Referred Judgements :-

MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF HARYANA VS. JAGE RAM:BHIM SINGH AND CO:BALDEO RAJ CHAWLA:KANHAIYA LAL BHATIA [REFERRED TO]
SACHIDANAND PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
PADMA VS. HIRALAL MOTILAL DESARDA [REFERRED TO]
CHAIRMAN AND MD BPL LIMITED VS. S P GURURAJ [REFERRED TO]
POPCORN ENTERTAINMENT VS. CITY INDUSTRIAL DEVELOPMENT CORPN [REFERRED TO]
SUNIL PANNALAL BANTHIA VS. CITY AND INDUSTRIAL DEVELOPMENT CORPN OF MAHARASHTRA LTD [REFERRED TO]
AKHIL BHARTIYA UPBHOKTA CONGRESS VS. STATE OF MADHYA PRADESH [REFERRED TO]
HUMANITY VS. STATE OF WEST BENGAL [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]

Cited Judgements :-

RUPA & CO. LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2020-2-193] [REFERRED TO]
NAVEENCHANDRA NIRALELAL SRIVASTAVA VS. TATE OF GUJARAT [LAWS(GJH)-2019-2-152] [REFERRED TO]
KRIPA INDANE AND OTHERS VS. CHIEF SECRETARY, GOVERNMENT OF SIKKIM AND OTHERS [LAWS(SIK)-2019-4-7] [REFERRED TO]
TAPAN BHATTACHARYA VS. MINISTRIES OF INDUSTRIES & OTHERS [LAWS(MPH)-2018-8-317] [REFERRED TO]
STAR ABASAN PVT. LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-9-97] [REFERRED TO]
AJAY CHOUHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-11-94] [REFERRED TO]
PT. GOPAL PRASAD DUBEY VS. BANGALORE DEVELOPMENT AUTHORITY [LAWS(KAR)-2022-8-474] [REFERRED TO]
CHANDRA DYEING AND PRINTING MILLS PVT LTD VS. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION [LAWS(GJH)-2017-2-73] [REFERRED TO]
CHAMRU RAM KARMA S/O LATE SHRI BOJHA MAJHI VS. STATE OF CHHATTISGARH THROUGH SECRETARY [LAWS(CHH)-2016-9-68] [REFERRED TO]
GOVERNMENT OF MADHYA PRADESH VS. ISHWAR CHANDRA, S/O PANCHURAM KHAIRWAR [LAWS(CHH)-2016-9-39] [REFERRED]
K.R. GARG VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-1-83] [REFERRED TO]
BIHAR OFFSET PRINTERS ASSOCIATION AND OTHERS VS. THE STATE OF BIHAR [LAWS(PAT)-2018-2-282] [REFERRED TO]
O.M. DEBARA VS. GOVERNMENT OF A.P. [LAWS(TLNG)-2024-1-25] [REFERRED TO]
SHRADDHA COMMERCIAL PREMISES CO-OP SOCIETY, AURANGABAD VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2018-9-85] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANORAMA SOLANKI [LAWS(MPH)-2018-3-360] [REFERRED TO]
FEDERATION OF NOIDA RESIDENTS WELFARE ASSOCIATION VS. NOIDA TOLL BRIDGE COMPANY LTD. AND OTHERS [LAWS(ALL)-2016-10-135] [REFERRED TO]
ISHWAR CHANDRA, S/O SHRI PANCHURAM KHAIRWAR VS. GOVERNMENT OF MADHYA PRADESH (PRESENTLY GOVERNMENT OF CHHATTISGARH) [LAWS(CHH)-2016-9-76] [REFERRED TO]
JYOTI THAKUR VS. INDIAN OIL CORPORATION LTD & ORS [LAWS(HPH)-2016-10-95] [REFERRED TO]
SATWANT KUMAR MAHILANG VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-7-148] [REFERRED TO]
MOHAMMAD SIRAJ JINDRAN VS. STATE OF CHHATTISGARH & OTHERS [LAWS(CHH)-2017-1-60] [REFERRED TO]
GOPAL PRASAD DUBEY VS. BANGALORE DEVELOPMENT AUTHORITY [LAWS(KAR)-2022-8-594] [REFERRED TO]
ZUITLUANGI H/O H ZATLUANGA VS. STATE OF MIZORAM [LAWS(GAU)-2016-6-67] [REFERRED]
JAM AALA AJABHAI AND ORS. VS. ESSAR POWER GUJARAT LIMITED AND ORS. [LAWS(GJH)-2015-10-137] [REFERRED TO]
GULSHAN KUMAR VS. STATE OF H.P. [LAWS(HPH)-2016-6-162] [REFERRED TO]
INDIAN INSTITUTE OF ARCHITECTS VS. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD. [LAWS(BOM)-2024-7-37] [REFERRED TO]
AJAY CHOUHAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-11-61] [REFERRED TO]
GOVINDA PRASAD LADIA VS. WBHIDC LIMITED [LAWS(CAL)-2015-5-37] [REFERRED TO]
CABLE T.V. OPERATORS ASSOCIATION AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-8-17] [REFERRED TO]
JAIN & BROTHERS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-25] [REFERRED TO]
WINSOFT TECHNOLOGIES (AN EDUCATIONAL TRUST) VS. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS [LAWS(P&H)-2016-7-148] [REFERRED TO]
ESSAR BULK TERMINAL LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-278] [REFERRED TO]
T.HARISH RAO VS. GOVERNMENT OF A.P. [LAWS(TLNG)-2024-4-77] [REFERRED TO]