Referred Judgements :-

JIJU KURUVILA VS. KUNJUJAMMA MOHAN [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]
KALPANARAJ VS. TAMIL NADU STATE TRANSPORT CORPN. [REFERRED TO]

Cited Judgements :-

ORIENTAL INSURANCE CO LTD VS. LEGAL HEIRS OF DECEASED AMBALAL HIMTAJI PRAJAPATI [LAWS(GJH)-2016-4-4] [REFERRED TO]
GSRTC VS. HEIRS & LEGAL REP OF DECD NITINKUMAR PUNITRAY SOMPURA [LAWS(GJH)-2016-4-332] [REFERRED]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. REKHABEN HARISHRAO TUMBE [LAWS(GJH)-2016-6-49] [REFERRED TO]
GUJARAT DAIRY DEVELOPMENT CORPORATION LTD. VS. SHARDABEN WD/O KANTILAL KESHABHAI @ KESHAVLAL [LAWS(GJH)-2016-6-250] [REFERRED TO]
P. VANAJA VS. D.MARAN [LAWS(MAD)-2022-7-209] [REFERRED TO]
E.KAVITHA VS. A.SUNDARRAJ [LAWS(MAD)-2019-1-363] [REFERRED TO]
CHITHRA DEVI VS. MURALEEDHARAN [LAWS(KER)-2016-4-73] [REFERRED TO]
SOBHANA RAMAKRISHNAN VS. K VENKIDARATHNAM [LAWS(KER)-2015-10-285] [REFERRED]
NATIONAL INSURANCE CO LTD VS. RAHIM S/O SAIDUMUHAMMAD [LAWS(KER)-2018-2-149] [REFERRED TO]
AMRIT KAUR AND ORS. VS. PRITAM LAL AND ORS. [LAWS(P&H)-2015-3-209] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MADHU DEVI & ORS [LAWS(DLH)-2014-11-521] [REFERRED]
ORIENTAL INSURANCE CO. LTD. VS. HIMLIBEN W/O JADIYABHAI VIRJIBHAI PALAS [LAWS(GJH)-2016-4-18] [REFERRED TO]
AHMEDABAD MUNICIPAL TRANSPORT SERVICE VS. KASTURIBEN,WD/O CHANDUBHAI ATMARAM MARATHI (KULVADI) [LAWS(GJH)-2016-6-46] [REFERRED TO]
DAXABEN PARSOTTAMBHAI DHAMI AND ORS. VS. LERUJI DINAJI BHATI (VANJARA) AND ORS. [LAWS(GJH)-2015-3-402] [REFERRED TO]
LAXMAN KHANDERAO DARADE VS. RAJESH RAMESHWAR JOSHI [LAWS(BOM)-2016-4-183] [REFERRED TO]
CHAPA GHOSH (ROY) & ORS. VS. CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. & ANR. [LAWS(CAL)-2017-5-11] [REFERRED TO]
RAMAKKA VS. SAMIULLAHLABIC [LAWS(KAR)-2018-11-220] [REFERRED TO]
DAXABEN PARSHOTTAMBHAI L H OF PARSHOTTAMBHAI HARIBHAI & 2 VS. LERUJI DINAJI BHATI (VANJARA) & 2 [LAWS(GJH)-2015-3-287] [REFERRED TO]
B. LAXMI VS. RAJU DEVI [LAWS(TLNG)-2023-2-9] [REFERRED TO]
NEW INDIA INSURANCE COMPANY LIMITED. DIVISIONAL OFFICE, ALUVA, REPRESENTED BY THE ADMINISTRATIVE OFFICER, REGIONAL OFFICE, KOCHI 683101 VS. AYANA, D/O LATEASHOKAN, KARILPADICKAL HOUSE, MANNOOR, IRUPURAM VILLAGE [LAWS(KER)-2016-10-49] [REFERRED TO]
REETA MAHAJAN AND OTHERS VS. HANS RAJ AND OTHERS [LAWS(P&H)-2016-5-656] [REFERRED TO]
SHABANA BEGUM AND ORS. VS. YOGESH KUMAR AND ORS. [LAWS(DLH)-2014-12-351] [REFERRED TO]
BABULAL DEVJIBHAI MAHESHWARI VS. DRIVER NOT KNOWN [LAWS(GJH)-2023-2-2091] [REFERRED TO]
SAJJANBEN NATHUBHAI DAYMA VS. GURUDIPSINH CHARANSINH JAT [LAWS(GJH)-2016-6-345] [REFERRED TO]
PUNJIBEN W/D DECD GABHAJI DHAYAJI THAKORE & OTHER VS. BABUJI DHULAJI MAKWANA & OTHERS [LAWS(GJH)-2016-6-377] [REFERRED]
SUREKHA AND ORS. VS. THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. [LAWS(KAR)-2015-9-166] [REFERRED TO]
SARABJIT KAUR AND OTHERS VS. BIKRAM SINGH AND ANOTHER [LAWS(P&H)-2017-8-265] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. NARMAIL SINGH AND ORS. [LAWS(P&H)-2015-5-437] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. AMBALAL HIMTAJI PRAJAPATI AND ORS. [LAWS(GJH)-2016-4-23] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KHALIBEN KALUBHAI BARIA MOTHER OF DECD & 4 ORS [LAWS(GJH)-2016-6-373] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. GUDDI & ORS [LAWS(DLH)-2014-12-453] [REFERRED]
NATIONAL INSURANCE COMPANY LIMITED VS. P S BHAMA KUMARI W/O LATE RADHAKRISHNAN NAIR [LAWS(KER)-2018-2-150] [REFERRED TO]
G.THANKACHAN VS. P.J.BIJU [LAWS(KER)-2016-3-141] [REFERRED TO]
HEIRS AND LEGAL REPRESENTATIVES OF DECD GALABHAI ALIAS VS. KARA GOGAN RATHOD [LAWS(GJH)-2016-3-90] [REFERRED TO]
ANANDHA LAKSHMI; PRASANNA VS. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION-I) LTD [LAWS(MAD)-2016-9-123] [REFERRED]
SHAIK MOHAMMED VS. SILICON TRANSFORMERS PVT. LTD [LAWS(TLNG)-2023-12-58] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SUJATA MANNA AND OTHERS [LAWS(CAL)-2017-6-2] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO LTD VS. JYOTI & ORS [LAWS(DLH)-2016-9-226] [REFERRED]
SHRI BABULAL DEVJIBHAI MAHESHWARI VS. DRIVER NOT KNOWN [LAWS(GJH)-2023-2-1488] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MEENA BEGUM & ORS [LAWS(DLH)-2014-12-477] [REFERRED]
JYNI VS. RAPHEL.P.T [LAWS(KER)-2016-1-81] [REFERRED TO]
MUKUNDAN VS. ASHARAF [LAWS(KER)-2016-2-219] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SALIMBANU KHURSHIDKHAN PATHAN & ORS [LAWS(GJH)-2016-6-365] [REFERRED]
ORIENTAL INSURANCE COMPANY LTD VS. DOSTMOHMED SULEMANBHAI KOCHALIA [LAWS(GJH)-2018-9-334] [REFERRED TO]
SHAHANA WD/O SK UMAR FAROOQ SHAIKH VS. SURESHSINGH THAKUR GAJRAJSINGH THAKUR [LAWS(BOM)-2014-11-189] [REFERRED TO]
SMT. MAMTA VS. BHAV SINGH @ MANSINGH [LAWS(MPH)-2018-3-498] [REFERRED TO]
MARIYAMMA VS. SUYAMBULINGAM V. [LAWS(KAR)-2022-12-101] [REFERRED TO]
SHEELA VS. NEW INDIA INSURANCE CO. LTD. [LAWS(KER)-2016-10-63] [REFERRED TO]
DHRUBA JYOTI CHOUDHURY VS. PURABI TALUKDAR [LAWS(GAU)-2019-8-35] [REFERRED TO]
KRISHNABAI @ KRISHNATAI GOPAL BEDARE VS. FEDEX EXPRESS TRANSPORTATION AND SUPPLY CHAIN SERVICES (INDIA) PVT. LTD. [LAWS(KAR)-2017-1-202] [REFERRED TO]