Referred Judgements :-

P ANAND GAJAPATHI RAJU VS. P V G RAJU DEAD [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. PINKCITY MIDWAY PETROLEUMS [REFERRED TO]
INDIA HOUSEHOLD AND HEALTHCARE LTD VS. L G HOUSEHOLD AND HEALTHCARE LTD [REFERRED TO]
N RADHAKRISHNAN VS. MAESTRO ENGINEERS [REFERRED TO]
REVA ELECTRIC CAR COMPANY PVT LTD VS. GREEN MOBIL [REFERRED TO]
GURU GRANTH SAHEB STHAN MEERGHAT VANARAS VS. VED PRAKASH [REFERRED TO]
M/S TODAY HOMES & INFRASTRUCTURE PVT. LTD VS. LUDHIANA IMPROVEMENT TRUST [REFERRED TO]

Cited Judgements :-

RAMAN SRIKANTH VS. STATE OF TELANGANA AND ORS. [LAWS(APH)-2015-7-18] [REFERRED TO]
M H JAGANNADHA RAO VS. INDIAN OIL CORPORATION LIMITED [LAWS(APH)-2014-10-54] [REFERRED TO]
LANDMARK HOUSING PROJECTS CHENNAI PVT. LTD. VS. SAVITHRI NAIDU [LAWS(MAD)-2021-11-206] [REFERRED TO]
B.R. GANESH AND ORS. VS. THE COMMISSIONER, THE BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS. [LAWS(KAR)-2015-3-423] [REFERRED TO]
M/S BIHAR HOME DEVELOPERS AND BUILDERS VS. SHRI NARENDRA PRASAD GUPTA [LAWS(PAT)-2021-7-2] [REFERRED TO]
ZENITH DRUGS & ALLIED AGENCIES PVT. LTD. VS. NICHOLAS PIRAMAL INDIA LTD. [LAWS(SC)-2019-7-121] [REFERRED TO]
DECCAN PAPER MILLS COMPANY LIMITED VS. REGENCY MAHAVIR PROPERTIES [LAWS(SC)-2020-8-23] [REFERRED TO]
AMAR SINGH VS. SATYA PRAKASH & ANR [LAWS(RAJ)-2015-10-170] [REFERRED]
DHAMU BUILDERS & DEVELOPERS (M/S.) VS. KOREL INFRAGOLD PVT. LTD. [LAWS(RAJ)-2016-5-346] [REFERRED TO]
PACL INDIA LTD VS. RAJENDRA SINGH KHETASAR [LAWS(RAJ)-2015-2-333] [REFERRED TO]
INDU EASTERN PROVINCE PROJECTS PRIVATE LTD. VS. TELANGANA HOUSING BOARD [LAWS(TLNG)-2020-6-58] [REFERRED TO]
M/S KANDUKURI CONSTRUCTIONS, HYD VS. RAHIMUNNISA BEGUM, SECBAD ANR [LAWS(TLNG)-2019-9-142] [REFERRED TO]
CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LTD. AND ANOTHER VS. M/S K.B. HOTELS PVT. LTD. [LAWS(P&H)-2017-8-79] [REFERRED TO]
PRABHAKAR REDDY VS. H.R. RAVICHANDRA AND ORS. [LAWS(KAR)-2015-7-237] [REFERRED TO]
MONTBLANC SIMPLO GMBH VS. ENTRACK INTERNATIONAL TRADING PVT LTD [LAWS(GJH)-2015-1-227] [REFERRED TO]
AVITEL POST STUDIOZ LIMITED VS. HSBC PI HOLDINGS (MAURITIUS) LIMITED [LAWS(SC)-2020-8-25] [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. NCC LIMITED [LAWS(SC)-2022-7-76] [REFERRED TO]
KANDUKURI CONSTRUCTIONS VS. RAHIMUNNISA BEGUM [LAWS(TLNG)-2019-9-21] [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LIMITED VS. STATE OF HARYANA [LAWS(P&H)-2021-12-241] [REFERRED TO]
NEERAJ KUMARPAL SHAH VS. MANBHUPINDER SINGH BARINDER SINGH ATWAL [LAWS(GJH)-2020-3-60] [REFERRED TO]
AVANTHA HOLDINGS LTD VS. CG POWER AND INDUSTRIAL SOLUTIONS LTD [LAWS(DLH)-2021-12-241] [REFERRED TO]
ISSAR PHARMACEUTICALS PVT. LTD VS. A. RAMAIAH [LAWS(TLNG)-2020-10-38] [REFERRED TO]
PRINCIPAL SECRETARY VS. CONTEC SYNDICATE PRIVATE LIMITED [LAWS(TLNG)-2021-11-137] [REFERRED TO]
ALASKA EXPORT USA INC. VS. ALASKA EXPORTS AND ORS. [LAWS(MAD)-2016-4-2] [REFERRED TO]
A. AYYASAMY VS. A. PARAMASIVAM & ORS. [LAWS(SC)-2016-10-22] [REFERRED TO]
ASHOK KUMAR SACHDEVA AND ANOTHER VS. VINOD KUMAR SACHDEVA AND OTHERS [LAWS(P&H)-2017-8-87] [REFERRED TO]
N.N.GLOBAL MERCANTILE PRIVATE LIMITED VS. INDO UNIQUE FLAME LIMITED [LAWS(SC)-2021-1-16] [REFERRED TO]
S TARABAI VS. K JAYANTHI [LAWS(MAD)-2019-3-11] [REFERRED TO]
A AYYASAMY VS. A PARAMASIVAM [LAWS(MAD)-2014-12-66] [REFERRED TO]
M. VIJAYA VS. DINESH KUMAR [LAWS(MAD)-2014-9-274] [REFERRED TO]
BOARD OF TRUSTEES OF THE PORT OF KOLKATA VS. LOUIS DREYFUS ARMATURES SAS [LAWS(CAL)-2014-9-69] [REFERRED TO]
ARCHITECTS ATELIER PVT. LTD. VS. SIDO KANHU MURMU UNIVERSITY [LAWS(JHAR)-2016-3-98] [REFERRED TO]
JHANSI-ORAI TOLLYWAY PVT. LTD. VS. BANK OF INDIA [LAWS(CHH)-2016-11-1] [REFERRED TO]
SUVIDHAA INFO SERVE PRIVATE LIMITED VS. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED [LAWS(P&H)-2015-10-63] [REFERRED TO]
SHAMSHER GUJJAR VS. SARTAJ HOTEL APARTMENTS AND VILLAS PVT. LTD. AND ORS. [LAWS(DLH)-2015-2-31] [REFERRED TO]
ARSS BUS TERMINAL PVT. LTD. VS. ODISHA STATE ROAD TRANSPORT CORPORATION [LAWS(ORI)-2019-11-33] [REFERRED TO]
NARAIN DAS MUKHIJA VS. SEVEN ARTS PICTURES [LAWS(RAJ)-2015-4-225] [REFERRED TO]
G. TEC AND ORS. VS. KOULATH KAREEM [LAWS(KER)-2015-7-108] [REFERRED TO]
INDIAN OIL CORPORATION LTD. VS. TALASIA JANARDHAN RAO AND ORS. [LAWS(APH)-2016-5-7] [REFERRED TO]
RISHABH ENTERPRISES AND ANR. VS. AMEET LALCHAND SHAH AND ORS. [LAWS(DLH)-2017-3-57] [REFERRED TO]
PERIYAPATTINAM PANCHAYAT PRESIDENT PERIYAPATTINAM, THIRUPPULLANI UNION VS. CORRESPONDENT, ST JOSEPHS HIGHER SECONDARY SCHOOL [LAWS(MAD)-2017-9-78] [REFERRED TO]
PUNJAB NATIONAL BANK VS. KOHINOOR FOODS LIMITED [LAWS(DLH)-2015-2-245] [REFERRED]
IN RE: INTERPLAY BETWEEN ARBITRATION AGREEMENTS UNDER THE ARBITRATION AND CONCILIATION ACT 1996 AND THE INDIAN STAMP ACT 1899 VS. IN RE: INTERPLAY BETWEEN ARBITRATION AGREEMENTS UNDER THE ARBITRATION AND CONCILIATION ACT 1996 AND THE INDIAN STAMP ACT 1899 [LAWS(SC)-2023-12-20] [REFERRED TO]
SURYODAY CONSTRUCTION COMPANY PRIVATE LTD. VS. ARVIND PAREEK, S/O LATE SHRI NARAYAN PAREEK [LAWS(RAJ)-2017-4-160] [REFERRED TO]
NIDI HOLDING VS. SIR JOHN DEMONTE TRUST [LAWS(MAD)-2015-4-275] [REFERRED TO]
CENTRAL INSTITUTE OF MINING AND FUEL RESEARCH VS. SUPARNA CHEMICALS LTD. [LAWS(JHAR)-2019-12-37] [REFERRED TO]
SUNIDHI FINVEST LTD. VS. MUKESH KUMAR AGARWAL [LAWS(CAL)-2016-8-205] [REFERRED TO]
HILLS TRADE AGENCIES VS. KARBI ANGLONG AUTONOMOUS COUNCIL [LAWS(GAU)-2017-7-50] [REFERRED TO]
FORD INDIA PVT. LTD VS. M/S. PRIYADARSHI PURNANAND AUTOMOBILES PVT. LTD. [LAWS(PAT)-2016-10-97] [REFERRED TO]
ANSAL PROPERTIES AND INFRASTRUCTURE LIMITED VS. SMT. JHAMRU W/O LATE SHRI CHANDARAM [LAWS(RAJ)-2016-10-72] [REFERRED TO]
MANISH VYAS SON OF LATE SHRI GOVERDHAN DAS VS. DR. SOHAN LAL SIHAG, R/O SIHAG HOSPITAL, 2A17, GAGAN PATH, JAWAHAR NAGAR, SRIGANGANAGAR (RAJ.) PRESENTLY RESIDING AT 603, D [LAWS(RAJ)-2016-10-129] [REFERRED TO]
I. D. F. C. FIRST BANK LTD. (EARLIER KNOWN AS IDFC BANK LTD. ) VS. ARUNA BAMNIYA [LAWS(RAJ)-2021-8-13] [REFERRED TO]
M.P. ELECTRICITY BOARD VS. TATA CONSULTANCY SERVICES [LAWS(MPH)-2014-12-107] [REFERRED TO]
VBHC, MUMBAI VALUE HOMES PVT. LTD. VS. LAXMAN BHOIR AND ORS. [LAWS(BOM)-2015-7-181] [REFERRED TO]
VBHC, MUMBAI VALUE HOMES PVT. LTD. VS. LAXMAN BHOIR AND ORS. [LAWS(BOM)-2015-7-181] [REFERRED TO]
M/S. RANGALI AGROTECH PVT. LTD. VS. SMT. GAYATRI DEVI PODDAR & ORS [LAWS(CAL)-2016-8-75] [REFERRED TO]
RANGALI AGROTECH PVT LTD & ORS VS. GAYATRI DEVI PODDAR & ORS [LAWS(CAL)-2016-8-184] [REFERRED]
GUINESS SECURITIES LIMITED VS. DEVANG DILIP VYAS [LAWS(CAL)-2014-8-93] [REFERRED TO]
SANJAY SOYA PRIVATE LIMITED VS. NARAYANI TRADING COMPANY [LAWS(BOM)-2021-3-133] [REFERRED TO]
LUV PETROLEUM VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(GJH)-2015-8-180] [REFERRED]
M/S LINK UTSAV AUTO SYSTEM PVT.LTD. VS. STATE OF MP [LAWS(MPH)-2015-6-90] [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. NATRAJ CONSTRUCTION COMPANY [LAWS(DLH)-2023-3-132] [REFERRED TO]
GIRRAJ JI STONE CRUSHERS PRIVATE LIMITED VS. UNION OF INDIA [LAWS(RAJ)-2016-9-252] [REFERRED TO]
CLIFF NAVIGATION S A VS. LMJ INTERNATIONAL LIMITED [LAWS(CAL)-2015-7-24] [REFERRED TO]
UNION OF INDIA CHIEF ENGINEER AIR FORCE VS. B R ARORA & ASSOCIATES PVT LTD [LAWS(KAR)-2019-7-194] [REFERRED TO]