Referred Judgements :-

MARCOUIX V. THE QUEEN [REFERRED TO]
MEZZO V. THE QUEEN. [REFERRED TO]
TARA SINGH VS. STATE [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
NARAYAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
HARGUN SUNDER DAS GODEJA VS. STATE OF MAHARASHTRA [REFERRED TO]
JADUNATH SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAMESHWAR SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
DADARAO VS. STATE OF MAHARASHTRA [REFERRED TO]
LAKSHMI SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. BOOTA SINGH [REFERRED TO]
KISHORECHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
LAKHJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
MOHAMMAD AMAN BABU KHAN VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. ARUN KUMAR GUPTA [REFERRED TO]
VISVESWARAN VS. STATE REPUBLIC [REFERRED TO]
MALKHANSINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
AJAY SINGH VS. STATE OF MAHARASHTRA [REFERRED TO]
MULLA VS. STATE OF U P [REFERRED TO]
RAVI KAPUR VS. STATE OF RAJASTHAN [REFERRED TO]
DWARKANATH VARMA VS. EMPEROR [REFERRED TO]
R. SHAJI VS. STATE OF KERALA [REFERRED TO]
STATE BY RURAL POLICE VS. B.C.MANJUNATHA @ MANJU [REFERRED TO]

Cited Judgements :-

RAMCHARAN VS. STATE OF M.P. [LAWS(MPH)-2021-10-33] [REFERRED TO]
RAHISH @ GANJA VS. STATE [LAWS(DLH)-2017-10-171] [REFERRED TO]
STATE OF GUJARAT VS. VASUR @ VAJSUR JIVA AHIR AND ORS [LAWS(GJH)-2017-11-200] [REFERRED TO]
STATE OF CHHATTISGARH VS. SUNIL @ BALIKARAN SAHU [LAWS(CHH)-2016-8-5] [REFERRED TO]
MANOJ KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-1-61] [REFERRED TO]
THE STATE OF BIHAR AND ORS. VS. SHAMSHE ALAM AND ORS. [LAWS(PAT)-2015-11-71] [REFERRED TO]
MUNNALAL VS. STATE OF M.P. [LAWS(MPH)-2017-7-15] [REFERRED TO]
SATISH @ LEELU SON OF SHRI SATYAPAL, BY CASTE YADAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-337] [REFERRED TO]
SIVA VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2022-7-151] [REFERRED TO]
RAKESH KUMAR VS. STATE [LAWS(DLH)-2014-5-558] [REFERRED TO]
CHARAN SINGH VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2020-11-169] [REFERRED TO]
BADRI AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2018-9-121] [REFERRED TO]
CHAMANLAL JANGDE VS. STATE OF C.G. [LAWS(CHH)-2023-7-77] [REFERRED TO]
SURDAS BALKRISHNA KIRGAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-4] [REFERRED TO]
SOLAMALAI VS. STATE REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2022-8-107] [REFERRED TO]
K. SOMANATH NAYAK VS. D. VEERENDRA HEGGADE [LAWS(KAR)-2022-5-17] [REFERRED TO]
PREMCHAND VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2016-2-45] [REFERRED TO]
KOUSHIK VS. STATE OF KARNATAKA [LAWS(KAR)-2019-10-174] [REFERRED TO]
DEEPAK NANDA AND ORS. VS. STATE [LAWS(DLH)-2015-11-62] [REFERRED TO]
DUMBI DEOGAM ALIAS SIKUR DEOGAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-169] [REFERRED TO]
BHARAT SINGH VS. STATE OF M.P. [LAWS(MPH)-2017-3-94] [REFERRED TO]
ANIL @ KHEM CHAND KHATRI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-242] [REFERRED TO]
KANNA SINGH @ KARAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-209] [REFERRED TO]
THE REGISTRAR GENERAL BENGALURU VS. VENKATESHA @ CHANDRA BIN VENKATASWAMY CHANNASANDRA [LAWS(KAR)-2017-7-218] [REFERRED TO]
MURUGAN VS. STATE [LAWS(MAD)-2023-4-186] [REFERRED TO]
CHANDAN CHAUDHRY VS. STATE OF BIHAR [LAWS(PAT)-2019-10-73] [REFERRED TO]
AFTAB KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-380] [REFERRED TO]
KALYAN VS. STATE OF M. P. [LAWS(MPH)-2022-5-45] [REFERRED TO]
SATHEESH BABU VS. STATE OF KERALA [LAWS(KER)-2023-12-99] [REFERRED TO]
KATRAVATH SHIVA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-11-142] [REFERRED TO]
WILLIAM VS. STATE OF KARNATAKA [LAWS(KAR)-2015-2-478] [REFERRED TO]
RUPESH KUMAR @ PINTU VS. STATE [LAWS(RAJ)-2016-8-6] [REFERRED TO]
ANCHI DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-325] [REFERRED TO]
STATE OF MAHARASHTRA VS. KISHOR PRAMOD MOHOLKAR [LAWS(BOM)-2021-3-99] [REFERRED TO]
SANTOSH KUMAR YADAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-5-79] [REFERRED TO]
ARVIND KUMAR VERMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-6-66] [REFERRED TO]
VISHAL ARORA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-11-97] [REFERRED TO]
STATE OF GUJARAT VS. KANTIBHAI KHETABHAI HARIJAN [LAWS(GJH)-2017-11-233] [REFERRED TO]
STATE OF U.P. VS. SUNIL [LAWS(SC)-2017-5-5] [REFERRED TO]
BAIJU @ VIJAY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-2-74] [REFERRED TO]
BOLLAPALLY SRINIVAS RAVI KUMAR VS. STATE OF ANDHRA PRADESH [LAWS(TLNG)-2022-8-57] [REFERRED TO]
SHANKA RGOUDA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-979] [REFERRED TO]
SON KALI AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2015-9-419] [REFERRED]
STATE OF WEST BENGAL VS. ALBERT TOPPO [LAWS(CAL)-2019-12-81] [REFERRED TO]
KIRAN CHANDRAKANT OVHAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-204] [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-241] [REFERRED TO]
AMARDEEN VS. STATE [LAWS(RAJ)-2016-9-8] [REFERRED TO]
RAMAN VS. STATE [LAWS(MAD)-2022-10-131] [REFERRED TO]
DABLU MAL VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2015-11-9] [REFERRED TO]
SHABBIRBHAI MAHMEDBHAI MAHTAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-10-52] [REFERRED TO]
MAHAVEER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-4-58] [REFERRED TO]
MAHAVEER KEVAT VS. STATE [LAWS(RAJ)-2016-7-50] [REFERRED TO]
VIKRAM AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-191] [REFERRED TO]
THE PRESIDING OFFICER, FAST TRACK COURT VS. GOVINDARAJU ALIAS GOVINDA ALIAS KUMARA AND OTHER [LAWS(KAR)-2017-10-195] [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF KARNATAKA VS. VENKATESHA @ CHANDRA [LAWS(KAR)-2017-7-225] [REFERRED TO]
SONVIR @ SOMVIR VS. THE STATE OF NCT OF DELHI [LAWS(SC)-2018-7-10] [REFERRED TO]
JILAL UDDIN VS. STATE OF TRIPURA [LAWS(TRIP)-2019-2-16] [REFERRED TO]
TIKA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-65] [REFERRED TO]
HARLAL AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-201] [REFERRED TO]
TEHSEEM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-383] [REFERRED]
SUNIL KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-5-77] [REFERRED TO]
SUSHIL ARORA VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2017-12-166] [REFERRED TO]
GIRIMALLAYYA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-292] [REFERRED TO]
HAZARA BEGUM VS. STATE OF A.P. [LAWS(TLNG)-2018-6-3] [REFERRED TO]
VARINDER VERMA AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-4-13] [REFERRED TO]
HARI OM @ HERO VS. STATE OF U.P. [LAWS(SC)-2021-1-7] [REFERRED TO]
HEMUDAN NANBHA GADHVI VS. STATE OF GUJARAT [LAWS(SC)-2018-9-70] [REFERRED TO]
KAMLESH VS. STATE OF MP [LAWS(MPH)-2018-3-60] [REFERRED TO]
KALLU @ KALICHARAN VS. THE STATE OF M.P. [LAWS(MPH)-2018-3-137] [REFERRED TO]
BHIMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-7-138] [REFERRED TO]
RAJEGOWDA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-145] [REFERRED TO]
KOMAL CHANDRAVANSHI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-7-51] [REFERRED TO]
KHEM SINGH ALIAS NITU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-4-143] [REFERRED TO]
HEMA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-47] [REFERRED TO]
SEKHAR S/O SABHANAYAKAM VS. STATE OF KERALA REPRESENTED BY CIRCLE INSPECTOR OFFICER, E T SOUTH POLICE STATION [LAWS(KER)-2019-9-11] [REFERRED TO]
MANOJ KUMAR S S/O A G SURESH VS. STATE OF KARNATAKA [LAWS(KAR)-2015-6-473] [REFERRED]
MAHENDRA SINGH @ GHODA S/O SH. CHHOTU SINGH, BY CASTE RAWAT, R/O VILLAGE BORAJ, POLICE STATION CHRISTIAN GANJ, DISTRICT AJMER (AT PRESENT CONFINED IN CENTRAL JAIL, AJMER) VS. THE STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR [LAWS(RAJ)-2016-8-47] [REFERRED TO]
INDER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-2-214] [REFERRED TO]
MD TALIB VS. STATE OF BIHAR [LAWS(PAT)-2019-8-61] [REFERRED TO]