Referred Judgements :-

SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
UNION OF INDIA VS. A S PILLAI [REFERRED TO]
STATE OF RAJASTHAN VS. DAYA LAL [REFERRED TO]

Cited Judgements :-

HYDRO ELECTRIC EMPLOYEES UNION U.P. VS. INDUSTRIAL TRIBUNAL (I),U.P. ALLAHABAD AND OTHERS [LAWS(ALL)-2019-12-345] [REFERRED TO]
GOPAL PRASAD VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-2-266] [REFERRED TO]
JAI GOVIND PRASAD AND ORS. VS. DIRECTOR OF CONSOLIDATION AND ORS. [LAWS(ALL)-2015-10-164] [REFERRED TO]
ZAVERBHAI DAHYABHAI VAGHELA VS. TALAJA MUNICIPALITY [LAWS(GJH)-2015-8-54] [REFERRED TO]
JAGABHAI DHULABHAI BHATI VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2015-10-285] [REFERRED]
DITUL MEHTA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-10-99] [REFERRED TO]
M. MAHALINGAM VS. ENGINEER IN CHIEF, WATER RESOURCES DEPARTMENT, PUBLIC WORKS DEPARTMENT, CHENNAI [LAWS(MAD)-2017-12-399] [REFERRED TO]
KAMALESH KUMAR VS. STATE AND ORS [LAWS(RAJ)-2017-4-169] [REFERRED TO]
P. MURUGESAN VS. TAMIL NADU POLLUTION CONTROL BOARD, [LAWS(MAD)-2022-7-461] [REFERRED TO]
K. SEKAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2022-2-224] [REFERRED TO]
PRINCIPAL SECRETARY TO GOVERNMENT; DIRECTOR OF SCHOOL EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER VS. S BAGAVATHY [LAWS(MAD)-2016-9-104] [REFERRED]
C VENKATACHALAM VS. STATE REP BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2017-10-230] [REFERRED TO]
M ANDAVAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-3-227] [REFERRED TO]
M NAGARAJAN VS. PRINCIPAL CHIEF CONSERVATOR OF FOREST [LAWS(MAD)-2018-3-213] [REFERRED TO]
P. ALAGURAJA VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT [LAWS(MAD)-2018-2-362] [REFERRED TO]
P. DEIVENDRAN AND OTHERS VS. TAMILNADU ELECTRICITY BOARD AND OTHERS [LAWS(MAD)-2018-1-1079] [REFERRED TO]
T N KARTHIKEYAN VS. PRINCIPAL CHIEF CONSERVATOR OF FOREST [LAWS(MAD)-2018-10-348] [REFERRED TO]
A VELUSAMY VS. SENIOR DIVISIONAL MANAGER, LIC OF INDIA [LAWS(MAD)-2018-10-542] [REFERRED TO]
B. SHANKAR VS. UNION OF INDIA [LAWS(MAD)-2020-11-42] [REFERRED TO]
R.KRISHNAMOORTHY VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-8-246] [REFERRED TO]
R.SARAVANAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-7-354] [REFERRED TO]
R.SENTHILKUMAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-8-238] [REFERRED TO]
MURUGAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-325] [REFERRED TO]
K.MURUGAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-4-643] [REFERRED TO]
K.GANESAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-6-74] [REFERRED TO]
S.RAVISHANKAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-347] [REFERRED TO]
E.HEMANANTHAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-4-644] [REFERRED TO]
VIJAYAKUMAR G.DHAS VS. REGISTRAR ANNA UNIVERSITY [LAWS(MAD)-2019-4-764] [REFERRED TO]
P.MUTHU VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-322] [REFERRED TO]
A. DHARMALINGAM VS. STATE OF TAMILNADU AND OTHERS [LAWS(MAD)-2018-6-1109] [REFERRED TO]
N G DHANYA VS. VICE CHANCELLOR INDIAN MARITIME UNIVERSITY [LAWS(MAD)-2018-8-223] [REFERRED TO]
STATE OF TAMIL NADU VS. R PANNEERSELVAM [LAWS(MAD)-2018-7-155] [REFERRED TO]
P. SHANTHI VS. GOVERNMENT OF TAMIL NADU AND OTHERS [LAWS(MAD)-2018-6-1028] [REFERRED TO]
S DHARMARAJ VS. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2018-4-818] [REFERRED TO]
E MARI VS. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY [LAWS(MAD)-2018-7-113] [REFERRED TO]
S LAKSHMI VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-3-203] [REFERRED TO]
JUNAGADH AGRICULTURE UNIVERSITY VS. BHIKHUBHAI PRABHASHANKAR THAKAR [LAWS(GJH)-2022-5-529] [REFERRED TO]
MANJULABEN SHAMJIBHAI VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-1228] [REFERRED TO]
SIRAJ AHMAD VS. STATE OF U.P. [LAWS(ALL)-2017-9-3] [REFERRED TO]
RAM NATH SINGH VS. STATE OF U P [LAWS(ALL)-2015-2-184] [REFERRED TO]
R SESHADRI VS. STATE OF TAMIL NADU, REPRESENTED BY ITS PRINCIPAL SECRETARY [LAWS(MAD)-2017-11-302] [REFERRED TO]
R LALITHA VS. TAMILNADU ELECTRICITY BOARD [LAWS(MAD)-2017-10-346] [REFERRED TO]
S.RAVI VS. STATE OF TAMILNADU [LAWS(MAD)-2019-8-259] [REFERRED TO]
R.RAVI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-4-616] [REFERRED TO]
M. KANNAMMAL VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2022-2-239] [REFERRED TO]
P ARUMUGAM VS. SECRETARY TO GOVERNMENT, ADI DRAVIDAR & TRIBAL WELFARE DEPARTMENT [LAWS(MAD)-2018-1-681] [REFERRED TO]
THE SECRETARY TO GOVERNMENT OF TAMIL NADU, HIGHWAYS DEPARTMENT, SECRETARIAT, CHENNAI VS. K. CHINNUSAMY AND ORS. [LAWS(MAD)-2018-1-495] [REFERRED TO]
P A PERUMAL VS. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT [LAWS(MAD)-2017-8-158] [REFERRED TO]
SMT. S. SELVI JABAMALAI VS. STATE, (MADRAS) [LAWS(MAD)-2017-4-111] [REFERRED TO]
N ILLAYARAJA VS. CHIEF ENGINEER [LAWS(MAD)-2018-3-1433] [REFERRED TO]
P THIRUMOORTHY VS. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-3-1336] [REFERRED TO]
DR. R. SETHU VS. THE MANONMANIAM SUNDARANAR UNIVERSITY [LAWS(MAD)-2018-3-803] [REFERRED TO]
C. KRISHNAVATHI VS. THE DIRECTOR OF PUBLIC LIBRARIES [LAWS(MAD)-2018-2-373] [REFERRED TO]
K. RAMPRASAD VS. THE COMMISSIONER [LAWS(MAD)-2018-2-367] [REFERRED TO]
R. SREERAMAN VS. THE DIRECTOR OF TOWN PANCHAYAT, KURALAGAM AND OTHERS [LAWS(MAD)-2018-1-978] [REFERRED TO]
THAMBUSAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-588] [REFERRED TO]
M.AROKIYA DOSS VS. UNION OF INDIA [LAWS(MAD)-2019-3-335] [REFERRED TO]
S.SHANMUGAM VS. ADDITIONAL CHIEF SECRETARY [LAWS(MAD)-2019-2-373] [REFERRED TO]
R.ELLAPPAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-318] [REFERRED TO]
P CHANDRAKASAM VS. DISTRICT COLLECTOR [LAWS(MAD)-2018-2-532] [REFERRED TO]
A.GLORY MARRY VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-2-196] [REFERRED TO]
A.RUBAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-272] [REFERRED TO]
MURUGAIYAN VS. UNION OF INDIA AND ORS. [LAWS(MAD)-2018-7-1472] [REFERRED TO]
M.LOGANATHAN VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-8-1002] [REFERRED TO]
K. SURESH AND OTHERS VS. GOVERNMENT OF TAMIL NADU AND OTHERS [LAWS(MAD)-2018-6-1143] [REFERRED TO]
R. BOOPAL VS. GOVT OF TAMIL NADU AND OTHERS [LAWS(MAD)-2018-6-1214] [REFERRED TO]
G SUGUMARAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-9-313] [REFERRED TO]
C.GOVINDARAJU VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-343] [REFERRED TO]
T.K.ARIGOPAL VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-333] [REFERRED TO]
M MANOHARAN VS. DIRECTOR OF ANIMAL HUSBANDRY AND MEDICAL SERVICES, CHENNAI [LAWS(MAD)-2018-7-48] [REFERRED TO]
K. SELVADURAI AND OTHERS VS. UNION OF INDIA AND ANOTHER [LAWS(MAD)-2018-2-1199] [REFERRED TO]
N. JEGADAMBAL VS. SECRETARY TO GOVERNMENT, DEPARTMENT OF CO [LAWS(MAD)-2018-2-1019] [REFERRED TO]
L. KANNAN VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT [LAWS(MAD)-2018-2-374] [REFERRED TO]
B. NARAYANAMOORTHY VS. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI AND OTHERS [LAWS(MAD)-2018-2-338] [REFERRED TO]
N. NALLENDRAN VS. THE COMMISSIONER OF TOWN PANCHAYAT [LAWS(MAD)-2018-2-355] [REFERRED TO]
R.NEHRU VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-7-328] [REFERRED TO]
M.SHANMUGAM VS. GOVERNMENT OF TAMIL NADU, [LAWS(MAD)-2019-3-486] [REFERRED TO]
SUNDARARAJAN VS. CHAIRMAN & MANAGING DIRECTOR [LAWS(MAD)-2019-4-370] [REFERRED TO]
V.KARUPPASAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-315] [REFERRED TO]
P.VENKATACHALAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-316] [REFERRED TO]
VIJAYAN VS. SECRETARY TO THE GOVERNMENT [LAWS(MAD)-2019-7-4] [REFERRED TO]
K.SASILET RAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-346] [REFERRED TO]
GEORGE VS. DIRECTOR OF RURAL DEVELOPMENT [LAWS(MAD)-2019-7-302] [REFERRED TO]
V.SUBRAMANIAN VS. DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT [LAWS(MAD)-2019-7-496] [REFERRED TO]
STATE OF TAMIL NADU VS. T GOPAL [LAWS(MAD)-2016-9-133] [REFERRED]
P AGASTHIAN VS. DIRECTOR (HUMAN RESOURCE) OIL AND NATURAL GAS CORPORATION LIMITED [LAWS(MAD)-2017-10-312] [REFERRED TO]
S. MALARKODI VS. TAMIL NADU CIVIL SUPPLIES CORPORATION [LAWS(MAD)-2022-7-459] [REFERRED TO]
R.ARUMUGAM VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2022-7-5] [REFERRED TO]
DEVI PRASAD MISRA VS. STATE OF U.P. [LAWS(ALL)-2014-8-237] [REFERRED TO]
NABAM PROTIMA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2016-2-78] [REFERRED TO]
CHIEF OFFICER VS. MOTABHAI SHARDULBHAI [LAWS(GJH)-2017-3-476] [REFERRED TO]
P RAJANGAM VS. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-10-354] [REFERRED TO]
T RAJA REDDY VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-10-562] [REFERRED TO]
M. PAPPA VS. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT, FORT ST. GEORGE, CHENNAI – 600 009 AND OTHERS [LAWS(MAD)-2018-2-325] [REFERRED TO]
G GOVINDARAJ VS. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT [LAWS(MAD)-2018-2-505] [REFERRED TO]
BALAMMAL VS. DIRECTOR OF TOWN PANCHAYAT [LAWS(MAD)-2018-2-508] [REFERRED TO]
S. RAJENDRAN VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2018-2-368] [REFERRED TO]
K KARUNAKARAN VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2018-1-691] [REFERRED TO]
R MUTHUMARI VS. DIRECTOR,ARCHEOLOGICAL DEPARTMENT [LAWS(MAD)-2018-1-650] [REFERRED TO]
M. MURALI VS. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT, DINDIGUL AND ORS. [LAWS(MAD)-2018-1-441] [REFERRED TO]
K CHITHIRAIVELU VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-1-62] [REFERRED TO]
R RAMALEKSHMI VS. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, ENVIRONMENT AND FORESTS DEPARTMENT [LAWS(MAD)-2018-7-460] [REFERRED TO]
A. BOOTHANATHA PILLAI VS. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY [LAWS(MAD)-2018-3-941] [REFERRED TO]
A. NOORJAHAN VS. STATE OF TAMIL NADU AND OTHERS [LAWS(MAD)-2018-3-960] [REFERRED TO]
V ESLA VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2018-3-468] [REFERRED TO]
KALIAMMAL PART-TIME SWEEPER VS. COMMISSIONER, ADI DRAVIDA WELFARE DEPARTMENT [LAWS(MAD)-2018-3-205] [REFERRED TO]
A. ELUMALAI VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-12-202] [REFERRED TO]
M.SANKAR VS. CHAIRMAN [LAWS(MAD)-2019-9-94] [REFERRED TO]
HOME SECRETARY ST. GEORGE FORT VS. G.SUGUMARAN [LAWS(MAD)-2019-9-79] [REFERRED TO]
V.SIVAKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-324] [REFERRED TO]
S.MARIAPPAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-327] [REFERRED TO]
G.BOSE VS. SECRETARY TO GOVERNMENT OF TAMILNADU [LAWS(MAD)-2019-6-236] [REFERRED TO]
G.SEERALAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-8-243] [REFERRED TO]
S.BALACHANDRAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-7-276] [REFERRED TO]
G. SRINEVASAN AND OTHERS VS. DIVISIONAL ENGINEER [LAWS(MAD)-2018-9-775] [REFERRED TO]
M RAVI VS. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2018-9-499] [REFERRED TO]
K. SHANMUGAM VS. THE SECRETARY TO GOVERNMENT AND ORS. [LAWS(MAD)-2018-7-1245] [REFERRED TO]
M SAKTHIVEL VS. STATE OF TAMIL NADU REPRESENTED BY SECRETARY, PUBLIC WORKS DEPARTMENT [LAWS(MAD)-2019-4-60] [REFERRED TO]
C.ANNAMALAI VS. DISTRICT COLLECTOR VILLUPURAM DISTRICT [LAWS(MAD)-2019-3-554] [REFERRED TO]
P RAMESH VS. SECRETARY TO GOVERNMENT OF TAMIL NADU AGRICULTURE(AU)DEPARTMENT [LAWS(MAD)-2019-3-184] [REFERRED TO]
S.RAVICHANDRAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-515] [REFERRED TO]
A.ANANDAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-525] [REFERRED TO]
TAMIL NADU EDUCATION DEPARTMENT VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-211] [REFERRED TO]
K.RAJARAMAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-190] [REFERRED TO]
THE DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY) AND ORS. VS. A. INPAVALLI AND ORS. [LAWS(MAD)-2020-9-993] [REFERRED TO]
SECRETARY TO GOVERNMENT FOR WOMEN AND CHILD WELFARE DEPARTMENT PUDUCHERRY VS. S. ANBU [LAWS(MAD)-2023-6-105] [REFERRED TO]
K. SUBRAMANIAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-7-397] [REFERRED TO]
JUNAGADH AGRICULTURE UNIVERSITY VS. MOHAN RAMSHIBHAI KESHWALA [LAWS(GJH)-2021-6-352] [REFERRED TO]
SURESH CHAND SONKAR VS. U P PUBLIC SERVICE COMMISSION [LAWS(ALL)-2015-3-93] [REFERRED TO]
ZILA BASIC SHIKSHA ADHIKARI VS. SEETA RAM [LAWS(ALL)-2017-5-647] [REFERRED TO]
DISTRICT BASIC EDUCATION OFFICER RAEBARELI VS. BANS RAJ [LAWS(ALL)-2017-1-303] [REFERRED TO]
TALESHKUMAR MAGANBHAI PATEL AND ORS. VS. AHMEDABAD MUNICIPAL CORPORATION AND ORS. [LAWS(GJH)-2015-6-123] [REFERRED TO]
TALESHKUMAR MAGANBHAI PATEL AND ORS. VS. AHMEDABAD MUNICIPAL CORPORATION AND ORS. [LAWS(GJH)-2015-6-123] [REFERRED TO]
BHAGWANBHAI KHOJABHAI PARMAR VS. GUJARAT WATER SUPPLY AND SEWERAGE BOARD [LAWS(GJH)-2018-3-92] [REFERRED TO]
VIJAY KUMAR GUPTA VS. GURU GHASIDAS UNIVERSITY [LAWS(CHH)-2023-3-86] [REFERRED TO]
ANIL KUMAR VS. INDIAN AIRLINES CHAIRMAN [LAWS(ALL)-2014-8-445] [REFERRED TO]
KANTABEN NANABHAI BHANGI (VALMIKI) VS. STATE OF GUJARAT & 4 [LAWS(GJH)-2015-7-220] [REFERRED]
RAJULA MUNICIPALITY VS. BHAGUBHAI APABHAI DHAKHADA & 9 [LAWS(GJH)-2015-9-172] [REFERRED]
SECRETARY TO GOVT. COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, SECRETARIAT AND ANR. VS. A. SINGAMUTHU [LAWS(SC)-2017-3-7] [REFERRED TO]
C. ARUMUGAM & ORS. VS. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, CHENNAI [LAWS(MAD)-2017-11-358] [REFERRED TO]
R SANKARA NARAYANAN VS. SECRETARY TO GOVERNMENT OF TAMILNADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2017-10-321] [REFERRED TO]
R. ANGAYARKANI VS. SECRETARY TO THE GOVERNMENT [LAWS(MAD)-2017-1-234] [REFERRED TO]
GOVERNMENT OF TAMIL NADU AND ORS. VS. M. VINCENT AND ORS. [LAWS(MAD)-2016-4-101] [REFERRED TO]
S.GOVINDARASU VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-6-199] [REFERRED TO]
M. SHANMUGAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2023-1-210] [REFERRED TO]
MR. P. THIRUMAHILMARAN VS. THE DISTRICT COLLECTOR, DINDIGUL AND OTHERS [LAWS(MAD)-2018-2-326] [REFERRED TO]
V. BASKARAN VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT [LAWS(MAD)-2018-2-363] [REFERRED TO]
B. NAGARAJAN VS. THE PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-2-372] [REFERRED TO]
VELLADATHAN S/O. DEVAPITCHAI, TEMPORARY ASSISTANT VS. UTI INFASTRUCTURE TECHNOLOGY & SERVICES LTD. [LAWS(MAD)-2018-1-502] [REFERRED TO]
A RAMACHANDRAN VS. DIRECTOR OF TOWN PANCHAYAT, KURALAGAM [LAWS(MAD)-2018-1-742] [REFERRED TO]
S NAVISAMMAL VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-3-1324] [REFERRED TO]
R VEERAMANI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-3-218] [REFERRED TO]
M. NAGARAJAN VS. PRINCIPAL CHIEF CONSERVATOR OF FOREST & ORS. [LAWS(MAD)-2018-3-982] [REFERRED TO]
J VENKATESAN VS. VICE-CHANCELLOR, MADURAI KAMARAJ UNIVERSITY [LAWS(MAD)-2018-2-585] [REFERRED TO]
R PAPPATHI VS. DIRECTOR, DEPARTMENT OF SCHOOL EDUCATION [LAWS(MAD)-2018-2-502] [REFERRED TO]
P.V.MURUGANANDAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-271] [REFERRED TO]
K.G.SAMPATHKUMAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-2-334] [REFERRED TO]
A.GANESH VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(MAD)-2019-2-382] [REFERRED TO]
R.SHANKAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-317] [REFERRED TO]
T.PORKODI VS. COMMISSIONER [LAWS(MAD)-2019-2-378] [REFERRED TO]
R.ELAVARASAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-4-750] [REFERRED TO]
C PUSHPA VS. STATE OF TAMIL NADU REP BY ITS SECRETARY [LAWS(MAD)-2018-9-540] [REFERRED TO]
J ELAVARASI VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-9-446] [REFERRED TO]
C SAKTHIVEL VS. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-9-548] [REFERRED TO]
S SIVAMAHESWARI VS. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY [LAWS(MAD)-2018-4-363] [REFERRED TO]
N RANI VS. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT, CHENNAI [LAWS(MAD)-2018-7-19] [REFERRED TO]
C DURAIRAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-6-291] [REFERRED TO]
R.SENTHILKUMAR VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-8-226] [REFERRED TO]
R.VENKATRAMAN VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-6-204] [REFERRED TO]
B. RAJA VS. STATE [LAWS(MAD)-2019-7-571] [REFERRED TO]
P.BANUMATHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-8-257] [REFERRED TO]
BHAGWAN DIN VS. DISTRICT MAGISTRATE, KAUSHAMBI [LAWS(ALL)-2020-4-50] [REFERRED TO]
SURESH SINGH VS. CHINMOY SARKAR [LAWS(CAL)-2017-11-208] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-10-7] [REFERRED TO]
SHEO NARAIN NAGAR VS. STATE OF U P [LAWS(ALL)-2014-8-509] [REFERRED TO]
RAM LAKHAN VS. FOOD CORPORATION OF INDIA AND ORS. [LAWS(J&K)-2015-12-75] [REFERRED TO]
NOBI ALI AHMED VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-3-129] [REFERRED TO]
STATE OF GUJARAT VS. BALEVIA DEVJIBHAI BHIMJIBHAI WATCHMAN [LAWS(GJH)-2014-8-183] [REFERRED TO]
M MARIA RATHNA GRACY VS. UNION TERRITORY OF PUDUCHERRY [LAWS(MAD)-2017-12-347] [REFERRED TO]
S.SHANMUGAM VS. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2019-6-98] [REFERRED TO]
S.RAJESHWARI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-6-326] [REFERRED TO]
P.MURUGAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-472] [REFERRED TO]
LAILA BAI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2020-12-91] [REFERRED TO]
AMRELI MUNICIPALITY VS. SAURASHTRA SHRAMIK SANGH [LAWS(GJH)-2014-10-41] [REFERRED TO]
S.THANGADURAI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-589] [REFERRED TO]
D.RAMESHKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-609] [REFERRED TO]
R.KUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-4-428] [REFERRED TO]
B.ANANDHI VS. CHAIRMAN TAMIL NADU GENERATION OF ELECTRICITY [LAWS(MAD)-2019-4-323] [REFERRED TO]
AMIT JHA VS. UNION OF INDIA, [LAWS(MAD)-2019-4-720] [REFERRED TO]
KARMAVEERAR KAMARAJAR SECTION WRITERS PROGRESSIVE ASSOCIATION VS. CHIEF ELECTORAL OFFICER & PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC (ELECTIONS V) DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI [LAWS(MAD)-2018-7-84] [REFERRED TO]
S. RAJENDRAN VS. SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2018-3-969] [REFERRED TO]
A. MICHAEL VS. STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2018-6-1486] [REFERRED TO]
AMMAKANNU VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-11-712] [REFERRED TO]
K SEKAR VS. STATE [LAWS(MAD)-2018-2-668] [REFERRED TO]
K. KUMARAVEL VS. STATE REPRESENTED BY THE SECRETARY AND OTHERS [LAWS(MAD)-2018-2-1160] [REFERRED TO]
K. AYYANAR VS. SECRETARY, TAMIL NADU NEWS PUBLIC RELATION DEPARTMENT AND ANOTHER [LAWS(MAD)-2018-2-1063] [REFERRED TO]
P. SURESH VS. THE DIRECTOR OF PUBLIC LIBRARIES [LAWS(MAD)-2018-2-380] [REFERRED TO]
A. GANESAN VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2018-2-361] [REFERRED TO]
C SAKTHIVEL VS. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT [LAWS(MAD)-2018-10-218] [REFERRED TO]
A ANANDHI VS. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, CHENNAI [LAWS(MAD)-2018-11-104] [REFERRED TO]
G LAKSHMI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-10-378] [REFERRED TO]
STATE OF GUJARAT VS. SIRESIYA MANILAL M. [LAWS(GJH)-2014-8-184] [REFERRED TO]
SAURABH MISHRA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2019-12-409] [REFERRED TO]
UNION OF INDIA THROUGH CHIEF COMMISSIONER CENTRAL EXCISE & CUSTOM AND OTHERS VS. JAG LAL S/O RAMESHWAR AND ANOTHER [LAWS(ALL)-2017-4-463] [REFERRED TO]
CHITHRA VS. STATE [LAWS(MAD)-2019-2-188] [REFERRED TO]
A.KARUNANITHI VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-6-84] [REFERRED TO]
R DHANSEKARA PANDIAN VS. REGISTRAR MADURAI KAMARAJ UNIVERSITY [LAWS(MAD)-2018-3-1322] [REFERRED TO]
R.DEVAKI VS. DIRECTOR OF ADI DRAVIDAR WELFARE [LAWS(MAD)-2019-4-529] [REFERRED TO]
BHUVANESWARI VS. SECRETARY MEDICAL AND HEALTH DEPARTMENT [LAWS(MAD)-2019-2-290] [REFERRED TO]
P.BANUMATHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-206] [REFERRED TO]
RAJA VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-6-285] [REFERRED TO]
M.AYYAPPAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-8-250] [REFERRED TO]
V.MATHIYALAGAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-7-318] [REFERRED TO]
B.MURUGAN VS. STATE REPRESENTED BY ITS SECRETARY [LAWS(MAD)-2019-8-296] [REFERRED TO]
P.KALIMUTHU VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-8-249] [REFERRED TO]
S.NEELAKANDA MOORTHI VS. STATE [LAWS(MAD)-2019-7-303] [REFERRED TO]
M. BALASUBRAMANI AND ORS. VS. STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2019-8-576] [REFERRED TO]
DR.D.MOHAMMED MUBARAK VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2017-12-18] [REFERRED TO]
MR. M. EDWIN FELIX PRINCE AND OTHERS VS. UNION TERRITORY OF PUDUCHERRY [LAWS(MAD)-2017-12-83] [REFERRED TO]
STATE OF TAMIL NADU VS. JANSIRANI [LAWS(MAD)-2022-8-123] [REFERRED TO]
C.WILBERT VS. MANAGEMENT OF INDIAN INSTITUTE OF TECHNOLOGY [LAWS(MAD)-2022-7-143] [REFERRED TO]
A. SURJAMUKHI DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2021-4-12] [REFERRED TO]
K GANDHI VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-8-440] [REFERRED TO]
R. MURUGAN VS. THE MANAGING DIRECTOR [LAWS(MAD)-2017-8-399] [REFERRED TO]
A. ARUMUGAM VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2018-2-365] [REFERRED TO]
P. SANKAR VS. THE HOME SECRETARY [LAWS(MAD)-2018-2-375] [REFERRED TO]
BALAKRISHNAN VS. THE DISTRICT OF LIBRARIES [LAWS(MAD)-2018-2-366] [REFERRED TO]
S SIVAKUMAR VS. CHIEF ENGINEER GENERAL [LAWS(MAD)-2018-1-223] [REFERRED TO]
N RAJESH VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH, REP BY ITS REGISTRAR [LAWS(MAD)-2017-8-490] [REFERRED TO]
C MURUGESAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-3-224] [REFERRED TO]
A. RAMALINGAM VS. THE DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2018-2-418] [REFERRED TO]
V. MOTTAYAN VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT [LAWS(MAD)-2018-2-419] [REFERRED TO]
ARUMAIKODI VS. COMMISSIONER, RURAL DEVELOPMENT AND PANCHAYATHRAJ [LAWS(MAD)-2018-2-656] [REFERRED TO]
T. MADHAVA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2024-6-5] [REFERRED TO]
STATE OF ASSAM VS. USHA RANI GOSWAMI [LAWS(GAU)-2023-5-59] [REFERRED TO]
GUJARAT MAZDOOR SABHA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-14] [REFERRED TO]
KANTU SHANKAR RATHOD VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-134] [REFERRED TO]
PARIMALA VS. SECRETARY TO GOVERNMENT, CHENNAI [LAWS(MAD)-2022-1-377] [REFERRED TO]
P. MARIMUTHU VS. UNION OF INDIA AND ORS. [LAWS(MAD)-2018-7-1464] [REFERRED TO]
D JAYA VS. SECRETARY TO GOVERNMENT OFF TAMIL NADU [LAWS(MAD)-2018-9-426] [REFERRED TO]
K.PANNEER SELVAM VS. ENGINEER-IN-CHIEF AND CHIEF ENGINEER [LAWS(MAD)-2019-11-695] [REFERRED TO]
A ARUMUGA NAINAR VS. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2018-3-266] [REFERRED TO]
P. VEERANGAN VS. STATE OF TAMIL NADU AND OTHERS [LAWS(MAD)-2018-2-1148] [REFERRED TO]
B. MURUGAN AND OTHERS VS. STATE REPRESENTED BY ITS SECRETARY, DEPARTMENT OF EDUCATION AND OTHERS [LAWS(MAD)-2018-2-1206] [REFERRED TO]
M PALANIKUMAR VS. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-3-323] [REFERRED TO]
R CHANDRAN VS. STATE OF TAMILNADU [LAWS(MAD)-2018-3-579] [REFERRED TO]
K GNANAVEL VS. GOVERNMENT OF PUDUCHERRY, REP BY SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-4-388] [REFERRED TO]
A CHRISTIAN MARIABATRISA VS. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-3-1333] [REFERRED TO]
A. KARTHIKEYAN VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2018-2-439] [REFERRED TO]
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. VS. RANI AMMAL AND OTHERS [LAWS(MAD)-2018-2-789] [REFERRED TO]
M PACKIYAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-2-501] [REFERRED TO]
K. ARUMUGAM VS. THE COMMISSIONER OF TOWN PANCHAYAT [LAWS(MAD)-2018-2-416] [REFERRED TO]
PREMA VS. THE DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2018-2-364] [REFERRED TO]
RANGANATHAN VS. COMMISSIONER, VELLORE CORPORATION [LAWS(MAD)-2018-7-29] [REFERRED TO]
HANUMANTHARAYAPPA V. VS. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT [LAWS(KAR)-2022-2-72] [REFERRED TO]
R RUDHRAKOTEESWARAN VS. COMMISSIONER, CORPORATION OF CHENNAI [LAWS(MAD)-2018-1-743] [REFERRED TO]
C. RAJAMANI AND ORS. VS. CANARA BANK [LAWS(MAD)-2017-8-391] [REFERRED TO]
B. MANOHAR VS. THE COMMISSIONER, TRICHIRAPPALLI CITY MUNICIPAL CORPORATION, TRICHIRAPPALLI AND ORS. [LAWS(MAD)-2018-1-409] [REFERRED TO]
KALPANA BAL VS. STATE OF ODISHA [LAWS(ORI)-2020-5-18] [REFERRED TO]
M.SUNDARARAJ VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-2-262] [REFERRED TO]
S.LALITHA VS. DISTRICT COLLECTOR [LAWS(MAD)-2019-2-363] [REFERRED TO]
M.KAMALAKANNAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-361] [REFERRED TO]
K.ANJALAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-3-519] [REFERRED TO]
M.VINSLAL VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-6-186] [REFERRED TO]
D.RANI VS. DISTRICT COLLECTOR [LAWS(MAD)-2019-3-524] [REFERRED TO]
M.SANKAR VS. CHAIRMAN [LAWS(MAD)-2020-5-2] [REFERRED TO]
RENGAMMAL VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-7-272] [REFERRED TO]
M.VENKATSAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-7-333] [REFERRED TO]
A.GEETHARANI VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-7-331] [REFERRED TO]
S.MUTHULAKSHMI VS. CHAIRMAN [LAWS(MAD)-2019-7-340] [REFERRED TO]
G.BALASUBRAMANIAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-8-244] [REFERRED TO]
N SRINIVASAN VS. GOVERNMENT OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2017-10-282] [REFERRED TO]
STATE OF TRIPURA VS. SUKLA NAMA [LAWS(TRIP)-2021-3-29] [REFERRED TO]