Referred Judgements :-

M. PALANISAMY VS. THE STATE OF TAMIL NADU [REFERRED TO]
MAQBOOL HUSSAIN VS. STATE OF BOMBAY [REFERRED TO]
H N RISHBUD VS. STATE OF DELHI [REFERRED TO]
PRATAP SINGH VS. KRISHNA GUPTA [REFERRED TO]
OM PARKASH GUPTA RAM GOBIND SINGH VS. STATE OF UTTAR PRADESH:STATE OF VINDHYA PRADESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. VEERESHWAR RAO AGNIHOTRI [REFERRED TO]
LEO ROY FREY THOMAS DANA VS. SUPERINTENDENT DISTRICT JAIL AMRITSAR:SUPERINTENDENT DIST JAIL AMRITSAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
STATE OF BOMBAY VS. S L APTE [REFERRED TO]
AVTAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
T S BALIAH VS. T S RANGACHARI INCOME TAX OFFICER CENTRAL CIRCLE VI MADRAS [REFERRED TO]
V KAGARWAL ASSISTANT COLLECTOR OF CUSTOMS VS. VASANTRAJ BHAGWANJI BHATIA [REFERRED TO]
STATE OF BIHAR VS. MURAD ALI KHAN [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. DEEPAK MAHAJAN [REFERRED TO]
M C MEHTA VS. KAMAL NATH [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAM SINGH [REFERRED TO]
STATE OF RAJASTHAN VS. HAT SINGH [REFERRED TO]
INTELLECTUALS FORUM TIRUPATHI VS. STATE OF A P [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. VIMAL KUMAR SURANA [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
SEEMA SARKAR VS. STATE [OVERRULED]
SENGOL VS. STATE REP BY THE INSPECTOR OF POLICE R S MANGALAM POLICE STATION [OVERRULED]
PARBHU VS. EMPEROR [REFERRED TO]
LUMBHARDAR ZUTSHI VS. KING [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPAL SECRETARY [REFERRED TO]

Cited Judgements :-

THE SECRETARY, MARADU MUNCIPALITY VS. ATC TELECOM TOWER CORPORATION PVT. LTD. AND ORS. [LAWS(KER)-2015-9-37] [REFERRED TO]
IKRAM AHMAD AND ORS. VS. STATE OF U.P AND ORS. [LAWS(ALL)-2019-7-469] [REFERRED TO]
RUDRAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-250] [REFERRED TO]
MERAJ YUSHA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-181] [REFERRED TO]
RAJ KUMAR DHUPAR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-208] [REFERRED TO]
K.M. VISHWANATH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-237] [REFERRED TO]
RAMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-38] [REFERRED TO]
SHABBIRAHAMAD VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-141] [REFERRED TO]
MARUTI S/O SIDDALING MANAGUTTI VS. THE STATE OF KARNATAKA [LAWS(KAR)-2018-8-188] [REFERRED TO]
FEDERATION OF RAINBOW WARRIORS VS. DIRECTORATE OF MINES AND GEOLOGY [LAWS(BOM)-2019-12-61] [REFERRED TO]
HARJEET SINGH AND ORS. VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2014-12-110] [REFERRED TO]
KAPILA PALKESH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-7-536] [REFERRED TO]
MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD VS. STATE OF KERALA [LAWS(KER)-2018-12-51] [REFERRED TO]
BHAGABATI CHARAN DAS AND ORS. VS. REPUBLIC OF INDIA [LAWS(ORI)-2015-9-47] [REFERRED TO]
ROSHAN DSOUZA VS. STATE OF KARNATAKA [LAWS(KAR)-2017-11-183] [REFERRED TO]
MANJUNATH VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-318] [REFERRED TO]
SMT. SHIVALINGAMMA AND OTHERS VS. THE STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2018-2-407] [REFERRED TO]
MAILEGOWDA VS. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY [LAWS(KAR)-2018-3-284] [REFERRED TO]
SWARNA SMRITI PRADHAN VS. STATE OF SIKKIM [LAWS(SIK)-2022-5-14] [REFERRED TO]
STATE OF KERALA AND ORS. VS. BIJU RAMESH AND ORS. [LAWS(KER)-2016-4-5] [REFERRED TO]
KANWAR PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-7-412] [REFERRED TO]
ABDULRAHIM SULEMANKAZI VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-280] [REFERRED TO]
VARALAKSHMI VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-159] [REFERRED TO]
SADDAMHUSEN S/O MOULASAB TAHASILDAR VS. STATE OF KARNATAKA [LAWS(KAR)-2019-4-175] [REFERRED TO]
ASGAR KHAN VS. STATE, REPRESENTED BY SUPERINTENDENT OF POLICE [LAWS(KAR)-2020-11-151] [REFERRED TO]
SHRI BASAPPA VS. THE STATE OF KARNATAKA [LAWS(KAR)-2018-8-278] [REFERRED TO]
RAMASIDDA LAKKAPPA BANGENNAVAR VS. STATE OF KARNATAKA [LAWS(KAR)-2018-9-82] [REFERRED TO]
SURESH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-94] [REFERRED TO]
BHIMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-108] [REFERRED TO]
BHIMAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-108] [REFERRED TO]
BIRAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-247] [REFERRED TO]
BIRAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-247] [REFERRED TO]
JITENDRA NATH PATNAIK VS. STATE OF ODISHA (VIGILANCE) [LAWS(ORI)-2020-8-3] [REFERRED TO]
PRASANNAJIT NAYAK VS. STATE OF ODISHA [LAWS(ORI)-2022-2-5] [REFERRED TO]
PIYUSH MANDHYAN VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2016-8-145] [REFERRED TO]
RAJKUMAR S/O RATANLAL TIBDEWALA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-10-32] [REFERRED TO]
SURESH KUMAR VS. UNION OF INDIA [LAWS(KER)-2022-11-364] [REFERRED TO]
PRADEEP S.WODEYAR VS. STATE OF KARNATAKA [LAWS(SC)-2021-11-72] [REFERRED TO]
NARESHBHAI REVABHAI PATEL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-155] [REFERRED TO]
SRI MANAKULA VINAYAGA EDUCATIONAL TRUST AND ORS. VS. THE DEPUTY SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, SPECIAL POLICE ESTABLISHMENT, ANTI CORRUPTION BUREAU AND ORS. [LAWS(MAD)-2015-7-143] [REFERRED TO]
ANNADURAI VS. INSPECTOR OF POLICE [LAWS(MAD)-2024-1-86] [REFERRED TO]
C.ANIL RAJASHEKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-212] [REFERRED TO]
GREENTEX MINING INDUSTRIES LTD VS. STATE [LAWS(KAR)-2020-11-376] [REFERRED TO]
SAHEBLAL S/O MOHAMMADSAB VS. STATE OF KARNATAKA [LAWS(KAR)-2019-4-196] [REFERRED TO]
SHIDARAY SHIVAGOUDA PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-111] [REFERRED TO]
SHIDARAY SHIVAGOUDA PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-111] [REFERRED TO]
BASAPPA RURAPPA AKKI VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-55] [REFERRED TO]
RAM BAHAL VS. STATE OF U.P. [LAWS(ALL)-2021-9-52] [REFERRED TO]
DEVENDRA SINGH PARIHAR VS. STATE OF U. P. [LAWS(ALL)-2020-10-41] [REFERRED TO]
TANWAR SINGH VS. STATE OF MP [LAWS(MPH)-2015-4-168] [REFERRED TO]
RAJPATI YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-1-135] [REFERRED TO]
JAGJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-421] [REFERRED TO]
BABLU AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2020-7-8] [REFERRED TO]
ADITYA MULTICOM PRIVATE LIMITED VS. STATE OF BIHAR [LAWS(PAT)-2022-11-97] [REFERRED TO]
BROAD SON COMMODITIES PVT. LTD AND OTHERS VS. THE STATE OF BIHAR AND OTHERS [LAWS(PAT)-2018-10-83] [REFERRED TO]
MEENA SHARMA VS. STATE OF BIHAR; MD MUSTAFA HUSSAIN; MANAGER BRAND PROTECT6ION, PROCTER AND GAMBLE [LAWS(PAT)-2015-5-158] [REFERRED]
NANDALAL RUNGTA VS. STATE OF ODISHA (VIGILANCE) [LAWS(ORI)-2022-2-6] [REFERRED TO]
MUNU VS. STATE OF ODISHA [LAWS(ORI)-2023-10-86] [REFERRED TO]
NAMADEV KRISHNAJI @ KRISHNA PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-23] [REFERRED TO]
APPAJI NAGAPPA VS. STATE OF KARNATAKA PRESENTED BY ITS STATE PUBLIC PROSECUTOR [LAWS(KAR)-2018-10-62] [REFERRED TO]
VARADARAJU AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2018-2-521] [REFERRED TO]
SHANTHI AQUA FARMS VS. SECRETARY TO GOVERNMENT OF TAMILNADU PUBLIC WORKS (R2) DEPARTMENT [LAWS(MAD)-2018-10-55] [REFERRED TO]
ABDURAHIMAN P. VS. STATE OF KERALA [LAWS(KER)-2019-11-334] [REFERRED TO]
MINERAL AREA DEVELOPMENT AUTHORITY VS. STEEL AUTHORITY OF INDIA [LAWS(SC)-2024-7-91] [REFERRED TO]
KANWAR PAL SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2019-12-80] [REFERRED TO]
PRANEETH K. VS. UNIVERSITY GRANTS COMMISSION [LAWS(SC)-2020-8-42] [REFERRED TO]
PARAS JAIN AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-7-6] [REFERRED TO]
SUDIP KUMAR MUKHOPADHYAY @ S K MUKHOPADHYA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-22] [REFERRED TO]
KRISHNA NAND THAKUR VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-10-103] [REFERRED TO]
AWADHESH KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-2-17] [REFERRED TO]
ASHOKBHAI KANUBHAI RAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-151] [REFERRED TO]
PATHARAM MILK PRODUCERS CO-OPERATIVE SOCIETY VS. STATE CO-OPERATIVE ELECTION COMMISSION [LAWS(KER)-2023-6-15] [REFERRED TO]
RIYA S.NAIR VS. STATE BY LOKAYUKTHA POLICE [LAWS(KAR)-2020-11-8] [REFERRED TO]
B.P.ANAND KUMAR @ ANAND SINGH VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-22] [REFERRED TO]
MANJUNATH S/O ASHOK JAYAKKANAVAR VS. STATE OF KARNATAKA [LAWS(KAR)-2018-8-424] [REFERRED TO]
IBJOOR NOORAHMAD ATTAR VS. STATE OF KARNATAKA [LAWS(KAR)-2018-9-283] [REFERRED TO]
SRI. YALLAPPA S/O SATTEPPA BAGARAYI VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2018-9-319] [REFERRED TO]
SHIVAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-566] [REFERRED TO]
IMRAN VS. STATE OF U P [LAWS(ALL)-2019-7-47] [REFERRED TO]
FAROOK MOHAMMAD VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-8-107] [REFERRED TO]
MUZAFFAR AHMAD WANI VS. SSP GANDERBAL [LAWS(J&K)-2021-11-13] [REFERRED TO]
SAMARTH MITTAL VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-52] [REFERRED TO]
ARJUN YALLAPPA GHASTI VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-356] [REFERRED TO]
MITHILESH KUMAR SINGH AND ORS. VS. STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-8-100] [REFERRED TO]
GURUDEV MAHATO VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2014-12-106] [REFERRED TO]
RAMKUMAR SAHU VS. STATE OF MADHYA PRADESH & OTHERS [LAWS(MPH)-2018-2-80] [REFERRED TO]
NANAK CHAND S/O BASANT SINGH VS. STATE OF H P [LAWS(HPH)-2016-8-332] [REFERRED TO]
DEPARTMENT OF CUSTOMS VS. SHARAD GANDHI [LAWS(SC)-2019-2-277] [REFERRED TO]
JAYANT ETC VS. STATE OF MADHYA PRADESH [LAWS(SC)-2020-12-7] [REFERRED TO]
FAROOQ MOHAMMAD VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-9-104] [REFERRED TO]
NADIMUDDIN VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-9-152] [REFERRED TO]
RAJKUMAR SAHU VS. STATE OF M.P. [LAWS(MPH)-2019-3-98] [REFERRED TO]
MANOJ SHRIVASTAVA VS. STATE OF MP & ANR [LAWS(MPH)-2018-9-18] [REFERRED TO]
PLAKKATTU GRANITE INDUSTRIES (P) LTD VS. STATE OF KERLA [LAWS(KER)-2021-2-24] [REFERRED TO]
UDHAYAKUMAR VS. STATE [LAWS(MAD)-2021-6-259] [REFERRED TO]
KIRAN S/O ASHOK KOLAKAR VS. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA, DHARWAD BENCH, AT DHARWAD, THROUGH KHANAPUR POLICE STATION [LAWS(KAR)-2018-10-48] [REFERRED TO]
APPASAHAB S/O MALLAPPA HIDAKAL VS. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA DHARWAD [LAWS(KAR)-2018-10-90] [REFERRED TO]
RAMESH KU AGARWAL VS. STATE OF ORISSA [LAWS(ORI)-2019-7-7] [REFERRED TO]
GEORGE VS. STATE OF KERALA AND ORS. [LAWS(KER)-2021-1-23] [REFERRED TO]
SATTEPPA BALLAPPA UDDANAYIK VS. STATE OF KARNATAKA BY YAMAKANMARADI POLICE [LAWS(KAR)-2019-4-111] [REFERRED TO]
RUDRAGOUDA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-8-48] [REFERRED TO]
H. SAJJAD WAHAB VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-88] [REFERRED TO]
RAJESH ASHOK KOUNTE VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-129] [REFERRED TO]
M. K. RAVINDRA VS. STATE BY LOKAYUKTA POLICE SPECIAL INVESTIGATION TEAM [LAWS(KAR)-2020-11-142] [REFERRED TO]
MUTTEOPPA AND OTHERS VS. THE STATE OF KARNATAKA [LAWS(KAR)-2018-8-356] [REFERRED TO]
RAMESH SHIVALINGAPPA PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-112] [REFERRED TO]
RAMESH SHIVALINGAPPA PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-112] [REFERRED TO]
YALLAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-113] [REFERRED TO]
YALLAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-113] [REFERRED TO]
COMPETITION COMMISSION OF INDIA VS. BHARTI AIRTEL LIMITED AND OTHERS [LAWS(SC)-2018-12-14] [REFERRED TO]
BALWINDER SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2020-8-40] [REFERRED TO]
ARVIND KUMAR SINGH VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-8-21] [REFERRED TO]
TARASHISH MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-35] [REFERRED TO]
TARASHISH MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-9-35] [REFERRED TO]
ANWAR HUSSAIN VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-15] [REFERRED TO]
MURARI SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-3-1] [REFERRED TO]
VUDA NAGESH VS. STATE OF TELANGANA [LAWS(TLNG)-2023-1-109] [REFERRED TO]
SUO MOTU PIL: IN THE MATTER OF ILLEGAL CONSTRUCTION IN CORBETT TIGER RESERVE VS. UNION OF INDIA [LAWS(UTN)-2023-9-7] [REFERRED TO]
ALLA BHAKSHA KHAN VS. STATE OF KARNATAKA [LAWS(KAR)-2018-4-48] [REFERRED TO]
LAKKAPPA BHIMAPPA YADALAGUDDA VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-81] [REFERRED TO]
KALLOLLI SHETTAPPA BANDIWADDAR VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-361] [REFERRED TO]
AASEEN SON OF SHRI RAHMAT MEO, RESIDENT OF 270, GRAM GODAN, TEHSIL TIJARA, DISTRICT ALWAR (RAJASTHAN) VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2016-11-76] [REFERRED TO]
RAJU CHATURVEDI @ RAM PRAKASH AND 3 OTHERS VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-8-125] [REFERRED]
KASHAPPA S/O. SIDDAPPA HADIMANI VS. THE STATE OF KARNATAKA [LAWS(KAR)-2018-8-149] [REFERRED TO]
BHIMAPPA VS. THE STATE OF KARNATAKA [LAWS(KAR)-2018-8-348] [REFERRED TO]
BALAPPA RAMA DHANAGAR VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-119] [REFERRED TO]
BALAPPA RAMA DHANAGAR VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-119] [REFERRED TO]
GANGADHARA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-419] [REFERRED TO]
BHARAT KUMAR JAIN AND ORS. VS. STATE [LAWS(KAR)-2020-11-365] [REFERRED TO]
LAGAMA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-7-69] [REFERRED TO]
KUNAL CHAWALA VS. STATE OF U.P. [LAWS(ALL)-2023-5-50] [REFERRED TO]
NAVI MUMBAI ENVIRONMENT PRESERVATION SOCIETY AND ANR. VS. MINISTRY OF ENVIRONMENT [LAWS(BOM)-2018-11-154] [REFERRED TO]
MAHENDRA SINGH VS. MUNICIPAL CORPORATION, RAIGARH [LAWS(CHH)-2016-8-7] [REFERRED TO]
BHARATBHAI LAKHABHAI KHAVAD VS. STATE OF GUJARAT [LAWS(GJH)-2022-12-1383] [REFERRED TO]
BOARD OF DIRECTORS OF MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD VS. STATE OF KERALA [LAWS(KER)-2018-12-22] [REFERRED TO]
THOMAS CHERIAN VS. STATE OF KERALA [LAWS(KER)-2023-10-236] [REFERRED TO]
NAIR SERVICE SOCIETY VS. GOVERNMENT OF KERALA AND ORS. [LAWS(KER)-2015-4-18] [REFERRED TO]
ASHISH SINGH VS. STATE OF M. P. [LAWS(MPH)-2019-2-73] [REFERRED TO]
MUKTA SOODAN VS. STATE OF M P [LAWS(MPH)-2016-9-71] [REFERRED]
THE MANAGER, A.M HIGHER SECONDARY SCHOOL, VENGOOR, MALAPPURAM DISTRICT VS. THE STATE OF KERALA [LAWS(KER)-2017-10-273] [REFERRED TO]
ABHIMANYU S/O SOMAPPA LAMANI VS. THE STATE OF KARNATAKA REP. BY STATE PUBLIC PROSECUTOR [LAWS(KAR)-2018-8-354] [REFERRED TO]
VITTHAL @ VITHOBA S/O PANDURANG NAIK VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-79] [REFERRED TO]
VITTHAL @ VITHOBA S/O PANDURANG NAIK VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-79] [REFERRED TO]
GOPALKRISHNA SHETTY R/O VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-220] [REFERRED TO]
AHMED BAHUSAB BEPARI VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-54] [REFERRED TO]
APPAYYA S/O LAXMAN HALGEKAR VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-57] [REFERRED TO]
MALLAPPA S/O BHIMANNA DANDIN VS. STATE OF KARNATAKA [LAWS(KAR)-2019-8-8] [REFERRED TO]
DINESH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-8-61] [REFERRED TO]
VENKATESH NAIKA VS. STATE BY KANAKPURA [LAWS(KAR)-2019-8-161] [REFERRED TO]
JEER JAMBANNA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-92] [REFERRED TO]
PRADEEP S. WODEYAR VS. STATE OF KARNATAKA [LAWS(KAR)-2020-11-180] [REFERRED TO]
B.S. NANDA KUMAR SINGH VS. STATE [LAWS(KAR)-2020-11-217] [REFERRED TO]
SYED AHMED VS. STATE [LAWS(KAR)-2020-11-369] [REFERRED TO]
D.R. MANJUNATH VS. STATE BY HALAGERI POLICE STATION [LAWS(KAR)-2021-8-56] [REFERRED TO]
RANVEER SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-177] [REFERRED TO]
SAIFULLA S/O JAMALSAHEB JADADI VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-320] [REFERRED TO]
V. SELVARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2023-7-1622] [REFERRED TO]
GARIB DASS AND ORS. VS. MULAKH RAJ AND ORS. [LAWS(HPH)-2015-4-9] [REFERRED TO]
P.K.M. SELVAM AND ORS. VS. STATE AND ORS. [LAWS(MAD)-2015-8-88] [REFERRED TO]
STATE OF MAHARASHTRA & ANR VS. SAYYED HASSAN SAYYED SUBHAN & ORS [LAWS(SC)-2018-9-62] [REFERRED TO]
SUBODH SARKAR AND ORS. VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2015-2-137] [REFERRED TO]
DASRATH YADAV SON OF ISHWAR YADAV, RESIDENT OF VILLAGE GUDIYO, P.O. VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-12-50] [REFERRED TO]
KANSARI MANDAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-116] [REFERRED TO]
RINKU PRASAD SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-163] [REFERRED TO]
GAGAN HARSH SHARMA VS. STATE OF MAHARASHTRA THROUGH SR POLICE INSPECTOR [LAWS(BOM)-2018-10-192] [REFERRED TO]
BOMBAY ENVIRONMENTAL ACTION GROUP AND ANOTHER VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2018-9-48] [REFERRED TO]
SHER SINGH VS. STATE OF H.P. [LAWS(HPH)-2022-9-97] [REFERRED TO]
NISHI GAS AGENCY VS. STATE OF ASSAM AND 4 ORS [LAWS(GAU)-2018-9-35] [REFERRED TO]
NEERMAHAL GAS AGENCY VS. STATE OF TRIPURA [LAWS(TRIP)-2021-8-28] [REFERRED TO]
SENTU DEY VS. STATE OF TRIPURA [LAWS(TRIP)-2021-5-18] [REFERRED TO]
AYUB RAZA VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-12-120] [REFERRED TO]
ABDUL KHADER AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2014-12-140] [REFERRED TO]
SMT. MUKTA SOODAN VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2016-9-56] [REFERRED TO]
ANIL KUMAR SHARMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-1-73] [REFERRED TO]
BIPINBHAI GURJIBHAI GAMIT VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-269] [REFERRED TO]
RASIKBHAI THAKORBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-11-725] [REFERRED TO]
ARUNPANDI VS. INSPECTOR OF POLICE [LAWS(MAD)-2024-2-97] [REFERRED TO]
BUJANGAYYA CHANNAVEERASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2018-10-317] [REFERRED TO]
CHAUDHARY BHAGUBHAI MANSINGBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2023-10-46] [REFERRED TO]
MITHILESH KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2019-8-139] [REFERRED TO]
STATE OF JHARKHAND THROUGH SP, CBI VS. LALU PRASAD @ LALU PRASAD YADAV [LAWS(SC)-2017-5-7] [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR SHARMA [LAWS(SC)-2020-8-48] [REFERRED TO]
RAJESHWAR SABARWAL VS. STATE OF H.P. [LAWS(HPH)-2016-4-27] [REFERRED TO]
PRASHANT MEHTA VS. NATIONAL LAW UNIVERSITY [LAWS(RAJ)-2019-5-125] [REFERRED TO]
MANJULABEN RAMNIKLAL THANKI VS. STATE OF GUJARAT [LAWS(GJH)-2019-1-95] [REFERRED TO]
RATIKANT BEHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-2-223] [REFERRED TO]
PARSURAM BELLANI VS. STATE OF JHARKHAND [LAWS(JHAR)-2015-3-92] [REFERRED TO]
SULTAN JUMA BHATTI VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-241] [REFERRED TO]
POWER GRID CORPORATION OF INDIA LTD. VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(CHH)-2015-4-8] [REFERRED TO]
M/S. I.C.S.A. (INDIA LIMITED) VS. M/S. SWASTIK WIRES [LAWS(CHH)-2016-11-3] [REFERRED TO]
K.N.S OVERSEAS PRIVATE LIMITED VS. STATE [LAWS(KAR)-2020-11-405] [REFERRED TO]
MANJUNATHA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-4-345] [REFERRED TO]
MANJUNATH PRAKASH KAMATAGI VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-416] [REFERRED TO]
RAVI @ RAVINDRA S/O SUBBARAO SHETTY VS. S N NAIK [LAWS(KAR)-2019-2-7] [REFERRED TO]
NANASO VS. STATE OF KARNATAKA [LAWS(KAR)-2018-9-417] [REFERRED TO]
BASAVARAJ GANGARAM ANDHARE VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-66] [REFERRED TO]
BASAVARAJ GANGARAM ANDHARE VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-66] [REFERRED TO]
JAYANT VS. STATE OF MP [LAWS(MPH)-2020-5-82] [REFERRED TO]