Referred Judgements :-

STATE OF MYSORE VS. WORKERS OF GOLD MINES [REFERRED TO]
NEW MANECK CHOWK SPG AND WVG CO LIMITED AHMEDABAD VS. TEXTILE LABOUR ASSOCIATION ANMEDA BAD [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. SHAMBHU NATH MUKHERJI [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE VS. D J BAHADUR:UNION OF INDIA [REFERRED TO]
L ROBERT DSOUZA VS. EXECUTIVE ENGINEER SOUTHERN RAILWAY [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS VS. JAGANNATH MARUTI KONDHARE [REFERRED TO]
KUNAL SINGH VS. UNION OF INDIA [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD VS. MAMNI [REFERRED TO]
U P POWER CORPORATION LTD VS. BIJLI MAZDOOR SANGH [REFERRED TO]
BHAGWAN DASS VS. PUNJAB STATE ELECTRICITY BOARD [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. CASTERIBE RAJYA P KARMCHARI SANGHATANA [REFERRED TO]
HARJINDER SINGH VS. PUNJAB STATE WAREHOUSING CORPORATION [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]
HARI NANDAN PRASAD VS. EMPLOYER I/R TO MANGMT. OF FCI [REFERRED TO]

Cited Judgements :-

SECRETARY VS. PRAKASHBHAI D RATHOD & 1 ORS [LAWS(GJH)-2016-9-31] [REFERRED]
NAGAR PALIKA NIGAM VS. ARUN SHARMA [LAWS(MPH)-2015-7-3] [REFERRED TO]
D. ANBALAGAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-7-92] [REFERRED TO]
TULCHA RAM SON OF LATE SHRI HEERA RAM VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-161] [REFERRED TO]
MANAGER, GROUP FOUR SECURITY SERVICES INDIA PVT. LTD. VS. VICE PRESIDENT, AURANGABAD MAZDOOR UNION, [LAWS(BOM)-2020-3-507] [REFERRED TO]
STATE OF U.P. VS. MOHD. RAIS [LAWS(ALL)-2020-2-53] [REFERRED TO]
MADHYANCHAL VIDYUT VITARAN NIGAM LTD. VS. STATE OF U.P. [LAWS(ALL)-2023-5-74] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. OMBIR SINGH AND ANR. [LAWS(DLH)-2017-8-179] [REFERRED TO]
ALSTOM INDIA LIMITED VS. SIDRAM AND ORS. [LAWS(KAR)-2015-11-177] [REFERRED TO]
MAHESH S/O SANJAYRAO BAHAD VS. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION [LAWS(BOM)-2020-2-125] [REFERRED TO]
STATE OF GUJARAT VS. PRESIDING OFFICER & ANR [LAWS(GJH)-2018-4-39] [REFERRED TO]
JITENDER KUMAR VS. DIRECTORATE OF HEALTH SERVICES [LAWS(DLH)-2019-10-47] [REFERRED TO]
ARUN RAMBHAU PHATAK AND ORS. VS. MAHATMA PHULE KRUSHI VIDYAPEETH [LAWS(BOM)-2015-10-185] [REFERRED TO]
JIWIT PROSAD ARYA VS. CHIEF SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE AND OTHERS [LAWS(CAL)-2018-9-171] [REFERRED TO]
PRAKASH GHASIT DHIKKYAV AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2016-3-75] [REFERRED TO]
RAJAN VISHNU CHAUK VS. PRESIDENT [LAWS(BOM)-2015-10-218] [REFERRED TO]
PRAGATISHEEL ENGINEERING SHRAMIK SANGH INDUSTRIAL ESTATE VS. SIMPLEX CASTINGS LTD [LAWS(CHH)-2019-9-11] [REFERRED TO]
KANHAYA LAL VS. THE MANAGEMENT OF M/S SWANTANTRA BHARAT MILL [LAWS(DLH)-2016-3-78] [REFERRED TO]
M.P. BIJALI METER READERS KARMACHARI SANGH AND ORS. VS. THE STATE OF ADVISORY CONTRACT LABOUR BOARD AND OTHERS [LAWS(MPH)-2016-6-132] [REFERRED TO]
UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS VS. ANOOP CHANDRA BHATT [LAWS(UTN)-2019-3-71] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED VS. THEIR WORKMEN, PLANT [LAWS(JHAR)-2021-8-64] [REFERRED TO]
CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2015-4-416] [REFERRED TO]
INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR VS. SANJEEB KUMAR SINGH & ORS [LAWS(CAL)-2017-4-108] [REFERRED TO]
NAREDDY RENUKA VS. N P D C OF T G AND 2 OTHERS [LAWS(APH)-2016-6-76] [REFERRED]
SHIHOR MUNICIPALITY VS. GUJARAT MAZDOOR SANGH R P NARIGARA [LAWS(GJH)-2019-4-159] [REFERRED TO]
GUJARAT MAZDOOR SABHA & 1 VS. VALSAD NAGAR PALIKA & 3 [LAWS(GJH)-2018-11-67] [REFERRED TO]
ONGC FIELD OPERATORS UNION VS. ONGC LTD. [LAWS(APH)-2016-3-44] [REFERRED TO]
NANDA VS. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT AND ORS. [LAWS(BOM)-2015-5-84] [REFERRED TO]
MANOJ KUMAR VS. SINTEX INDUSTRIES PVT. LIMITED. [LAWS(HPH)-2016-3-84] [REFERRED TO]