Cited Judgements :-

B. PREETHAKUMARI VS. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) [LAWS(KER)-2022-8-390] [REFERRED TO]
ASHOK VS. XXX [LAWS(KAR)-2022-6-914] [REFERRED TO]
SUMITHA MATHEW VS. KANJIRAPPALLY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. [LAWS(KER)-2022-9-263] [REFERRED TO]
RAMPRASAD DASGUPTA VS. NADIA DISTRICT CENTRAL COOPERATIVE BANK LTD. AND ORS. [LAWS(CAL)-2018-5-112] [REFERRED TO]
SUNIKUTTAN AND ORS. VS. ERNAKULAM DISTRICT CO-OP. BANK LTD. AND ORS. [LAWS(KER)-2015-12-141] [REFERRED TO]
VINODKUMAR T.R. AND ORS. VS. THE SOCIETY, ENATH SERVICE CO-OPERATIVE BANK LTD. AND ORS. [LAWS(KER)-2015-8-82] [REFERRED TO]
V.THIRULOKACHANDER VS. UNION OF INDIA [LAWS(MAD)-2016-9-38] [REFERRED TO]
MOHAN BREWERIES AND DISTILLERIES LTD VS. TAMIL NADU COOPERATIVE SUGAR FEDERATION REPRESENTED BY MANAGING DIRECTOR [LAWS(MAD)-2018-7-477] [REFERRED TO]
P. SREEDHARAN, SON OF KRISHNA KURUP VS. KERALA CO-OPERATIVE TRIBUNAL [LAWS(KER)-2022-3-216] [REFERRED TO]
SRI. DIPENDRA NATH BASU AND OTHERS VS. THE STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2018-6-192] [REFERRED TO]
ATHULYA VS. JOINT REGISTRAR OF CO-OP SOCIETIES [LAWS(KER)-2024-3-182] [REFERRED TO]
RAJASTHAN URBAN CO-OPERATIVE BANK LTD. AND ORS. VS. AJAY KUMAR KATEWA AND ORS. [LAWS(RAJ)-2016-1-12] [REFERRED TO]
KASHAPOGU MAHESH VS. CENTRAL REGISTRAR OF COOPERATIVE SOCIETIES [LAWS(TLNG)-2024-2-68] [REFERRED TO]
ADITI SHALIN MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2016-4-120] [REFERRED TO]
NILAMBUR CO-OPERATIVE URBAN BANK VS. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) [LAWS(KER)-2020-1-113] [REFERRED TO]
V.THIRULOKACHANDER VS. UNION OF INDIA [LAWS(MAD)-2016-4-291] [REFERRED TO]
V VENKATARAMAN VS. MANAGING DIRECTOR, GEORGE TOWN CO-OPERATIVE BANK [LAWS(MAD)-2018-1-600] [REFERRED TO]
MAHADEB PANDIT VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-89] [REFERRED TO]
SWATHY MOHAN VS. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES [LAWS(KER)-2019-7-127] [REFERRED TO]
LAXMANNAGARI SHASHIDHAR REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2024-2-79] [REFERRED TO]
JANSATTA EMPLOYEES UNION VS. TRADERS PVT. LTD [LAWS(GJH)-2015-12-65] [REFERRED TO]
SRI DIPAK KUMAR SAMANTA AND OTHERS VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2018-6-271] [REFERRED TO]
TESSY VARGHESE AND ORS. VS. THE SECRETARY TO GOVERNMENT, CO-OPERATIVE DEPARTMENT AND ORS. [LAWS(KER)-2015-8-40] [REFERRED TO]
STATE OF RAJASTHAN & OTHERS VS. DALIP SINGH SAHARAN [LAWS(RAJ)-2015-9-187] [REFERRED]
PUTHIYA JANANAYAGA THOZHILALAR MUNNAI VS. GOVERNMENT OF TAMIL NADU AND OTHERS [LAWS(MAD)-2016-1-316] [REFERRED]
YOGENDRA MUNDRA VS. ICICI BANK LIMITED [LAWS(RAJ)-2014-11-21] [REFERRED TO]