Referred Judgements :-

STATE OF UTTAR PRADESH V. HARI RAM [REFERRED TO]
STATE OF GUJARAT AND ANR. VS. GYANABA DILAVARSINH JADEGA [REFERRED TO]

Cited Judgements :-

A. G. RAVINDRANATH REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2021-2-73] [REFERRED TO]
STATE OF M.P. VS. GHISILAL [LAWS(SC)-2021-11-45] [REFERRED TO]
MANGE RAM & ANR GPA HOLDER VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-10-227] [REFERRED TO]
DINESHKUMAR JAGUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-7] [REFERRED TO]
RAVHJIBHAI CHHOTABHAI PATEL VS. COMPETENT OFFICER & DY COLLECTOR [LAWS(GJH)-2021-3-228] [REFERRED TO]
BAVABHAI TAPUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2021-6-78] [REFERRED TO]
GAYUR VS. STATE OF U.P. [LAWS(ALL)-2019-8-214] [REFERRED TO]
PAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-11-103] [REFERRED TO]
STATE OF GUJARAT VS. HEIRS OF KUNTABEN WD/O NANDKRISHNA RADHAKRISHNA [LAWS(GJH)-2016-12-111] [REFERRED TO]
GAWADU SIDDAPPA PATIL SINCE DECEASED VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-344] [REFERRED TO]
CALICO INDUSTRIAL EQUIPMENT PVT. LTD. VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-24] [REFERRED TO]
PRINCIPAL COMMISSIONER VS. B.BOOSHANAM [LAWS(MAD)-2020-1-563] [REFERRED TO]
CHIEF COMMISSIONER OF LAND VS. MANU BHAI SHANKAR BHAI PATEL [LAWS(TLNG)-2024-1-54] [REFERRED TO]
STATE OF U.P. VS. EHSAN [LAWS(SC)-2023-10-36] [REFERRED TO]
STATE OF MADHYA PRADESH VS. PRADEEP KUMAR THAPADIYA [LAWS(MPH)-2020-3-341] [REFERRED TO]
SAMEER KUMAR SHARMA VS. GOVERNMENT OF TAMIL NADU; SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS; ASSISTANT COMMISSIONER; ROTARY CLUB OF MADRAS [LAWS(MAD)-2015-9-362] [REFERRED]
MANILAL DAMODAR JOSHI SINCE DECD THRO LEGAL HEIRS VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2018-5-11] [REFERRED TO]
ARVINDBHAI MANIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-595] [REFERRED TO]
STATE OF GUJARAT VS. OFFICIAL LIQUIDATOR OF VIJAY MILLS CO. LTD. [LAWS(GJH)-2017-12-259] [REFERRED TO]
BALDEVBHAI SHIVABHAI PATEL SINCE DECD.THRO HIS HEIRS VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-28] [REFERRED TO]
STATE OF GUJARAT VS. NATVERLAL MAHJIBHAI PATEL [LAWS(GJH)-2016-9-234] [REFERRED TO]
NATWARBHAI J PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-249] [REFERRED TO]
RAZIA KHATOON & ANR VS. THE STATE OF WEST BENGAL & ORS [LAWS(CAL)-2016-7-25] [REFERRED TO]
SANT LAL VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-12-341] [REFERRED TO]
BABU AND 4 OTHERS VS. STATE OF U.P. AND ANR. [LAWS(ALL)-2016-12-135] [REFERRED TO]
CHANDRALAL BULCHAND AMBAVANI VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-355] [REFERRED TO]
BOMBAY WIRE ROPES LIMITED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-2-59] [REFERRED TO]
MOHD ISLAM AND 3 ORS VS. STATE OF U P AND 2 ORS [LAWS(ALL)-2017-12-326] [REFERRED TO]
RAISUDDIN & 2 OTHERS VS. STATE OF U P & 3 OTHERS [LAWS(ALL)-2017-12-164] [REFERRED TO]
SHAHZAD AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2019-4-279] [REFERRED TO]
HASAN JAHAN VS. STATE OF U P & 3 OTHERS [LAWS(ALL)-2018-1-658] [REFERRED TO]
BAL KISHOR BHATNAGAR VS. STATE OF U P THRU COLLECTOR AND OTHERS [LAWS(ALL)-2018-9-102] [REFERRED TO]
GIRISH RATILAL (HALANI) THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2023-1-27] [REFERRED TO]
HABIB MUSTAFA (SINCE DEAD) AND ORS VS. STATE OF M P AND OTHERS [LAWS(MPH)-2016-8-156] [REFERRED]
URVASHIBEN KANUBHAI SHAH & 2 VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2016-8-198] [REFERRED]
GORDHANBHAI MOTIBHAI PATEL VS. COMPETENT AUTHORITY & DY COLLECTOR [LAWS(GJH)-2016-7-141] [REFERRED TO]
K. ROHIA BEEVI AND ORS. VS. THE PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS, CHEPAUK AND ORS. [LAWS(MAD)-2019-12-620] [REFERRED TO]
BHAGWAN DASS VS. UNION OF INDIA [LAWS(UTN)-2019-5-198] [REFERRED TO]
KAPILABEN AMBALAL PATEL VS. STATE OF GUJARAT [LAWS(SC)-2020-5-32] [REFERRED TO]
THILIXU VILLAGE VS. STATE OF NAGALAND [LAWS(GAU)-2018-2-93] [REFERRED TO]
RAM NARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-34] [REFERRED TO]
PARVATIBAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-4-233] [REFERRED TO]
RAM SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-8-217] [REFERRED TO]
PATEL MAHENDRABHAI BHAILALBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2017-6-234] [REFERRED TO]
LALJI VS. STATE OF U P & 2 OTHERS [LAWS(ALL)-2018-1-583] [REFERRED TO]
STATE OF U P THRU SECY AVAS AVAM SHAHARI NIYOJAN VS. RUKNUDDIN AND OTHERS [LAWS(ALL)-2018-10-7] [REFERRED TO]
JANGI LAL AND ORS. VS. STATE OF U.P. THRU. SECR. DEPT. OF URBAN LAND CEILING AND ORS. [LAWS(ALL)-2018-5-773] [REFERRED TO]
MIRZA AMEER ULLAH BEG AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-122] [REFERRED TO]
DILAVARSINH KHODUBHA VS. STATE OF GUJARAT [LAWS(GJH)-2015-5-37] [REFERRED TO]
KAILASH PRASAD TEWARI VS. STATE OF U.P. [LAWS(ALL)-2023-2-19] [REFERRED TO]
STATE OF U.P. VS. BALBIR SINGH AND ORS. [LAWS(ALL)-2015-9-242] [REFERRED TO]
NANAKU LAL YADAV VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2018-3-233] [REFERRED TO]
SRI RAJENDRA AGARWAL AND OTHERS VS. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS. [LAWS(APH)-2016-10-39] [REFERRED TO]
N. LINGA RAO AND OTHERS VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2017-3-46] [REFERRED TO]
DINESHKUMAR JAGUBHAI PATEL VS. STATE OF GUJARAT & ORS. [LAWS(GJH)-2017-1-39] [REFERRED TO]
GOVERNMENT OF TAMIL NADU AND ORS. VS. G.I. BASKARAN AND ORS. [LAWS(MAD)-2019-10-468] [REFERRED TO]
RAM PRASAD PATEL VS. STATE OF M.P. [LAWS(MPH)-2022-1-68] [REFERRED TO]
STATE OF ODISHA VS. MAMATA MANJARI MOHANTY [LAWS(ORI)-2024-5-19] [REFERRED TO]
TAHSILDAR VS. A.P. ELECTRICAL EQUIPMENT CORPORATION [LAWS(TLNG)-2023-2-147] [REFERRED TO]
G.JANAKIRAMAN VS. PRINCIPAL COMMISSIONER AND SECRETARY OF LAND REFORMS [LAWS(MAD)-2021-10-197] [REFERRED TO]
RAVJIBHAI PRABHUDAS PATEL SINCE DECD THRHEIRS VS. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY U L C [LAWS(GJH)-2021-7-152] [REFERRED TO]
MAAN SINGH VS. STATE OF M.P. [LAWS(MPH)-2023-4-115] [REFERRED TO]
SHIV RAM SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-167] [REFERRED TO]
VEER NAGAR SAHAKARI AWAS SAMITI LTD. AGRA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2016-4-239] [REFERRED]
MADHUBINDU JAYSHANKER VYAS VS. STATE OF GUJARAT AND ANOTHER [LAWS(GJH)-2017-8-113] [REFERRED TO]
CHANDLULA P. PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-8-234] [REFERRED TO]
NAV SARJAN INDUSTRIAL CO-OP. HOUSING SOCIETY LTD. VS. SECRETARY, URBAN LAND CEILING TRIBUNAL, [LAWS(GJH)-2016-12-76] [REFERRED TO]
ADI DARA PATEL VS. MR. S. R. JONDHALE FORMER ADDITIONAL COLLECTOR [LAWS(BOM)-2016-4-52] [REFERRED TO]
HEIRS OF DEC JETHABHAI ISHWARBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-1-159] [REFERRED TO]
RASHMI HEMANT BHAVE AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-11-40] [REFERRED TO]
MANOJ PATEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2023-1-60] [REFERRED TO]
GOPI RAM VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-10-29] [REFERRED TO]
SREE RAMALAYAM COMMITTEE VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-9-72] [REFERRED TO]
STATE OF UTTAR PRADESH VS. AMIN UDDIN [LAWS(ALL)-2018-10-265] [REFERRED TO]
STATE OF TAMIL NADU VS. RANE BRAKE LININGS LIMITED [LAWS(MAD)-2020-3-142] [REFERRED TO]
LAHUN PYRTUH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-7-2] [REFERRED TO]
G. SIVA SANKAR REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2023-10-48] [REFERRED TO]
SHIVSHANKAR SHIVRAM SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-88] [REFERRED TO]
ADI DARA PATEL VS. S. R. JONDHALE [LAWS(BOM)-2016-4-114] [REFERRED TO]
DALWADI MULJIBHAI MATHURBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2021-2-134] [REFERRED TO]
SHANKARBHAI SOMABHAI PARMAR SINCE DECEASED VS. STATE OF GUJARAT [LAWS(GJH)-2021-3-230] [REFERRED TO]
GANESH INDUSTRIAL ESTATE VS. ADDL DY COLLECTOR & COMPETANT [LAWS(GJH)-2021-4-285] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
SAI PUSHP ENTERPRISES VS. THANE MUNICIPAL CORPORATION [LAWS(BOM)-2022-5-76] [REFERRED TO]
RAJESH KUMAR TEKRIWAL VS. STATE OF HIMACHAL PRADESH & ORS [LAWS(HPH)-2017-10-60] [REFERRED TO]
BAL GOVIND JYOTASHI VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-12-34] [REFERRED TO]
BILATUN NISHA VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2017-12-327] [REFERRED TO]
BASANTU @ BAKHEDU VS. STATE OF U P & 3 OTHERS [LAWS(ALL)-2018-1-204] [REFERRED TO]
SUHAS L Y , DISTRICT MAGISTRATE VS. TAULAN SINGH @ VIJAY BAHADUR SINGH [LAWS(ALL)-2018-9-72] [REFERRED TO]
LAL SINGH VS. COMPETENT AUTHORITY URBAN LAND CEILING AND REGULATION [LAWS(ALL)-2023-1-69] [REFERRED TO]
ANEES KHAN VS. STATE OF U.P. [LAWS(ALL)-2023-2-94] [REFERRED TO]
MOHAMMAD SUAIF VS. STATE OF U. P. [LAWS(ALL)-2019-5-309] [REFERRED TO]
MOHAMMAD SUAIF VS. STATE OF U. P. [LAWS(ALL)-2019-5-309] [REFERRED TO]
SHANKARBHAI SOMABHAI PARMAR SINCE DECEASED VS. STATE OF GUJARAT [LAWS(GJH)-2016-11-71] [REFERRED TO]
LILAVANTI JAYANTILAL PAREKH - DECD THRO HEIRS VS. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR OF RAJKOT [LAWS(GJH)-2017-3-299] [REFERRED TO]
MAMATABEN D/O NAROTTAM CHANDULAL ZAVERI VS. URBAN LAND TRIBUNAL [LAWS(GJH)-2015-10-8] [REFERRED TO]
KANTILAL JINABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-11] [REFERRED TO]