Referred Judgements :-

GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [REFERRED TO]
ABATI BEZBARUAH VS. DEPUTY DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
UNION OF INDIA VS. S K KAPOOR [REFERRED TO]
SANTOSH DEVI VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]

Cited Judgements :-

UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS REGIONAL OFFICE, BHARTI VIDYAPEETH BHAVAN, L.B. SHASTRI ROAD NEAR ALKA TALKIES, PUNE NO. 2 VS. SOBHA AMARSINGH RAJPUT AGE: 50 YEARS, OCCN. HOUSEHOLD [LAWS(BOM)-2016-10-160] [REFERRED TO]
PRITAM SINGH AND ORS. VS. ORIENTAL INSURANCE CO. AND ORS. [LAWS(DLH)-2016-3-156] [REFERRED TO]
KARIMAN MAHTO VS. HDFC ERGO GENERAL INSURANCE CO LTD [LAWS(DLH)-2016-5-380] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. PUNAM JOSHI & ANR [LAWS(DLH)-2016-5-344] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. HAJRA [LAWS(DLH)-2016-4-119] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. NARAYAN TIWARI AND ORS. [LAWS(DLH)-2017-10-152] [REFERRED TO]
MADHU SHARMA VS. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD [LAWS(DLH)-2017-7-156] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. KOMAL DEVI [LAWS(DLH)-2017-7-185] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. JYOTI AND ORS. [LAWS(DLH)-2017-7-256] [REFERRED TO]
U.P.S.R.T.C. VS. SHYAM BIHARI [LAWS(ALL)-2016-9-422] [REFERRED TO]
RAM DAI VS. STATE OF H P AND ANOTHER [LAWS(HPH)-2018-4-89] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. SIRI RAM AND ORS [LAWS(HPH)-2018-5-73] [REFERRED TO]
KRISHANA DEVI VS. MOHAN LAL [LAWS(HPH)-2019-12-252] [REFERRED TO]
AMEENA BIBI VS. SIRIA DEVI [LAWS(HPH)-2020-2-49] [REFERRED TO]
SANJNA RANI AND OTHERS VS. BALJIT SINGH AND ANOTHER [LAWS(P&H)-2017-4-3] [REFERRED TO]
OJHA AND ANOTHER VS. JAI SINGH AND OTHERS [LAWS(P&H)-2016-9-87] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD VS. BHUPENDRABHAI MADHABHAI MAKWANA [LAWS(GJH)-2018-10-196] [REFERRED TO]
MOHINDRO RANI AND OTHERS VS. PRTC AND OTHERS [LAWS(P&H)-2016-7-7] [REFERRED TO]
SHRI RAM GENERAL INSURANCE COMPANY LTD VS. RAJIYA AND OTHERS [LAWS(P&H)-2017-11-70] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SMT. NISHA @ BHURI [LAWS(MPH)-2017-11-188] [REFERRED TO]
THE NEW INDIA ASSURANCE CO. LTD. VS. SURAJ PRAKASH AND OTHERS [LAWS(DLH)-2017-7-311] [REFERRED TO]
KAMLA AND ANR. VS. NEW INDIA ASSURANCE CO. LTD. AND ORS. [LAWS(DLH)-2017-8-164] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD. VS. RANI KAUR AND ORS. [LAWS(DLH)-2017-8-165] [REFERRED TO]
IFFCO TOKIO GENERAL INS. CO. LTD. VS. BABU LENKA AND ORS. [LAWS(DLH)-2017-9-140] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. VEENA VERMA AND ORS. [LAWS(DLH)-2017-10-148] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. DHAN DEVI AND ORS. [LAWS(DLH)-2016-5-983] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. MATHU RAM AND OTHERS [LAWS(HPH)-2018-1-93] [REFERRED TO]
MEDHA AGGARWAL VS. NEW INDIA INSURANCE CO., [LAWS(ALL)-2017-5-99] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. SH. BHAJAN SINGH AND OTHERS [LAWS(HPH)-2018-8-6] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO LTD VS. PRASANTI BEHERA AND ORS [LAWS(HPH)-2018-6-37] [REFERRED TO]
MAGMA HDI GENERAL INSURANCE CO LTD VS. HARISH KUMAR SUKHIJA [LAWS(DLH)-2024-7-44] [REFERRED TO]
SAROJ AND ANOTHER VS. UDMI RAM AND OTHERS [LAWS(P&H)-2016-8-228] [REFERRED TO]
GURMIT KAUR AND ANR VS. JAGJIT SINGH AND ORS. [LAWS(P&H)-2017-7-120] [REFERRED TO]
SAURAN RAM VS. DARA SINGH AND ANOTHER [LAWS(P&H)-2017-3-197] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. RESHMI DEVI AND ORS. [LAWS(DLH)-2017-10-144] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. RAJ KUMAR AND ORS. [LAWS(DLH)-2017-7-255] [REFERRED TO]
UNITED INDIA INS CO. LTD. VS. RAKHI SHARMA AND ORS. [LAWS(DLH)-2016-5-1005] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX VS. LATA JAIN [LAWS(DLH)-2016-5-994] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. OM PRAKASH & OTHERS [LAWS(DLH)-2016-3-315] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. MADINA AND ORS. [LAWS(DLH)-2017-7-339] [REFERRED TO]
BHARTI AXA GENERAL INSURANCE COMPANY LTD VS. BANO BEGUM AND OTHER [LAWS(DLH)-2017-7-291] [REFERRED TO]
NIRMALA AND OTHER VS. YOG RAJ AND OTHERS [LAWS(HPH)-2018-7-155] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. ANKITHA P S [LAWS(KER)-2018-3-110] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SMT. ANITA DEVI @ SHRISTA DEVI AND ORS. [LAWS(HPH)-2018-7-114] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. VIJAY SHANKAR AND 2 OTHERS [LAWS(ALL)-2017-3-63] [REFERRED TO]
U.P. STATE ROAD TRANSPORT CORPORATION VS. SARASWATI AND ORS. [LAWS(DLH)-2016-3-155] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. GURDEEP SINGH AND ORS. [LAWS(DLH)-2017-10-155] [REFERRED TO]
SHRIRAM GENERAL INSURANCE. CO. LTD VS. AKBAR ALI AND ORS. [LAWS(DLH)-2017-10-138] [REFERRED TO]
NANDA WD/O BHAUSAHEB JADHAV AND OTHERS VS. VIVEK S/O BABURAO NIRPHARALLE AND OTHERS [LAWS(BOM)-2016-4-223] [REFERRED]
ANGOORI DEVI AND ANOTHER VS. SATWINDER SINGH AND OTHERS [LAWS(P&H)-2017-8-114] [REFERRED TO]
REETA MAHAJAN AND OTHERS VS. HANS RAJ AND OTHERS [LAWS(P&H)-2016-5-656] [REFERRED TO]
BHARTI AXA GENERAL INSURANCE COMPANY LTD. AND ORS. VS. BALJEET KAUR AND ORS. [LAWS(P&H)-2016-4-41] [REFERRED TO]
PERFETA ALIAS PERPETUA MARQUES VS. DILIP GALANDE, DRIVER [LAWS(BOM)-2018-5-41] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. VS. MS RAHAT KHANAM [LAWS(DLH)-2017-7-157] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. ANIL KUMAR @ TINKU AND ORS. [LAWS(DLH)-2017-7-249] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. SUGAS AND ORS. [LAWS(DLH)-2017-8-197] [REFERRED TO]
MANI RAM VS. RITU PAL [LAWS(DLH)-2016-4-120] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. ROSHAN LAL [LAWS(DLH)-2016-3-318] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. HARBHAJAN KAUR AND ORS. [LAWS(DLH)-2016-4-175] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO. LTD. VS. SARASWATI DEVI AND ORS. [LAWS(DLH)-2016-1-325] [REFERRED TO]
POOJA SHARMA VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-2-631] [REFERRED]
MANJIT KAUR VS. ALLA DUTTA [LAWS(P&H)-2016-11-140] [REFERRED TO]
SUMUNDRI DEVI AND OTHERS VS. RANDHIR SINGH AND OTHERS [LAWS(P&H)-2016-7-37] [REFERRED TO]
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. VS. SHOVA LEPCHA AND ORS. [LAWS(SIK)-2016-5-3] [REFERRED TO]
SUMAN AND OTHERS VS. SOMVEER AND OTHERS [LAWS(P&H)-2016-4-256] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [LAWS(SC)-2017-10-44] [REFERRED TO]
RENU AND OTHERS VS. KULDEEP @ BABLOO AND OTHERS [LAWS(P&H)-2019-1-426] [REFERRED TO]
SHRIRAM GENERAL INSURANCE COMPANY LTD VS. RAM KRISHAN AND OTHERS [LAWS(HPH)-2018-7-143] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. KANHIYA JHA & ORS [LAWS(DLH)-2017-8-151] [REFERRED TO]
BHARTI AXA GENERAL INSURANCE COMPANY LTD VS. MAMTA DEVI AND OTHERS [LAWS(DLH)-2017-8-153] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. AND ORS. VS. DHARAM PRAKASH AND ORS. [LAWS(DLH)-2016-2-213] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. BALWINDER KAUR [LAWS(DLH)-2016-2-337] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. AND ORS. VS. BABITA AND ORS. [LAWS(DLH)-2016-3-138] [REFERRED TO]
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD VS. RAJIV JAIN & ORS [LAWS(DLH)-2016-5-901] [REFERRED]
NEW INDIA ASSURANCE CO. LTD. VS. SMT. SAVITA AND ORS. [LAWS(DLH)-2017-7-301] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. IZHAR AHMAD AND ORS. [LAWS(DLH)-2016-3-147] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. VIDYAWATI DEVI AND 2 OTHERS [LAWS(ALL)-2016-7-370] [REFERRED TO]
JAGMAL SINGH YADAV AND ORS. VS. THE ORIENTAL INSURANCE CO. LTD. AND ORS. [LAWS(DLH)-2016-1-207] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. SMTI. BHAJANA SINHA [LAWS(TRIP)-2017-1-22] [REFERRED TO]
APURVA KALIA VS. HARVINDER SINGH AND ORS. [LAWS(P&H)-2016-4-17] [REFERRED TO]
KARAN SINGH AND ANOTHER VS. SURAJ BHAN AND OTHERS [LAWS(P&H)-2017-2-331] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. DHARMISHTA JITENDRA MEHTALIA [LAWS(BOM)-2017-7-148] [REFERRED TO]
SHANTAVVA W/O LATE GADIGEPPA AWARI ALIAS ELIVAL AND ANOTHER VS. ANAND VIRUPAKSHAPPA BALLARI AND ANOTHER [LAWS(KAR)-2016-12-88] [REFERRED TO]
RINKI DEVI AND ORS. VS. JAMUNA PRASAD AND ORS. [LAWS(ALL)-2019-9-414] [REFERRED TO]
MEDHA AGGARWAL VS. NEW INDIA INSURANCE CO., [LAWS(ALL)-2017-5-92] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. KESHAV RAI [LAWS(ALL)-2017-3-276] [REFERRED TO]
JAGTAR SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-2-801] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. AND ORS. VS. CHARAN KAUR AND ORS. [LAWS(P&H)-2016-2-86] [REFERRED TO]
KANTA VS. GAFFAR [LAWS(P&H)-2016-7-46] [REFERRED TO]
SANDEEP & ORS VS. STATE & OTHERS [LAWS(DLH)-2015-2-640] [REFERRED]
UNITED INDIA INSURANCE COMPANY LTD. VS. SALEMWATI AND OTHERS [LAWS(P&H)-2017-8-287] [REFERRED TO]
AMBALIKA SINGH VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(ALL)-2017-11-211] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. KAUSHALYA DEVI AND OTHERS [LAWS(HPH)-2018-5-150] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. MS. CHHAMA DEVI AND OTHERS [LAWS(HPH)-2018-5-236] [REFERRED TO]
CHETAN MALHOTRA VS. LALA RAM [LAWS(DLH)-2016-5-186] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. HEMRAJ AND ORS. [LAWS(DLH)-2016-3-41] [REFERRED TO]