Referred Judgements :-

BIMLA DEVI AND OTHERS V. STATE OF HARYANA AND OTHERS [REFERRED TO]
SUBE SINGH VS. STATE OF HARYANA [REFERRED TO]
PUNE MUNICIPAL CORPORATION VS. HARAKCHAND MISIRIMAL SOLANKI [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [REFERRED TO]
BHARAT KUMAR VS. STATE OF HARYANA [REFERRED TO]
BALAJI NAGAR RESIDENTIAL ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]

Cited Judgements :-

ARCHANA AND ORS. VS. STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-4-112] [REFERRED TO]
DHANANJAY S/O LAXMAN MULEY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-131] [REFERRED TO]
B. RAJAGOPALAN VS. THE STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2015-9-197] [REFERRED TO]
CHANDRAWATI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-138] [REFERRED TO]
SATISH CHANDRA GUPTA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-1-128] [REFERRED TO]
THE SECRETARY, THE KARNATAKA GOVERNMENT CLASS D EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED VS. SUSHEELAMMA AND ORS. [LAWS(KAR)-2016-4-9] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SUKHBIR SINGH & OTHERS [LAWS(SC)-2016-9-11] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2016-2-111] [REFERRED TO]
ANEK SINGH AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-1-37] [REFERRED TO]
BIMLENDRA MOHAN PRATAP MISHRA AND ANOTHER VS. STATE OF U.P. THROU. ITS PRIN. SECY. URBAN PLANNING & DEVP. & ORS. [LAWS(ALL)-2017-2-34] [REFERRED TO]
SHUSHILA BAI & 6 OTHERS VS. STATE OF MADHYA PRADESH & 4 OTHERS [LAWS(MPH)-2017-12-92] [REFERRED TO]
SATROHAN & 4 OTHERS VS. STATE OF U P THRU PRIN SECY , HOUSING & URBAN PLANNING &ORS [LAWS(ALL)-2017-11-142] [REFERRED TO]
GHASITU RAM VS. STATE OF HARYANA & ORS [LAWS(P&H)-2016-10-150] [REFERRED TO]
SIDDHNATH AND OTHERS VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2018-1-491] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]