRED TO]
KAWAR & ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2015-8-288] [REFERRED TO]
VIKAS @ SHERA VS. STATE OF U P [LAWS(ALL)-2017-10-297] [REFERRED TO]
GAJENDRA VS. STATE OF U.P. [LAWS(ALL)-2019-10-232] [REFERRED TO]
SANJAY KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-1-300] [REFERRED TO]
RAMESH SINGH & OTHERS VS. STATE OF U P [LAWS(ALL)-2018-9-5] [REFERRED TO]
MUKESH VS. STATE OF U P [LAWS(ALL)-2019-1-108] [REFERRED TO]
RAMESH SINGH AND ORS. VS. STATE [LAWS(ALL)-2018-9-251] [REFERRED TO]
RAM SUBHAG AND ANR VS. STATE [LAWS(ALL)-2018-10-26] [REFERRED TO]
NARPAT SINGH VS. STATE OF U.P. [LAWS(ALL)-2015-10-20] [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-2-39] [REFERRED TO]
SARAFAT AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-11-4] [REFERRED TO]
SHYAM GUPTA VS. STATE OF U.P. [LAWS(ALL)-2015-11-104] [REFERRED TO]
GURU BAKSH SINGH VS. STATE OF U P [LAWS(ALL)-2019-9-35] [REFERRED TO]
SRIPAL DOHARE VS. STATE OF U.P. [LAWS(ALL)-2020-1-288] [REFERRED TO]
RAM PAL VS. STATE OF U P [LAWS(ALL)-2019-5-176] [REFERRED TO]
IQBAL VS. STATE [LAWS(ALL)-2019-5-149] [REFERRED TO]
RADHA DEVI VS. STATE OF U P [LAWS(ALL)-2019-7-35] [REFERRED TO]
GUDDU ALIAS HASEEB KHAN VS. STATE OF U P [LAWS(ALL)-2019-4-56] [REFERRED TO]
SHISHU PAL VS. STATE OF U P [LAWS(ALL)-2019-4-58] [REFERRED TO]
MAHESH VS. STATE OF U.P. [LAWS(ALL)-2019-11-158] [REFERRED TO]
SOBRAN VS. STATE OF U.P. [LAWS(ALL)-2020-1-500] [REFERRED TO]
TILAK DHARI & ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-5-96] [REFERRED TO]
DAYA RAM VS. STATE OF U P [LAWS(ALL)-2019-1-96] [REFERRED TO]
KALI CHARAN VS. STATE OF U P [LAWS(ALL)-2019-1-121] [REFERRED TO]
RAM PRAKASH YADAV VS. STATE OF U P [LAWS(ALL)-2018-9-79] [REFERRED TO]
MD QAMAR @ BABLU VS. STATE OF U P [LAWS(ALL)-2019-1-83] [REFERRED TO]
ANWAR HUSSAIN VS. STATE OF U P [LAWS(ALL)-2017-6-68] [REFERRED TO]
DANTE FARINELLO CARDOSO VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-5-312] [REFERRED]
PAPPU AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-1-42] [REFERRED TO]
RAM PRAKASH ALIAS PAPPU YADAV VS. STATE OF U.P. [LAWS(ALL)-2021-12-49] [REFERRED TO]
BALA PRASAD KURMI VS. STATE OF U.P. [LAWS(ALL)-2021-11-124] [REFERRED TO]
GAYA PRASAD TIWARI VS. STATE OF U. P. [LAWS(ALL)-2022-9-152] [REFERRED TO]
SHIVAM CHAUHAN & ANR VS. STATE (GOVT OF NCT OF DELHI) & ORS [LAWS(DLH)-2018-9-68] [REFERRED TO]
STATE OF GUJARAT VS. BIPINBHAI BHIMJIBHAI SAVANI AND ORS. [LAWS(GJH)-2016-3-34] [REFERRED TO]
GANAPATI DATTATRAYYA HEGDE VS. SHIVARAM PARAMESHWAR HEGDE [LAWS(KAR)-2017-1-177] [REFERRED TO]
STATE OF GUJARAT VS. KISHOREBHAI KANABHAI RATHOD [LAWS(GJH)-2016-1-214] [REFERRED TO]
RAJU VS. STATE OF M.P. [LAWS(MPH)-2023-8-74] [REFERRED TO]
JAHID VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-5-17] [REFERRED TO]
STATE OF KARNATAKA VS. BANNAREDDY S/O HANUMAREDDY KURAHATTI AND OTHERS [LAWS(KAR)-2017-12-28] [REFERRED TO]
ISMILE VS. STATE OF NCT DELHI [LAWS(DLH)-2022-11-208] [REFERRED TO]
SENTHIL VS. STATE [LAWS(MAD)-2017-11-129] [REFERRED TO]
DUKHIRAM @ DUKHLAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-503] [REFERRED TO]
JOGINDER VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2014-8-339] [REFERRED TO]
DHARAM SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-8-161] [REFERRED TO]
BALVEER SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-11-138] [REFERRED TO]
JITENDER @ KALLA VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2016-12-47] [REFERRED TO]
MOHAMMAD REHAN VS. STATE OF U. P. [LAWS(ALL)-2024-4-79] [REFERRED TO]
NADEEM VS. STATE OF U.P. [LAWS(ALL)-2021-11-114] [REFERRED TO]
TEETU VS. STATE OF U.P [LAWS(ALL)-2021-10-89] [REFERRED TO]
RAN VIJAI SINGH VS. STATE OF U. P. [LAWS(ALL)-2020-4-110] [REFERRED TO]
LAL MANI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-5-83] [REFERRED TO]
KAPIL VS. STATE OF U.P. [LAWS(ALL)-2019-9-311] [REFERRED TO]
FURKAN VS. STATE OF U. P. [LAWS(ALL)-2020-12-66] [REFERRED TO]
JAGAN SINGH VS. STATE OF U P [LAWS(ALL)-2019-2-35] [REFERRED TO]
ANAND BABU VS. STATE OF U.P. [LAWS(ALL)-2019-11-211] [REFERRED TO]
ASHFAQ VS. STATE OF U P [LAWS(ALL)-2019-2-65] [REFERRED TO]
HEERA LAL KHARWAR VS. STATE OF U.P. [LAWS(ALL)-2019-4-366] [REFERRED TO]
LAL CHAND GUPTA VS. STATE OF U P [LAWS(ALL)-2019-9-190] [REFERRED TO]
CHHOTU @ CHHOTE @ ISRAR @ BHURA VS. STATE OF U.P. [LAWS(ALL)-2019-9-276] [REFERRED TO]
LAL MOHAR VS. STATE OF U P [LAWS(ALL)-2019-9-42] [REFERRED TO]
RAJESH VS. STATE OF U P [LAWS(ALL)-2019-9-109] [REFERRED TO]
DHARAM VEER VS. STATE OF U P [LAWS(ALL)-2019-8-126] [REFERRED TO]
INAYATULLAH VS. STATE OF U P [LAWS(ALL)-2019-8-127] [REFERRED TO]
INDRABHAN VS. STATE OF U. P. [LAWS(ALL)-2019-8-76] [REFERRED TO]
BHOLA SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-5-364] [REFERRED TO]
SADAN BHADAURIYA VS. STATE OF U.P. [LAWS(ALL)-2015-9-219] [REFERRED TO]
SHRAWAN SINGH @ SARWAN SINGH AND ANR VS. STATE OF U P [LAWS(ALL)-2015-8-398] [REFERRED]
CHANDER VS. STATE OF U.P. [LAWS(ALL)-2018-11-213] [REFERRED TO]
MUKHTAR AHMAD & OTHERS VS. STATE OF U P [LAWS(ALL)-2017-7-326] [REFERRED TO]
BUDHAN VS. STATE OF U P [LAWS(ALL)-2018-5-800] [REFERRED TO]
BADAM AND OTHERS VS. STATE OF M P [LAWS(MPH)-2017-7-113] [REFERRED TO]
JASWINDER SINGH (DEAD) VS. NAVJOT SINGH SIDHU [LAWS(SC)-2022-5-78] [REFERRED TO]
SHAKEEL AHMED VS. STATE (NCT OF DELHI) AND ORS. [LAWS(DLH)-2015-5-255] [REFERRED TO]
STATE OF GUJARAT VS. PANKAJBHAI [LAWS(GJH)-2016-1-102] [REFERRED TO]
STATE OF GUJARAT VS. HIMABHAI DHULIYABHAI NINAMA [LAWS(GJH)-2016-3-80] [REFERRED TO]
VINOD VS. STATE OF U. P. [LAWS(ALL)-2022-7-169] [REFERRED TO]
SAGEER AND NASEER VS. STATE OF U.P. [LAWS(ALL)-2022-9-45] [REFERRED TO]
ASHWANI SHARMA VS. STATE OF U. P. [LAWS(ALL)-2023-8-133] [REFERRED TO]
BALVEER SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-10-71] [REFERRED TO]
UPENDRA KUMAR TRIPATHI VS. STATE OF U. P. [LAWS(ALL)-2021-8-72] [REFERRED TO]
SABIR VS. STATE OF U.P. [LAWS(ALL)-2020-7-123] [REFERRED TO]
DHARAM DAS VS. STATE OF U. P. [LAWS(ALL)-2020-9-38] [REFERRED TO]
PAPPU @ VEERBHAN & OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-1-2] [REFERRED TO]
JITENDRA SINGH AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-1-18] [REFERRED TO]
KRISHNA AND OTHERS VS. STATE OF U P [LAWS(ALL)-2018-8-110] [REFERRED TO]
KADIR VS. STATE [LAWS(ALL)-2019-2-86] [REFERRED TO]
WASIM AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2020-12-134] [REFERRED TO]
RAJU LAHRI VS. STATE OF U.P. [LAWS(ALL)-2019-10-233] [REFERRED TO]
MUNNA LAL VS. STATE OF U P [LAWS(ALL)-2019-3-15] [REFERRED TO]
JANG BAHADUR VS. STATE OF U P [LAWS(ALL)-2019-9-194] [REFERRED TO]
ANOOP VS. STATE OF U.P. [LAWS(ALL)-2020-11-139] [REFERRED TO]
BINDHYAVASINI GOND VS. STATE OF U P [LAWS(ALL)-2019-9-58] [REFERRED TO]
NAND LAL CHAUBEY VS. STATE OF U P [LAWS(ALL)-2019-7-291] [REFERRED TO]
MAZHAR HUSSAIN VS. STATE OF U. P. [LAWS(ALL)-2019-7-258] [REFERRED TO]
DEEPAK KUMAR VS. STATE OF U. P. [LAWS(ALL)-2019-8-4] [REFERRED TO]
BACHU VS. STATE OF U P [LAWS(ALL)-2019-8-166] [REFERRED TO]
AHER KHIMA MANDA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-47] [REFERRED TO]
STATE OF GUJARAT VS. AMITKUMAR NATUBHAI PATEL [LAWS(GJH)-2016-1-221] [REFERRED TO]
YOGESH SHARMA VS. STATE [LAWS(DLH)-2015-3-431] [REFERRED TO]
HEM RAJ VS. STATE OF U.P. [LAWS(ALL)-2015-11-7] [REFERRED TO]
LALJI GUPTA VS. STATE OF U P [LAWS(ALL)-2019-2-37] [REFERRED TO]
JAI RAM HARIJAN VS. STATE OF U P [LAWS(ALL)-2019-2-68] [REFERRED TO]
RAMESH CHANDRA SONI VS. STATE [LAWS(ALL)-2019-5-25] [REFERRED TO]
BHOOKAN VS. STATE OF U P [LAWS(ALL)-2019-5-114] [REFERRED TO]
HARISH CHANDRA PAL AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2019-5-26] [REFERRED TO]
NETRA PAL AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2019-5-154] [REFERRED TO]
MANOJ KUMAR VERMA VS. STATE OF U.P. [LAWS(ALL)-2020-2-422] [REFERRED TO]
ANVIR VS. STATE OF U.P. [LAWS(ALL)-2020-7-120] [REFERRED TO]
DEENA NATH DUBEY VS. STATE OF U P [LAWS(ALL)-2014-11-34] [REFERRED TO]
FAQIREY VS. STATE OF U.P. [LAWS(ALL)-2021-10-104] [REFERRED TO]
SHIV SINGH VS. STATE OF U.P. [LAWS(ALL)-2021-10-101] [REFERRED TO]
SHIV PRASAD & ORS VS. STATE OF U P [LAWS(ALL)-2017-5-556] [REFERRED TO]
SATISH VS. STATE [LAWS(ALL)-2018-9-74] [REFERRED TO]
MUNNA & ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-4-228] [REFERRED TO]
SUBHASH VS. STATE [LAWS(ALL)-2019-11-420] [REFERRED TO]
SATENDRA @ BANTU VS. STATE OF U P [LAWS(ALL)-2019-1-81] [REFERRED TO]
KRISHAN KUMAR @ KUKKOO VS. STATE OF U.P. [LAWS(ALL)-2017-5-170] [REFERRED TO]
SANTOSH BIND ALIAS KALLU VS. STATE OF U.P. [LAWS(ALL)-2021-11-6] [REFERRED TO]
SONU VS. STATE OF U. P. [LAWS(ALL)-2022-9-151] [REFERRED TO]
RAM SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-12-116] [REFERRED TO]
GULIA MAJHI VS. STATE OF ODISHA [LAWS(ORI)-2020-8-13] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NIRMALA DEVI [LAWS(SC)-2017-4-62] [REFERRED TO]
STATE OF GUJARAT VS. YUSUF SULTAN SHAH [LAWS(GJH)-2016-2-264] [REFERRED TO]
STATE OF GUJARAT VS. ASHARAFUL [LAWS(GJH)-2016-2-157] [REFERRED TO]
STATE OF GUJARAT VS. SURESHBHAI BABUBHAI CHAUHAN [LAWS(GJH)-2016-1-159] [REFERRED TO]
HASMUKH VINUBHAI CHAVDA VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-1-174] [REFERRED TO]
HANSABEN D/O MANGABHAI LAKHABHAI BAMANIA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-62] [REFERRED TO]
STATE VS. HARI OM [LAWS(DLH)-2014-7-219] [REFERRED]
SONU VS. STATE OF U.P. [LAWS(ALL)-2023-9-26] [REFERRED TO]
THE STATE GOVT. OF NCT OF DELHI AND ORS. VS. TANJEER ALAM AND ORS. [LAWS(DLH)-2016-4-62] [REFERRED TO]
ASHOK VS. STATE OF U.P. [LAWS(ALL)-2023-1-203] [REFERRED TO]
SITA RAM VS. STATE OF U. P. [LAWS(ALL)-2022-8-191] [REFERRED TO]
MUSTAK VS. STATE OF U.P. [LAWS(ALL)-2015-9-217] [REFERRED TO]
GOPAL & OTHERS VS. STATE [LAWS(ALL)-2017-7-314] [REFERRED TO]
RAKESH KUMAR @ MAMA VS. STATE OF U P [LAWS(ALL)-2019-2-32] [REFERRED TO]
RAM SHANKAR PANDEY VS. STATE OF U P [LAWS(ALL)-2019-2-33] [REFERRED TO]
GYAN CHANDRA VS. STATE OF U P [LAWS(ALL)-2018-9-56] [REFERRED TO]
MALLU VS. STATE OF U P [LAWS(ALL)-2019-7-61] [REFERRED TO]
SANTOSH @ BABU VS. STATE OF U P [LAWS(ALL)-2019-3-71] [REFERRED TO]
SONU GUPTA VS. STATE OF U.P. [LAWS(ALL)-2019-4-441] [REFERRED TO]
NAGESHWAR VS. STATE [LAWS(ALL)-2019-5-142] [REFERRED TO]
INDAL PASI VS. STATE OF U P [LAWS(ALL)-2019-5-148] [REFERRED TO]
PRAMILA VS. STATE OF U P [LAWS(ALL)-2019-5-113] [REFERRED TO]
RAJA HUSSAIN VS. STATE [LAWS(ALL)-2019-9-36] [REFERRED TO]
RAM AJOR VS. STATE OF U. P. [LAWS(ALL)-2020-9-35] [REFERRED TO]
RAMSNEHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2024-1-114] [REFERRED TO]
SATISH KUMAR JAYANTI LAL DABGAR VS. STATE OF GUJARAT [LAWS(SC)-2015-3-5] [REFERRED TO]
JAFFAR VS. STATE [LAWS(KAR)-2020-3-119] [REFERRED TO]
RANVEER SINGH @ BHAGGU & 3 OTHERS VS. STATE OF U P [LAWS(ALL)-2015-8-400] [REFERRED]
V K JAIN VS. STATE OF U P [LAWS(ALL)-2017-4-433] [REFERRED TO]
JAG MOHAN & ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-4-226] [REFERRED TO]
SADHU SINGH VS. STATE OF U P [LAWS(ALL)-2018-9-8] [REFERRED TO]
SHAKUNTALA VS. STATE [LAWS(ALL)-2018-9-75] [REFERRED TO]
ABDUL GAFFAR VS. STATE [LAWS(ALL)-2018-11-266] [REFERRED TO]
DIWARI & ORS VS. STATE OF U P [LAWS(ALL)-2017-8-378] [REFERRED TO]
CHHABILAL VS. STATE [LAWS(ALL)-2019-5-456] [REFERRED TO]
DHRUV SINGH VS. STATE [LAWS(ALL)-2019-4-433] [REFERRED TO]
RAJPOOT VS. STATE OF U.P. [LAWS(ALL)-2019-2-289] [REFERRED TO]
PREETAM SINGH VS. STATE [LAWS(ALL)-2019-9-37] [REFERRED TO]
RAJEEV AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2020-5-102] [REFERRED TO]
MOHSIN VS. STATE OF U.P. [LAWS(ALL)-2021-11-49] [REFERRED TO]
SANTU KORI VS. STATE OF U.P. [LAWS(ALL)-2020-3-60] [REFERRED TO]
VIJAI PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2021-9-164] [REFERRED TO]
PUTTAN YADAV VS. STATE OF U.P. [LAWS(ALL)-2023-2-16] [REFERRED TO]
BABU VS. STATE OF U.P. [LAWS(ALL)-2022-7-10] [REFERRED TO]
HARISH KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-7-221] [REFERRED TO]
SHAHANAWAJ SHAMSUDDIN BHADGAONKAR AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-12-76] [REFERRED TO]
STATE OF GUJARAT VS. MISHRA RAHUL SHITLA PRASAD & 1 [LAWS(GJH)-2016-2-308] [REFERRED]
JITENDRA @ KALLA VS. STATE OF GOVT. OF NCT OF DELHI [LAWS(SC)-2018-10-70] [REFERRED TO]
STATE OF RAJASTHAN VS. RAMANAND [LAWS(SC)-2017-4-26] [REFERRED TO]
RAVADA SASIKALA VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2017-2-59] [REFERRED TO]
STATE OF GUJARAT VS. RAVJIBHAI @ LALJIBHAI AMARSINGH CHAUHAN [LAWS(GJH)-2016-5-106] [REFERRED TO]
LALJI KURJI MAGHODIYA VS. STATE OF GUJARAT [LAWS(GJH)-2015-6-7] [REFERRED TO]
STATE OF GOA VS. DHIRAJ MURARI WARKAR [LAWS(BOM)-2017-9-107] [REFERRED TO]
SAGAR VS. STATE OF U.P. [LAWS(ALL)-2022-10-59] [REFERRED TO]
STATE OF GOA VS. MOTILAL LAMANI [LAWS(BOM)-2023-1-133] [REFERRED TO]
RAM SINGH KORI VS. STATE OF U P [LAWS(ALL)-2019-4-55] [REFERRED TO]
MAHESH LODHI VS. STATE OF U P [LAWS(ALL)-2019-9-192] [REFERRED TO]
SUGREEV KUSHWAHA VS. STATE [LAWS(ALL)-2019-2-47] [REFERRED TO]
RAJA HUSSAIN VS. STATE [LAWS(ALL)-2019-9-200] [REFERRED TO]
PRAMOD KUMAR VS. STATE OF U P [LAWS(ALL)-2019-9-41] [REFERRED TO]
MOHD JAVED VS. STATE OF U. P. [LAWS(ALL)-2021-1-153] [REFERRED TO]
J P SHARMA VS. STATE [LAWS(ALL)-2017-1-451] [REFERRED TO]
RAJIV KUMAR AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-9-52] [REFERRED TO]
NAYEEMULLAH AND 2 OTHERS VS. STATE OF U P [LAWS(ALL)-2018-4-256] [REFERRED TO]
ABDUL GAFFAR VS. STATE [LAWS(ALL)-2018-12-206] [REFERRED TO]
VIJAYBHAN AND 2 OTHERS VS. STATE OF U P [LAWS(ALL)-2017-5-594] [REFERRED TO]
SHAILESH VS. STATE OF U. P. [LAWS(ALL)-2022-9-185] [REFERRED TO]
PINTU GUPTA VS. STATE OF U.P. [LAWS(ALL)-2022-7-88] [REFERRED TO]
SONU VS. STATE OF U.P. [LAWS(ALL)-2022-5-85] [REFERRED TO]